OCTOBER 2008
1.	B.M.Malani Vs. Commr. of Income Tax & ANR. [2008] INSC 1674 (1 October 2008)
2.	Bissa & Ors. Vs. Board of Revenue for Rajasthan & Ors. [2008] INSC 1675 (1 October 2008)
3.	Haldiram Bhujiawala & ANR. Vs. M/S. Haldiram (India) Pvt.Ltd. [2008] INSC 1676 (1 October 2008)
4.	Inspector of Police, T.N. Vs. Palanisamy @ Selvan [2008] INSC 1677 (1 October 2008)
5.	M/S. Unissi (India) Pvt. Ltd. Vs. P.G. Institute of Med. Edn. & Research [2008] INSC 1678 (1 October 2008)
6.	Mubarik Khan Vs. Nababkha @ Nawab & Ors. [2008] INSC 1679 (1 October 2008)
7.	Municipal Corpn, Ludhiana Vs. Inderjit Singh & ANR. [2008] INSC 1680 (1 October 2008)
8.	Natco Pharma Limited Vs. Union of India & Ors. [2008] INSC 1681 (1 October 2008)
9.	Ramprasad Balmiki Vs. Anil Kumar Jain & Ors. [2008] INSC 1682 (1 October 2008)
10.	Regional Provident Fund Commnr. & Ors. Vs. Abs Spinning Orissa Ltd. & ANR. [2008] INSC 1683 (1 October 2008)
11.	State of Maharashtra & Ors. Vs. Sneha Satyanarayan Agrawal & Ors. [2008] INSC 1684 (1 October 2008)
12.	State, By Inspector, Tamil Nadu Vs. Sait @ Krishnakumar [2008] INSC 1685 (1 October 2008)
13.	Talwara Coop.Credit &Service Society Ltd Vs. Sushil Kumar [2008] INSC 1686 (1 October 2008)
14.	Vijay Ship Breaking Corpn. & Ors. Vs. Commnr. of Income Tax, Ahmedabad [2008] INSC 1687 (1 October 2008)
15.	B.C.Mylarappa @ Chikkamylarappa Vs. R.Venkatsubbaiah & Ors. [2008] INSC 1688 (3 October 2008)
16.	Babloo Pasi Vs. State of Jharkhand & ANR. [2008] INSC 1689 (3 October 2008)
17.	C.Jacob Vs. Director of Geology & Min.Indus.Est.& ANR [2008] INSC 1690 (3 October 2008)
18.	C.R. Patil Vs. State of Gujarat And Ors. [2008] INSC 1691 (3 October 2008)
19.	Div.Mang., New India Assurance Co. Ltd. Vs. A.Sankaralingam [2008] INSC 1692 (3 October 2008)
20.	K. Kusuma Kumari Vs. N. Ananthaiah & Ors. [2008] INSC 1693 (3 October 2008)
21.	Kerala State Housing Board & ANR. Vs. Grace Joseph & ANR. [2008] INSC 1694 (3 October 2008)
22.	M/S. Klm Royal Dutch Airlines Vs. D.G. of Investigation & Registration [2008] INSC 1695 (3 October 2008)
23.	Rajesh Kumar Vs. State of H.P. [2008] INSC 1696 (3 October 2008)
24.	Rajinder Pal Singh Lamba Vs. Suraj Bhan & Ors. [2008] INSC 1697 (3 October 2008)
25.	Rukmini Narvekar Vs. Vijay Sataredkar & Ors. [2008] INSC 1698 (3 October 2008)
26.	Sanghi Brothers (Indore) Pvt.Ltd. Vs. Sanjay Choudhary & Ors. [2008] INSC 1699 (3 October 2008)
27.	Southern Sales & Services & Ors. Vs. Sauermilch Design & Handels Gmbh [2008] INSC 1700 (3 October 2008)
28.	State of A.P. Vs. P. Satyanarayana Murthy [2008] INSC 1701 (3 October 2008)
29.	State of U.P. Vs. Ram Balak & ANR. [2008] INSC 1702 (3 October 2008)
30.	State of U.P.& Ors. Vs. Diwakar Khare [2008] INSC 1703 (3 October 2008)
31.	Union of India Vs. Padam Narain Aggarwal Etc. [2008] INSC 1704 (3 October 2008)
32.	Arumugam Vs. State Rep. by Inspector of Police Tami Nadu [2008] INSC 1705 (13 October 2008)
33.	Bengal Properties Pvt. Ltd. Vs. Feroze Belal & Ors. [2008] INSC 1706 (13 October 2008)
34.	Bur Singh & ANR. Vs. State of Punjab [2008] INSC 1707 (13 October 2008)
35.	C.I.T.-Ii, Tiruchirapalli Vs. City Union Bank Ltd. [2008] INSC 1708 (13 October 2008)
36.	Commnr. of Income Tax, Kolhapur Vs. ICICI Bank Ltd. [2008] INSC 1709 (13 October 2008)
37.	Commnr. of Income Tax, Kolhapur Vs. Industrial Development Bank of India Ltd [2008] INSC 1710 (13 October 2008)
38.	Commnr. of Income Tax, Kolhapur Vs. Ratnakar Bank Ltd. [2008] INSC 1711 (13 October 2008)
39.	Dharam Singh Vs. Karnail Singh & Ors. [2008] INSC 1712 (13 October 2008)
40.	Digambar Vs. Trimbak [2008] INSC 1713 (13 October 2008)
41.	Govind Barik & Ors. Vs. Pt. Ravishankar Shukla Univ. & Ors. [2008] INSC 1714 (13 October 2008)
42.	Hanuman Ram Vs. State of Rajasthan & Ors. [2008] INSC 1715 (13 October 2008)
43.	Manju Kumari Vs. Anand Prakash Singh [2008] INSC 1716 (13 October 2008)
44.	Ram Singh Vs. State of M.P. [2008] INSC 1717 (13 October 2008)
45.	Siddhapal Kamala Yadav Vs. State of Maharashtra [2008] INSC 1718 (13 October 2008)
46.	Sunita Sharma Vs. Kuldeep Sharma [2008] INSC 1719 (13 October 2008)
47.	Commissioner of Central Excise,Bolpur Vs. M/S.Ratan Melting & Wire Industries [2008] INSC 1720 (14 October 2008)
48.	Commnr. of Central Excise, Bombay Vs. M/S. Rajpurohit Gmp India Ltd. & Ors. [2008] INSC 1721 (14 October 2008)
49.	Devinder Singh Puri Vs. Daljeet Puri & Ors. [2008] INSC 1722 (14 October 2008)
50.	Kokku Sudhakar Vs. State of A.P. Rep.By Its Pub.Prose.H.Ct [2008] INSC 1723 (14 October 2008)
51.	Ludhiana Improvement Trust & ANR. Vs. M/S Today Homes & Infrastructure P.Ld. [2008] INSC 1724 (14 October 2008)
52.	M/S Satnam Agro Industries & ANR Vs. State of Punjab & Ors [2008] INSC 1725 (14 October 2008)
53.	Mahindra Mulji Kerai Patel Vs. State of Gujarat [2008] INSC 1726 (14 October 2008)
54.	Nagar Palika Nigam Vs. Krishi Upaj Mandi Samiti & Ors. [2008] INSC 1727 (14 October 2008)
55.	State Rep. By Inspector of Police Vs. Saravanan & ANR. [2008] INSC 1728 (14 October 2008)
56.	Vaniyankandy Bhaskaran Vs. Mooliyil Padinhjarekandy Sheela [2008] INSC 1729 (14 October 2008)
57.	B.S.Mathur & ANR. Vs. Union of India & Ors. [2008] INSC 1730 (15 October 2008)
58.	Iqbal & Ors. Vs. State of Karnataka [2008] INSC 1731 (15 October 2008)
59.	Mondri Sreenu Vs. State of Andhra Pradesh [2008] INSC 1732 (15 October 2008)
60.	Mukul Mahto & Ors. Vs. State of Jharkhand & ANR. [2008] INSC 1733 (15 October 2008)
61.	Sahib Singh Vs. State of Haryana & Ors. [2008] INSC 1734 (15 October 2008)
62.	State of Bihar And Ors Vs. Krishna Paswan and ANR [2008] INSC 1735 (15 October 2008)
63.	State of Haryana Vs. Sher Singh [2008] INSC 1736 (15 October 2008)
64.	State of U.P. Vs. Hindustan Unilevers & Ors. [2008] INSC 1737 (15 October 2008)
65.	Supdt., Narcotic Control Bureau Vs. Parash Singh [2008] INSC 1738 (15 October 2008)
66.	Union of India & ANR. Vs. G. Rajanna & Ors. [2008] INSC 1739 (15 October 2008)
67.	Union of India & Ors. Vs. Ram Kumar Thakur [2008] INSC 1740 (15 October 2008)
68.	Union of India & Ors. Vs. Sukhen Chandra Das [2008] INSC 1741 (15 October 2008)
69.	Union of India Vs. Bali Ramu Pawar & Ors. [2008] INSC 1742 (15 October 2008)
70.	Babulal Khandelwal & Ors Vs. Balkishan D. Singhvi & Ors. [2008] INSC 1743 (16 October 2008)
71.	Babulal Khandelwal & Ors Vs. Balkishan D. Singhvi & Ors. [2008] INSC 1744 (16 October 2008)
72.	Maganlal Kishanlal Godha Vs. Nanasaheb Uddhaorao Gadewar [2008] INSC 1745 (16 October 2008)
73.	Manoj Sharma Vs. State & Ors. [2008] INSC 1746 (16 October 2008)
74.	Rachana Vs. Jayesh [2008] INSC 1747 (16 October 2008)
75.	Renu Kunta Mallaiah Vs. State of A.P. [2008] INSC 1748 (16 October 2008)
76.	Saira @ Ruhi Vs. Athar Abbas [2008] INSC 1749 (16 October 2008)
77.	Seema Bansal Vs. Mayank Bansal [2008] INSC 1750 (16 October 2008)
78.	State of M.P. Vs. Makhan @ Madan & Ors. [2008] INSC 1751 (16 October 2008)
79.	State of M.P. Vs. Wazir Khan & ANR. [2008] INSC 1752 (16 October 2008)
80.	Sunil Vs. State of Maharashtra [2008] INSC 1753 (16 October 2008)
81.	Venus Housing Enterprises Vs. Brihanmumbai Municipal Corporation & Ors [2008] INSC 1754 (16 October 2008)
82.	Arshad @ Arsad Vs. State of M.P. [2008] INSC 1755 (17 October 2008)
83.	Bharat Sanchar Nigam Ltd. Vs. Sri Narayana Thimmappa & ANR. [2008] INSC 1756 (17 October 2008)
84.	Chadalavada Srilatha Vs. A.V.S. Mallikarjuna Rao & ANR. [2008] INSC 1757 (17 October 2008)
85.	Commr.of Income Tax,Rajkot Vs. M/S Gujarat Siddhi Cement Ltd. [2008] INSC 1758 (17 October 2008)
86.	Hasan Vs. State of U.P. & ANR. [2008] INSC 1759 (17 October 2008)
87.	Ishwarsingh Vs. State of Madhya Pradesh [2008] INSC 1760 (17 October 2008)
88.	Jhanjhi Ram Vs. Kamla Rani [2008] INSC 1761 (17 October 2008)
89.	Kapil Deo Sinha Vs. Kirandeo Prasad & ANR. [2008] INSC 1762 (17 October 2008)
90.	M/S Sethi Auto Service Station & ANR. Vs. Delhi Development Authority & Ors [2008] INSC 1763 (17 October 2008)
91.	M/S. Rahee Industries Ltd. Vs. Export Credit Guarantee Corpn.(I) Ltd & ANR [2008] INSC 1764 (17 October 2008)
92.	Mahadev Prasad Kaushik Vs. State of U.P. & ANR. [2008] INSC 1765 (17 October 2008)
93.	N.Naveen Kumar & Ors Vs. State of A.P [2008] INSC 1766 (17 October 2008)
94.	N.Ramakrishnaiah (D) Tr.Lrs Vs. State of A.P [2008] INSC 1767 (17 October 2008)
95.	P.Venugopal Vs. Madan.P.Sarathi [2008] INSC 1768 (17 October 2008)
96.	Rudra Pratap Singh Vs. Deputy Director of Education & Ors. [2008] INSC 1769 (17 October 2008)
97.	State of Punjab Vs. Bakhshish Singh & Ors. [2008] INSC 1770 (17 October 2008)
98.	State of Punjab Vs. Gurdev Singh & Ors. [2008] INSC 1771 (17 October 2008)
99.	State of Rajasthan Vs. Narayan [2008] INSC 1772 (17 October 2008)
100.	The Sec.Deptt. of Hort.,Chandigarh & ANR. Vs. Raghu Raj [2008] INSC 1773 (17 October 2008)

Pages: 1 2