MAY 2008
1.	B. Desraj Vs. C.I.T. Salem [2008] INSC 768 (1 May 2008)
2.	Bharat Glass Tube Limited Vs. Gopal Glass Works Limited [2008] INSC 769 (1 May 2008)
3.	Bharat Sanchar Nigam Ltd Vs. Bharti Televentures Ltd [2008] INSC 770 (1 May 2008)
4.	Commissioner of Central Excise, New Delhi Vs. India Thermit Corporation Ltd. & Others [2008] INSC 771 (1 May 2008)
5.	Guruswamy Nadar Vs. P.Lakshmi Ammal(D) Through Lrs. & Ors [2008] INSC 772 (1 May 2008)
6.	Ila Vipin Pandya Vs. Smita Ambalal Patel & ANR [2008] INSC 773 (1 May 2008)
7.	Jagdish & Ors Vs. State of Uttar Pradesh [2008] INSC 774 (1 May 2008)
8.	K.Jayasekhar Vs. Secy. To Govt. Agri. & Coop.Deptt. & ANR. [2008] INSC 775 (1 May 2008)
9.	K.M. Prashurama Naika Vs. Basurappa & Ors [2008] INSC 776 (1 May 2008)
10.	Mahant Dooj Das (Dead) Through Lr Vs. Udasin Panchayati Bara Akhara & ANR [2008] INSC 777 (1 May 2008)
11.	Man Singh Vs. State of Haryana & Ors [2008] INSC 778 (1 May 2008)
12.	Sree Ayyanar Spinning & Weaving M.Ltd. Vs. Commissioner of Income Tax [2008] INSC 779 (1 May 2008)
13.	State of Karnataka & Ors Vs. Gangaiah [2008] INSC 780 (1 May 2008)
14.	Sudhir Kumar Bhalla Vs. Jagdish Chand, Etc. Etc. [2008] INSC 781 (1 May 2008)
15.	Ashok Kumar Vs. State of Bihar & Ors [2008] INSC 782 (2 May 2008)
16.	Babulal Badriprasad Varma Vs. Surat Municipal Corpn. & Ors. [2008] INSC 783 (2 May 2008)
17.	Harendra Sarkar Vs. State of Assam [2008] INSC 784 (2 May 2008)
18.	M.V. Janardhan Reddy Vs. Vijaya Bank & ANR [2008] INSC 785 (2 May 2008)
19.	State Bank of India & Ors Vs. S.N. Goyal [2008] INSC 786 (2 May 2008)
20.	State of Karnataka & Ors Vs. Asha Transports [2008] INSC 787 (2 May 2008)
21.	State of U.P. & ANR. Vs. U.P. Rajya Khanij Vikas Nigam S.S. & Ors [2008] INSC 788 (2 May 2008)
22.	Subhash Chander Sachdeva Vs. Yoginder Mohan Sachdeva & ANR. [2008] INSC 789 (2 May 2008)
23.	Surachan Chansrichawala Vs. U.O.I. & Ors. [2008] INSC 790 (2 May 2008)
24.	Ashok Kumar Chaudhary & Ors. Vs. State of Bihar [2008] INSC 791 (5 May 2008)
25.	Commissioner of Trade Tax, U.P. Vs. Associated Distributors Ltd. [2008] INSC 792 (5 May 2008)
26.	Kashiram Patel (D) Thr.Lrs. & Ors. Vs. Chitrak Satishbhai Singh & Ors. [2008] INSC 793 (5 May 2008)
27.	M/S Rajalakshmi Dyers & Printers Vs. Tamilnadu Pollution Control Board & Ors. [2008] INSC 794 (5 May 2008)
28.	Madhuban Vs. State of U.P. [2008] INSC 795 (5 May 2008)
29.	Nhaliyan Makkil Raveendran Vs. State of Kerala [2008] INSC 796 (5 May 2008)
30.	Niyaz Ahmad Khan Vs. Mahmood Rahmat Ullah Khan & ANR. [2008] INSC 797 (5 May 2008)
31.	Rakesh Kumar Vs. Yashwanti [2008] INSC 798 (5 May 2008)
32.	Ram Kumar Vs. Central Bureau of Narcotics [2008] INSC 799 (5 May 2008)
33.	Registrar,Coop.Societies & ANR. Vs. Asha Deep Coop.Group Hous.Soc.Ltd.& ANR. [2008] INSC 800 (5 May 2008)
34.	State of Maharashtra & Ors. Vs. M/S Bombay Wire Ropes Ltd.& ANR. [2008] INSC 801 (5 May 2008)
35.	Union of India Vs. Prabhakaran Vijaya Kumar & Ors. [2008] INSC 802 (5 May 2008)
36.	Vijaykumar Purshottam Kabali Huf & ANR. Vs. Sundeep Jugalkishore Gupta [2008] INSC 803 (5 May 2008)
37.	Baban Vs. State of Maharashtra [2008] INSC 804 (6 May 2008)
38.	C.K. Prahalada & Ors Vs. State of Karnataka & Ors [2008] INSC 805 (6 May 2008)
39.	Cochin University of Science & Technology & ANR Vs. Thomas P. John & Ors [2008] INSC 806 (6 May 2008)
40.	Commissioner of Income Tax,Thiruvanathapuram Vs. Joseph Valakuzhy [2008] INSC 807 (6 May 2008)
41.	Commr.Of Income Tax,Gujarat Vs. Gupta Global Exim (P) Ltd. [2008] INSC 808 (6 May 2008)
42.	Commr.Of Income Tax-I,Ahmedabad Vs. M/S. Ashini Lease Finance P.Ltd. [2008] INSC 809 (6 May 2008)
43.	Commr.Of Income Tax-Ii,Chandigarh Vs. M/S Swaraj Engines Ltd. [2008] INSC 810 (6 May 2008)
44.	Indian Mercantile I.B. Assn. (Tenants) & Ors. Vs. Union of India & Ors [2008] INSC 811 (6 May 2008)
45.	Jaswant Singh Lamba Vs. Haryana Agricultural University & Ors [2008] INSC 812 (6 May 2008)
46.	Jitendra Bappa Barawkar Vs. State of Maharashtra [2008] INSC 813 (6 May 2008)
47.	Kotikalapudi Subba Rao Vs. State of A.P. & ANR [2008] INSC 814 (6 May 2008)
48.	Lachhman Singh (Deceased)Through Legal Representatives & Ors Vs. Hazara Singh (Deceased) Through Legal Representatives & Or [2008] INSC 815 (6 May 2008)
49.	Lalit Kumar Sharma And ANR Vs. State of U.P. & ANR [2008] INSC 816 (6 May 2008)
50.	M. Venkata Raju Vs. Teegala Annapurna & ANR. [2008] INSC 817 (6 May 2008)
51.	M/S.Yasha Overseas Vs. Commissioner of Sales Tax & Ors [2008] INSC 818 (6 May 2008)
52.	Mohammedia Coop. Building Society Ltd Vs. Lakshmi S. Coop. Building Society Ltd. & Ors [2008] INSC 819 (6 May 2008)
53.	National Insurance Co. Ltd. Vs. Yellamma & ANR [2008] INSC 820 (6 May 2008)
54.	R & B Falcon (A) Pty Ltd. Vs. Commissioner of Income Tax [2008] INSC 821 (6 May 2008)
55.	Sitaram Agarwal & ANR Vs. Subarata Chandra & Damkrishna Dhara & Ors [2008] INSC 822 (6 May 2008)
56.	Sudhir Kumar Rana Vs. Surinder Singh & Ors [2008] INSC 823 (6 May 2008)
57.	Tamilnadu Jai Bharath Mills Ltd. Vs. Hongkong & Shanghai Banking Corpn. Ltd. [2008] INSC 824 (6 May 2008)
58.	Telecom District Manager And Others Vs. Keshab Deb [2008] INSC 825 (6 May 2008)
59.	Asha Saxena Vs. State of M.P. & Ors. [2008] INSC 826 (7 May 2008)
60.	Commr.Of Income Tax,New Delhi Vs. M/S Realest Builders & Services Ltd. [2008] INSC 827 (7 May 2008)
61.	M. Natarajan Vs. State By Inspector of Police, Spe, Cbi, Acb Chennai [2008] INSC 828 (7 May 2008)
62.	M/S. Associated Construction Vs. Pawanhans Helicopters Pvt. Ltd [2008] INSC 829 (7 May 2008)
63.	Rajasthan State Electricity Board Vs. Union of India & Ors. [2008] INSC 830 (7 May 2008)
64.	Tarakanath Kar Vs. Lipika Kar [2008] INSC 831 (7 May 2008)
65.	Union of India & ANR. Vs. Indulal Joshi [2008] INSC 832 (7 May 2008)
66.	Union of India & Ors. Vs. C.N. Vasudevan [2008] INSC 833 (7 May 2008)
67.	Union of India Vs. S. P. Singh [2008] INSC 834 (7 May 2008)
68.	Ajay Metachem Ltd. Vs. Commissioner ,Ranchi & Ors. [2008] INSC 835 (8 May 2008)
69.	Andhra Bank Vs. Andhra Bank Officers & ANR [2008] INSC 836 (8 May 2008)
70.	Aneeta Hada Vs. M/S Godfather Travels & Tours Pvt.Ltd. [2008] INSC 837 (8 May 2008)
71.	Deepa Augustine Vs. Geetha Alex & Ors. [2008] INSC 838 (8 May 2008)
72.	Dr. Arvind Barsaul Etc Vs. State of Madhya Pradesh & Another [2008] INSC 839 (8 May 2008)
73.	H.V. Nirmala Vs. Karnataka State Financial Corporation & Ors [2008] INSC 840 (8 May 2008)
74.	Juglal & ANR. Vs. State of Haryana [2008] INSC 841 (8 May 2008)
75.	Krishnan Vs. State Represented By Inspector of Police [2008] INSC 842 (8 May 2008)
76.	M/S. Deepak Agro Solution Ltd Vs. Commissioner of Customs, Maharashtra [2008] INSC 843 (8 May 2008)
77.	M/S. M.B. Patel & Co. Vs. Oil & Natural Gas Commission [2008] INSC 844 (8 May 2008)
78.	Maninderjit Singh Bitta Vs. Union of India & Ors. [2008] INSC 845 (8 May 2008)
79.	Manoj Singh Vs. State of Rajasthan & ANR. [2008] INSC 846 (8 May 2008)
80.	Nalli Sanyasi Naidu Vs. Manasa's Trust Vijayanagaram & Ors. [2008] INSC 847 (8 May 2008)
81.	Naresh Kavarchand Khatri Vs. State of Gujarat & ANR [2008] INSC 848 (8 May 2008)
82.	National Insurance Co. Ltd Vs. Nitin Khandelwal [2008] INSC 849 (8 May 2008)
83.	National Insurance Co. Ltd. Vs. Bhukya Tara & Ors. [2008] INSC 850 (8 May 2008)
84.	P.Venugopal Vs. Union of India [2008] INSC 851 (8 May 2008)
85.	P.Venugopal Vs. Union of India [2008] INSC 852 (8 May 2008)
86.	Satna Stone & Lime Co. Ltd., M.P. Etc. Vs. Union of India & Another Etc [2008] INSC 853 (8 May 2008)
87.	Savithramma Vs. Deputy Commnr., Mandya Distt. & Ors. [2008] INSC 854 (8 May 2008)
88.	Shamrao Dattu Kumbhar Vs. State of Maharashtra [2008] INSC 855 (8 May 2008)
89.	Southern Steel Ltd. & Others Vs. Jindal Vijayanagar Steel Ltd [2008] INSC 856 (8 May 2008)
90.	State of Haryana Vs. Gurbax Singh(Dead) By Lrs. & ANR. Etc. [2008] INSC 857 (8 May 2008)
91.	State of Punjab & Ors. Vs. Balwinder Kaur & Ors. [2008] INSC 858 (8 May 2008)
92.	State of Punjab & Ors. Vs. Bhajan Kaur & Ors. [2008] INSC 859 (8 May 2008)
93.	State of Rajasthan Vs. Udai Lal [2008] INSC 860 (8 May 2008)
94.	T. Krishna Reddy & Ors Vs. M. Bagi Reddy & ANR [2008] INSC 861 (8 May 2008)
95.	Tamil Nadu Tobacco Co. Ltd. Vs. Dy. Inspector General of Police & Ors. [2008] INSC 862 (8 May 2008)
96.	Union of India & Another Vs. Raunaq International Ltd [2008] INSC 863 (8 May 2008)
97.	Union of India Vs. D.K. Vijh [2008] INSC 864 (8 May 2008)
98.	Union of India Vs. D.K. Vijh [2008] INSC 865 (8 May 2008)
99.	American Hotel & Lodging Assn.Edunl.Inst Vs. Central Board of Direct Taxes & Ors. [2008] INSC 866 (9 May 2008)
100.	Andhra Bank Thro Reg.Manager,Visakha. Vs. I.T.-Cum-Labour Court & ANR [2008] INSC 867 (9 May 2008)

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