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Latest Supreme Court of India Judgments 2023

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NOVEMBER 2008

1. Branch Manager, Oriental Insurance Co.Ltd Vs. Shankarawwa & Ors. [2008] INSC 1842 (3 November 2008)
2. Devi Lal Vs. State of Rajasthan [2008] INSC 1843 (3 November 2008)
3. M/S Whirlpool of India Ltd. Vs. M/S H.B. Leasing & Finance Co. Ltd. [2008] INSC 1844 (3 November 2008)
4. M/S. Bharat Coking Coal Ltd.& Ors. Vs. M/S Sarswati Hard Coke Manufacturers&Ors [2008] INSC 1845 (3 November 2008)
5. M/S. M.M.T.C. Limited Vs. Commr. of Commercial Tax & Ors. [2008] INSC 1846 (3 November 2008)
6. Parvinderjit Singh & ANR. Vs. State (U.T. Chandigarh) & ANR. [2008] INSC 1847 (3 November 2008)
7. Pundlik Jalam Patil (D) By LRS. Vs. Exe.Eng. Jalgaon Medium Project & ANR. [2008] INSC 1848 (3 November 2008)
8. Ramesh Vs. State of M.P. & Ors. [2008] INSC 1849 (3 November 2008)
9. Santosh Kumari Singh Vs. Shakuntala Devi & Ors. [2008] INSC 1850 (3 November 2008)
10. Sardar Mohd Vs. Jag Mohan & ANR. [2008] INSC 1851 (3 November 2008)
11. Shamshad Begum Vs. B.Mohammed [2008] INSC 1852 (3 November 2008)
12. Subodh Kumar Suman Vs. State of Bihar & ANR. [2008] INSC 1853 (3 November 2008)
13. Union of India & Ors. Vs. M/S. Kundan Rice Mills Ltd [2008] INSC 1854 (3 November 2008)
14. Dadan Vs. State of M.P. [2008] INSC 1855 (4 November 2008)
15. Director (Studies) & Ors. Vs. Vaibhav Singh Chauhan [2008] INSC 1856 (4 November 2008)
16. Mehrunnissa Bee Vs. Mohd. Noorulla Sheriff & Ors. [2008] INSC 1857 (4 November 2008)
17. Mula Devi & ANR. Vs. State of Uttarakhand [2008] INSC 1858 (4 November 2008)
18. Munna @ Pooran Yadav Vs. State of Madhya Pradesh [2008] INSC 1859 (4 November 2008)
19. Official Liquidator Vs. Dayananad & Ors. [2008] INSC 1860 (4 November 2008)
20. Radhey Shyam Gupta Vs. Punjab National Bank & ANR. [2008] INSC 1861 (4 November 2008)
21. Rajesh Burmann Vs. Mitul Chatterjee (Barman) [2008] INSC 1862 (4 November 2008)
22. State of Kerala Vs. Orison J Francis & ANR. [2008] INSC 1863 (4 November 2008)
23. Tridip Kumar Dingal and Ors Vs. State of West Bengal and Ors. [2008] INSC 1864 (4 November 2008)
24. A. Manjula Bhashini & Ors. Vs. M.D.,A.P.Women's Coop.Fin.Corpn.Ltd & ANR [2008] INSC 1865 (5 November 2008)
25. Dharam Chand Vs. State of Punjab & Ors. [2008] INSC 1866 (5 November 2008)
26. Head Master,Meenal A.C. Vidyalaya & Anr Vs. Sunita Laxman Kolhe & ANR. [2008] INSC 1867 (5 November 2008)
27. Manjunath Ganesh Hegde & Ors. Vs. State of Karnataka [2008] INSC 1868 (5 November 2008)
28. Mohd. Azad @ Samin Vs. State of West Bengal [2008] INSC 1869 (5 November 2008)
29. Mohd. Azad @ Samin Vs. State of West Bengal [2008] INSC 1870 (5 November 2008)
30. Principal,Kendriya Vidyalaya & Ors. Vs. Saurabh Chaudhary & Ors. [2008] INSC 1871 (5 November 2008)
31. Satyanarain Vs. M/S. Haryana Breweries Ltd. [2008] INSC 1872 (5 November 2008)
32. State of Maharashtra Vs. Arjun [2008] INSC 1873 (5 November 2008)
33. State of Punjab Vs. Rajinder Singh & Ors. [2008] INSC 1874 (5 November 2008)
34. Tejinder Kaur & Ors. Vs. Raj Kumari & Ors. [2008] INSC 1875 (5 November 2008)
35. Vinay Kumar Gupta Vs. Gomti Devi and Ors. [2008] INSC 1876 (5 November 2008)
36. Assistant Commercial Taxes Officer Vs. M/S Bajaj Electricals Ltd. [2008] INSC 1877 (6 November 2008)
37. Commnr. of Central Excise, Mumbai Vs. M/S. National Organic Chemical Indst.Ltd [2008] INSC 1878 (6 November 2008)
38. Lalu Sakharam Rathod Vs. State of Maharashtra [2008] INSC 1879 (6 November 2008)
39. M.Venugopal Vs. Dy. Commnr. Chitradurga Distt., K.A.& Ors. [2008] INSC 1880 (6 November 2008)
40. M/S Comed Chemicals Ltd. Vs. C.N.Ramchand [2008] INSC 1881 (6 November 2008)
41. Md.Shakeel Vs. State Police Tr.P.S.Hanmakonda & ANR. [2008] INSC 1882 (6 November 2008)
42. PNB Finance Ltd. Vs. Commissioner of Income Tax-I, New Delhi [2008] INSC 1883 (6 November 2008)
43. Siemons Pub.Commun.Netwroks P.Ltd.& ANR. Vs. Union of India & Ors. [2008] INSC 1884 (6 November 2008)
44. Chandrabhai K.Bhoir & Ors. Vs. Krishna Arjun Bhoir & Ors. [2008] INSC 1885 (7 November 2008)
45. Chandrashekar A.K. Vs. State of Kerala & ANR. [2008] INSC 1886 (7 November 2008)
46. Commnr. of Income Tax, Kanpur Vs. J.K. Charitable Trust, Kanpur [2008] INSC 1887 (7 November 2008)
47. Essco Fabs Pvt. Ltd. & ANR. Vs. State of Haryana & ANR. [2008] INSC 1888 (7 November 2008)
48. Essco Fabs Pvt. Ltd. & ANR. Vs. State of Haryana & ANR. [2008] INSC 1889 (7 November 2008)
49. Hardeep Singh Vs. State of Punjab & Ors. [2008] INSC 1890 (7 November 2008)
50. Ishwaragouda & Ors. Vs. Mallikarjun Gowda & Ors. [2008] INSC 1891 (7 November 2008)
51. Kanpur Electricity Supply Co. Ltd. Vs. Shamim Mirza [2008] INSC 1892 (7 November 2008)
52. Kendriya Karamchari S.G.N.Samiti Ltd. Vs. State of U.P. & ANR. [2008] INSC 1893 (7 November 2008)
53. M.A.Rumugam Vs. Kittu @ Krishnamoorthy [2008] INSC 1894 (7 November 2008)
54. M/S Eicher Tractors Ltd. & Ors. Vs. Harihar Singh & ANR. [2008] INSC 1895 (7 November 2008)
55. M/S.Krishna Food & Baking Industry P. Ltd Vs. M/S. New India Assurance Co. Ltd. & ANR. [2008] INSC 1896 (7 November 2008)
56. Mukund Swarup Mishra Vs. Union of India & Ors. [2008] INSC 1897 (7 November 2008)
57. P.H. Dayanand Vs. S.Venugopal Naidu & Ors. [2008] INSC 1898 (7 November 2008)
58. Paschimanchal Vidyut Vitran Nigm.Ld.&Ors Vs. M/S DVS Steels & Alloys Pvt.Ltd.& Ors. [2008] INSC 1899 (7 November 2008)
59. Raghavendra Sharma Vs. State of M.P. [2008] INSC 1900 (7 November 2008)
60. Rajmohan Agarwal Vs. Smt.Amna Abubakaer & ANR. [2008] INSC 1901 (7 November 2008)
61. Ratan Kumar Vishwas Vs. State of U.P. & ANR. [2008] INSC 1902 (7 November 2008)
62. Sachida Nand Lal @ Sachida Nand Shah Vs. State of Bihar (Now Jharkhand) [2008] INSC 1903 (7 November 2008)
63. Sami Ullaha Vs. Superintendent, Narcotic Central Bureau [2008] INSC 1904 (7 November 2008)
64. State of Andhra Pradesh Vs. Anjuman Ara Begu & Ors. [2008] INSC 1905 (7 November 2008)
65. State of Haryana Vs. Krishan [2008] INSC 1906 (7 November 2008)
66. State of M.P. Vs. Sughar Singh & Ors [2008] INSC 1907 (7 November 2008)
67. State of Punjab Vs. Sukhchain Singh & ANR. [2008] INSC 1908 (7 November 2008)
68. State of U.P. Vs. Manoj Kumar Pandey [2008] INSC 1909 (7 November 2008)
69. Suman Kapur Vs. Sudhir Kapur [2008] INSC 1910 (7 November 2008)
70. Suman Kapur Vs. Sudhir Kapur [2008] INSC 1911 (7 November 2008)
71. T. Venkateswarulu Vs. Exe. Officer, Tirumala T. Devasthanam & Ors [2008] INSC 1912 (7 November 2008)
72. Union of India & Ors. Vs. Rajpal Singh [2008] INSC 1913 (7 November 2008)
73. V.K.Mehta Vs. Secy, Urban Imporvement Trust (UIT) [2008] INSC 1914 (7 November 2008)
74. Virender Chaudhary Vs. Bharat Petroleum Corp. & Ors. [2008] INSC 1915 (7 November 2008)
75. Baby Sarkar (Shome) Vs. Pardip Sarkar [2008] INSC 1916 (10 November 2008)
76. Erukula Veeraiah Dead By LRS Vs. Premnath & ANR. [2008] INSC 1917 (10 November 2008)
77. M.G. Srinivas & ANR. Vs. State of Karnataka & Ors. [2008] INSC 1918 (10 November 2008)
78. M/S Mc Dowell and Company Limited Vs. State of Kerala & Ors. [2008] INSC 1919 (10 November 2008)
79. Mukesh Kumar Gupta Vs. Commissioner of Customs & C.Excise & ANR [2008] INSC 1920 (10 November 2008)
80. Satnam Singh (D) By LRS. & Ors. Vs. Gram Panchayat & Ors. [2008] INSC 1921 (10 November 2008)
81. U/A 317 (1) of The Constitution of India Vs. R/O Dr.H.B.Mirdha,Chairman [2008] INSC 1922 (10 November 2008)
82. Awadesh Chandra Agarwal Vs. Divisional Manager, L.I.C. of India [2008] INSC 1923 (11 November 2008)
83. Commnr.of Customs (Prev.), Gujarat Vs. M/S. Atam Manohar Ship Breakers Ltd. [2008] INSC 1924 (11 November 2008)
84. Gulam Mohd. @ Gulal Shaikh Vs. State of Gujarat [2008] INSC 1925 (11 November 2008)
85. Haryana Vidyut Parsaran Nigam Ltd.& Ors. Vs. M/S. Super Star Grit Udyog [2008] INSC 1926 (11 November 2008)
86. M/S Sri Krishna Agencies Vs. State of A.P.& ANR. [2008] INSC 1927 (11 November 2008)
87. Mahmood Rajasa Saiyed Vs. State of Gujarat [2008] INSC 1928 (11 November 2008)
88. Shyam Babu & Ors. Vs. State of Haryana [2008] INSC 1929 (11 November 2008)
89. Standard Corroson Controls P.Ltd. Vs. Sarku Engineering Services Sdn Bhd [2008] INSC 1930 (11 November 2008)
90. State of H.P. Vs. Prem Singh [2008] INSC 1931 (11 November 2008)
91. State of Punjab Vs. Chatinder Pal Singh & Ors. [2008] INSC 1932 (11 November 2008)
92. The Oriental Insurance Company Ltd. Vs. Kajal & Ors [2008] INSC 1933 (11 November 2008)
93. Dasari Peda Gondiyya Vs. Station House Officer, Jangreddygudem [2008] INSC 1934 (12 November 2008)
94. Deepak Bajaj Vs. State of Maharashtra & ANR. [2008] INSC 1935 (12 November 2008)
95. M/S. India Cine Agencies Vs. Commnr. of Income Tax, Madras [2008] INSC 1936 (12 November 2008)
96. Raghbir Singh & Ors. Vs. State of Haryana [2008] INSC 1937 (12 November 2008)
97. S. Raghu Ramaiah Vs. State of A.P. [2008] INSC 1938 (12 November 2008)
98. State of Tamil Nadu & ANR. Vs. Abdullah Kadher Batcha & ANR. [2008] INSC 1939 (12 November 2008)
99. State of U.P. Vs. Ilyas [2008] INSC 1940 (12 November 2008)
100. Yashwant Co-Op.Processors Ltd.Etc. Vs. Union of India & Ors. [2008] INSC 1941 (12 November 2008)

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