JANUARY    2008
1.	Kaliyamma & Ors. Vs. Deputy Commnr.Chitradurga Distt. & Ors. [2008] INSC 1 (3 January 2008)
2.	Indian Telephones Industries Ltd. Vs. Chairman, Industry Facilitation Council, Chennai & Anr. (03 January 2008)
3.	State of Maharashtra & Ors. Vs. Shubhada Anant Karve & Ors. (03 January 2008)
4.	Atul Singh & Ors. Vs. Sunil Kumar Singh & Ors. [2008] INSC 2 (4 January 2008)
5.	Bhagwan Dass & ANR Vs. Punjab State Electricity Board [2008] INSC 3 (4 January 2008)
6.	Commissioner of Income Tax, Bangalore Vs. Infosys Technologies Ltd. [2008] INSC 4 (4 January 2008)
7.	Dharam Pal And Ors. Vs. State of U.P. [2008] INSC 5 (4 January 2008)
8.	Ghulam Mohammad Dar Vs. State of J & K & Ors. [2008] INSC 6 (4 January 2008)
9.	Kasam Ali Momin Vs. Municipal Corporation of Greater Bombay & Ors [2008] INSC 7 (4 January 2008)
10.	Mathania Fabrics Vs. Commnr. of Central Excise Jaipur [2008] INSC 8 (4 January 2008)
11.	Nirlex Spares Pvt. Ltd. Vs. Commissioner of Central Excise [2008] INSC 9 (4 January 2008)
12.	Reserve Bank of India Vs. M.Hanumaiah & Ors. [2008] INSC 10 (4 January 2008)
13.	State of Rajasthan Vs. Jaggu Ram [2008] INSC 11 (4 January 2008)
14.	State of U.P. Vs. Punni & Ors. [2008] INSC 12 (4 January 2008)
15.	Union of India & Ors. Vs. Dineshan K.K. [2008] INSC 13 (4 January 2008)
16.	Mohd. Muntazir Ahmed Vs. State of Bihar & Ors. (04 January 2008)
17.	Subhash Babu Patil Vs. State of Maharashtra & Anr. (04 January 2008)
18.	Principal Secy., Training & Emp. Deptt Vs. Virender Singh Khatri & Ors. (04 January 2008)
19.	Shashi Aggarwal & Ors. Etc. Vs. A.K. Aggarwal & Ors. Etc. (04 January 2008)
20.	Chandramohan Pandurang Kajbaje Vs. State of Maharashtra & Ors. [2008] INSC 14 (7 January 2008)
21.	Commissioner of Income Central Ii Vs. Suresh N. Gupta [2008] INSC 15 (7 January 2008)
22.	Ramesh Krishna Madhusudan Nayar Vs. State of Maharashtra [2008] INSC 16 (7 January 2008)
23.	Sharma Kapoor & Co. Vs. Damayanti Mishra & Ors. [2008] INSC 17 (7 January 2008)
24.	Set Discovery Pvt. Ltd. Vs. Telecom Regulatory Authority of India (07 January 2008)
25.	Moni Niranjan Vs. Ashish Niranjan & Anr. (07 January 2008)
26.	Ashok Kumar Shrivastava And Ors Vs. Ram Lal And Others [2008] INSC 18 (8 January 2008)
27.	Bhadrappa (D) By Lrs. Vs. Tolacha Naik [2008] INSC 19 (8 January 2008)
28.	Mani Vs. State of Tamil Nadu [2008] INSC 20 (8 January 2008)
29.	Oriental Bank of Commerce Vs. Sunder Lal Jain & ANR [2008] INSC 21 (8 January 2008)
30.	Sify Ltd. Vs. First Flight Couriers Ltd. [2008] INSC 22 (8 January 2008)
31.	State of Haryana & Ors. Vs. Dinesh Kumar [2008] INSC 23 (8 January 2008)
32.	Sunil Poddar & Ors. Vs. Union Bank of India [2008] INSC 24 (8 January 2008)
33.	Union Bank of India Vs. Venkatesh Gopal Mahishi & ANR [2008] INSC 25 (8 January 2008)
34.	V. Siva Kumar & Ors. Vs. Secretary, Ministry of Defence & Ors. [2008] INSC 26 (8 January 2008)
35.	Neeti Chatterji Vs. Rahul Chatterji & Anr. (08 January 2008)
36.	Nidhi Gupta Vs. Inderjit Singh (08 January 2008)
37.	Punit Ahluwalia Vs. Arjan Singh & Ors. (08 January 2008)
38.	Daleep Singh Vs. R.D. Arjun (08 January 2008)
39.	Sat Narain Vs. State of Haryana Th. Ministry of Home (08 January 2008)
40.	Imagic Creative Pvt. Ltd. Vs. Commissioner of Commercial Taxes & Ors. [2008] INSC 27 (9 January 2008)
41.	K.S. Krishna Sarma Vs. Kifayat Ali [2008] INSC 28 (9 January 2008)
42.	Kanhaiyalal Vs. Union of India [2008] INSC 29 (9 January 2008)
43.	Mazhar Hassan Vs. Gangu Singh & Ors. [2008] INSC 30 (9 January 2008)
44.	S.K. Dua Vs. State of Haryana & ANR [2008] INSC 31 (9 January 2008)
45.	State of M.P. & Ors. Vs. Madhukar Rao [2008] INSC 32 (9 January 2008)
46.	Surinder Shukla Vs. Union of India & Ors. [2008] INSC 33 (9 January 2008)
47.	Suryalakshmi Cotton Mills Ltd. Vs. Rajvir Industries Ltd. & Ors. [2008] INSC 34 (9 January 2008)
48.	Tamil Nadu Housing Board & Ors. Vs. Sea Shore Apartments Owners Welfare Association [2008] INSC 35 (9 January 2008)
49.	Anju Sharma Vs. Bhavuk Sharma (09 January 2008)
50.	Gunjan Sharma Vs. Ashutosh Sharma & Anr. (09 January 2008)
51.	Bija & Ors. Vs. State of Haryana [2008] INSC 36 (10 January 2008)
52.	Puran Singh Vs. State of Uttaranchal [2008] INSC 37 (10 January 2008)
53.	Shiv Nath Prasad Vs. Saran Pal Jeet Singh Tulsi & Ors. [2008] INSC 38 (10 January 2008)
54.	Town Planning Municipal Council Vs. Rajappa & ANR [2008] INSC 39 (10 January 2008)
55.	Venture Global Engineering Vs. Satyam Computer Services Ltd. & ANR [2008] INSC 40 (10 January 2008)
56.	Oswal Woolen Mills Ltd. Vs. Punjab State Electricity Board & Anr. (11 January 2008)
57.	Rashmi Hans Vs. Sudhir Dubey & Anr. (11 January 2008)
58.	Jagdish Prasad Chowdhary Vs. State of Rajasthan & Ors. (11 January 2008)
59.	Jayakodi & Ors. Vs. Branch Manager, N.I.C. Ltd. & Anr. (11 January 2008)
60.	Emp. State Insurance Corporation Vs. H. M. T. Ltd. & Anr. (11 January 2008)
61.	Labh Singh & Ors. Vs. Bachan Singh (11 January 2008)
62.	Commissioner, Municipal Corporation Hyderabad and Ors. Vs. P. Mary Manoranjani and Anr. (11 January 2008)
63.	Food Corporation of India & Anr. Vs. M/s. SEIL Ltd. & Ors. (11 January 2008)
64.	K.T. Palanisamy Vs. State of Tamil Nadu (11 January 2008)
65.	C.V. Satheeshchandran Vs. General Manager, UCO Bank & Ors. (11 January 2008)
66.	Marimuthu & Ors. Vs. State of Tamil Nadu (11 January 2008)
67.	Brijendra Singh Vs. State of M.P. & Anr. (11 January 2008)
68.	Kulwinder Kaur @ Kulwinder Gurcharan Singh Vs. Kandi Friends Education Trust and Ors. (11 January 2008)
69.	Arun Bhanudas Pawar Vs. State of Maharashtra (11 January 2008)
70.	Krishna Janardhan Bhat Vs. Dattatraya G. Hegde (11 January 2008)
71.	Benjamin Vs. State Represented by Inspector of Police (11 January 2008)
72.	Kumudha Vs. S.I. of Police, Central Crima Branch (15 January 2008)
73.	State of Uttar Pradesh & Ors. Vs. Dinesh Kumar Gupta (15 January 2008)
74.	N. Jothi Vs. Addl. Director Genl. of Police & Anr. (15 January 2008)
75.	Vandana Kumar Vs. Manish Kumar (15 January 2008)
76.	Bandhan Vs. State of Chhattisgarh (15 January 2008)
77.	M/s. Jagdish Enterprises Engineers & Contractors Vs. Director General, Department of Telecommunication & Ors. (15 January 2008)
78.	Surendra Vs. State of Uttar Pradesh & Anr. (15 January 2008)
79.	Jagdish Saran Vs. Prashant Kumar Dublish (15 January 2008)
80.	Divya Vs. Chandra Pratap Singh (15 January 2008)
81.	State of Uttar Pradesh & Ors. Vs. Wasim Ahmed (15 January 2008)
82.	Vijay Shankar Shinde & Ors. Vs. State of Maharashtra (15 January 2008)
83.	Rhodia Ltd. & Ors. Vs. Neon Laboratories Ltd. (15 January 2008)
84.	Ahilyabai Vs. Meharwan Singh (15 January 2008)
85.	Pogula Komuraiah Vs. State of A.P. Rep. by the Public Prosecutor (15 January 2008)
86.	Tulsa & Ors. Vs. Durghatiya & Ors. (15 January 2008)
87.	Bant Singh & Anr. Vs. Niranjan Singh (D) by LRS. & Anr. (15 January 2008)
88.	Hindustan Petroleum Corpn. Ltd. Vs. Ashok Ranghba Ambre (15 January 2008)
89.	Gaudiya Mission Vs. Shobha Bose & Anr. (15 January 2008)
90.	Superstar Education Society Vs. State of Maharashtra & Ors. (16 January 2008)
91.	Kunju @ Balachandran Vs. State of Tamil Nadu [2008] INSC 41 (16 January 2008)
92.	Samira Kohli Vs. Dr. Prabha Manchanda & ANR [2008] INSC 42 (16 January 2008)
93.	Sattatiya @ Satish Rajanna Kartalla Vs. State of Maharashtra [2008] INSC 43 (16 January 2008)
94.	State of U.P. & Ors. Etc. Vs. Roshan Singh & Ors. [2008] INSC 44 (16 January 2008)
95.	H.U.D.A. Vs. Prem Kumar Agarwal & ANR [2008] INSC 45 (17 January 2008)
96.	Regional Manager Uttaranchal Rd. Tpt. Corpn. Vs. Than Singh & ANR [2008] INSC 46 (17 January 2008)
97.	S.Raju Vs. C.Sathammai [2008] INSC 47 (17 January 2008)
98.	Sambhaji Hindurao Deshmukh & Ors. Vs. State of Maharashtra [2008] INSC 48 (17 January 2008)
99.	Usha Devi Vs. Rijwan Ahamd & Ors. [2008] INSC 49 (17 January 2008)
100.	A. Jayachandra Reddy Vs. Desert Valley Medical Inc (17 January 2008)

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