JULY 2008
201.	A.K.Jain Vs. Prem Kapoor [2008] INSC 1230 (28 July 2008)
202.	Charu Chetal Nee Girotra Vs. Prashant Chetal [2008] INSC 1231 (28 July 2008)
203.	Dr.NTR University of Heal.Sci, A.P. Vs. B.V.M. Prasad & Ors. [2008] INSC 1232 (28 July 2008)
204.	Eastern Coalfields Ltd. Vs. Dugal Kumar [2008] INSC 1233 (28 July 2008)
205.	Hamza Ajampulan @ A. Beerankutty Vs. Edathodi Abdul Nazer [2008] INSC 1234 (28 July 2008)
206.	Kunal Pankaj Kumar Shah Vs. Justice R.J.Shah(Retd) Admn.Commit.& Ors [2008] INSC 1235 (28 July 2008)
207.	Kusum Vs. Pritpal Singh [2008] INSC 1236 (28 July 2008)
208.	M/S Shiv Shankar Rice Mills & ANR. Vs. State Bank of Patiala & Ors. [2008] INSC 1237 (28 July 2008)
209.	Nani & ANR. Vs. B Umananda Naik and Ors [2008] INSC 1238 (28 July 2008)
210.	Raja Shri Shivrai Pratishthan Vs. State of Maharashtra & Ors [2008] INSC 1239 (28 July 2008)
211.	Shail Kumari Devi & ANR. Vs. Krishan Bhagwan Pathak @ Kishun B Pathak [2008] INSC 1240 (28 July 2008)
212.	Smt. Chintala Syamala Vs. Chintala Venkata Satyanarayana Rao [2008] INSC 1241 (28 July 2008)
213.	Swaranjit Kaur Vs. Swaran Singh Sohi [2008] INSC 1242 (28 July 2008)
214.	Usha Devi Vs. Malha Ram [2008] INSC 1243 (28 July 2008)
215.	V.Prabhakar & Ors. Vs. Bangalore Mahanagara Palika & Ors. [2008] INSC 1244 (28 July 2008)
216.	Kerala State Electricity Board Vs. C.P. Sivasankara Menon [2008] INSC 1245 (29 July 2008)
217.	Nasiruddin Khan & Ors. Vs. State of Bihar [2008] INSC 1246 (29 July 2008)
218.	Nune Prasad & Ors. Vs. Nune Ramakrisna [2008] INSC 1247 (29 July 2008)
219.	O.N.G.C. Ltd. Vs. B. Uma & Ors. [2008] INSC 1248 (29 July 2008)
220.	Union of India Vs. Pushpa Rani & Ors. [2008] INSC 1249 (29 July 2008)
221.	Anil Mishra Vs. Union of India & Ors. [2008] INSC 1250 (30 July 2008)
222.	Dharmendra Goel Vs. Oriental Insurance Co.Ltd. [2008] INSC 1251 (30 July 2008)
223.	Ghurey Lal Vs. State of U.P. [2008] INSC 1252 (30 July 2008)
224.	Godrej Pacific Tech. Ltd. Vs. Computer Joint India Ltd. [2008] INSC 1253 (30 July 2008)
225.	Jaywant Bhaguji Gadekar Vs. Balaleshwar Shikshan Mandal & Ors. [2008] INSC 1254 (30 July 2008)
226.	Mahadevappa Lachappa Kinagi & Ors. Vs. State of Karnataka & Ors. [2008] INSC 1255 (30 July 2008)
227.	Ponnam Chandraiah Vs. State of A.P. Rep. By Public Prosecutor [2008] INSC 1256 (30 July 2008)
228.	Shivjee Singh & Ors. Vs. State of Bihar [2008] INSC 1257 (30 July 2008)
229.	Society of Retired Forest Officer, U.P. Vs. State of U.P. & Ors. [2008] INSC 1258 (30 July 2008)
230.	State Bank of India & Ors. Vs. Ranjit Kumar Chakraborty & ANR. [2008] INSC 1259 (30 July 2008)
231.	Victor Oil Company Pvt. Ltd. Vs. E.C. Bose & Company Pvt. Ltd. [2008] INSC 1260 (30 July 2008)
232.	Balaji House&Land Owners Wel.Asson.&Anr. Vs. Government of A.P. & Ors. [2008] INSC 1261 (31 July 2008)
233.	Bhimasha Vs. Special Land Acquisition Officer & ANR. [2008] INSC 1262 (31 July 2008)
234.	Commnr. of Sales Tax, U.P. Vs. M/S. Hind Lamps Ltd. [2008] INSC 1263 (31 July 2008)
235.	Dir. General Doordarshan & Ors. Vs. K. Raman [2008] INSC 1264 (31 July 2008)
236.	G.M., Oil & Natural Gas Corporation Ltd. Vs. Rameshbhai Jivanbhai Patel & ANR. [2008] INSC 1265 (31 July 2008)
237.	Sidhrath Consturction & Ors. Vs. D.T.Vora & Ors. [2008] INSC 1266 (31 July 2008)
238.	State of Haryana Vs. Mai Ram [2008] INSC 1267 (31 July 2008)
239.	State of Punjab Vs. P.L. Singla [2008] INSC 1268 (31 July 2008)
240.	State of West Bengal & Ors. Vs. Brahmo Samaj Education Society & Ors. [2008] INSC 1269 (31 July 2008)

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