101. |
Khadi Ashram Vs. State of Haryana & ANR. [2008] INSC 1130 (15 July 2008)
|
102. |
M/S. Indo Automobiles Vs. M/S. Jai Durga Enterprises & Ors. [2008] INSC 1131 (15 July 2008)
|
103. |
Meera Sahni Vs. Lt. Governor of Delhi & Ors. [2008] INSC 1132 (15 July 2008)
|
104. |
Moti Lal Vs. State of M.P. [2008] INSC 1133 (15 July 2008)
|
105. |
Nur Islam Khan Vs. State of West Bengal [2008] INSC 1134 (15 July 2008)
|
106. |
Om Prakash Vs. Mangi Lal [2008] INSC 1135 (15 July 2008)
|
107. |
P. Kumar Vs. U.O.I & Ors. [2008] INSC 1136 (15 July 2008)
|
108. |
P.S. Ramakrishna Reddy & ANR. Vs. Authorised Officer, Land Reforms, A.P. [2008] INSC 1137 (15 July 2008)
|
109. |
Shashi Mohan Vs. State of M.P. [2008] INSC 1138 (15 July 2008)
|
110. |
Shyam Babu Maurya Vs. State of U.P. [2008] INSC 1139 (15 July 2008)
|
111. |
State of Haryana & ANR. Vs. Deepak Sood & Ors. [2008] INSC 1140 (15 July 2008)
|
112. |
State of Himachal Pradesh Vs. Shish Ram [2008] INSC 1141 (15 July 2008)
|
113. |
State of Punjab Vs. Lal Singh and Ors. [2008] INSC 1142 (15 July 2008)
|
114. |
Arti Rani @ Pinki Devi & ANR. Vs. Dharmendra Kumar Gupta [2008] INSC 1143 (16 July 2008)
|
115. |
Asish Roy Vs. State of West Bengal & ANR. [2008] INSC 1144 (16 July 2008)
|
116. |
Commnr. of Customs, Calcutta Vs. M/S. Indian Rayon & Industries [2008] INSC 1145 (16 July 2008)
|
117. |
Deoria Kasia Zila Sahkari Bank Ltd. Vs. State of U.P. & ANR. [2008] INSC 1146 (16 July 2008)
|
118. |
H.U.D.A. Vs. Raj Singh Rana [2008] INSC 1147 (16 July 2008)
|
119. |
Harijan Mangri Siddakka and Ors. Vs. Oriental Insurance Co. Ltd. and ANR. [2008] INSC 1148 (16 July 2008)
|
120. |
Haryana Waqf Board Vs. Shanti Sarup & Ors. [2008] INSC 1149 (16 July 2008)
|
121. |
Jaswant Singh Vs. Union of India & Ors. [2008] INSC 1150 (16 July 2008)
|
122. |
Kashi Prashad Vs. Sttate of U.P. [2008] INSC 1151 (16 July 2008)
|
123. |
Kuldeep Singh Vs. State of H.P. [2008] INSC 1152 (16 July 2008)
|
124. |
M.K.D.Mineral & Export(P) Ltd. Vs. B.C. Dagara [2008] INSC 1153 (16 July 2008)
|
125. |
M/S. Premium Exchange & Finance Ltd. & Anr Vs. M/S. S.N. Bagla & Co. & Ors. [2008] INSC 1154 (16 July 2008)
|
126. |
Mallepudi Venkatarao Vs. State of A.P. [2008] INSC 1155 (16 July 2008)
|
127. |
Raj Karan Singh Vs. State of Punjab & Ors [2008] INSC 1156 (16 July 2008)
|
128. |
Ram Awatar Saraf Vs. Bharat Petroleum Corp.Ltd. [2008] INSC 1157 (16 July 2008)
|
129. |
State of Punjab Vs. Kulwant Singh @ Kanta [2008] INSC 1158 (16 July 2008)
|
130. |
Workmen Thr. Hindustan Lever Mazdoor S. Vs. Hindustan Levers Ltd. [2008] INSC 1159 (16 July 2008)
|
131. |
Asraf Ali Vs. State of Assam [2008] INSC 1160 (17 July 2008)
|
132. |
Badesaheb M.S.T.(D)By Pros.L.Rs. & Ors. Vs. Lalasaheb F. Tehsildar (Dead)By Lrs.&Ors [2008] INSC 1161 (17 July 2008)
|
133. |
Central Bank of India Vs. M/S. Maruti Acetylene Co. Pvt. Ltd. [2008] INSC 1162 (17 July 2008)
|
134. |
Chinta Devi & Ors. Vs. Jang Bahadur Singh (Dead) By Lrs. & ANR. [2008] INSC 1163 (17 July 2008)
|
135. |
Haryana State Agrl.Marketing Board Vs. Sanjiv Kumar [2008] INSC 1164 (17 July 2008)
|
136. |
Kandaswamy Vs. State of Tamil Nadu [2008] INSC 1165 (17 July 2008)
|
137. |
M/S. Sumangali Vs. Regional Director, E.S.I. Corporation [2008] INSC 1166 (17 July 2008)
|
138. |
M/S. Supreme Industries Ltd. Vs. M/S. Ranisati Pipe Industries and Ors. [2008] INSC 1167 (17 July 2008)
|
139. |
Markand C. Gandhi Vs. Rohini M. Dandekar [2008] INSC 1168 (17 July 2008)
|
140. |
Municipal Council, Jind & Ors. Vs. Virender Pal [2008] INSC 1169 (17 July 2008)
|
141. |
Paramjit Singh Vs. State of Punjab & Ors. [2008] INSC 1170 (17 July 2008)
|
142. |
Sheena P.S. Vs. Ajith Kumar V.S. [2008] INSC 1171 (17 July 2008)
|
143. |
Shivappa Mallappa Pujar & Ors. Vs. Guddappa & Ors. [2008] INSC 1172 (17 July 2008)
|
144. |
Tara Chand & Ors. Vs. Municipality Gharaunda [2008] INSC 1173 (17 July 2008)
|
145. |
Commissioner of Income Tax,Delhi-Vi Vs. M/S Oriental Insurance Co. Ltd. [2008] INSC 1174 (18 July 2008)
|
146. |
Manjit Prakash & Ors. Vs. Shobha Devi & ANR. [2008] INSC 1175 (18 July 2008)
|
147. |
North West Karnataka Road Transport Corp Vs. H.H.Pujar [2008] INSC 1176 (18 July 2008)
|
148. |
Somanathasa Baddi Vs. Chanabasappa & Ors. [2008] INSC 1177 (18 July 2008)
|
149. |
State of Karnataka Vs. Bantara Sudhakara @ Sudha & ANR. [2008] INSC 1178 (18 July 2008)
|
150. |
N.C.T. of Delhi & ANR. Vs. Umesh Kumar [2008] INSC 1179 (19 July 2008)
|
151. |
Delhi Development Authority & ANR. Vs. Em & Em Associates [2008] INSC 1180 (20 July 2008)
|
152. |
B.Y.Narasimha Prasad Vs. M.Veerappa & Anr [2008] INSC 1181 (21 July 2008)
|
153. |
Babusab Davalsab Munavalli Vs. State of Karnataka [2008] INSC 1182 (21 July 2008)
|
154. |
Birmati Vs. Naseeb Singh [2008] INSC 1183 (21 July 2008)
|
155. |
C.B.I,New Delhi Vs. M.N.Sharma [2008] INSC 1184 (21 July 2008)
|
156. |
C.B.I,New Delhi Vs. Roshan Lal Saini [2008] INSC 1185 (21 July 2008)
|
157. |
C.K. Gangadharan & ANR. Vs. Commnr. of Income Tax, Cochin [2008] INSC 1186 (21 July 2008)
|
158. |
Chhabile @ Ram Newaj Vs. State of U.P. & Ors. [2008] INSC 1187 (21 July 2008)
|
159. |
Depot Manager, A.P.S.R.T.C. & ANR. Vs. V. Surender [2008] INSC 1188 (21 July 2008)
|
160. |
Govt. of A.P. Vs. G. Venkata Ratnam [2008] INSC 1189 (21 July 2008)
|
161. |
Inspector of Police, Tamil Nadu Vs. Balaprasanna [2008] INSC 1190 (21 July 2008)
|
162. |
K. Narayanan Vs. State of Kerala [2008] INSC 1191 (21 July 2008)
|
163. |
M.M. Agrawal Vs. Rekha Vs. Kamble and Ors. [2008] INSC 1192 (21 July 2008)
|
164. |
M/S. U.S. Roofs Ltd. Vs. Rabiabibi Amiruddin Pathan [2008] INSC 1193 (21 July 2008)
|
165. |
Mohammed Vs. Pushpalatha [2008] INSC 1194 (21 July 2008)
|
166. |
Patel Rajnikant Dhulabhai & ANR. Vs. Patel Chandrakant Dhulabhai & Ors. [2008] INSC 1195 (21 July 2008)
|
167. |
Spl.Dy.Collector(La),K.S.E.Bd.& ANR. Vs. Pathu & ANR. [2008] INSC 1196 (21 July 2008)
|
168. |
State of Rajasthan Vs. Om Prakash Sharma [2008] INSC 1197 (21 July 2008)
|
169. |
State of U.P. & ANR. Vs. Nitin Agnihotiri & ANR. [2008] INSC 1198 (21 July 2008)
|
170. |
Tehri Hydro Devt.Corporation Ltd. Vs. State of Uttarkhand & Ors. [2008] INSC 1199 (21 July 2008)
|
171. |
Ajay G. Podar Vs. Official Liquidator of J.S.&W.M.& Ors. [2008] INSC 1200 (22 July 2008)
|
172. |
Director General Esic & ANR. Vs. Puroshottam Malani [2008] INSC 1201 (22 July 2008)
|
173. |
Jayendra Saraswati Swamigal Alias Subramaniam Vs. State of Tamil Nadu [2008] INSC 1202 (22 July 2008)
|
174. |
M/S B.D.A.Breweries & Distilleries Ltd. Vs. M/S Vindale Distilleries Ltd. [2008] INSC 1203 (22 July 2008)
|
175. |
Raj Rajendra Singh Seth @ R.R.S. Seth Vs. The State of Jharkhand and ANR. [2008] INSC 1204 (22 July 2008)
|
176. |
Shambhoo Singh Vs. State of Rajasthan [2008] INSC 1205 (22 July 2008)
|
177. |
Sonelal Vs. State of M.P. [2008] INSC 1206 (22 July 2008)
|
178. |
Swamy Shraddananda@Murali Monahar Mishra Vs. State of Karnataka [2008] INSC 1207 (22 July 2008)
|
179. |
Bantu Vs. State of U.P. [2008] INSC 1208 (23 July 2008)
|
180. |
Marella Kondala Rao & Ors. Vs. Authorised Officer, Land Reforms,A.P&Anr [2008] INSC 1209 (23 July 2008)
|
181. |
Munigadappa Meenaiah Vs. State of A.P. [2008] INSC 1210 (23 July 2008)
|
182. |
Swatantrvir Savarkar Pratishthan,Sangli Vs. Rayat Shikshan Sanstha, Satara and Ors. [2008] INSC 1211 (23 July 2008)
|
183. |
Anil Kumar Shahi & Ors. Vs. Ram Sevak & ANR. [2008] INSC 1212 (24 July 2008)
|
184. |
M/S. Natl. Projects Cons. Corp. Ltd. Vs. M/S. Sadhu Singh & Co. [2008] INSC 1213 (24 July 2008)
|
185. |
Mangoo @ Mangal Singh Vs. State of M.P. [2008] INSC 1214 (24 July 2008)
|
186. |
Nagesh Singh & ANR. Vs. B.D. Virdi & Ors. [2008] INSC 1215 (24 July 2008)
|
187. |
National Insurance Co. Ltd. Vs. Gulab Nabi & ANR. [2008] INSC 1216 (24 July 2008)
|
188. |
Rajbabu & ANR. Vs. State of M.P. [2008] INSC 1217 (24 July 2008)
|
189. |
Sannaia Subba Rao & Ors. Vs. State of A.P. [2008] INSC 1218 (24 July 2008)
|
190. |
Suraj Singh Vs. State of U.P. [2008] INSC 1219 (24 July 2008)
|
191. |
Sushil Kumar Yadav Vs. State of Bihar & Ors. [2008] INSC 1220 (24 July 2008)
|
192. |
Ashok Vs. United India Insurance Co.Ltd.& ANR. [2008] INSC 1221 (25 July 2008)
|
193. |
Behari Kunj Sahkari Avas Samiti Vs. State of U.P. & Ors [2008] INSC 1222 (25 July 2008)
|
194. |
M/S. Pioma Industries Etc Etc Vs. State of Kerala [2008] INSC 1223 (25 July 2008)
|
195. |
Mahesh Udyog & ANR. Vs. Agriculture Produce Mark.Commtt.& ANR. [2008] INSC 1224 (25 July 2008)
|
196. |
Regional Mangaer, Centaral Bank of India Vs. Madhulika Guru Prasad Dahir and Ors. [2008] INSC 1225 (25 July 2008)
|
197. |
Sapna Rani Vs. Pankaj Singla [2008] INSC 1226 (25 July 2008)
|
198. |
State of Haryana Vs. Shibu @ Shiv Narain & Ors. [2008] INSC 1227 (25 July 2008)
|
199. |
State of M.P. Vs. Sobran & Ors. [2008] INSC 1228 (25 July 2008)
|
200. |
Thapar University, Patiala Vs. Raghav Pathak [2008] INSC 1229 (25 July 2008)
|