JULY 2008
1.	Indian Institute of Technology Vs. M.S.Bidarkundi and Ors. [2008] INSC 1030 (2 July 2008)
2.	N.Sugalchand Jain Vs. Mittalal Jain & Ors. [2008] INSC 1031 (2 July 2008)
3.	Maruti Dada Patil Sarvangin Vs. Sanstha Vs. Hanuman Shikshan Prasarak Mandal & Ors. [2008] INSC 1032 (3 July 2008)
4.	Abbas Ali Khan & Ors. Vs. Union of India [2008] INSC 1033 (7 July 2008)
5.	Benny Thomas Vs. Food Inspector, Kochi & ANR. [2008] INSC 1034 (7 July 2008)
6.	Bhakra Beas Management Board Vs. Kanta Aggarwal & Ors. [2008] INSC 1035 (7 July 2008)
7.	C.E.S.C. Ltd. Vs. Sandhya Rani Barik & Ors. [2008] INSC 1036 (7 July 2008)
8.	G.Rama Vs. T.G.Seshagiri Rao(D) By Lrs [2008] INSC 1037 (7 July 2008)
9.	Krishi Utpadan Mandi Samiti Ghazbd.& Anr Vs. M/S. Metal Craft & Ors. [2008] INSC 1038 (7 July 2008)
10.	Kusuma Ankamarao Vs. State of A.P. [2008] INSC 1039 (7 July 2008)
11.	M/S. Asian Peroxides Ltd. Vs. Commnr. of Central Excise, Guntur [2008] INSC 1040 (7 July 2008)
12.	M/S. Bharat Carpets Vs. Director, Enforcement Directorate [2008] INSC 1041 (7 July 2008
13.	M/S. Goetze (India) Ltd. Vs. Employees State Insurance Corporation [2008] INSC 1042 (7 July 2008)
14.	Medical Council of India Vs. Sudiep Shrivastava & Ors. [2008] INSC 1043 (7 July 2008)
15.	Murugan Vs. State of T.Nadu [2008] INSC 1044 (7 July 2008)
16.	Natraj Chinnappa Nair Vs. State of Maharashtra [2008] INSC 1045 (7 July 2008)
17.	Nepal Singh Vs. Upender Singh [2008] INSC 1046 (7 July 2008)
18.	Radhe Vs. State of Chhattisgarh [2008] INSC 1047 (7 July 2008)
19.	State of J & K & Ors. Vs. Kamal Goria & ANR. [2008] INSC 1048 (7 July 2008)
20.	State of U.P. Vs. Bhaiya Lal Verma [2008] INSC 1049 (7 July 2008)
21.	Union of India and ANR. Vs. T.Udhistiro [2008] INSC 1050 (7 July 2008)
22.	Vidya Bhargava Vs. Shekhar Bhargava & Ors. [2008] INSC 1051 (7 July 2008)
23.	Aslam Mohd. Merchant Vs. Competent Authority & Ors. [2008] INSC 1052 (8 July 2008)
24.	Balwant Singh Narwal & Ors. Vs. State of Haryana & Ors. [2008] INSC 1053 (8 July 2008)
25.	Haryana Financial Corporation & ANR. Vs. Kailash Chandra Ahuja [2008] INSC 1054 (8 July 2008)
26.	Kailash Hospital & Res.Centre L.& ANR. Vs. Sanjeev Duggal & Ors. [2008] INSC 1055 (8 July 2008
27.	Kanta Devi & Ors. Vs. State of Haryana & ANR. [2008] INSC 1056 (8 July 2008)
28.	Kapila Hingorani & ANR. Vs. State of Bihar & ANR. [2008] INSC 1057 (8 July 2008)
29.	National Insurance Co. Ltd. Vs. Bharat Bhushan & ANR. [2008] INSC 1058 (8 July 2008)
30.	Ramesh Chandra Sankla Etc . Vs. Vikram Cement Etc [2008] INSC 1059 (8 July 2008)
31.	Tata Power Company Limited Vs. Reliance Energy Limited & Ors [2008] INSC 1060 (8 July 2008)
32.	FCS Software Solutions Ltd. Vs. La Medical Devices Ltd. & Ors. [2008] INSC 1061 (9 July 2008)
33.	Genda Singh & Ors. Vs. State of U.P. [2008] INSC 1062 (9 July 2008)
34.	Godrej Industries Ltd. Vs. D.G Ahire Asstt Coll.Of Cent.Ex. & ANR. [2008] INSC 1063 (9 July 2008)
35.	J.Lalitha Vs. Jeyaguru [2008] INSC 1064 (9 July 2008)
36.	K.D.Sharma Vs. Steel Authorities of India Ltd.& Ors [2008] INSC 1065 (9 July 2008)
37.	M/S. Tata Industries Ltd. & ANR. Vs. M/S. Grasim Industries Ltd. [2008] INSC 1066 (9 July 2008
38.	Noor Aga Vs. State of Punjab & ANR. [2008] INSC 1067 (9 July 2008)
39.	Panful Nessa Vs. Md. Miraj Ali & Ors. [2008] INSC 1068 (9 July 2008)
40.	Seema Vs. Ashwani Kumar [2008] INSC 1069 (9 July 2008)
41.	Skyline Contractors Pvt.Ltd.& ANR. Vs. State of U.P.& Ors. [2008] INSC 1070 (9 July 2008)
42.	State of Maharashtra Vs. Gajanan @ Hemant Janardhan Wankhede [2008] INSC 1071 (9 July 2008)
43.	State of Tamil Nadu & ANR. Vs. R. Sasikumar [2008] INSC 1072 (9 July 2008)
44.	Anita Devi & Ors. Vs. Satyendra Narain Singh & Ors. [2008] INSC 1073 (10 July 2008)
45.	Atma Linga Reddy and Ors. Vs. Union of India and Ors. [2008] INSC 1074 (10 July 2008)
46.	Bachan Singh Vs. Union of India & Ors. [2008] INSC 1075 (10 July 2008)
47.	Baij Nath Vs. State of U.P. [2008] INSC 1076 (10 July 2008)
48.	Bhupinder Singh Vs. U.T. Chandigarh [2008] INSC 1077 (10 July 2008)
49.	Collector, Hooghly & Ors. Vs. Nirmal Sarkar (D) By Lrs. & Ors. [2008] INSC 1078 (10 July 2008)
50.	Deep Chandra Jeneja Vs. Lajwanti Kathuria (Dead) By Lrs. [2008] INSC 1079 (10 July 2008)
51.	Faqir Chand Gulati Vs. Uppal Agencies Pvt. Ltd. & Anr [2008] INSC 1080 (10 July 2008)
52.	K.Sarannappa Vs. A.Chandrakant [2008] INSC 1081 (10 July 2008)
53.	Kuriachan Chacko & Ors. Vs. State of Kerala [2008] INSC 1082 (10 July 2008)
54.	Lakhwinder Singh Vs. Union of India & Ors. [2008] INSC 1083 (10 July 2008)
55.	M/S Steel Authority of India Ltd. Vs. Sales Tax Officer,Rourkela-I Circle&Ors [2008] INSC 1084 (10 July 2008)
56.	New India Assurance Co. Ltd. Vs. Baikunthi Devi & Ors. [2008] INSC 1085 (10 July 2008)
57.	Rita Rani Vs. Union of India & Ors. [2008] INSC 1086 (10 July 2008)
58.	Satish Sitole Vs. Ganga [2008] INSC 1087 (10 July 2008)
59.	State of Rajasthan Vs. Gulab Singh & Ors. [2008] INSC 1088 (10 July 2008)
60.	Sujit Kumar Banerjee Vs. M/S Rameshwaran & Ors. [2008] INSC 1089 (10 July 2008)
61.	Vasant M Mehendale Vs. Ashok Anant Temkar & Ors. [2008] INSC 1090 (10 July 2008)
62.	Gauri Shankar Prasad & Ors. Vs. Brahma Nand Singh [2008] INSC 1091 (11 July 2008)
63.	M/S Deepak Agr Foods. Vs. State of Rajasthan and Ors. [2008] INSC 1092 (11 July 2008)
64.	Madan & Ors. Vs. State of M.P. [2008] INSC 1093 (11 July 2008)
65.	Mahila Vinod Kumari Vs. State of M.P. [2008] INSC 1094 (11 July 2008)
66.	Manish Jalan Vs. State of Karnataka [2008] INSC 1095 (11 July 2008)
67.	Pankaj Kumar Vs. State of Maharashtra & Ors [2008] INSC 1096 (11 July 2008)
68.	Perumon Bhagvathy Devaswom Perinadu Vill Vs. Bhargavi Amma (D) Thr. Lrs. [2008] INSC 1097 (11 July 2008)
69.	Punit Ahluwalia Vs. Gurjeewan Garewal [2008] INSC 1098 (11 July 2008)
70.	Rajasthan Lalit Kala Academy Vs. Radhey Shyam [2008] INSC 1099 (11 July 2008)
71.	Rajinder Singh Vs. State of Jammu & Kashmir & Ors. [2008] INSC 1100 (11 July 2008)
72.	S. Nageswara Rao & Ors. Vs. Govt. of A.P. & Ors. [2008] INSC 1101 (11 July 2008)
73.	Shivanand Gaurishankar Baswanti Vs. Laxmi Vishnu Textile Mills & Ors. [2008] INSC 1102 (11 July 2008)
74.	State of Haryana Vs. Ramesh Kumar [2008] INSC 1103 (11 July 2008)
75.	State of Kerala & Ors. Vs. Ancy Phillip & ANR. [2008] INSC 1104 (11 July 2008)
76.	State of Madhya Pradesh Vs. Imrat and ANR. [2008] INSC 1105 (11 July 2008)
77.	State of Maharashtra & Ors. Vs. Reshma Ramesh Meher & ANR. [2008] INSC 1106 (11 July 2008)
78.	State of Maharashtra & Ors. Vs. Zubair Haji Qasim [2008] INSC 1107 (11 July 2008)
79.	Umesh Singh Vs. High Court of Allahabad & ANR. [2008] INSC 1108 (11 July 2008)
80.	Bharat Parikh Vs. C.B.I. and Anr [2008] INSC 1109 (14 July 2008)
81.	C.Senthilvel Vs. E.S.Natarajan & Ors. [2008] INSC 1110 (14 July 2008)
82.	Damara Venkata Murali Krishna Rao Vs. Gurujupalli Satvathamma [2008] INSC 1111 (14 July 2008)
83.	Dumpala Chandra Reddy Vs. Nimakayala Balireddy & Ors. [2008] INSC 1112 (14 July 2008)
84.	Jeewan Dhar Jain (D) Th. Lrs. & Ors. Vs. State of Haryana & Ors. [2008] INSC 1113 (14 July 2008)
85.	K.K. Seena and ANR. Vs. State of Kerala and Ors. [2008] INSC 1114 (14 July 2008)
86.	M/S S & S Industries & Enterprs.Ld.& Ors Vs. M/S Fortress Financial Services Ltd. [2008] INSC 1115 (14 July 2008)
87.	M/S. Dharmendra Construction Co. Vs. State of Rajasthan & Ors. [2008] INSC 1116 (14 July 2008)
88.	Minakshi Gaur Vs. Chitranjan Gaur & ANR. [2008] INSC 1117 (14 July 2008)
89.	P.Kunjukrishna Pillai & ANR. Vs. D.Sreekantan Nair & Ors. [2008] INSC 1118 (14 July 2008)
90.	Punjab Urban Planning & Dev. Authority Vs. Bhupinder Singh [2008] INSC 1119 (14 July 2008)
91.	Raj Kumar Vs. State of H.P. [2008] INSC 1120 (14 July 2008)
92.	Rama Automobiles Vs. Kailash Motors Finance Ltd.& Ors. [2008] INSC 1121 (14 July 2008)
93.	Shaikh Azim @ Vakil @ Kuku Vs. State of Maharashtra [2008] INSC 1122 (14 July 2008)
94.	State of Punjab Vs. Navraj Singh [2008] INSC 1123 (14 July 2008)
95.	Union of India Vs. Satrohan [2008] INSC 1124 (14 July 2008)
96.	Alistair & Ors Vs. State of Tamil Nadu [2008] INSC 1125 (15 July 2008)
97.	Cosmopolitan Club Vs. The State of Tamil Nadu & Ors. [2008] INSC 1126 (15 July 2008)
98.	DIF Universal Ltd. Vs. Ekta Seth & ANR. [2008] INSC 1127 (15 July 2008)
99.	Elumalai Naicker & ANR. Vs. Chandran Naicker [2008] INSC 1128 (15 July 2008)
100.	Kerala State Electricity Board Vs. Chinnamma Antony [2008] INSC 1129 (15 July 2008)

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