DECEMBER 2008
201.	State of M.P. Vs. Bablu Natt [2008] INSC 2231 (18 December 2008)
202.	State of M.P. & Ors. Vs. V. V. Ashthana & Ors. [2008] INSC 2232 (18 December 2008)
203.	State, Rep. by Inspector of Police, T.N. Vs. Subair @ Mohamed Subair & Ors. [2008] INSC 2233 (18 December 2008)
204.	he Depot Manager A.P.S.R.T.C Vs. P. Jayaram Reddy [2008] INSC 2234 (18 December 2008)
205.	Vimalchandra D. Desai ANR. Vs. Pune Municipal Corpn. & Ors. [2008] INSC 2235 (18 December 2008)
206.	Vinod Solanki Vs. Union of India & ANR. [2008] INSC 2236 (18 December 2008)
207.	Y.Yohannan Vs. State of M.P. & Ors. [2008] INSC 2237 (18 December 2008)
208.	Aqeel Ahmad Vs. State of U.P. [2008] INSC 2238 (19 December 2008)
209.	Asraf Alli Vs. M/S Naveen Hotels Ltd. & ANR. [2008] INSC 2239 (19 December 2008)
210.	Brij Nandan Jaiswal Vs. Munna @ Munna Jaiswal & ANR. [2008] INSC 2240 (19 December 2008
211.	C.S.I.R. & Ors. Vs. Ramesh Chandra Agrawal & ANR. [2008] INSC 2241 (19 December 2008)
212.	G.Jayashree & Ors. Vs. Bhagwandas S.Patel & Ors. [2008] INSC 2242 (19 December 2008)
213.	Harendra Nath Chakraborty Vs. State of West Bengal [2008] INSC 2243 (19 December 2008)
214.	Lalitaben Jayantilal Popat Vs. Pragnaben Jamnadas Kataria & Ors [2008] INSC 2244 (19 December 2008)
215.	M/S B.S.N.Joshi & Sons Ltd. Vs. Ajoy Mehta & ANR. [2008] INSC 2245 (19 December 2008)
216.	M/S Badri Kedar Paper Pvt. Ltd. Vs. U.P. Electricity Regulatory Commn. & Ors. [2008] INSC 2246 (19 December 2008)
217.	Mangaji Lalaji Thakor Vs. Ajay H. Patel & Ors. [2008] INSC 2247 (19 December 2008)
218.	Pramila Sumansingh Thakur Vs. State of Maharashtra & Ors. [2008] INSC 2248 (19 December 2008)
219.	Premkumar & Ors. Vs. State of Kerala [2008] INSC 2249 (19 December 2008)
220.	Ramdeo Kahar & Ors. Vs. State of Bihar [2008] INSC 2250 (19 December 2008)
221.	Roop Singh Negi Vs. Punjab National Bank & Ors. [2008] INSC 2251 (19 December 2008)
222.	Sharon Michael & Ors. Vs. State of Tamil Nadu & ANR. [2008] INSC 2252 (19 December 2008)
223.	State of A.P. Vs. Rayaneedi Sitharamaiah & Ors. [2008] INSC 2253 (19 December 2008)
224.	State of Punjab & ANR. Etc. Vs. Ashok Singh Garcha & Ors. Etc. [2008] INSC 2254 (19 December 2008)

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