1. |
Ashfaq Khan and ANR Vs. State of U.P. and Ors. [2008] INSC 120 (1 February 2008)
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2. |
Commissioner of Customs,Calcutta & Another Vs. Biecco Lawrie Ltd. [2008] INSC 121 (1 February 2008)
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3. |
Employers Management West Bokaro Colliery of Tisco Ltd. Vs. Concerned Workman,Ram Pravesh Singh [2008] INSC 122 (1 February 2008)
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4. |
Santosh Kumar Singh and Ors. Vs. The State of Bihar and Ors. [2008] INSC 123 (1 February 2008)
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5. |
State of Rajasthan Vs. Madan Singh [2008] INSC 124 (1 February 2008)
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6. |
Anand Sharadchandra Oka Vs. University of Mumbai & Ors [2008] INSC 125 (4 February 2008)
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7. |
Director General of Works, C.P.W.D. Vs. Regional Labour Commissioner,'(Central) & Ors [2008] INSC 126 (4 February 2008)
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8. |
Jagtamba Devi Vs. Hem Ram and Ors [2008] INSC 127 (4 February 2008)
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9. |
Narayan Ghosh @ Nantu Vs. State of Orissa [2008] INSC 128 (4 February 2008)
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10. |
Sabeena Vs. C.B.I. [2008] INSC 129 (4 February 2008)
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11. |
State of Orissa & ANR Vs. M/S. Tata Iron & Steel Co. Ltd. & Ors [2008] INSC 130 (4 February 2008)
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12. |
Baba Jodhpuri @ Jyoti Swarup Anand Vs. State of Uttaranchal [2008] INSC 131 (5 February 2008)
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13. |
Baboolal Sharda & ANR Vs. Smt. Savitribai & Ors [2008] INSC 132 (5 February 2008)
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14. |
Dharma Naika Vs. Rama Naika & ANR [2008] INSC 133 (5 February 2008)
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15. |
Icici Bank Ltd. & ANR Vs. State of Maharashtra & ANR [2008] INSC 134 (5 February 2008)
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16. |
Prabhjindeer Kaur Vs. Jasminder Singh [2008] INSC 135 (5 February 2008)
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17. |
Ramanlal Bhailal Patel & Ors Vs. State of Gujarat [2008] INSC 136 (5 February 2008)
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18. |
Rameshwar (D) Thru Lrs Vs. Mahant Beharidas [2008] INSC 137 (5 February 2008)
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19. |
Shri Pathrose Abraham & Ors [2008] INSC 138 (5 February 2008)
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20. |
Smt. Bachahan Devi & ANR Vs. Nagar Nigam, Gorakhpur & ANR [2008] INSC 139 (5 February 2008)
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21. |
Sunil Kumar Singh Vs. State of U.P.& Ors [2008] INSC 140 (5 February 2008)
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22. |
V. Subbulakshmi & Ors Vs. S. Lakshmi & ANR [2008] INSC 141 (5 February 2008)
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23. |
Vimlesh Kumari Kulshrestha Vs. Sambhajirao and ANR [2008] INSC 142 (5 February 2008)
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24. |
Balwant Singh and Others Vs. State of Punjab [2008] INSC 143 (6 February 2008)
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25. |
Barkat Ali & ANR Vs. Badri Narain (D) By Lrs [2008] INSC 144 (6 February 2008)
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26. |
Santosh Kumar & ANR Vs. Sarla Devi [2008] INSC 145 (6 February 2008)
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27. |
Sri Thimmaiah Vs. Shabira and Ors [2008] INSC 146 (6 February 2008)
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28. |
Commissioner of Customs & Central Excise, Goa Vs. Phil Corporation Ltd. [2008] INSC 147 (7 February 2008)
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29. |
Life Insurance Corporation of India Vs. Jaya Chandel [2008] INSC 148 (7 February 2008)
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30. |
State of U.P. Vs. Ajai Kumar [2008] INSC 149 (7 February 2008)
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31. |
Swaika Properties Pvt. Ltd. & ANR Vs. State of Rajasthan & Ors. [2008] INSC 150 (7 February 2008)
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32. |
Union of India and Ors Vs. Rajesh Vyas [2008] INSC 151 (7 February 2008)
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33. |
Assistant Commissioner of Income Tax,Ahmedabad Vs. Arvind Polycot Ltd [2008] INSC 152 (8 February 2008)
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34. |
B.K. Sri Harsha (D) By L.R. & ANR Vs. M/S Bharath Heavy Electricals Ltd [2008] INSC 153 (8 February 2008)
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35. |
Commissioner of Income Tax,Baroda Vs. Ishwar Bhuvan Hotels Ltd. Baroda [2008] INSC 154 (8 February 2008)
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36. |
Deputy Commissioner of Income Tax,Ahmedabad Vs. M/S. Core Health Care Ltd [2008] INSC 155 (8 February 2008)
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37. |
Deputy Commissioner, Income Tax,Baroda Vs. Gujarat Alkalies & Chemicals Ltd [2008] INSC 156 (8 February 2008)
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38. |
Divl. Forest Officer, Kothagudem & Ors Vs. Madhusudhan Rao [2008] INSC 157 (8 February 2008)
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39. |
Jt. Commissioner of Income Tax,Valsad, Gujarat Vs. M/S. United Phosphorous Ltd [2008] INSC 158 (8 February 2008)
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40. |
M/S Padinjarekara Agencies Limited Vs. State of Kerala [2008] INSC 159 (8 February 2008)
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41. |
Raghunath Anant Govilkar Vs. State of Maharashtra and Ors [2008] INSC 160 (8 February 2008)
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42. |
State of Kerala & Ors Vs. M/S Kurian Abraham Pvt. Ltd. & ANR [2008] INSC 161 (8 February 2008)
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43. |
Union of India & Ors Vs. S. Krishnan & ANR [2008] INSC 162 (8 February 2008)
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44. |
Gram Panchayat, Village Kum Kalan Vs. State of Punjab & Ors [2008] INSC 163 (11 February 2008)
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45. |
M. Purnachander Rao Vs. Sri Nawab Mazaharuddin Khan (D) Thr. L.Rs.& Ors [2008] INSC 164 (11 February 2008)
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46. |
M/S Intel Design Systems (India) P. Ltd Vs. Commissioner of Customs & Central Excise [2008] INSC 165 (11 February 2008)
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47. |
Rakesh Vs. State of M.P. [2008] INSC 166 (11 February 2008)
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48. |
Sirisia Sthal, Imli Chati, Muzaffarpur & Ors Vs. State of Bihar & Ors [2008] INSC 167 (11 February 2008)
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49. |
Ashok Kumar Vs. Sukhwant Singh [2008] INSC 168 (12 February 2008)
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50. |
Badshah & Ors Vs. State of U.P. [2008] INSC 169 (12 February 2008)
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51. |
Balu @ Bakthvatchalu Vs. State of Tamilnadu [2008] INSC 170 (12 February 2008)
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52. |
Basic Education Board, U.P. Vs. Upendra Rai and Others [2008] INSC 171 (12 February 2008)
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53. |
Bhanwar Singh Vs. Puran & Ors [2008] INSC 172 (12 February 2008)
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54. |
Bokka Subba Rao Vs. Kukkala Balakrishna & Ors [2008] INSC 173 (12 February 2008)
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55. |
Har Prasad and ANR Vs. Ranveer Singh and ANR [2008] INSC 174 (12 February 2008)
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56. |
Jagadeesh & ANR Vs. State of Karnataka & Ors [2008] INSC 175 (12 February 2008)
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57. |
Life Insurance Corporation of India and Others Vs. Retired L.I.C. Officers Association and Others [2008] INSC 176 (12 February 2008)
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58. |
Patinhare Purayil Nabeesumma Vs. Miniyatan Zacharias and Another [2008] INSC 177 (12 February 2008)
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59. |
Samita Bhattacharjee Vs. Kulashekar Bhattacharjee [2008] INSC 178 (12 February 2008)
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60. |
State of M.P. and Others Vs. Hazarilal [2008] INSC 179 (12 February 2008)
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61. |
State of U.P. Vs. Jagram & Ors. [2008] INSC 180 (12 February 2008)
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62. |
The New Indian Insurance Company Vs. Darshana Devi & Ors [2008] INSC 181 (12 February 2008)
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63. |
The New Indian Insurance Company Vs. Darshana Devi & Ors [2008] INSC 182 (12 February 2008)
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64. |
V. Laxminarasamma Vs. A. Yadaiah (Dead) & Ors [2008] INSC 183 (12 February 2008)
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65. |
B. Vishwanath Vs. State of Karnataka [2008] INSC 184 (13 February 2008)
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66. |
Commnr. of Customs, Central Excise,Noida Vs. M/S Punjab Fibres Ltd., Noida [2008] INSC 185 (14 February 2008)
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67. |
Forbes Forbes Campbell & Co. Ltd Vs. Board of Trustees, Port of Bombay [2008] INSC 186 (14 February 2008)
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68. |
M/S Goodearth Steels Pvt. Ltd Vs. Commnr. of Central Excise, Kanpur [2008] INSC 187 (14 February 2008)
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69. |
Rajasthan Krishi Vishva Vidhyalaya, Bikaner Vs. Devi Singh [2008] INSC 188 (14 February 2008)
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70. |
Ramesh Dass Vs. Raghu Nath and Ors [2008] INSC 189 (14 February 2008)
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71. |
Brij Narain Singh Vs. Adya Prasad (Dead) & Ors [2008] INSC 190 (18 February 2008)
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72. |
Central Mine Planning & Design Institute Limited & Ors Vs. Jayant & Ors [2008] INSC 191 (18 February 2008)
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73. |
Kishor Kirtilal Mehta & Ors Vs. Vijay Kirtilal Mehta & Ors [2008] INSC 192 (18 February 2008)
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74. |
M. Mohammed Yousef Vs. State of Kerala [2008] INSC 193 (18 February 2008)
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75. |
M/S. Bihar Caustic and Chemical Ltd Vs. Lallandeo Singh [2008] INSC 194 (18 February 2008)
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76. |
Manager Pandey Vs. State of Bihar and ANR [2008] INSC 195 (18 February 2008)
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77. |
Managing Director,U.P.Co-Operative Union Ltd. & ANR Vs. Mohan Babu Srivastava & Ors [2008] INSC 196 (18 February 2008)
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78. |
Saswati Parida Vs. Rohit Parida [2008] INSC 197 (18 February 2008)
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79. |
Severn Trent Water Purification, Inc. Vs. Chloro Controls (India)Private Ltd. & ANR [2008] INSC 198 (18 February 2008)
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80. |
State of Punjab & Ors Vs. Shital Fibres Ltd. & ANR [2008] INSC 199 (18 February 2008)
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81. |
Union of India & Ors Vs. Shakti Lpg Ltd. & ANR [2008] INSC 200 (18 February 2008)
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82. |
Yashwant Waman Patil & Ors Vs. Municipal Corporation of Greater Mumbai & Ors [2008] INSC 201 (18 February 2008)
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83. |
Afhq/Isos Sos (Dp) Association & Ors Vs. Union of India & Ors [2008] INSC 202 (19 February 2008)
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84. |
Arun Kumar Vs. The State of Bihar and ANR [2008] INSC 203 (19 February 2008)
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85. |
Ayodhya Faizabad Development Authority Vs. Brij Raj Maurya [2008] INSC 204 (19 February 2008)
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86. |
Bhim Dev Singh Sehgal & Ors Vs. Jai Singh Gill & Ors [2008] INSC 205 (19 February 2008)
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87. |
Commissioner of Central Excise, Mumbai Vs. Lajya Dyeing & Bleaching Works [2008] INSC 206 (19 February 2008)
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88. |
Kaushal Kishore Vs. Cane Commissioner, U.P. & Ors [2008] INSC 207 (19 February 2008)
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89. |
Maria Colaco & ANR Vs. Alba Flora Herminda D'souza & Ors [2008] INSC 208 (19 February 2008)
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90. |
Mohd. Hussain (Dead) By Lrs & Ors Vs. Gopibai & Ors [2008] INSC 209 (19 February 2008)
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91. |
Mohd. Hussain (Dead) By Lrs & Ors Vs. Gopibai & Ors [2008] INSC 210 (19 February 2008)
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92. |
Munjal Sales Corporation Vs. Commissioner of Income Tax,Ludhiana & ANR [2008] INSC 211 (19 February 2008)
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93. |
N. Srihari (D) Through Lrs. & Ors Vs. N. Prakash & Ors [2008] INSC 212 (19 February 2008)
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94. |
National Aluminium Co. Ltd Vs. The State of A.P. & Ors [2008] INSC 213 (19 February 2008)
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95. |
Nivrutti Pandurang Kokate & Ors Vs. State of Maharashtra [2008] INSC 214 (19 February 2008)
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96. |
Prasad Kurien & Ors Vs. K.J.Augustin & Ors [2008] INSC 215 (19 February 2008)
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97. |
Principal Secretary To Govt. of A.P.& ANR Vs. N.Fairoz Khan & Another [2008] INSC 216 (19 February 2008)
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98. |
Skb Dryfruits Marketing Co. Pvt. Ltd Vs. Commissioner of Central Excise, New Delhi [2008] INSC 217 (19 February 2008)
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99. |
State of Kerala & Ors Vs. K.E. Bhaskaran & Ors [2008] INSC 218 (19 February 2008)
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100. |
The Transmission Corporation of A.P. & Ors Vs. M/S. Hemson Steels Alloys Pvt. Ltd. & Ors [2008] INSC 219 (19 February 2008)
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