T.N. Godavarman
Thirumulpad Vs. Union of India & Ors [2008] Insc 253
(21 February 2008)
Cji
K G Balakrishnan, Dr. Arijit Pasayat & S.H. Kapadia
O R D
E R I.A. NO. 2016 OF 2007 IN WRIT PETITION (C) NO. 202 OF 1995
1. We
have considered the suggestions given by learned Solicitor General and learned
Amicus Curiae regarding the constitution of the Central Empowered Committee.
The composition of CEC shall be as follows:
(1) Shri
P.B. Jayakrishnan, Chairman
(2) Shri
P.R. Mohanty, Director General of Forests, MoEF
(3) Shri
M.K. Jiwrajka, Member Secretary
(4) Shri
S.K. Patnaik
(5)
Dr. M.K. Mathew
(6) Shri
Mahendar Vyas
(7)
Shri Sanjeev Chaddha (Deputy Secretary)
2. Shri
M.K. Jiwrajka is on deputation as of today as he belongs to the cadre of the
Forest Officials in the State of Maharashtra which deputation is ordered to be continued till 31.3.2009.
3.
Term of office of CEC would be three years or until further orders, whichever
is earlier.
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