Union of India Vs. Rasiklal Mardia & Ors [2008] INSC 651 (15
April 2008)
CJI K.G. BALAKRISHNAN & R.V. RAVEENDRAN
O R D E R TRANSFER PETITION (CIVIL) NO.698 OF 2007 WITH
T.P.(C)NO.776/2007 AND WITH T.P.(C)NO.777/2007
T.P.(C)No.698/2007:
Learned counsel appearing on behalf of respondent no.1 and respondent nos.4
to 8 have no objection for transfer of this petition.
The transfer petition is accordingly allowed and the W.P. bearing No.21139
of 2006 transferred to this Court. T.P.(C)No.776/2007:
Learned counsel appearing on behalf of respondents have no objection for
transfer of this petition. The transfer petition is accordingly allowed and the Civil Writ Petition
No.7043 of Judicature at Allahabad is transferred to this Court. T.P.(C)No.777/2007:
Learned counsel appearing on behalf of respondents have no objection for
transfer of this petition. The transfer petition is accordingly allowed and the Civil Misc.Writ
Petition Court of Judicature at Allahabad is transferred to this Court. The records of all the three petitions ordered to be transferred may be
called for from the respective High Courts.
Let the matters be listed on 19th August, 2008.
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