NOVEMBER 2008
101.	A.Maharaja Vs. State of Tamil Nadu [2008] INSC 1942 (14 November 2008)
102.	Asif Mamu Vs. State of M.P. [2008] INSC 1943 (14 November 2008)
103.	Bharat Malubhai Modhwadia Vs. State of Gujarat & ANR. [2008] INSC 1944 (14 November 2008)
104.	City & Industrial Devt.Corp. Vs. Dosu Aardeshir Bhiwandiwala & Ors. [2008] INSC 1945 (14 November 2008)
105.	G.M., United India Insurance Co.Ltd. Vs. M. Laxmi & Ors. [2008] INSC 1946 (14 November 2008)
106.	Komalam Amma Vs. Kumara Pillai Raghavan Pillai & Ors. [2008] INSC 1947 (14 November 2008)
107.	M/S Khoday Distilleries Ltd. Vs. Commissioner of Income Tax & ANR. [2008] INSC 1948 (14 November 2008)
108.	Madivalyya Mathapati Vs. Shivananda Bhooshetti [2008] INSC 1949 (14 November 2008)
109.	Manoramabai and Ors. Vs. Municipal Council and ANR. [2008] INSC 1950 (14 November 2008)
110.	P.P.C.Rawani and Ors. Vs. Union of India and Ors. [2008] INSC 1951 (14 November 2008)
111.	Parwati Devi Vs. Union of India & Ors. [2008] INSC 1952 (14 November 2008)
112.	Prem Nath Motors Ltd. Vs. Anurag Mittal [2008] INSC 1953 (14 November 2008)
113.	Vivekanand School Th. Headmaster Vs. President of Zila Panchayat & Ors. [2008] INSC 1954 (14 November 2008)
114.	Adlabs Ltd. Vs. Rajasthan Patrika P.Ltd. [2008] INSC 1955 (17 November 2008)
115.	Dharam Raj & ANR. Vs. State of Haryana [2008] INSC 1956 (17 November 2008)
116.	G.N.Naidu Vs. N.Ashaiah & Ors [2008] INSC 1957 (17 November 2008)
117.	M.C.D. Vs. Shashnak Steel Industries (P) Ltd. [2008] INSC 1958 (17 November 2008)
118.	National Small Industries Corp. Ltd. Vs. State (NCT of Delhi) & Ors. [2008] INSC 1959 (17 November 2008)
119.	Rakhi Banerjee Vs. Subhankar Mukherjee [2008] INSC 1960 (17 November 2008)
120.	Ratna Praveen Tiwari Vs. Praveen Pratapa Tiwari [2008] INSC 1961 (17 November 2008)
121.	Shalini Amit Mithrani Vs. Amit Mithrani [2008] INSC 1962 (17 November 2008)
122.	Sunitidevi Singhania Hospital Trust & ANR Vs. Union of India & ANR. [2008] INSC 1963 (17 November 2008)
123.	Union of India & ANR. Vs. H.R.Bangar(Irs) [2008] INSC 1964 (17 November 2008)
124.	Director of Entry Tax & Ors. Vs. Sunrise Timber Company [2008] INSC 1965 (18 November 2008)
125.	Hanuman Prasad & Ors. Vs. State of Rajasthan [2008] INSC 1966 (18 November 2008)
126.	Kamla Chaturvedi Vs. National Insurance Co. & Ors. [2008] INSC 1967 (18 November 2008)
127.	M/S Andhra Agencies Vs. State of A.P. [2008] INSC 1968 (18 November 2008)
128.	Mohd. Ashique Vs. State of Maharashtra [2008] INSC 1969 (18 November 2008)
129.	Mohmed Amin @ Amin C.R.M.Shaikh & ANR. Vs. C.B.I Tr.Its Director [2008] INSC 1970 (18 November 2008)
130.	Mukul Saikia & Ors. Vs. State of Assam & Ors. [2008] INSC 1971 (18 November 2008)
131.	Radhey Shyam Vs. State of U.P. [2008] INSC 1972 (18 November 2008)
132.	S. Thankamani Vs. Greater Cochin Development Autho. & ANR. [2008] INSC 1973 (18 November 2008)
133.	State of Kerala & Ors. Vs. T.John Rose & Ors.Etc. [2008] INSC 1974 (18 November 2008)
134.	State of West Bengal & Ors. Vs. Kaberi Khastagir & Ors. [2008] INSC 1975 (18 November 2008)
135.	Anupam Gupta Vs. Sumeet Gupta [2008] INSC 1976 (19 November 2008)
136.	Corporation Bank Vs. M/S Saraswati Abharansala & ANR. [2008] INSC 1977 (19 November 2008)
137.	Gaurav Nagpal Vs. Sumedha Nagpal [2008] INSC 1978 (19 November 2008)
138.	Haleema Zubair Tropical Traders Vs. State of Kerala [2008] INSC 1979 (19 November 2008)
139.	Hamidkhan Vs. Ashabi & Ors. [2008] INSC 1980 (19 November 2008)
140.	Hindustan Copper Ltd. Vs. State of Madhya Pradesh and Ors. [2008] INSC 1981 (19 November 2008)
141.	M/S G.P.Ceramics Pvt.n Ltd. Vs. Commr. Trade Tax Up [2008] INSC 1982 (19 November 2008)
142.	M/S Parag Construction Vs. State of Maharashtra & Ors. [2008] INSC 1983 (19 November 2008)
143.	M/S. Laxmi Rattan Cotton Mills Ltd. Vs. State of U.P. & Ors. [2008] INSC 1984 (19 November 2008)
144.	Moorthy Vs. State of Tamil Nadu [2008] INSC 1985 (19 November 2008)
145.	Ritesh Vs. Dakshin Haryana Bijli Vitrn Nigm.Ltd.&Ors [2008] INSC 1986 (19 November 2008)
146.	Vithal Pundalik Zendge Vs. State of Maharashtra [2008] INSC 1987 (19 November 2008)
147.	Baliram Vs. State of Maharashtra [2008] INSC 1988 (20 November 2008)
148.	Padmavathi Vs. Krishna Murthy Rao Sindhe M. & Ors. [2008] INSC 1989 (20 November 2008)
149.	Sambhaji & Ors. Vs. Gangabai & Ors. [2008] INSC 1990 (20 November 2008)
150.	State of Karnataka & Ors. Vs. K. Govindappa & ANR. [2008] INSC 1991 (20 November 2008)
151.	State of Tamil Nadu Vs. Karuppasamy [2008] INSC 1992 (20 November 2008)
152.	Abhimanyoo Ram Vs. State of U.P.& ANR. [2008] INSC 1993 (21 November 2008)
153.	Baldev Singh Mann Vs. Surjit Singh Dhiman [2008] INSC 1994 (21 November 2008)
154.	Kilari Malakondiaah @ Malayadri & Ors. Vs. State of A.P [2008] INSC 1995 (21 November 2008)
155.	Mangal Singh & ANR. Vs. Kishan Singh & Ors. [2008] INSC 1996 (21 November 2008)
156.	Md.Rafique @ Chachu Vs. State of West Bengal [2008] INSC 1997 (21 November 2008)
157.	Meera Chauhan Vs. Harsh Bishnoi & ANR. [2008] INSC 1998 (21 November 2008)
158.	Mummidi Apparao (D) Tr.LRS. Vs. Nagarjuna Fertilisers & Chem.Ltd.& ANR. [2008] INSC 1999 (21 November 2008)
159.	Radhakrishna Mani Tripathi Vs. L.H. Patel & ANR. [2008] INSC 2000 (21 November 2008)
160.	Shilpa Vs. Abhinav [2008] INSC 2001 (21 November 2008)
161.	State of Rajasthan Vs. Vijay Saxena [2008] INSC 2002 (21 November 2008)
162.	U.P.State Industrial Dev.Corpn.& ANR. Vs. M/S. Swadeshi Polytex Ltd. & Ors. [2008] INSC 2003 (21 November 2008)
163.	A. Yadhav Vs. State of Karnataka [2008] INSC 2004 (25 November 2008)
164.	Babita Vs. Girdharilal Jiyalal Chaurasia [2008] INSC 2005 (25 November 2008)
165.	Board of Trustees For Pt.Of Cal.& Ors. Vs. Avijit Kumar Ray & Ors.Etc. [2008] INSC 2006 (25 November 2008)
166.	Chaman Lal Vs. State of Punjab [2008] INSC 2007 (25 November 2008)
167.	Director Gen.of Police,Crpf,& Ors. Vs. P.M.Ramalingam [2008] INSC 2008 (25 November 2008)
168.	G.S.F. Medical & Para Medical Asson. Vs. State of Gujarat & ANR. [2008] INSC 2009 (25 November 2008)
169.	M. Viswanathan Vs. M/S.S.K.Tiles & Potteries P.Ltd.& Ors. [2008] INSC 2010 (25 November 2008)
170.	Manoj Ramesh Mehta Vs. State of Maharashtra [2008] INSC 2011 (25 November 2008)
171.	N.H.Muhammed Afras Vs. State of Kerala [2008] INSC 2012 (25 November 2008)
172.	Narayan Prasad Lohia Vs. Nikunj Kumar Lohia [2008] INSC 2013 (25 November 2008)
173.	S. Palanisamy Vs. P.R. Senniappan & Ors. [2008] INSC 2014 (25 November 2008)
174.	State of U.P. & ANR. Vs. Jagdish Saran Agrawal & Ors. [2008] INSC 2015 (25 November 2008)
175.	State Rep.By Inspector of Police,T.Nadu Vs. Rajendran & Ors. [2008] INSC 2016 (25 November 2008)
176.	Tamil Nadu Electricity Board Vs. M/S.Rasipuram Textile (P) Ltd & Ors. [2008] INSC 2017 (25 November 2008)
177.	Union of India & Ors. Vs. Atam Parkash & ANR. [2008] INSC 2018 (25 November 2008)
178.	Union of India Vs. Parmal Singh & Ors. [2008] INSC 2019 (25 November 2008)
179.	Man Mohan Sharma Vs. Depinder Singh [2008] INSC 2020 (26 November 2008)
180.	Om Prakash Marwaha (D) Th. LRS. & Ors. Vs. Jagdish Lal Marwaha(D)Thr. LRS. [2008] INSC 2021 (26 November 2008)
181.	Pushkar Dutt & ANR. Vs. Naresh & Ors. [2008] INSC 2022 (26 November 2008)
182.	Samsuddin Sheikh Vs. State of Goa [2008] INSC 2023 (26 November 2008)
183.	Thanga Prakash Vs. State of Karnataka [2008] INSC 2024 (26 November 2008)
184.	Union of India & Ors. Vs. M/S. Exim Rajathi India Pvt. Ltd. [2008] INSC 2025 (26 November 2008)
185.	Commissioner of Central Excise,Bangalore Vs. Srikumar Agencies Etc. Etc. [2008] INSC 2026 (27 November 2008)
186.	Commnr. of Central Excise, Bangalore Vs. M/S. Rajhans Enterprises & ANR. [2008] INSC 2027 (27 November 2008)
187.	Commnr. of Central Excise, Mumbai Vs. M/S. Tanzeem Screenarts [2008] INSC 2028 (27 November 2008)
188.	Commnr. of Central Excise, West Bengal Vs. M/S. Web Impression (India) Pvt. Ltd. [2008] INSC 2029 (27 November 2008)
189.	M/S. Nu Tech Packagings Vs. Commnr. of Central Excise [2008] INSC 2030 (27 November 2008)
190.	Ramavilasom Grandhasala Rep.By Secy.& ANR Vs. N.S.S. Karayogam & ANR. [2008] INSC 2031 (27 November 2008)
191.	Ambika Mandal Vs. The State of Bihar Now Jharkhand [2008] INSC 2032 (28 November 2008)
192.	Babasahed Apparao Patil Vs. State of Maharashtra [2008] INSC 2033 (28 November 2008)
193.	Bhuvaneshwar Yadav Vs. State of Bihar & Ors. [2008] INSC 2034 (28 November 2008)
194.	Gurram Chakravarthy Vs. State of A.P. [2008] INSC 2035 (28 November 2008)
195.	K.A. Ansari & ANR. Vs. Indian Airlines Ltd. [2008] INSC 2036 (28 November 2008)
196.	M/S Continental Builders & Dev.Thr.Prop. Vs. State of Karnataka Thr.C.C.T. [2008] INSC 2037 (28 November 2008)
197.	Paramjit Kaur Vs. State of Punjab & Ors [2008] INSC 2038 (28 November 2008)
198.	Ram Ji Dass (D) By LRS. Vs. Indian Overseas Bank [2008] INSC 2039 (28 November 2008)
199.	Shivnath Prasad Vs. State of Bihar [2008] INSC 2040 (28 November 2008)
200.	Sonti Rama Krishna Vs. Sonti Shanti Sree & ANR. [2008] INSC 2041 (28 November 2008)
201.	State of A.P. & ANR. Vs. T. Yadagiri Reddy & Ors. [2008] INSC 2042 (28 November 2008)
202.	State of Haryana Vs. Surjit Singh [2008] INSC 2043 (28 November 2008)
203.	State of Tamil Nadu Vs. Manmatharaj [2008] INSC 2044 (28 November 2008)

Pages: 1 2