Sheena P.S. Vs. Ajith
Kumar V.S. [2008] INSC 1171 (17 July 2008)
Judgment
CIVIL ORIGINAL
JURISDICTION TRANSFER PETITION (CIVIL) NO.1040 OF 2006 This is an application
for transfer which was listed before this Court on 1st December, 2006, when the
following order was passed:
"Issue notice.
Until further orders,
further proceeding before the trial court shall remain stayed."
When the matter was
listed before the Ld. Registrar (Judl.) on 12th November, 2007, the petitioner
sought three weeks' time to file application for withdrawal. Now by a letter,
Petitioner has prayed to vacate the stay order and permission to withdraw the
original transfer petition. That being the position, the transfer petition is
treated dismissed as withdrawn and the stay order granted earlier by this Court
stands vacated.
......................J.
(TARUN
CHATTERJEE) NEW DELHI, JULY 17, 2008.
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