OCTOBER 2007
1.	Suresh Singh & Anr Vs. State of Haryana [2007] Insc 996 (1 October 2007)
2.	Asha Shamkumar Patil Vs. Sadhana Rajan Kamble & Ors [2007] Insc 997 (3 October 2007)
3.	Bank of Rajasthan Vs. Keshav Bangur & Another [2007] Insc 998 (3 October 2007)
4.	Bank of Rajasthan Vs. Keshav Bangur & Another [2007] Insc 999 (3 October 2007)
5.	Ram Prakash Gupta Vs. Rajiv Kumar Gupta & Ors [2007] Insc 1000 (3 October 2007)
6.	Lal & Anr Vs. State of M.P (03 October 2007)
7.	M/S. Hasthimal & Sons & Others Vs. P. Tej Raj Sharma [2007] Insc 1001 (4 October 2007)
8.	State of Gujarat Vs. Turabali Gulamhussain Hirani & Anr [2007] Insc 1002 (4 October 2007)
9.	Sumtibai & Others Vs. Paras Finance Co. Mankanwar W/O Parasmal Chordia (D)& Ors. [2007] Insc 1003 (4 October 2007)
10.	Bureau of Indian Standards Vs. S.K. Kanojia [2007] Insc 1004 (5 October 2007)
11.	Carona Ltd Vs. M/S Parvathy Swaminathan & Sons [2007] Insc 1005 (5 October 2007)
12.	Citibank, N.A. Vs. Tlc Marketing Plc & Anr. [2007] Insc 1006 (5 October 2007)
13.	Haryana State Agricultural Mkt. Board and Anr Vs. Naresh Kumar and Ors [2007] Insc 1007 (5 October 2007)
14.	Meenakshi Vs. A.Shanmugam [2007] Insc 1008 (5 October 2007)
15.	Prabir Banerjee Vs. Union of India and Others [2007] Insc 1009 (5 October 2007)
16.	Sita Ram & Ors Vs. Radhey Shyam [2007] Insc 1010 (5 October 2007)
17.	U.P. Co-Op Spg. Mills Federation Limited and Another Vs. Ram Pratap Yadav & Ors [2007] Insc 1011 (5 October 2007)
18.	U.P. Roller Flour Mills Association & Ors Vs. Govt. of India & Ors [2007] Insc 1012 (5 October 2007)
19.	Cce Lucknow Vs. M/S. Wimco Ltd [2007] Insc 1022 (5 October 2007)
20.	Hariom Agrawal Vs. Prakash Chand Malviya [2007] Insc 1013 (8 October 2007)
21.	Shanti Lal Vs. State of M.P [2007] Insc 1014 (8 October 2007)
22.	Mayakaur Baldevsingh Sardar & Anr Vs. The State of Maharashtra [2007] Insc 1023 (8 October 2007)
23.	Swapan Dhar & Ors. Vs. State of West Bengal & Ors [2007] Insc 1024 (8 October 2007)
24.	Bishan Singh & Anr Vs. The State [2007] Insc 1015 (9 October 2007)
25.	Gurdev Raj Vs. The State of Punjab [2007] Insc 1016 (9 October 2007)
26.	Inder Mohan Goswami & Another Vs. State of Uttaranchal & Others [2007] Insc 1017 (9 October 2007)
27.	Manilal Hiraman Chaudhari Vs. State of Maharashtra [2007] Insc 1018 (9 October 2007)
28.	Mohtesham Mohd. Ismail Vs. Spl. Director, Enforcement Directorate & Anr [2007] Insc 1019 (9 October 2007)
29.	N.R. Constructions Pvt. Ltd Vs. Sri Ram Badan Singh & Ors [2007] Insc 1020 (9 October 2007)
30.	T. Vijendradas & Another Vs. M. Subramanian & Others [2007] Insc 1021 (9 October 2007)
31.	Accounts Officer, Jharkhand State Electricity Board and Anr Vs. Anwar Ali [2007] Insc 1025 (9 October 2007)
32.	M/S Vishal Properties Pvt. Ltd Vs. State of U.P. & Ors [2007] Insc 1026 (9 October 2007)
33.	Sunil Gupta Vs. Kiran Girhotra & Ors [2007] Insc 1027 (9 October 2007)
34.	U.P. State Electricity Board Vs. Pooran Chandra Pandey & Others [2007] Insc 1028 (9 October 2007)
35.	Government of A.P. and Ors. Vs. Mohd. Taher Ali (09 October 2007)
36.	K. Prakashan Vs. P.K. Surenderan [2007] Insc 1029 (10 October 2007)
37.	Kishan Chand & Ors Vs. State of U.P [2007] Insc 1030 (10 October 2007)
38.	M.C. Mehta Vs. Union of India & Ors [2007] Insc 1031 (10 October 2007)
39.	M/S Mahalaxmi Motors Ltd Vs. Mandal Revenue Officer & Ors [2007] Insc 1032 (10 October 2007)
40.	Maruti Udyog Limited Vs. Mahinder C. Mehta and Others [2007] Insc 1033 (10 October 2007)
41.	State of M.P. & Ors Vs. Sanjay Kumar Pathak & Ors [2007] Insc 1034 (10 October 2007)
42.	State of Maharashtra & Anr Vs. Mohd. Sajid Husain Mohd. S. Husain Etc [2007] Insc 1035 (10 October 2007)
43.	Trivedi Himanshu Ghanshyambhai Vs. Ahmedabad Municipal Corporation and Ors. [2007] Insc 1036 (10 October 2007)
44.	Administrator, Unit Trust of India Vs. B.M. Malani & Ors [2007] Insc 1037 (11 October 2007)
45.	Attar Singh Kaushik Vs. Secretary/Commr. Transport Department & Anr [2007] Insc 1038 (11 October 2007)
46.	Bcpp Mazdoor Sangh & Anr Vs. N.T.P.C. & Ors [2007] Insc 1039 (11 October 2007)
47.	Bhagga and Ors Vs. State of M.P [2007] Insc 1040 (11 October 2007)
48.	C. Natrajan Vs. Ashim Bai & Anr [2007] Insc 1041 (11 October 2007)
49.	G.M. Tanda Thermal Power Project Vs. Jai Prakash Srivastava & Anr [2007] Insc 1042 (11 October 2007)
50.	Jaswantsingh Pratapsingh Jadeja Vs. Rajkot Municipal Corporation & Anr [2007] Insc 1043 (11 October 2007)
51.	M/S. Mercantile Company Vs. Commnr. of Central Excise, Calcutta [2007] Insc 1044 (11 October 2007)
52.	M/S. Sarav Investment & Financial Consultants Pvt. Ltd. & Anr Vs. Llyods Register of Shipping Indian Office Staff Provident [2007] Insc 1045 (11 October 2007)
53.	Managing Director, Karnataka Forest Development Corporation Ltd Vs. Workmen of Karnataka Pulpwood Ltd. & Ors [2007] Insc 1046 (11 October 2007)
54.	Mohannakumaran Nair Vs. Vijayakumaran Nair [2007] Insc 1047 (11 October 2007)
55.	State of Punjab & Ors Vs. Bhatinda District Coop. Milk P. Union Ltd [2007] Insc 1048 (11 October 2007)
56.	Suresh Jindal Vs. Bses Rajdhani Power Limited & Ors [2007] Insc 1049 (11 October 2007)
57.	All Cargo Movers (I) Pvt. Ltd. & Ors Vs. Dhanesh Badarmal Jain & Anr [2007] Insc 1050 (12 October 2007)
58.	Annakili Vs. A. Vedanayagam & Ors [2007] Insc 1051 (12 October 2007)
59.	Arjun Singh Rathore & Ors Vs. B.N.Chaturvedi & Ors [2007] Insc 1052 (12 October 2007)
60.	B. Suresh Yadav Vs. Sharifa Bee & Anr [2007] Insc 1053 (12 October 2007)
61.	Basanti Devi Vs. Raviprakash Ramprasad Jaiswal [2007] Insc 1054 (12 October 2007)
62.	Bharat Petroleum Corporation Ltd Vs. The Great Eastern Shipping Co. Ltd [2007] Insc 1055 (12 October 2007)
63.	Devi Lal Vs. State of Rajasthan [2007] Insc 1056 (12 October 2007)
64.	Devinder Singh & Others Vs. State of Punjab & Others [2007] Insc 1057 (12 October 2007)
65.	G.K. Mohan and Others Vs. Union of India and Others [2007] Insc 1058 (12 October 2007)
66.	Gopal Vs. State of Maharashtra [2007] Insc 1059 (12 October 2007)
67.	John K. John Vs. Tom Varghese & Anr [2007] Insc 1060 (12 October 2007)
68.	Kishan Singh & Anr Vs. State of Punjab [2007] Insc 1061 (12 October 2007)
69.	M/S. Paras Ship Breakers Ltd Vs. Commissioner of Central Excise [2007] Insc 1062 (12 October 2007)
70.	M/S. United India Insurance Co. Ltd Vs. Davinder Singh [2007] Insc 1063 (12 October 2007)
71.	Mahabir Singh Vs. Subhash & Ors [2007] Insc 1064 (12 October 2007)
72.	Marripati Nagaraja & Ors Vs. The Government of Andhra Pradesh & Ors [2007] Insc 1065 (12 October 2007)
73.	National Insurance Co. Ltd Vs. Cholleti Bharatamma & Ors [2007] Insc 1066 (12 October 2007)
74.	Niyamat Ali Molla Vs. Sonargon Housing Co-Operative Society Ltd. & Ors [2007] Insc 1067 (12 October 2007)
75.	Parayya Allayya Hittalamani Vs. Sri Parayya Gurulingayya Poojari & Ors [2007] Insc 1068 (12 October 2007)
76.	Prakash Chandra Yadav Vs. State of Bihar & Ors [2007] Insc 1069 (12 October 2007)
77.	Purnendu Mukhopadhyay and Others Vs. Vs.K. Kapoor and Another [2007] Insc 1070 (12 October 2007)
78.	R. Radhakrishnan Vs. The Director General of Police and Others [2007] Insc 1071 (12 October 2007)
79.	R.S. Jayakumar & Ors Vs. State of Kerala & Ors [2007] Insc 1072 (12 October 2007)
80.	Rajinder Singh Katoch Vs. Chandigarh Administration & Ors [2007] Insc 1073 (12 October 2007)
81.	Ramesh Baburao Devaskar & Ors Vs. State of Maharashtra [2007] Insc 1074 (12 October 2007)
82.	Ramesh Baburao Devaskar & Ors Vs. State of Maharashtra [2007] Insc 1075 (12 October 2007)
83.	S.P. Indu Vs. The General Manager, Metro Railway and Another [2007] Insc 1076 (12 October 2007)
84.	Sarvesh Narain Shukla Vs. Daroga Singh & Ors [2007] Insc 1077 (12 October 2007)
85.	Savithri & Ors Vs. Karthyayani Amma & Ors [2007] Insc 1078 (12 October 2007)
86.	Shiva Anand Vs. Indian Airlines Ltd. & Ors [2007] Insc 1079 (12 October 2007)
87.	Shridevi & Anr Vs. Muralidhar & Anr [2007] Insc 1080 (12 October 2007)
88.	State of Andhra Pradesh & Anr Vs. M/S Concap Capacitors,Balanagar, Hyderabad & Ors [2007] Insc 1081 (12 October 2007)
89.	State of Delhi Vs. Jitti [2007] Insc 1082 (12 October 2007)
90.	State of Haryana & Anr Vs. Aravali Khanij Udyog & Anr [2007] Insc 1083 (12 October 2007)
91.	State of Rajasthan Vs. Ajit Singh & Ors [2007] Insc 1084 (12 October 2007)
92.	State of Rajasthan Vs. Munshi [2007] Insc 1085 (12 October 2007)
93.	State of Uttranchal and Anr Vs. Prantiya Sinchai Avam Bandh Yogana Shramik Mahaparishad [2007] Insc 1086 (12 October 2007)
94.	State Through Spe & Cbi, Ap Vs. M. Krishna Mohan & Anr [2007] Insc 1087 (12 October 2007)
95.	Swapan Kumar Pal Vs. Achintya Kumar Nayak & Ors [2007] Insc 1088 (12 October 2007)
96.	The Empire Jute Co. Ltd. and Ors Vs. The Jute Corporation of India Ltd. and Anr [2007] Insc 1089 (12 October 2007)
97.	The Security Printing and Minting Corporation of India Limited & Anr Vs. M/S. Gandhi Industrial Corporation [2007] Insc 1090 (12 October 2007)
98.	Union of India & Ors Vs. Hiranmoy Sen & Ors [2007] Insc 1091 (12 October 2007)
99.	M.D., U.P. State Agro-Industrial Corpn. Ltd. Vs. Mahendra Kumar Mishra and Ors. (12 October 2007)
100.	Dimple Gupta (Minor) Vs. Rajiv Gupta (12 October 2007)

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