Supreme
Court of India Record of Proceedings Criminal Appeal No. 403/2000
Baijnath
Jha Appellant (S) Versus Sita Ram and ANR Respondent (S) With Crl. A. Nos.
405/2000, 404/2000
Date
: 12/06/2008 This Petition was called on for judgment today.
For
Appellant (s) Mr. Pramod Swarup, Adv.For Respondent(s) Mr. Gopal
Singh, Adv.Hon'ble Dr. Justice Arijit Pasayat pronounced Judgment of the Bench
comprising His Lordship and Hon'ble Mr. Justice P.P.Naolekar. The appeals are
allowed in terms of the signed judgment.
(Shashi
Sareen)
(Vijay
Aggarwal) Court Master Court Master Signed Reportable judgment is placed on the
file.
Back