Sabeena
Vs. C.B.I. [2008] Insc 129 (4 February 2008)
S.B.
Sinha & V.S. Sirpurkar
TRANSFER
PETITION (CRL) NO.333 OF 2007
O R D
E R
Heard
learned counsel for the parties.
We
direct that the case in relation to the petitioner shall stand transferred from
the District Court, Srinagar, to the District Court, Chandigarh, to be heard along with other
connected matters pending in the court at Chandigarh.
The
transfer petition is allowed accordingly.
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