101. |
Venkateshappa Vs. State of Karnataka & Ors [2008] INSC 409 (10 March 2008)
|
102. |
Chairman/Secretary, Urban Improvement Trust Vs. Madhu Sudan Purohit & Ors. (10 March 2008)
|
103. |
S. Janak Singh Etc. Vs. State of Jammu & Kashmir Etc. (10 March 2008)
|
104. |
State of Rajasthan Vs. M/s. Chiesel & Hammer Const. Company (10 March 2008)
|
105. |
Sita Ram Gupta Vs. Punjab National Bank and Ors (10 March 2008)
|
106. |
Ashok Shankar Guha Vs. Air India Ltd [2008] INSC 410 (11 March 2008)
|
107. |
Chander Kanta Bansal Vs. Rajinder Singh Anand [2008] INSC 411 (11 March 2008)
|
108. |
Commissioner of Customs, Mumbai Vs. M.M.K. Jewellers & Another [2008] INSC 412 (11 March 2008)
|
109. |
Commissioner of Customs, Mumbai Vs. M.M.K. Jewellers & Another [2008] INSC 413 (11 March 2008)
|
110. |
Divine Retreat Centre Vs. State of Kerala & Ors. [2008] INSC 414 (11 March 2008)
|
111. |
E. Micheal Raj Vs. Intelligence Officer, Narcotic Control Bureau [2008] INSC 415 (11 March 2008)
|
112. |
Ramgarh Cantonment Board & ANR. Vs. State of Jharkhand & Ors. [2008] INSC 416 (11 March 2008)
|
113. |
Rathnaiah Vs. State of Karnataka [2008] INSC 417 (11 March 2008)
|
114. |
State of Assam & ANR Vs. Utpal Barua [2008] INSC 418 (11 March 2008)
|
115. |
Uttar Gujarat S.R.V. Sangh Ltd Vs. M/S. Mehsana Dist. Cent. Co-Op. Bank Ltd & Ors [2008] INSC 419 (11 March 2008)
|
116. |
State of Haryana Vs. Madan Lal (11 March 2008)
|
117. |
Ramesh Singh Vs. Union of India & Ors. (11 March 2008)
|
118. |
Afroz Jahan & Ors. Vs. State of Bihar & ANR [2008] INSC 420 (12 March 2008)
|
119. |
Bilkish Vs. United India Insurance Co.Ltd.& ANR [2008] INSC 421 (12 March 2008)
|
120. |
Chairman, Ad-Hoc Committee & ANR Vs. Lila Pal & Ors [2008] INSC 422 (12 March 2008)
|
121. |
Eastern India Appaprel & Textile Exporter Association and ANR Vs. Official Liquidator and ANR [2008] INSC 423 (12 March 2008)
|
122. |
Geeta Devi Vs. Anand Kumar [2008] INSC 424 (12 March 2008)
|
123. |
Himanshu Singh Sabharwal Vs. State of M.P. and Ors [2008] INSC 425 (12 March 2008)
|
124. |
Jaithoon Bi and Ors Vs. P.A. Kannisamy Reddiar and Ors. Etc [2008] INSC 426 (12 March 2008)
|
125. |
Kerala Road Lines Vs. Commissioner of Income Tax, Cochin [2008] INSC 427 (12 March 2008)
|
126. |
Mamta Gupta Vs. State of U.P. and Ors [2008] INSC 428 (12 March 2008)
|
127. |
Manipal Academy of Higher Education Vs. Provident Fund Commissioner [2008] INSC 429 (12 March 2008)
|
128. |
Mobeen Begum and Ors Vs. Bhupesh Singh and ANR [2008] INSC 430 (12 March 2008)
|
129. |
N.A. Mayanna (D) By Lrs Vs. Sri M. Velu & Ors [2008] INSC 431 (12 March 2008)
|
130. |
New India Assurance Co. Ltd Vs. N.R. Usharani & Ors [2008] INSC 432 (12 March 2008)
|
131. |
Orient Traders Vs. Commercial Tax Officer, Tirupati [2008] INSC 433 (12 March 2008)
|
132. |
Punjab State Electricity Board and Ors Vs. Avtar Singh [2008] INSC 434 (12 March 2008)
|
133. |
Rajni Sindhwani Vs. Central Board of Secondary Education & Ors [2008] INSC 435 (12 March 2008)
|
134. |
Rajni Sindhwani Vs. Central Board of Secondary Education & Ors. [2008] INSC 436 (12 March 2008)
|
135. |
Reserve Bank of India Vs. Prem Sukh [2008] INSC 437 (12 March 2008)
|
136. |
State of Uttaranchal & ANR Vs. Sunil Kumar Singh Negi [2008] INSC 438 (12 March 2008)
|
137. |
Tayabbhai M. Bagsarwalla & Another Vs. Mahalaxmi Metal Industries & Others [2008] INSC 439 (12 March 2008)
|
138. |
Afroz Jahan & Ors. Vs. State of Bihar & Anr. (12 March 2008)
|
139. |
B.S.N.L. & Ors Vs. Rajesh Kumar Saxena [2008] INSC 440 (13 March 2008)
|
140. |
Bollepanda P. Poonacha & ANR Vs. K.M. Madapa [2008] INSC 441 (13 March 2008)
|
141. |
Chandrakant Shankarrao Machale Vs. Parubai Bhairu Mohite [2008] INSC 442 (13 March 2008)
|
142. |
Chhagan Lal (D) By Lrs. & Ors. Vs. Kamal Chand (D) By Lrs. & Ors. [2008] INSC 443 (13 March 2008)
|
143. |
Chokalingaswami Idol Thr. R.N.Pillai Vs. Gnanapragasam (Dead) By Lrs [2008] INSC 444 (13 March 2008)
|
144. |
Dinesh Borthakur Vs. State of Assam [2008] INSC 445 (13 March 2008)
|
145. |
Gujarat Urja Vikash Nigam Ltd Vs. Essar Power Ltd [2008] INSC 446 (13 March 2008)
|
146. |
Hem Chand Vs. State of Jharkhand [2008] INSC 447 (13 March 2008)
|
147. |
Karnataka State Financial Corporation Vs. N. Narasimahaiah & Ors [2008] INSC 448 (13 March 2008)
|
148. |
Khilari Vs. State of U.P. and ANR [2008] INSC 449 (13 March 2008)
|
149. |
M/S Neeldeep Investments (P) Ltd Vs. The Custodian & Ors [2008] INSC 450 (13 March 2008)
|
150. |
M/S Synco Industries Ltd Vs. Assessing Officer, Income Tax,Mumbai & ANR [2008] INSC 451 (13 March 2008)
|
151. |
M/S. Girias Investment Pvt.Ltd. & ANR Vs. State of Karnataka & Ors [2008] INSC 452 (13 March 2008)
|
152. |
M/S. Medicamen Biotech Ltd. & ANR Vs. Rubina Bose, Drug Inspector [2008] INSC 453 (13 March 2008)
|
153. |
M/S. P.R. Catering Co. & ANR Vs. Oil and Natural Gas Corporation Ltd. & Ors [2008] INSC 454 (13 March 2008)
|
154. |
P.K. Choudhury Vs. Commander, 48 Brtf (Gref) [2008] INSC 455 (13 March 2008)
|
155. |
R.B. Giripunje & Ors. Vs. State of Maharashtra & Ors. [2008] INSC 456 (13 March 2008)
|
156. |
R.K. Poria Vs. State of Haryana & ANR [2008] INSC 457 (13 March 2008)
|
157. |
R.K. Poria Vs. State of Haryana & ANR [2008] INSC 458 (13 March 2008)
|
158. |
Union of India & Ors Vs. Surinder Singh Rathore [2008] INSC 459 (13 March 2008)
|
159. |
Vishwanath Dadoba Karale Vs. Prisa Shantappa Upadhye (D) Th. Lrs [2008] INSC 460 (13 March 2008)
|
160. |
Commissioner of Customs, Visakhapatnam Vs. M/S. Hygrdse Pellets Ltd. (13 March 2008)
|
161. |
Super Cassettes Industries Ltd Vs. Commissioner of Customs, New Delhi (13 March 2008)
|
162. |
Tukaram & Ors. Vs. State of Karnataka (13 March 2008)
|
163. |
M/s. Neeldeep Investments (P) Ltd. Vs. The Custodian & Ors. (13 March 2008)
|
164. |
Babu Lal & Ors Vs. Gram Panchayat, Deroli Jat & Ors [2008] INSC 461 (14 March 2008)
|
165. |
Bhikhubhai Vithlabhai Patel & Ors Vs. State of Gujarat & ANR [2008] INSC 462 (14 March 2008)
|
166. |
Chand Patel Vs. Bismillah Begum & ANR [2008] INSC 463 (14 March 2008)
|
167. |
Commissioner of Central Excise, Vapi Vs. M/S. Kraftech Products Inc [2008] INSC 464 (14 March 2008)
|
168. |
Gurdial Kaur (D) Through Lrs Vs. Piara Singh (D) Through Lrs [2008] INSC 465 (14 March 2008)
|
169. |
Hindalco Industries Ltd Vs. Association of Engineering Workers [2008] INSC 466 (14 March 2008)
|
170. |
Hinsa Virodhak Sangh Vs. Mirzapur Moti Kuresh Jamat & Ors [2008] INSC 467 (14 March 2008)
|
171. |
Kancherla Lakshminarayana Vs. Mattaparthi Syamala & Ors [2008] INSC 468 (14 March 2008)
|
172. |
LIC of India Vs. R. Suresh [2008] INSC 469 (14 March 2008)
|
173. |
M. Balakrishna Reddy Vs. Director, Cbi, New Delhi [2008] INSC 470 (14 March 2008)
|
174. |
M.S.D.C. Radharamanan Vs. M.S.D. Chandrasekara Raja and Another [2008] INSC 471 (14 March 2008)
|
175. |
M/S. Grindwell Norton Ltd Vs. M/S. Maxlux Glass Pvt. Ltd. and Ors [2008] INSC 472 (14 March 2008)
|
176. |
Md. Kalam @ Abdul Kalam Vs. State of Rajasthan [2008] INSC 473 (14 March 2008)
|
177. |
Mohinder Kaur Vs. State of Punjab [2008] INSC 474 (14 March 2008)
|
178. |
Mumtaz Yunus Mulani Vs. State of Maharashtra & Ors [2008] INSC 475 (14 March 2008)
|
179. |
Municipal Corporation Faridabad Vs. Durga Prasad [2008] INSC 476 (14 March 2008)
|
180. |
Pankaj Sharma Vs. State of Jammu & Kashmir & Ors [2008] INSC 477 (14 March 2008)
|
181. |
Paul George Vs. State of N.C.T. of Delhi [2008] INSC 478 (14 March 2008)
|
182. |
Rajamma and Ors Vs. Thimmakka and Ors [2008] INSC 479 (14 March 2008)
|
183. |
Rama Devi Vs. Dilip Singh [2008] INSC 480 (14 March 2008)
|
184. |
Ramachandra Krishna Bhatta Vs. State of Karnataka & ANR [2008] INSC 481 (14 March 2008)
|
185. |
Som Lal Vs. Vijay Laxmi & Ors [2008] INSC 482 (14 March 2008)
|
186. |
The Kerala State Electricity Board Vs. B. Sreekumari [2008] INSC 483 (14 March 2008)
|
187. |
Union of India and Others Vs. Naman Singh Sekhawat [2008] INSC 484 (14 March 2008)
|
188. |
Usha Sinha Vs. Dina Ram & Ors [2008] INSC 485 (14 March 2008)
|
189. |
Vimalben Ajitbhai Patel Vs. Vatslabeen Ashokbhai Patel and Others [2008] INSC 486 (14 March 2008)
|
190. |
BOC India Ltd. Vs. State of Jharkhand & Ors. (14 March 2008)
|
191. |
Akaljit Singh Vs. State of H.P. (14 March 2008)
|
192. |
Stanly Moses Vs. State of Tamil Nadu (14 March 2008)
|
193. |
Sujaben Manubhai Solanki and Ors. Vs. Shivsangbhai Pursangbhai Solanki & Ors. (14 March 2008)
|
194. |
Cement Workers Karamchari Sangh Vs. M/S. Jaipur Udyog Limited & Ors [2008] INSC 487 (24 March 2008)
|
195. |
Corporation of City of Bangalore Vs. Zulekha Bi & Ors [2008] INSC 488 (24 March 2008)
|
196. |
Drugs Inspector & ANR. Vs. Fizikem Laboratories Pvt. Ltd.& ANR. [2008] INSC 489 (24 March 2008)
|
197. |
Karnal Improvement Trust Vs. Sumitra Devi (Dead) By Lrs. and Ors [2008] INSC 490 (24 March 2008)
|
198. |
State of Haryana Vs. Veer Parkash & ANR [2008] INSC 491 (24 March 2008)
|
199. |
State of Maharashtra Vs. Madhukar Wamanrao Smarth [2008] INSC 492 (24 March 2008)
|
200. |
Tata Chemicals Ltd Vs. Union of India & Ors [2008] INSC 493 (24 March 2008)
|