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DECEMBER 2008
1.
Anganwadi Workers & Helpers Union Vs. State of Manipur & ANR. [2008] INSC 2045 (1 December 2008)
2.
Anusuyaben Sadashiv Jadav and ANR. Vs. Union of India and Ors. [2008] INSC 2046 (1 December 2008)
3.
Ashok Kumar Thakur @ Ashok Kumar Vs. State of Bihar & Ors. [2008] INSC 2047 (1 December 2008)
4.
Baldev Singh Vs. State of Haryana [2008] INSC 2048 (1 December 2008)
5.
Batcu Venkateshwarlu and Ors Vs. Public Prosecutor High Court of A.P. [2008] INSC 2049 (1 December 2008)
6.
Chaman & ANR. Vs. State of Uttaranchal [2008] INSC 2050 (1 December 2008)
7.
Govt.of NCT of Delhi & ANR. Vs. Prem Lata [2008] INSC 2051 (1 December 2008)
8.
Mohindra Hire Purchase Vs. Jarnail Singh [2008] INSC 2052 (1 December 2008)
9.
State of Orissa Vs. Sikhar Jena & Ors. [2008] INSC 2053 (1 December 2008)
10.
Vijay Vs. State of Maharashtra [2008] INSC 2054 (1 December 2008)
11.
Yogi Agarwal Vs. M/S Inspiration Clothes & U & Ors. [2008] INSC 2055 (1 December 2008)
12.
Commnr. of Trade Tax, U.P. Vs. M/S. National Industrial Corpn. Ltd. [2008] INSC 2056 (2 December 2008)
13.
Delhi Transport Corporation Vs. Mool Chand [2008] INSC 2057 (2 December 2008)
14.
Indra Pal Singh Vs. State of U.P. [2008] INSC 2058 (2 December 2008)
15.
Mohammed Yusuf Vs. Faij Mohammad & Ors. [2008] INSC 2059 (2 December 2008)
16.
Narendra Gopal Vidyarthi Vs. Rajat Vidyarthi [2008] INSC 2060 (2 December 2008)
17.
Novartis India Ltd. Vs. State of West Bengal & Ors. [2008] INSC 2061 (2 December 2008)
18.
P. Satyanarayana Rao & ANR. Vs. S.V.P. Sarvani & Ors. [2008] INSC 2062 (2 December 2008)
19.
Prakash R. Gupta Vs. Lonavala Municipal Council & Ors. [2008] INSC 2063 (2 December 2008)
20.
Rajendran and ANR. Vs. State Asstt. Commnr. of Police Law &Order [2008] INSC 2064 (2 December 2008)
21.
Rama Kant Verma Vs. State of U.P. & Ors. [2008] INSC 2065 (2 December 2008)
22.
Royal Education Society Vs. LIS (India)Construction Co. Pvt. Ltd. [2008] INSC 2066 (2 December 2008)
23.
S. Satnam Singh & Ors. Vs. Surnder Kaur & ANR. [2008] INSC 2067 (2 December 2008)
24.
United India Insurance Co. Ltd. Vs. Santro Devi & Ors. [2008] INSC 2068 (2 December 2008)
25.
Visa International Ltd. Vs. Continental Resources (USA)Ltd. [2008] INSC 2069 (2 December 2008)
26.
Vishwambhar Narayan Jadhav Vs. Mallappa Sangramappa Mallipatil & ANR. [2008] INSC 2070 (2 December 2008)
27.
Arun B. Khanjire Vs. The Ichalkaranji Urban Coop. Bank & Ors. [2008] INSC 2071 (3 December 2008)
28.
Dy.Commr.Of Income Tax Vs. State Bank of India & Ors. [2008] INSC 2072 (3 December 2008)
29.
Fatema Vs. Jafri Syed Husain (Parvez) [2008] INSC 2073 (3 December 2008)
30.
Gobind Singh Vs. Krishna Singh & Ors. [2008] INSC 2074 (3 December 2008)
31.
Gopal Sah Vs. State of Bihar [2008] INSC 2075 (3 December 2008)
32.
K. Laxmanan Vs. Thekkayil Padmini & Ors. [2008] INSC 2076 (3 December 2008)
33.
M/S. Indian Metals & Ferro Alloys Ltd. Vs. Jagdish Rai Puri & Ors. [2008] INSC 2077 (3 December 2008)
34.
Monika Soni Vs. Kamal Soni [2008] INSC 2078 (3 December 2008)
35.
Mootha Venkateswara Rao (D) Tr. LRS. Vs. Godhavari Co-Op Milk P.Union Ltd.& Ors. [2008] INSC 2079 (3 December 2008)
36.
Pooja Bashisthan Vs. Bhupendra Bashistha [2008] INSC 2080 (3 December 2008)
37.
Prabhu Vs. State of M.P. [2008] INSC 2081 (3 December 2008)
38.
Rajoo & Ors. Vs. State of M.P. [2008] INSC 2082 (3 December 2008)
39.
Reliance Venture Ltd. Vs. M/S O.D.Properties P.Ltd.& Ors. [2008] INSC 2083 (3 December 2008)
40.
Sapna Agarwal Vs. Om Prakash Jalan [2008] INSC 2084 (3 December 2008)
41.
Chembra Orchard Produce Ltd.& Ors. Vs. Regional Director of Co.Affairs & ANR. [2008] INSC 2085 (4 December 2008)
42.
Commissioner of Customs & Central Excise Vs. M/S Hongo India(P) Ltd.& ANR. [2008] INSC 2086 (4 December 2008)
43.
Gujarat Pollution Control Board Vs. M/S Nicosulf Indst.& Export Pvt.Ltd&Ors [2008] INSC 2087 (4 December 2008)
44.
Gullipilli Sowria Raj Vs. Bandaru Pavani @ Gullipili Pavani [2008] INSC 2088 (4 December 2008)
45.
Kashiben Chhaganbhai Koli Vs. State of Gujarat [2008] INSC 2089 (4 December 2008)
46.
Mahindra & Mahindra F.S.Ltd.& Anr Vs. Rajiv Dubey [2008] INSC 2090 (4 December 2008)
47.
Satish Omprakash Gupta & Ors. Vs. State of Maharashtra [2008] INSC 2091 (4 December 2008)
48.
Sumer Chand Vs. Mewa Ram & Ors. [2008] INSC 2092 (4 December 2008)
49.
Suryakant Johari Vs. Madanlal Chhaganlal [2008] INSC 2093 (4 December 2008)
50.
Anjali Ashok Sadhwani Vs. Ashok Kishinchand Sadhwani [2008] INSC 2094 (5 December 2008)
51.
Arun Bhakta @ Thulu Vs. State of West Bengal [2008] INSC 2095 (5 December 2008)
52.
Farhd K. Wadia Vs. Union of India & Ors. [2008] INSC 2096 (5 December 2008)
53.
Laxmanji & ANR. Vs. State of Gujarat [2008] INSC 2097 (5 December 2008)
54.
M/S.Universal Insulators & Ceramics Ltd. Vs. U.P.Power Corp.Ltd. & ANR. [2008] INSC 2098 (5 December 2008)
55.
Madhav @ Mahadev Vs. Sindhu Patil & ANR. [2008] INSC 2099 (5 December 2008)
56.
Manu Khanna Tr.Mother Vs. V.P.Sharma & ANR. [2008] INSC 2100 (5 December 2008)
57.
Purnima Sailani Vs. Shailendra Sailani [2008] INSC 2101 (5 December 2008)
58.
SST Software International Pvt.Ltd. Vs. Neos Interactive Limited [2008] INSC 2102 (5 December 2008)
59.
State of M.P. & Ors. Vs. Visan Kumar Shivcharan Lal [2008] INSC 2103 (5 December 2008)
60.
Tnd.Mercantile Bank Sharehold.Wel.Asso. Vs. S.C.Sekar & Ors. [2008] INSC 2104 (5 December 2008)
61.
Union of India & Ors. Vs. Sicom Ltd. & ANR. [2008] INSC 2105 (5 December 2008)
62.
G. Rajesekhar Vs. Jakeer Huyssain & Ors. [2008] INSC 2106 (6 December 2008)
63.
Lalit Kumar Vs. Uttarakhand St. Electricity Board & Ors. [2008] INSC 2107 (6 December 2008)
64.
National Insurance Co. Ltd. Vs. Akhilesh Dwivedi & Ors. [2008] INSC 2108 (6 December 2008)
65.
Navpreet Kaur Vs. Gurkirat Singh [2008] INSC 2109 (6 December 2008)
66.
New India Assurance Co. Ltd. Vs. M. Arulselvam & ANR. [2008] INSC 2110 (6 December 2008)
67.
Oriental Insurance Co.Ltd. Vs. Damyantiben & Ors. [2008] INSC 2111 (6 December 2008)
68.
Priyanka Vs. Rohit Subhash Sethi [2008] INSC 2112 (6 December 2008)
69.
Syed Dastagir Pasha Vs. Oriental Insurance Co.Ltd.& Ors. [2008] INSC 2113 (6 December 2008)
70.
Chairman, W.B.S.Electricity Board & Ors. Vs. Syed Mukbul Hossain & Ors. [2008] INSC 2114 (8 December 2008)
71.
E.U.Siddiqui Vs. Parvez Zafar Sarkar [2008] INSC 2115 (8 December 2008)
72.
Government of A.P. & ANR. Vs. R.V. Raju & Ors. [2008] INSC 2116 (8 December 2008)
73.
Jarnail Singh Vs. Ramesh Kumar [2008] INSC 2117 (8 December 2008)
74.
Jarnail Singh Vs. Ramesh Kumar [2008] INSC 2118 (8 December 2008)
75.
M/S Ganpati Rv-Talleres Alegria Trc.P.Ld Vs. Union of India & ANR. [2008] INSC 2119 (8 December 2008)
76.
National Board of Examinations Vs. Gaurav Khanna & Ors. [2008] INSC 2120 (8 December 2008)
77.
Punjab & Sind Bank & Ors.Thr.Chirm.& Ors Vs. Tej Partap Singh & Ors. [2008] INSC 2121 (8 December 2008)
78.
State of Goa Vs. Pandurang Mohite [2008] INSC 2122 (8 December 2008)
79.
Badireddy Avatar Maher Baba Vs. Tallapu Nagaraju (Dead) By LRS. and Ors. [2008] INSC 2123 (10 December 2008)
80.
C. Laxma Reddy and Ors. Vs. Land Acq.Officer(M.R.O.),Farooqnagar,A.P [2008] INSC 2124 (10 December 2008)
81.
Gurdev Singh & Ors. Vs. State of Punjab [2008] INSC 2125 (10 December 2008)
82.
Janga Lohar & ANR. Vs. State of U.P. [2008] INSC 2126 (10 December 2008)
83.
Sadashiva Prabhu (Dead) By Proposed LRS. Vs. Srinivasa Kamath 'D' By Pros.L.Rs. &Ors. [2008] INSC 2127 (10 December 2008)
84.
Arun Vs. State By Inspector of Police, T.Nadu [2008] INSC 2128 (11 December 2008)
85.
Bimla Agarwala and Ors. Vs. State of U.P. and Ors. [2008] INSC 2129 (11 December 2008)
86.
Karnataka St.Indl.Invst & Dev.Corpn.Ltd. Vs. S.K.K. Kulkarni & Ors. [2008] INSC 2130 (11 December 2008)
87.
M/S A&G Projects & Technologies Ltd. Vs. State of Karnataka [2008] INSC 2131 (11 December 2008)
88.
Maharshtra State Judges Association & Ors. Vs. H.C. of Judi. At Bombay Thru.R.G. & ANR. [2008] INSC 2132 (11 December 2008)
89.
Mallildi Satyanarayana Reddy Vs. State of A.P. & Ors. [2008] INSC 2133 (11 December 2008)
90.
Mohammed Zabeena Vs. Public Prosecutor, H.Court of A.P. & Anr [2008] INSC 2134 (11 December 2008)
91.
Punj Lloyd Ltd. Vs. Corporate Risks India Pvt. Ltd. [2008] INSC 2135 (11 December 2008)
92.
Puttaswamy Vs. State of Karnataka & ANR. [2008] INSC 2136 (11 December 2008)
93.
S.K.Dheri Vs. Mukesh Prakash [2008] INSC 2137 (11 December 2008)
94.
State of Bihar & Ors. Vs. Pandey Jagdishwar Prasad [2008] INSC 2138 (11 December 2008)
95.
B.P.Moideen Sevamandir & ANR. Vs. A.M.Kutty Hassan [2008] INSC 2139 (12 December 2008)
96.
Bharpur Singh & Ors. Vs. Shamsher Singh [2008] INSC 2140 (12 December 2008)
97.
Bihar State Financial Corpn. Vs. M/S. Chhotanagpur Minerals and Ors. [2008] INSC 2141 (12 December 2008)
98.
Hari Ram Sharma Vs. Naraini Devi Sharma [2008] INSC 2142 (12 December 2008)
99.
Jagdish Tytler Vs. State of Punjab & ANR. [2008] INSC 2143 (12 December 2008)
100.
Kailash Rani Dang Vs. Rakesh Bala Aneja & ANR. [2008] INSC 2144 (12 December 2008)
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