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DECEMBER 2008
101.
M.D.,Balasaheb Desai Sahakari S.K.Ltd. Vs. Kashinath Ganapati Kambale [2008] INSC 2145 (12 December 2008)
102.
M/S. Harman Electronics (P) Ltd. & ANR. Vs. M/S. National Panasonic India Ltd. [2008] INSC 2146 (12 December 2008)
103.
Mahavir Singh Vs. Khiali Ram & Ors. [2008] INSC 2147 (12 December 2008)
104.
Nageshwar & ANR. Vs. Dooiji & ANR. [2008] INSC 2148 (12 December 2008)
105.
Nimisha Batish Vs. Maj Ajay Batish & Ors. [2008] INSC 2149 (12 December 2008)
106.
Om Prakash Vs. State of U.P. [2008] INSC 2150 (12 December 2008)
107.
Punjab Urban Planning & Dev. Authority Vs. Monika Verma [2008] INSC 2151 (12 December 2008)
108.
Rajni Kumari Vs. Raghvinder Sahay @ Lal Babu [2008] INSC 2152 (12 December 2008)
109.
Randhir Singh Bhalla Vs. Special Land Acquisition Officer & ANR. [2008] INSC 2153 (12 December 2008)
110.
Rangaiah Vs. State of Karnataka [2008] INSC 2154 (12 December 2008)
111.
Ravishwar Manjhi & Ors. Vs. State of Jharkhand [2008] INSC 2155 (12 December 2008)
112.
Shiv Dutt Sharma (Shastri) Vs. State of Up & Ors. [2008] INSC 2156 (12 December 2008)
113.
Shiv Kumar Vs. Darshan Kumar [2008] INSC 2157 (12 December 2008)
114.
Sir Mihir Sarkar Vs. Soma Roy (Sarkar) [2008] INSC 2158 (12 December 2008)
115.
Tarsem Singh Vs. State of Punjab [2008] INSC 2159 (12 December 2008)
116.
U.P.Pollution Control Board Vs. Bhupendra Kumar Modi & ANR. [2008] INSC 2160 (12 December 2008)
117.
U.P.Pollution Control Board Vs. Bhupendra Kumar Modi & ANR. [2008] INSC 2161 (12 December 2008)
118.
Vaman Narain Ghiya Vs. State of Rajasthan [2008] INSC 2162 (12 December 2008)
119.
Vidyabai & Ors. Vs. Padmalatha & ANR. [2008] INSC 2163 (12 December 2008)
120.
Wada Arun Asbestos (P) Ltd. Vs. Gujarat Water Supply & Sewerage Board [2008] INSC 2164 (12 December 2008)
121.
Baikunth Singh Vs. State of Bihar & Ors. [2008] INSC 2165 (15 December 2008)
122.
Dharam Pal Vs. State of Haryana & Ors. [2008] INSC 2166 (15 December 2008)
123.
Jijabai S. Sagle & ANR. Vs. Shivaji Tatyaba Sanap Saket & ANR. [2008] INSC 2167 (15 December 2008)
124.
Oriental Insurance Co.Ltd. Vs. M/S Kala Emporium Pvt.Ltd. [2008] INSC 2168 (15 December 2008)
125.
Shiv Kumar Vs. State of Nct of Delhi [2008] INSC 2169 (15 December 2008)
126.
B. Jagdish Vs. State of A.P. & ANR. [2008] INSC 2170 (16 December 2008)
127.
Committee of Management & Anr Vs. Vice Chancellor & Ors [2008] INSC 2171 (16 December 2008)
128.
Deepa Bhargava & ANR. Vs. Mahesh Bhargava & Ors. [2008] INSC 2172 (16 December 2008)
129.
G. Gnanam @ Gnanamoorthy Vs. Metropolitan Transport Corporation [2008] INSC 2173 (16 December 2008)
130.
Kothari Filaments & ANR. Vs. Commr.Of Customs (Port) Kolkata & Ors. [2008] INSC 2174 (16 December 2008)
131.
Lajpat Rai Mehta Vs. Sec. To Govt. of Pb.Dept. of Irrn.& Power [2008] INSC 2175 (16 December 2008)
132.
M.P. State Electricity Board & ANR. Vs. S.K. Yadav [2008] INSC 2176 (16 December 2008)
133.
M.V. Umang & Ors. Vs. Kamla Kant Dube(Dead) Thr. LRS. & ANR. [2008] INSC 2177 (16 December 2008)
134.
M/S Kumar Exports Vs. M/S Sharma Carpets [2008] INSC 2178 (16 December 2008)
135.
M/S Shakti Tubes Ltd.Tr.Director Vs. State of Bihar & Ors. [2008] INSC 2179 (16 December 2008)
136.
Mahesh Yadav & ANR Vs. Rajeshwar Singh & Ors [2008] INSC 2180 (16 December 2008)
137.
Mantoo Sarkar Vs. Oriental Insurance Co.Ltd.& Ors. [2008] INSC 2181 (16 December 2008)
138.
Parents Asscn.Of Students Vs. M.A. Khan & ANR. [2008] INSC 2182 (16 December 2008)
139.
R. Senthilbabu Vs. State of Tamil Nadu & ANR. [2008] INSC 2183 (16 December 2008)
140.
Ranjit Singh Vs. State of Punjab & Ors. [2008] INSC 2184 (16 December 2008)
141.
Sau Kusum Vs. State of Maharashtra & Ors. [2008] INSC 2185 (16 December 2008)
142.
Selvi Sundram & ANR. Vs. State of Tamil Nadu & Ors. [2008] INSC 2186 (16 December 2008)
143.
Somesh Tiwari Vs. Union of India & Ors. [2008] INSC 2187 (16 December 2008)
144.
State of Orissa Vs. Sukru Gouda [2008] INSC 2188 (16 December 2008)
145.
Suresh Estate P.Ltd.& Ors. Vs. Municipal Corp. of Greater Mumbai & Ors. [2008] INSC 2189 (16 December 2008)
146.
Syed Abdul Qadir & Ors. Vs. State of Bihar & Ors. [2008] INSC 2190 (16 December 2008)
147.
V.Y.Jose & ANR. Vs. State of Gujarat & ANR. [2008] INSC 2191 (16 December 2008)
148.
Yankappa & Ors. Vs. State of Karnataka [2008] INSC 2192 (16 December 2008)
149.
Alka Bose Vs. Parmatma Devi & Ors. [2008] INSC 2193 (17 December 2008)
150.
Avinash Kumar Chauhan Vs. Vijay Krishna Mishra [2008] INSC 2194 (17 December 2008)
151.
C. Balachandran & Ors. Vs. State of Kerala & Ors. [2008] INSC 2195 (17 December 2008)
152.
D.S. Grewal Vs. Vimi Joshi & Ors. [2008] INSC 2196 (17 December 2008)
153.
Dhariwal Tobaco Products Ltd.& Ors. Vs. State of Maharashtra & ANR. [2008] INSC 2197 (17 December 2008)
154.
M/S Venkatesh Chemi-Colour Co.& Ors. Vs. Hatim Suterwalla & Ors. [2008] INSC 2198 (17 December 2008)
155.
M/S. Vijay Industries Vs. M/S. Natl Technologies Ltd. [2008] INSC 2199 (17 December 2008)
156.
Raghu Raj Singh Rousha Vs. M/S. Shivam Sundaram Promoters(P)L & ANR. [2008] INSC 2200 (17 December 2008)
157.
Ravindra Nath Vs. State Bank of India & Ors. [2008] INSC 2201 (17 December 2008)
158.
Santkumar Chiranjilal Jhunjhunwala & ANR Vs. State of Tamil Nadu [2008] INSC 2202 (17 December 2008)
159.
Shanti Bhushan & ANR. Vs. U.O.I. & ANR. [2008] INSC 2203 (17 December 2008)
160.
State of Punjab Vs. Bahadur Singh & Ors. [2008] INSC 2204 (17 December 2008)
161.
T.Sudheer Vs. M.Prasad Reddy & Ors. [2008] INSC 2205 (17 December 2008)
162.
U.R.Virupakshaiah Vs. Sarvamma & ANR. [2008] INSC 2206 (17 December 2008)
163.
Union of India & Ors. Vs. Prakash Kumar Tandon [2008] INSC 2207 (17 December 2008)
164.
Union of India & Ors. Vs. Satya Brata Chowdhury & Ors. [2008] INSC 2208 (17 December 2008)
165.
Bank of Baroda & Ors. Vs. Ganpat Singh Deora [2008] INSC 2209 (18 December 2008)
166.
C. Cheriathan Vs. P. Narayanan Embranthiri [2008] INSC 2210 (18 December 2008)
167.
C.R. Jayaraman & Ors. Vs. M. Palaniappan & Ors. [2008] INSC 2211 (18 December 2008)
168.
Chetu & ANR. Vs. State of M.P [2008] INSC 2212 (18 December 2008)
169.
Ex-Constable Ramvir Singh Vs. Union of India & Ors. [2008] INSC 2213 (18 December 2008)
170.
H.P.State Forest Company Ltd. Vs. M/S.United India Insurance Co. Ltd. [2008] INSC 2214 (18 December 2008)
171.
Jaiprakash Associates Ltd Vs. State of M.P. & Ors. [2008] INSC 2215 (18 December 2008)
172.
Kopargaon S.S.K. Ltd. Vs. State of Maharashtra & Ors. [2008] INSC 2216 (18 December 2008)
173.
Lal Suraj @ Suraj Singh & ANR. Vs. State of Jharkhand [2008] INSC 2217 (18 December 2008)
174.
M/S. P. Manohar Reddy & Bros. Vs. Maharashtra Krishna Valley Dev.Corp.&Ors [2008] INSC 2218 (18 December 2008)
175.
M/S. Thukral Mechanical Works Vs. P.M. Diesels Pvt. Ltd. & ANR. [2008] INSC 2219 (18 December 2008)
176.
M/S.Malwa Strips Pvt.Ltd. Vs. M/S.Jyoti Ltd. [2008] INSC 2220 (18 December 2008)
177.
Mohan Meakin Ltd. Vs. State of H.P. & Ors. [2008] INSC 2221 (18 December 2008)
178.
Nagaraja Vs. State of Karnataka [2008] INSC 2222 (18 December 2008)
179.
Najmuddin & Ors Vs. Union of India & Ors [2008] INSC 2223 (18 December 2008)
180.
National Insurance Co.Ltd. Vs. Rattani & Ors. [2008] INSC 2224 (18 December 2008)
181.
New India Assurance Co. Ltd. Vs. Sadanand Mukhi & Ors. [2008] INSC 2225 (18 December 2008)
182.
Panchi Devi Vs. State of Rajasthan & Ors. [2008] INSC 2226 (18 December 2008)
183.
Samadhan Dhudaka Koli Vs. State of Maharashtra [2008] INSC 2227 (18 December 2008)
184.
Shiv Ram Vs. State of H.P. & Ors. [2008] INSC 2228 (18 December 2008)
185.
Special Land Acquisition Officer,Karnatk Vs. Revanasidappa [2008] INSC 2229 (18 December 2008)
186.
State of Haryana Vs. Bhup Singh & Ors. [2008] INSC 2230 (18 December 2008)
187.
State of M.P. Vs. Bablu Natt [2008] INSC 2231 (18 December 2008)
188.
State of M.P.& Ors. Vs. V.V.Ashthana & Ors. [2008] INSC 2232 (18 December 2008)
189.
State, Rep. by Inspector of Police, T.N. Vs. Subair @ Mohamed Subair & Ors. [2008] INSC 2233 (18 December 2008)
190.
The Depot Manager A.P.S.R.T.C Vs. P.Jayaram Reddy [2008] INSC 2234 (18 December 2008)
191.
Vimalchandra D.Desai & ANR. Vs. Pune Municipal Corpn. & Ors. [2008] INSC 2235 (18 December 2008)
192.
Vinod Solanki Vs. Union of India & ANR. [2008] INSC 2236 (18 December 2008)
193.
Y.Yohannan Vs. State of M.P.& Ors. [2008] INSC 2237 (18 December 2008)
194.
Aqeel Ahmad Vs. State of U.P. [2008] INSC 2238 (19 December 2008)
195.
Asraf Alli Vs. M/S Naveen Hotels Ltd. & ANR. [2008] INSC 2239 (19 December 2008)
196.
Brij Nandan Jaiswal Vs. Munna @ Munna Jaiswal & ANR. [2008] INSC 2240 (19 December 2008)
197.
C.S.I.R. & Ors. Vs. Ramesh Chandra Agrawal & ANR. [2008] INSC 2241 (19 December 2008)
198.
G.Jayashree & Ors. Vs. Bhagwandas S.Patel & Ors. [2008] INSC 2242 (19 December 2008)
199.
Harendra Nath Chakraborty Vs. State of West Bengal [2008] INSC 2243 (19 December 2008)
200.
Lalitaben Jayantilal Popat Vs. Pragnaben Jamnadas Kataria & Ors [2008] INSC 2244 (19 December 2008)
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