101. |
A. Chowgule & Co. Ltd. Vs. Goa Foundation & Ors. [2008] INSC 1370 (18 August 2008)
|
102. |
Commnr. of Central Excise, Vadodara-I Vs. M/S. Gujarat Carbon & Industries Ltd. [2008] INSC 1371 (18 August 2008)
|
103. |
Commr. of Income Tax-I,Ahmedabad Vs. Gold Coin Health Food Pvt.Ltd. [2008] INSC 1372 (18 August 2008)
|
104. |
Dinesh Seth Vs. State of N.C.T. of Delhi [2008] INSC 1373 (18 August 2008)
|
105. |
Executive Engineer,D.V.V.Nigam Vs. M/S Real Cement Company Pvt.Ltd.& Ors. [2008] INSC 1374 (18 August 2008)
|
106. |
Namdeo Vs. Tukaram [2008] INSC 1375 (18 August 2008)
|
107. |
Northn. Rly. Admn., Min. of Railway, N.D. Vs. Patel Engineering Company Ltd. [2008] INSC 1376 (18 August 2008)
|
108. |
Patel Rajnikant Dhulabhai & ANR. Vs. Patel Chandrakant Dhulabhai & Ors. [2008] INSC 1377 (18 August 2008)
|
109. |
Punjab State Electricity Board Vs. M/S. Siel Ltd. & Ors. [2008] INSC 1378 (18 August 2008)
|
110. |
Supintd. of Police,Karnataka L. & ANR. Vs. B. Srinivas [2008] INSC 1379 (18 August 2008)
|
111. |
Swaran Singh & Ors. Vs. State Tr.Standing Council & ANR. [2008] INSC 1380 (18 August 2008)
|
112. |
Vinay Kumar Rai & ANR. Vs. State of Bihar [2008] INSC 1381 (18 August 2008)
|
113. |
Kumar Gonsusab & Ors. Vs. Sri Mohammed Miyan & Ors. [2008] INSC 1382 (19 August 2008)
|
114. |
M/S. Karnataka Patrika (P) Ltd. Vs. Syndicate Bank & Ors. [2008] INSC 1383 (19 August 2008)
|
115. |
Suraj Bhan Vs. Dy. Commnr., Sonepat & Ors. [2008] INSC 1384 (19 August 2008)
|
116. |
Suraj Bhan Vs. Dy. Commnr., Sonepat & Ors. [2008] INSC 1385 (19 August 2008)
|
117. |
Vinod Kumar Verma Vs. Manmohan Verma & ANR. [2008] INSC 1386 (19 August 2008)
|
118. |
Eshwarappa and ANR. Vs. Vishalakshamma and Ors. [2008] INSC 1387 (20 August 2008)
|
119. |
Ganesh Vs. State of Karnataka & Ors. [2008] INSC 1388 (20 August 2008)
|
120. |
Gorige Pentaiah Vs. State of A.P. & Ors. [2008] INSC 1389 (20 August 2008)
|
121. |
Gunnana Pentayya @ Pentadu & Ors. Vs. State of A.P. [2008] INSC 1390 (20 August 2008)
|
122. |
Hardip Singh Vs. State of Punjab [2008] INSC 1391 (20 August 2008)
|
123. |
Leelabai Gajanan Pansare & Ors. Vs. Oriental Insurance Co.Ltd.& Ors. [2008] INSC 1392 (20 August 2008)
|
124. |
Nikhil Merchant Vs. C.B.I. & ANR. [2008] INSC 1393 (20 August 2008)
|
125. |
Raman Vs. State of Kerala [2008] INSC 1394 (20 August 2008)
|
126. |
Rangnath Sharma Vs. Satendra Sharma & Ors. [2008] INSC 1395 (20 August 2008)
|
127. |
State of Haryana & Ors. Vs. M/S. A.S. Fuels Pvt. Ltd. & ANR. [2008] INSC 1396 (20 August 2008)
|
128. |
Agricultural Produce Market Committee Vs. Commr. of Income Tax & Anr [2008] INSC 1397 (21 August 2008)
|
129. |
Elizabeth Jacob Vs. District Collector, Kerala & Ors. [2008] INSC 1398 (21 August 2008)
|
130. |
Iqbal Singh Vs. State of Punjab [2008] INSC 1399 (21 August 2008)
|
131. |
J.K. Jain & Ors. Vs. Ziff-Davis [2008] INSC 1400 (21 August 2008)
|
132. |
J.Mitra & Co.Pvt.Ltd. Vs. Asst.Controller of Patents & Desig.& Ors [2008] INSC 1401 (21 August 2008)
|
133. |
Monotosh Saha Vs. Spl.Director,Enforcement Directorate&Anr [2008] INSC 1402 (21 August 2008)
|
134. |
Ram Tawekya Sharma Vs. State of Bihar & Ors. [2008] INSC 1403 (21 August 2008)
|
135. |
Senior Regional Manager,Tasmac Ltd.& ANR. Vs. M Raviselvam [2008] INSC 1404 (21 August 2008)
|
136. |
Vandana Sharma Vs. Rakesh Kumar Sharma [2008] INSC 1405 (21 August 2008)
|
137. |
K.K. Saravana Babu Vs. State of Tamil Nadu & ANR. [2008] INSC 1406 (22 August 2008)
|
138. |
Kusum Kotnala Vs. Anil Kotnala [2008] INSC 1407 (22 August 2008)
|
139. |
Ram Niwas Vs. Raj Dulari & Ors [2008] INSC 1408 (22 August 2008)
|
140. |
Ram Pyare Mishra Vs. Prem Shanker & Ors. [2008] INSC 1409 (22 August 2008)
|
141. |
Ramisetty Naraiah Vs. Poluri Venkata Subbamma & Ors. [2008] INSC 1410 (22 August 2008)
|
142. |
B. Venkat Swamy Vs. Vijaya Nehru & ANR. [2008] INSC 1411 (25 August 2008)
|
143. |
B.D. Luthra Vs. Chairman & M.D., Pnb & ANR. [2008] INSC 1412 (25 August 2008)
|
144. |
Basudeo Yadav Vs. Surendra Yadav & Ors. [2008] INSC 1413 (25 August 2008)
|
145. |
Dakshin Haryana Bijli Vitrn.Nigm.Ld.&Anr Vs. M/S Excel Buildcon Pvt.Ltd.& Ors. [2008] INSC 1414 (25 August 2008)
|
146. |
Gen.Manager,State Bank of India & Ors. Vs. Anju Jain [2008] INSC 1415 (25 August 2008)
|
147. |
General Instruments Company Vs. Union of India & Ors. [2008] INSC 1416 (25 August 2008)
|
148. |
Goondla Venkateswarlu Vs. State of A.P. & ANR. [2008] INSC 1417 (25 August 2008)
|
149. |
Great of fshore Ltd. Vs. Iranian of fshore Eng & Constn. Co. [2008] INSC 1418 (25 August 2008)
|
150. |
Kalu Ram Ahuja & ANR. Vs. Delhi Development Authority & ANR. [2008] INSC 1419 (25 August 2008)
|
151. |
Krantikari Suraksha Rakshak Sanghatana Vs. Bharat Sanchar Nigam Ltd. & Ors. [2008] INSC 1420 (25 August 2008)
|
152. |
KSL & Industries Ltd. Vs. M/S. Arihant Threads Ltd. & Ors. [2008] INSC 1421 (25 August 2008)
|
153. |
M/S Toyota Motor Corporation Vs. Commr. of Income Tax [2008] INSC 1422 (25 August 2008)
|
154. |
M/S. Indtel Technical Services Pvt.Ltd. Vs. W.S. Atkins Plc. [2008] INSC 1423 (25 August 2008)
|
155. |
Md.Abdul Sufan Laskar & Ors. Vs. State of Assam [2008] INSC 1424 (25 August 2008)
|
156. |
Prem Chand & Ors. Vs. Board of Revenue Up & Ors. [2008] INSC 1425 (25 August 2008)
|
157. |
Punjab Agro Industries Corpn. Ltd. Vs. Kewal Singh Dhillon [2008] INSC 1426 (25 August 2008)
|
158. |
Rajasthan State Mines & Minerals Ltd. Vs. Commissioner of Income Tax, Jaipur [2008] INSC 1427 (25 August 2008)
|
159. |
Ram Mehar Vs. Methab Singh & Ors. [2008] INSC 1428 (25 August 2008)
|
160. |
State of Jammu & Kashmir & Ors. Vs. Sanjeev Khajuria & Ors. [2008] INSC 1429 (25 August 2008)
|
161. |
Sumathi & Ors. Vs. N. Balakrishnan & ANR. [2008] INSC 1430 (25 August 2008)
|
162. |
Union of India Th. G.M. & Ors. Vs. Vishal Kumar & Ors. [2008] INSC 1431 (25 August 2008)
|
163. |
Chattar Singh & ANR. Vs. State of Haryana [2008] INSC 1432 (26 August 2008)
|
164. |
Delhi Development Authority Vs. M/S. R.S. Sharma & Co., New Delhi [2008] INSC 1433 (26 August 2008)
|
165. |
Harendra Jha Vs. Ministry of Law Th:Secretary [2008] INSC 1434 (26 August 2008)
|
166. |
Jivanbhai Ambalal & Ors. Vs. Special L.A.Q. of ficer & Ors. [2008] INSC 1435 (26 August 2008)
|
167. |
M/S M.K.Palia & Sons Pvt.Ltd. Vs. Mumbai Municipal Corp.& ANR. [2008] INSC 1436 (26 August 2008)
|
168. |
M/S. Raj Homes Pvt. Ltd. & Ors. Vs. State of M.P. & Ors. [2008] INSC 1437 (26 August 2008)
|
169. |
Shantidevi Kamaleshkumar Yadav Vs. State of Maharashtra & Ors. [2008] INSC 1438 (26 August 2008)
|
170. |
State of A.P. & Ors. Vs. Larsen & Tourbo Ltd. & Ors. [2008] INSC 1439 (26 August 2008)
|
171. |
Virsa Singh & Ors. Vs. State of Punjab [2008] INSC 1440 (26 August 2008)
|
172. |
I.S.Sirohi Vs. Commr. of Police & Ors. [2008] INSC 1441 (27 August 2008)
|
173. |
Kalappa Gangappa Pagi Vs. Divisional Manager, Nat. Ins. Co. Ltd. [2008] INSC 1442 (27 August 2008)
|
174. |
Krushnabai B. Ulwekar & Ors. Vs. Gopal Shankar Ulwekar & Ors. [2008] INSC 1443 (27 August 2008)
|
175. |
Municipal Corpn. of Greater Mumbai Vs. Laxmi Harish Sharma & Ors. [2008] INSC 1444 (27 August 2008)
|
176. |
State of Himachal Pradesh Vs. Sardara Singh [2008] INSC 1445 (27 August 2008)
|
177. |
M/S Goan Real Estate & Constrn.Ld.& ANR. Vs. People's Movement For Civic Action & Ors [2008] INSC 1446 (28 August 2008)
|
178. |
M/S. Ipour Gkc and Rkc & Sons & ANR. Vs. State Rep.By Station House of ficer [2008] INSC 1447 (28 August 2008)
|
179. |
M/S.Goan Real Estates & Constr.Ltd.& Anr Vs. People's Movement For Civic Action & Ors [2008] INSC 1448 (28 August 2008)
|
180. |
Moidenkutty Vs. State of Kerala [2008] INSC 1449 (28 August 2008)
|
181. |
N.D.M.C. & Ors. Vs. M/S. Tanvi Trading & Credit Pvt.Ltd.&Ors [2008] INSC 1450 (28 August 2008)
|
182. |
Sardar Jogendra Singh (D) By Lrs. Vs. State of U.P. & ANR. [2008] INSC 1451 (28 August 2008)
|
183. |
State of H.P. Vs. Suresh Kumar @ Chhotu [2008] INSC 1452 (28 August 2008)
|
184. |
State of M.P. Vs. Munnibai & ANR. [2008] INSC 1453 (28 August 2008)
|
185. |
State of U.P. Vs. Munshi & Etc. [2008] INSC 1454 (28 August 2008)
|
186. |
State of U.P. Vs. Raja @ Jalil [2008] INSC 1455 (28 August 2008)
|
187. |
Bholu Ram Vs. State of Punjab & ANR. [2008] INSC 1456 (29 August 2008)
|
188. |
Chief Executive of ficer, N.S.S.O. & Ors. Vs. Biswa Bhusan Nandi [2008] INSC 1457 (29 August 2008)
|
189. |
Hari Singh Gond Vs. State of M.P. [2008] INSC 1458 (29 August 2008)
|
190. |
Jammu Rural Bank Vs. Mohd. Din & Ors. [2008] INSC 1459 (29 August 2008)
|
191. |
Jammu Rural Bank Vs. Mohd. Din & Ors. [2008] INSC 1460 (29 August 2008)
|
192. |
K.Vilasini & Ors Vs. Edwin Periera & Ors [2008] INSC 1461 (29 August 2008)
|
193. |
Kunnashada Muthukoya Vs. Administrator U.T. of Lakshadweep & ANR. [2008] INSC 1462 (29 August 2008)
|
194. |
Lahorimal Jethanand Vs. Managing of ficer/Tahsildar, Jalna & Ors [2008] INSC 1463 (29 August 2008)
|
195. |
Lata Vs. Chief Executive of ficer & Ors. [2008] INSC 1464 (29 August 2008)
|
196. |
Laxmi Ram(Dead)By Lrs. & Ors. Vs. Bietshwar & Ors. [2008] INSC 1465 (29 August 2008)
|
197. |
Manager, Moongalar Estate Vs. Chandra [2008] INSC 1466 (29 August 2008)
|
198. |
Manjul Srivastava Vs. Govt. of U.P. & Ors [2008] INSC 1467 (29 August 2008)
|
199. |
N. Balakrishnan & ANR. Vs. Kailasa Naicker (D) By Lrs. [2008] INSC 1468 (29 August 2008)
|
200. |
National Insurance Co. Ltd. Vs. Abhaysing Pratapsing Waghela & Ors. [2008] INSC 1469 (29 August 2008)
|