SEPTEMBER 2007
1.	Dilawar Singh Vs. State of Delhi [2007] Insc 895 (5 September 2007)
2.	M.P. State Agro Industries Development Corporation Ltd. & Anr Vs. Jahan Khan [2007] Insc 896 (5 September 2007)
3.	Mukesh Kumar Vs. Union of India & Ors [2007] Insc 897 (5 September 2007)
4.	State of Uttar Pradesh Vs. Ram Veer Singh and Ors [2007] Insc 898 (5 September 2007)
5.	Numaligarh Refinery Ltd Vs. Daelim Industrial Company Ltd [2007] Insc 899 (6 September 2007)
6.	Research Foundation For Science Vs. Union of India and Anr [2007] Insc 900 (6 September 2007)
7.	Visitor & Ors Vs. K.S. Misra [2007] Insc 901 (6 September 2007)
8.	Des Raj Vs. State of Punjab [2007] Insc 902 (7 September 2007)
9.	Kulesh Mondal Vs. The State of West Bengal [2007] Insc 903 (7 September 2007)
10.	The Commissioner, Karnataka Housing Board Vs. C. Muddaiah [2007] Insc 904 (7 September 2007)
11.	Y.A. Ajit Vs. S of Ana Ajit [2007] Insc 905 (7 September 2007)
12.	A.M. Moosa Vs. Commissioner of Income Tax, Trivandrum [2007] Insc 906 (10 September 2007)
13.	Commissioner of Central Excise,Mumbai-Iv Vs. M/S. Damnet Chemicals Pvt. Ltd. Etc [2007] Insc 907 (10 September 2007)
14.	M. Srinivasulu Vs. State of A.P. [2007] Insc 908 (10 September 2007)
15.	Krishnan Vs. Backiam & Anr [2007] Insc 909 (11 September 2007)
16.	Reliance Energy Limited & Another Vs. Maharashtra State Road Development Corporation Ltd. & Othe [2007] Insc 910 (11 September 2007)
17.	Research Foundation For Science Technology and Natural Resource Policy Vs. Union of India and Others [2007] Insc 911 (11 September 2007)
18.	Sunil Kumar Parimal & Anr Vs. The State of Bihar & Ors [2007] Insc 912 (11 September 2007)
19.	Tama @ Tamal Mal Vs. State of West Bengal (11 September 2007)
20.	Dhv Bv Vs. Tahal Consulting Engineers Ltd. & Ors. [2007] Insc 913 (12 September 2007)
21.	M.D. University, Rohtak Vs. Ajit Singh Nandal & Anr [2007] Insc 914 (12 September 2007)
22.	State of Rajasthan Vs. Parthu [2007] Insc 915 (13 September 2007)
23.	Manjula Sircar & Ors. Vs. Harendra Bahadur Singh & Ors. (13 September 2007)
24.	Brijbhushan Yadav & Ors Vs. Union of India & Anr [2007] Insc 916 (14 September 2007)
25.	C.A. Pious Vs. The State of Kerala and Anr [2007] Insc 917 (14 September 2007)
26.	Commissioner of Income Tax,Salem Vs. P.V.Kalyanasundaram [2007] Insc 918 (14 September 2007)
27.	Ganapathi Sanya Naik Vs. State of Karnataka [2007] Insc 919 (14 September 2007)
28.	Kendriya Vidyalaya Sangathan and Ors Vs. Shri Dharmendra Sharma [2007] Insc 920 (14 September 2007)
29.	Kendriya Vidyalaya Sangathan and Ors Vs. Shri Dharmendra Sharma [2007] Insc 921 (14 September 2007)
30.	Kuldeep Singh Vs. Union of India & Ors [2007] Insc 922 (14 September 2007)
31.	Markfed Vanaspati & Allied Industries Vs. Union of India [2007] Insc 923 (14 September 2007)
32.	Municipal Corporation of City of Thane Vs. M/S Vidyut Metallics Ltd. & Anr [2007] Insc 924 (14 September 2007)
33.	Phulia Tudu and Anr Vs. The State of Bihar (Now Jharkhand) [2007] Insc 925 (14 September 2007)
34.	Radhu Vs. State of Madhya Pradesh [2007] Insc 926 (14 September 2007)
35.	Sanwariya Lal Vs. State of Rajasthan [2007] Insc 927 (14 September 2007)
36.	State of Karnataka Vs. Raju [2007] Insc 928 (14 September 2007)
37.	The Bihar State Board of Religious Trusts & Anr Vs. Vishwamath Prasad Lohia & Ors [2007] Insc 929 (14 September 2007)
38.	Union of India and Anr Vs. Shree Shankar Textiles Ex-Employees Union and Ors [2007] Insc 930 (14 September 2007)
39.	Union of India Vs. Shri Shiv Shanker Kesari [2007] Insc 931 (14 September 2007)
40.	Vanga Sriniwas Vs. Public Prosecutor, High Court of A.P. [2007] Insc 932 (14 September 2007)
41.	Boodireddy Chandraiah and Ors Vs. Arigela Laxmi and Anr [2007] Insc 933 (17 September 2007)
42.	Ciddagunta Subrahmanyam Reddy Vs. Namakari Muni Reddy & Ors [2007] Insc 934 (17 September 2007)
43.	City and Industrial Development Corporation of Maharashtra & Anr Vs. Ekta Mahila Mandal & Anr [2007] Insc 935 (17 September 2007)
44.	Oriental Insurance Co. Ltd Vs. Syed Ibrahim & Ors [2007] Insc 936 (17 September 2007)
45.	Pratibha Vs. Rameshwari Devi & Ors [2007] Insc 937 (17 September 2007)
46.	Pratibha Vs. Rameshwari Devi & Ors [2007] Insc 938 (17 September 2007)
47.	Rajeev Hitendra Pathan & Ors Vs. Achyut Kashinath Karekar & Anr [2007] Insc 939 (17 September 2007)
48.	Shikha Aggarwal & Ors Vs. State of Punjab & Ors [2007] Insc 940 (17 September 2007)
49.	State of Jharkhand and Ors Vs. Manshu Kumbhkar [2007] Insc 941 (17 September 2007)
50.	Anil Ritolla @ A.K. Ritolia Vs. State of Bihar & Anr [2007] Insc 942 (18 September 2007)
51.	Bhavya Apparels Private Limited & Anr Vs. Union of India & Anr [2007] Insc 943 (18 September 2007)
52.	Dinesh Dalmia Vs. C.B.I. [2007] Insc 944 (18 September 2007)
53.	Harichand (Dead) Through Lrs Vs. Dharampal Singh Baba & Ors [2007] Insc 945 (18 September 2007)
54.	Jagannath Vs. State of M.P. [2007] Insc 946 (18 September 2007)
55.	Jagdish & Anr Vs. State of Madhya Pradesh [2007] Insc 947 (18 September 2007)
56.	M. Naga Venkata Lakshmi Vs. Viskhapatnam Municipal Corp. & Anr [2007] Insc 948 (18 September 2007)
57.	Maksud Saiyed Vs. State of Gujarat & Ors [2007] Insc 949 (18 September 2007)
58.	Modern School Vs. Shashi Pal Sharma & Ors [2007] Insc 950 (18 September 2007)
59.	Mohan Mahto Vs. M/S. Central Coal Field Ltd. & Ors [2007] Insc 951 (18 September 2007)
60.	Mohd. Masood Ahmad Vs. State of U.P. & Ors [2007] Insc 952 (18 September 2007)
61.	Shiv Kumar Sharma Vs. Santosh Kumari [2007] Insc 953 (18 September 2007)
62.	Shri Mundri Lal Vs. Smt. Sushila Rani & Anr [2007] Insc 954 (18 September 2007)
63.	State of Karnataka Vs. Ameer Jan [2007] Insc 955 (18 September 2007)
64.	State of Orissa & Ors Vs. M/S. Tata Sponge Iron Ltd [2007] Insc 956 (18 September 2007)
65.	State of Punjab Vs. Deepak Mattu [2007] Insc 957 (18 September 2007)
66.	State of Tamil Nadu Vs. Seshachalam [2007] Insc 958 (18 September 2007)
67.	Union of India & Others Vs. S. Vinodh Kumar & Others [2007] Insc 959 (18 September 2007)
68.	Sales Tax Officers and Ors. Vs. Dutta Traders (18 September 2007)
69.	Mallanna and Ors. Vs. State of Karnataka (18 September 2007)
70.	Chattisgarh Vidyut Mandal Abhiyanta Sangh Vs. Chattisgarh State Electricity Regulatory Commission & Anr [2007] Insc 960 (19 September 2007)
71.	Bibhishan Vs. State of Maharashtra (19 September 2007)
72.	Director, Krishi Utpadan Mandi Samiti and Anr. Vs. M/s. Ram Kishan Daya Ram & Co (19 September 2007)
73.	Commissioner of Customs, New Delhi Vs. M/S. Phoenix International Ltd. & Anr [2007] Insc 961 (20 September 2007)
74.	Fruit Commission Agents Association & Ors Vs. Government of Andhra Pradesh & Ors [2007] Insc 962 (20 September 2007)
75.	Moses Wilson and Ors. Vs. Kasturiba and Ors. (20 September 2007)
76.	Aryavrat Gramin Bank Vs. Vijay Shankar Shukla (20 September 2007)
77.	Commissioner of Central Excise, Delhi Vs. M/S. Frick India Ltd. & Another [2007] Insc 963 (21 September 2007)
78.	Jaya Simha Vs. State of Karnataka [2007] Insc 964 (21 September 2007)
79.	M/S Dhampur Sugar (Kashipur) Ltd Vs. State of Uttranchal & Ors [2007] Insc 965 (21 September 2007)
80.	Malleshappaa Vs. State of Karnataka [2007] Insc 966 (21 September 2007)
81.	Mohammad Sadiq & Ors Vs. State of Uttar Pradesh & Ors [2007] Insc 967 (21 September 2007)
82.	State of Punjab and Ors Vs. Dev Raj & Ors [2007] Insc 968 (21 September 2007)
83.	Bakhtiyar Hussain (Dead) Thr. Lrs Vs. Hafiz Khan and Ors [2007] Insc 969 (24 September 2007)
84.	Bera Vs. Union of India & Ors [2007] Insc 970 (24 September 2007)
85.	Entertainment Tax of Ficer,Madhapur Circle,Hyderabad Vs. M/S Hi Tech Theatre, Madhapur,Hyderabad [2007] Insc 971 (24 September 2007)
86.	Ganga Kisan Sahkari Chini Mills Ltd Vs. Jaivir Singh [2007] Insc 972 (24 September 2007)
87.	Hyderabad Industries Ltd Vs. Esi Corporation [2007] Insc 973 (24 September 2007)
88.	M/S Dhampur Sugar Mills Ltd Vs. State of U.P. & Ors [2007] Insc 974 (24 September 2007)
89.	U.P. Power Corporation Ltd. & Ors. Vs. M/S Bonds & Beyonds (India) (P) Ltd. [2007] Insc 975 (24 September 2007)
90.	Narpat Singh Vs. Rajasthan Financial Corporation (24 September 2007)
91.	State of Rajasthan Vs. Chanda @ Chandkori and Ors. (24 September 2007)
92.	Bhola Nath Vs. Monika (D) through LRs. and Anr. (24 September 2007)
93.	Kanailal Bera Vs. Union of India and Ors. (24 September 2007)
94.	M.P. State Coop. Bank Ltd., Bhopal Vs. Nanuram Yadav & Ors [2007] Insc 976 (25 September 2007)
95.	Valsala Kumari Devi M Vs. Director, Higher Secondary Education & Ors [2007] Insc 977 (25 September 2007)
96.	M. Mohammed Abdulla Vs. State of Kerala and Ors. (25 September 2007)
97.	Commissioner of Customs, New Delhi Vs. C-Net Communication (I) Pvt. Ltd [2007] Insc 978 (26 September 2007)
98.	Nallapati Sivaiah Vs. Sub-Divisional of Ficer, Guntur, A.P. [2007] Insc 979 (26 September 2007)
99.	Sita Ram Tiwari Vs. Union of India and Anr [2007] Insc 980 (26 September 2007)
100.	Morgina Begum Vs. Managing Director, Hanuman Plantation Ltd. (26 September 2007)

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