Meera Chauhan Vs.
Harsh Bishnoi & ANR. [2008] INSC 1998 (21 November 2008)
Judgment
CIVIL APPELLATE
JURISDICTION CIVIL APPEAL NO.5783 OF 2006 MEERA CHAUHAN ....APPELLANT VERSUS
ORDER Perused Office Report for direction dated 20th November, 2008 and letter
dated 5.9.2008 of the Civil Judge, Sr. Division, Lucknow stating therein that
the application under Section 151, C.P.C. has already been disposed of by that
Court on 30.4.2008. Since order of this Court has already been complied with,
no further action is necessary.
.......................J.
(TARUN CHATTERJEE)
.......................J.
(V.S. SIRPURKAR)
NEW
DELHI,
NOVEMBER
21, 2008.
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