Supreme Court of India Record of Proceedings Civil Appeal No. 3977/2006

Punjab State Electricity Board Ltd. Appellant (S) Vs Jagdev Singh and Ors. Respondent (S)

Date : 12/06/2008 This Petition was called on for judgment today.

For Appellant (s) Mr. Rajiv Nanda, Adv. For Respondent(s) Mr. Anis Ahmed Khan, Adv.Hon'ble Dr. Justice Arijit Pasayat pronounced Judgment of the Bench comprising His Lordship and Hon'ble Mr. Justice P.P.Naolekar.

The appeal is disposed of in terms of the signed judgment. There shall be no order as to costs.

(Shashi Sareen)(Vijay Aggarwal) Court Master Court Master Signed Reportable judgment is placed on the file.

 Back