101. |
Asha Rani & Ors. Vs. Uttranchal S.R.T.C. [2008] INSC 868 (9 May 2008)
|
102. |
Ashok Kumar Pandey & Ors. Vs. State of Bihar [2008] INSC 869 (9 May 2008)
|
103. |
Biju P.Thomas Vs. Chakkappan & ANR. [2008] INSC 870 (9 May 2008)
|
104. |
Commissioner of Central Excise,Belgaum Vs. M/S. Mysore Kirloskar Ltd.,Karnataka [2008] INSC 871 (9 May 2008)
|
105. |
Girish Singh Vs. State of Uttaranchal [2008] INSC 872 (9 May 2008)
|
106. |
K. Janardhan Vs. United India Insurance Co. Ltd. & ANR. [2008] INSC 873 (9 May 2008)
|
107. |
Man Mohan & Ors. Vs. Mohd.Mohinuddin Ali Khan (Dead) By Lrs. [2008] INSC 874 (9 May 2008)
|
108. |
Mosiruddin Munshi Vs. Md. Siraj & Ors. [2008] INSC 875 (9 May 2008)
|
109. |
P.S.Gopinathan Vs. State of Kerala & Ors. [2008] INSC 876 (9 May 2008)
|
110. |
P.S.Gopinathan Vs. State of Kerala & Ors. [2008] INSC 877 (9 May 2008)
|
111. |
T. Thimmaiah Vs. Venkatachala Raju [2008] INSC 878 (9 May 2008)
|
112. |
Union of India & ANR. Vs. Belgachi Tea Company Ltd. & Ors. [2008] INSC 879 (9 May 2008)
|
113. |
Union of India & Ors. Vs. Bipad Bhanjan Gayen [2008] INSC 880 (9 May 2008)
|
114. |
Vidya Wanti & ANR. Vs. Durga Dass [2008] INSC 881 (9 May 2008)
|
115. |
Abdur Rab And ANR. Vs. Lalit Narain Mithila Univefsity And Ors. [2008] INSC 882 (12 May 2008)
|
116. |
Bajaj Auto Ltd. Vs. Director General (I&R) & ANR. [2008] INSC 883 (12 May 2008)
|
117. |
Dadu Dayalu Mahasabha, Jaipur (Trust) Vs. Mahant Ram Niwas & ANR. [2008] INSC 884 (12 May 2008)
|
118. |
Dev Dutt Vs. Union of India & Ors. [2008] INSC 885 (12 May 2008)
|
119. |
Dharampal & Ors. Vs. U.P.State Road Transport Corp. [2008] INSC 886 (12 May 2008)
|
120. |
M/S K.B.Saha And Sons Pvt. Ltd Vs. M/S Development Consultant Ltd [2008] INSC 887 (12 May 2008)
|
121. |
M/S Seema Silk & Sarees & ANR. Vs. Directorate of Enforcement & Ors. [2008] INSC 888 (12 May 2008)
|
122. |
M/S Sheikhar Hotels Gulmohar Enclve.&ANR Vs. State of U.P & Ors. [2008] INSC 889 (12 May 2008)
|
123. |
Mausami Moitra Ganguli Vs. Jayanti Ganguli [2008] INSC 890 (12 May 2008)
|
124. |
New India Assurance Co.Ltd. Vs. Roshanben Rahemansha Fakir & ANR. [2008] INSC 891 (12 May 2008)
|
125. |
R.K. Shukla Vs. Sudhrist Narain Anand [2008] INSC 892 (12 May 2008)
|
126. |
Rahimbux Vs. State of M.P. [2008] INSC 893 (12 May 2008)
|
127. |
Sidhartha Vashisht @ Manu Sharma Vs. State (Nct of Delhi) [2008] INSC 894 (12 May 2008)
|
128. |
State of M.P. & ANR. Vs. Anshuman Shukla [2008] INSC 895 (12 May 2008)
|
129. |
State of Punjab & Ors. Vs. Avtar Singh (Dead) By Lrs. [2008] INSC 896 (12 May 2008)
|
130. |
Union of India Vs. M/S. Ranbaxy Laboratories Ltd. & Ors. [2008] INSC 897 (12 May 2008)
|
131. |
Vinay Kumar Vs. Savita [2008] INSC 898 (12 May 2008)
|
132. |
B.Nagabhushanam Vs. State of Karnataka [2008] INSC 899 (13 May 2008)
|
133. |
Central Bank of India & ANR. Vs. Nripendra Nath Sarkar [2008] INSC 900 (13 May 2008)
|
134. |
Dcm Financial Services Ltd. Vs. J.N.Sareen & ANR. [2008] INSC 901 (13 May 2008)
|
135. |
Fatma Bibi Ahmed Patel Vs. State of Gujarat & ANR. [2008] INSC 902 (13 May 2008)
|
136. |
Ganga Devi Vs. Distt. Judge, Nainital & Ors. [2008] INSC 903 (13 May 2008)
|
137. |
Kashmir Singh Vs. Union of India & Ors. [2008] INSC 904 (13 May 2008)
|
138. |
Narayanamurthy Vs. State of Karnataka & ANR. [2008] INSC 905 (13 May 2008)
|
139. |
National Insurance Co. Ltd. Vs. Kaushalaya Devi & Ors. [2008] INSC 906 (13 May 2008)
|
140. |
Oil & Natural Gas Corporation Ltd. Vs. Atwood Oceanic International, S.A. [2008] INSC 907 (13 May 2008)
|
141. |
Rajesh Kumar @ Raju Vs. Yudhvir Singh & ANR. [2008] INSC 908 (13 May 2008)
|
142. |
Ramachandran Vs. R. Udhayakumar & Ors. [2008] INSC 909 (13 May 2008)
|
143. |
Ramji Jiranga Pawar & Ors. Vs. State of Maharashtra [2008] INSC 910 (13 May 2008)
|
144. |
Ritesh Agarwal & ANR. Vs. Securities & Exchange Board of India&Ors [2008] INSC 911 (13 May 2008)
|
145. |
Siriya @ Shri Lal Vs. State of M.P. [2008] INSC 912 (13 May 2008)
|
146. |
State of Punjab Vs. Prem Sagar & Ors. [2008] INSC 913 (13 May 2008)
|
147. |
State of Uttarnchal & ANR. Vs. Madan Joshi & ANR. [2008] INSC 914 (13 May 2008)
|
148. |
Tulsiram & Ors. Vs. State of M.P. [2008] INSC 915 (13 May 2008)
|
149. |
United India Insurance Co.Ltd. Vs. Ajay Sinha & ANR [2008] INSC 916 (13 May 2008)
|
150. |
Arjan Singh Vs. Punit Ahluwalia & Ors. [2008] INSC 917 (14 May 2008)
|
151. |
Bharat Sanchar Nigam Ltd. & ANR. Vs. Bpl Mobile Cellular Ltd. & Ors. [2008] INSC 918 (14 May 2008)
|
152. |
Ghaziabad Development Authority Vs. Ved Prakash Aggarwal [2008] INSC 919 (14 May 2008)
|
153. |
K. Raghunandan & Ors. Vs. Ali Hussain Sabir & Ors. [2008] INSC 920 (14 May 2008)
|
154. |
M/S. Dharampal Satyapal Ltd. & ANR. Vs. State of Bihar & Ors. [2008] INSC 921 (14 May 2008)
|
155. |
M/S. Kesarwani Zarda Bhandar Vs. State of U.P. & Ors. [2008] INSC 922 (14 May 2008)
|
156. |
Rabindra Singh Vs. Financial Commnr.Cooperation,Punjab &Ors [2008] INSC 923 (14 May 2008)
|
157. |
Rajkumar Gurawara (Dead) Thr. Lrs. Vs. M/S. S.K.Sarwagi & Co. Pvt. Ltd. &ANR. [2008] INSC 924 (14 May 2008)
|
158. |
Ram Avadh & Ors Vs. Ram Das & Ors [2008] INSC 925 (14 May 2008)
|
159. |
Sapna Vs. United Insurance Co.Ltd.& ANR [2008] INSC 926 (14 May 2008)
|
160. |
Shaikh Ali Hossain & Ors. Vs. Sk. Showkat Ali & ANR. [2008] INSC 927 (14 May 2008)
|
161. |
Shoukat Hussain Guru Vs. State (Nct) Delhi & ANR. [2008] INSC 928 (14 May 2008)
|
162. |
Shyamal Kanth Guha (D) Thru Lrs.& Ors. Vs. Meena Bose [2008] INSC 929 (14 May 2008)
|
163. |
Subramaniaswamy Temple, Ratnagiri Vs. V. Kanna Goundar(Dead) By Lrs. [2008] INSC 930 (14 May 2008)
|
164. |
Tdm Infrastructure Private Limited Vs. Ue Development India Pvt.Ltd. [2008] INSC 931 (14 May 2008)
|
165. |
Tikka Ram & ANR. Vs. Kartara (D) By Lrs. & Ors. [2008] INSC 932 (14 May 2008)
|
166. |
Amol Singh Vs. State of M.P. [2008] INSC 933 (15 May 2008)
|
167. |
Bank of India Vs. Nangia Constructions (I) Pvt.Ltd.& Ors. [2008] INSC 934 (15 May 2008)
|
168. |
Commissioner of Cent.Excise, Bangalore Vs. M/S. Karnataka Agro Chemicals [2008] INSC 935 (15 May 2008)
|
169. |
Dalbir Singh Vs. State of Haryana [2008] INSC 936 (15 May 2008)
|
170. |
Delhi Bar Assocaition Vs. Union of India & Ors. [2008] INSC 937 (15 May 2008)
|
171. |
Harish Barthwal Vs. Asha Barthwal [2008] INSC 938 (15 May 2008)
|
172. |
ICICI Bank Vs. Shanti Devi Sharma & Ors [2008] INSC 939 (15 May 2008)
|
173. |
K. Chithhayan Vs. State of Tamil Nadu [2008] INSC 940 (15 May 2008)
|
174. |
M/S K.J.Arora & Associates Relt.P.Ltd. Vs. State (Govt.Of Nct of Delhi & Ors.) [2008] INSC 941 (15 May 2008)
|
175. |
Nikhil Kanchanlal Vakharia Vs. S.E.B.I. & ANR. [2008] INSC 942 (15 May 2008)
|
176. |
Paneerselvam Vs. State of Tamilnadu [2008] INSC 943 (15 May 2008)
|
177. |
Raymond Woollen Mills Ltd. & ANR. Vs. Director General (Invest.&Regis.) & ANR. [2008] INSC 944 (15 May 2008)
|
178. |
Sureshchandra Ramanlal Mehta Vs. State of Gujarat & ANR. [2008] INSC 945 (15 May 2008)
|
179. |
A.P. Electricity Regulatory Commission Vs. M/S. R.V.K. Energy Pvt. Ltd. & ANR. [2008] INSC 946 (16 May 2008)
|
180. |
Airport Authority of India & Ors. Vs. Shambhu Nath Das @ S.N. Das [2008] INSC 947 (16 May 2008)
|
181. |
Aniruddha Singh & Ors Vs. State of M.P [2008] INSC 948 (16 May 2008)
|
182. |
Balbir Kaur & ANR. Vs. U.P.Sec.Edu.Service Selection Board&Ors. [2008] INSC 949 (16 May 2008)
|
183. |
Bank of India Vs. Ketan Parekh & Ors [2008] INSC 950 (16 May 2008)
|
184. |
Bhanwar Singh & Ors. Vs. State of M.P. [2008] INSC 951 (16 May 2008)
|
185. |
Chennai Customs Appraising Officers Assn Vs. Union of India & Ors. [2008] INSC 952 (16 May 2008)
|
186. |
Commnr. of Customs(Prev.), Gujarat Vs. M/S. Reliance Petroleum Ltd. [2008] INSC 953 (16 May 2008)
|
187. |
D. Krishnan & ANR. Vs. Special Officer, Vellore Coop.S.M.&ANR. [2008] INSC 954 (16 May 2008)
|
188. |
Dabur India Ltd. Vs. K.R. Industries [2008] INSC 955 (16 May 2008)
|
189. |
Dlf Universal Ltd. & ANR. Vs. Dir. General Investigation &Registration [2008] INSC 956 (16 May 2008)
|
190. |
Faqruddin (D) Th.Lrs. Vs. Tajuddin (D) Th.Lrs. [2008] INSC 957 (16 May 2008)
|
191. |
Food Corporation of India & ANR. Vs. Pala Ram & Ors. [2008] INSC 958 (16 May 2008)
|
192. |
G.M., O.N.G.C.,Shilchar Vs. O.N.G.C. Contractual Workers Union [2008] INSC 959 (16 May 2008)
|
193. |
Illa Roy Chowdhury Vs. Shyamali Das & Ors. [2008] INSC 960 (16 May 2008)
|
194. |
Indian Bank Vs. Godhara Nagrik Coop.Credit Soc.Ltd.&ANR. [2008] INSC 961 (16 May 2008)
|
195. |
Kabushiki Kaisha Toshiba Vs. Tosiba Appliances Co. & Ors. [2008] INSC 962 (16 May 2008)
|
196. |
Kusumam Hotels (P) Ltd. Vs. Kerala State Electricity Board & Ors. [2008] INSC 963 (16 May 2008)
|
197. |
M.D., H.S.I.D.C. And Ors. Vs. M/S. Hari Om Enterprises And ANR. [2008] INSC 964 (16 May 2008)
|
198. |
M/S Bakemans Industries Pvt.Ltd. Vs. M/S New Cawnpore Flour Mills & Ors. [2008] INSC 965 (16 May 2008)
|
199. |
M/S Ponds India Ltd(Merged With H.L.Ltd) Vs. Commnr. of Trade Tax, Lucknow [2008] INSC 966 (16 May 2008)
|
200. |
M/S. Anadromeda Foundation India P.Ltd. Vs. D.G.H.S. & Ors. [2008] INSC 967 (16 May 2008)
|