Patel Rajnikant
Dhulabhai & ANR. Vs. Patel Chandrakant Dhulabhai & Ors. [2008] INSC
1377 (18 August 2008)
Judgment
CIVIL APPELLATE
JURISDICTION CONTEMPT PETITION (CIVIL) NOS. 12-13 OF 2006 in SPECIAL LEAVE
PETITION (CIVIL) NOS. 7659-7660 OF 2004 Patel Rajnikant Dhulabhai & Anr. ..
Petition(s) Versus Patel Chandrakant Dhulabhai & Ors. .. Respondent(s)
ORDER It is stated that the name, Brijesh R Chauhan is wrongly mentioned in the
judgment. The correct name is `Brijesh K Chauhan'.
Accordingly, the
name, Brijesh R Chauhan be read as `Brijesh K Chauhan'.
List after four
weeks.
....................J
[ C.K. THAKKER ]
....................J
[ D.K. JAIN ]
NEW
DELHI,
AUGUST
18, 2008.
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