NOVEMBER 2007
1.	Bihar State Council of Ayurvedic and Unani Medicine Vs. State of Bihar & Ors [2007] Insc 1104 (1 November 2007)
2.	Mohan Kumar Rayana Vs. Komal Mohan Rayana [2007] Insc 1105 (1 November 2007)
3.	Union of India & Ors Vs. State of U.P. & Ors [2007] Insc 1106 (1 November 2007)
4.	Union of India and another Vs. Central Electrical & Mechanical Engineering Service (Ce&Mes) [2007] Insc 1107 (1 November 2007)
5.	Union of India and Another Vs. Mahajabeen Akhtar [2007] Insc 1108 (1 November 2007)
6.	Amrutnagar Sahakari S.K. Union Vs. Rashtriya Sakhar Kamgar Union & Ors [2007] Insc 1109 (2 November 2007)
7.	D. Boopalan & Ors Vs. Madras Metropolitan W.S.S. Board & Ors [2007] Insc 1110 (2 November 2007)
8.	Gurpreet Kaur @ Rinky Vs. Vipin Kumar Gupta [2007] Insc 1111 (2 November 2007)
9.	Lucknow Development Authority Vs. Krishna Gopal Lahoti and Ors [2007] Insc 1112 (2 November 2007)
10.	M/S. Rahul Builders Vs. M/S. Arihant Fertilizers & Chemical & Anr [2007] Insc 1113 (2 November 2007)
11.	Management of Indian Bank and Anr Vs. G. Ramachandran and Ors [2007] Insc 1114 (2 November 2007)
12.	Muthu Vs. State By Inspector of Police, Tamil Nadu [2007] Insc 1115 (2 November 2007)
13.	Savitri Goenka Vs. Kusum Lata Damant and Ors [2007] Insc 1116 (2 November 2007)
14.	State of Haryana Vs. Mahender Singh & Ors [2007] Insc 1117 (2 November 2007)
15.	Sunil Kumar Vs. Ram Singh Gaud & Ors [2007] Insc 1118 (2 November 2007)
16.	Veena Kumari Tandon Vs. Neelam Bhalla and Others [2007] Insc 1119 (2 November 2007)
17.	Vinitec Electronics Private Limited Vs. Hcl Infosystems Limited [2007] Insc 1120 (2 November 2007)
18.	Whirlpool of India Ltd Vs. Union of India & Ors [2007] Insc 1121 (2 November 2007)
19.	Y.N. Gangadhara Setty & Ors Vs. Jaya Prakash Reddy, Md, Karnataka Cooperative Milk Produce [2007] Insc 1122 (2 November 2007)
20.	Antram Vs. State of Maharashtra [2007] Insc 1123 (12 November 2007)
21.	Commnr. of Central Excise, Allahabad Vs. M/S Somaiya Organics (India) Ltd [2007] Insc 1124 (12 November 2007)
22.	Food Corporation of India & Ors Vs. Vikas Majdoor Kamdar Sahkari Mandli Ltd [2007] Insc 1125 (12 November 2007)
23.	Gali Venkataiah Vs. State of Andhra Pradesh [2007] Insc 1126 (12 November 2007)
24.	Larsen & Toubro Ltd Vs. Fertilizer & Chemicals Travancore Ltd [2007] Insc 1127 (12 November 2007)
25.	M.P. State Electricity Board & Anr Vs. Grasim Industries Ltd [2007] Insc 1128 (12 November 2007)
26.	M/S Canon Steels P. Ltd Vs. Commissioner of Customs [2007] Insc 1129 (12 November 2007)
27.	M/S Jaswant Talkies Vs. Commercial Taxes Officer, Bhilwara [2007] Insc 1130 (12 November 2007)
28.	Martin & Harris Pvt. Ltd. & Anr Vs. Rajendra Mehta and Ors [2007] Insc 1131 (12 November 2007)
29.	Naresh Giri Vs. State of M.P. [2007] Insc 1132 (12 November 2007)
30.	Sitaram Sao @ Mungeri Vs. State of Jharkhand [2007] Insc 1133 (12 November 2007)
31.	State of U.P. Vs. Atar Singh and Ors [2007] Insc 1134 (12 November 2007)
32.	The Regional Manager, Apsrtc Vs. N. Satyanarayana and Ors [2007] Insc 1135 (12 November 2007)
33.	Union of India & Anr Vs. Adani Exports Ltd. & Anr [2007] Insc 1136 (12 November 2007)
34.	Commissioner, Income Tax,Thiruvananthapuram Vs. K. Ravindranathan Nair [2007] Insc 1137 (13 November 2007)
35.	Hasi Mohan Barman & Anr Vs. State of Assam & Anr [2007] Insc 1138 (13 November 2007)
36.	Pondicherry State Cooperative Consumer Federation Ltd Vs. Union Territory of Pondicherry [2007] Insc 1139 (13 November 2007)
37.	State of Punjab and Ors. Etc Vs. Supreet Rajpal and Anr. Etc [2007] Insc 1140 (13 November 2007)
38.	Thankachan & Anr Vs. State of Kerala [2007] Insc 1141 (13 November 2007)
39.	M/S. Anita Enterprises & Anr Vs. Belfer Coop. Housing Society Ltd. & Ors [2007] Insc 1142 (14 November 2007)
40.	ONGC Ltd. Vs. Garware Shipping Corpn. Ltd. [2007] Insc 1143 (14 November 2007)
41.	Oriental Insurance Co. Ltd Vs. Smt. Raj Kumari & Ors [2007] Insc 1144 (14 November 2007)
42.	Radha Pisharassiar Amma Vs. State of Kerala [2007] Insc 1145 (14 November 2007)
43.	United India Insurance Company Limited Vs. Serjerao and Ors [2007] Insc 1146 (14 November 2007)
44.	Commissioner of Trade Tax, U.P. Vs. Malviya Chemical and Pharmaceutical Private Limited, Ghazi [2007] Insc 1147 (15 November 2007)
45.	M/S. Jai Fibres Ltd Vs. Commissioner of Central Excise, Mumbai-Iii [2007] Insc 1148 (15 November 2007)
46.	Mahmood & Anr Vs. State of U.P. [2007] Insc 1149 (15 November 2007)
47.	B. Ramakichenin @ Balagandhi Vs. Union of India and Others [2007] Insc 1150 (16 November 2007)
48.	Bijli Cotton Mill (Unit of National Textile Corporation U.P. Limited) Vs. U.P. Power Corporation Limited & Ors [2007] Insc 1151 (16 November 2007)
49.	M/S.I.D.L.Chemical Ltd Vs. State of Orissa [2007] Insc 1152 (16 November 2007)
50.	State of Rajasthan & Ors Vs. M/S Khandaka Jain Jewellers [2007] Insc 1153 (16 November 2007)
51.	J. K. Industries Ltd. & Anr Vs. Union of India & Ors [2007] Insc 1154 (19 November 2007)
52.	Puspa Mayee Dasi & Ors Vs. Smt. Jyotsna Daw & Ors [2007] Insc 1155 (19 November 2007)
53.	Abdul Raheem Vs. The Karnataka Electricity Board & Ors [2007] Insc 1156 (20 November 2007)
54.	D. Sailu Vs. State of A.P. [2007] Insc 1157 (20 November 2007)
55.	Hero Exports,G.T. Road, Ludhiana Vs. Commissioner of Income Tax,(Central), Ludhiana [2007] Insc 1158 (20 November 2007)
56.	Manohar S/O Shankar Nale and Others Vs. Jaipalsing S/O Shivlalsing Rajput and Others [2007] Insc 1159 (20 November 2007)
57.	P.C. Chacko and Another Vs. Chairman, Life Insurance Corporation of India and Others [2007] Insc 1160 (20 November 2007)
58.	Peopleć†S Union For Civil Liberties Vs. Union of India & Ors [2007] Insc 1161 (20 November 2007)
59.	Santhosh and Others Vs. Saraswathibai and Another [2007] Insc 1162 (20 November 2007)
60.	State of Rajasthan & Ors Vs. Pareshar Soni [2007] Insc 1163 (20 November 2007)
61.	Usha P. Kuvelkar & Others Vs. Ravindra Subrai Dalvi [2007] Insc 1164 (20 November 2007)
62.	Punjab State Electricity Board & Ors Vs. Dharam Singh & Ors [2007] Insc 1165 (21 November 2007)
63.	Zenith Steel Tubes & Industries Ltd & Anr. Vs. Sicom Limited [2007] Insc 1166 (21 November 2007)
64.	Laxma Reddy Vs. A.P.S.R.T.C. and Ors [2007] Insc 1167 (22 November 2007)
65.	Vijay Kumar and Ors Vs. Whirlpool of India Ltd. and Ors [2007] Insc 1168 (22 November 2007)
66.	Dadan Ram & Ors. Vs. State of Bihar & Ors. [2007] Insc 1169 (23 November 2007)
67.	Delhi Development Authority Vs. Arjun Lal Satija and Ors [2007] Insc 1170 (23 November 2007)
68.	Dir. S.C.T.I. for Med. Sci. & Tech. & Anr. Vs. M. Pushkaran [2007] Insc 1171 (23 November 2007)
69.	Indian Overseas Bank, Anna Salai and Anr. Vs. P. Ganesan and Others [2007] Insc 1172 (23 November 2007)
70.	Rameshwar Das Agrawal & Anr. Vs. Kiran Agrawal & Ors. [2007] Insc 1173 (23 November 2007)
71.	Ranip Nagar Palika Vs. Babuji Gabhaji Thakore and Ors [2007] Insc 1174 (23 November 2007)
72.	Tamil Nadu Wakf Board Vs. Larabsha Darga Panruti [2007] Insc 1175 (23 November 2007)
73.	Union of India & Ors. Vs. Amar Singh [2007] Insc 1176 (23 November 2007)
74.	Honda Siel Power Products Ltd Vs. Commissioner of Income Tax, Delhi [2007] Insc 1177 (26 November 2007)
75.	Union of India and Anr Vs. Vicco Laboratories [2007] Insc 1178 (26 November 2007)
76.	Chaturbhuj Vs. Sita Bai [2007] Insc 1179 (27 November 2007)
77.	Chief Commissioner of Income Tax & Ors Vs. Smt. Susheela Prasad and Ors [2007] Insc 1180 (27 November 2007)
78.	G.K. Choksi & Company Vs. Commissioner of Income Tax, Gujarat [2007] Insc 1181 (27 November 2007)
79.	Kannan (Dead) By Lrs and Others Vs. Vs.S. Pandurangam (Dead) By Lrs & Others [2007] Insc 1182 (27 November 2007)
80.	State of Haryana & Ors Vs. Babu Singh [2007] Insc 1183 (27 November 2007)
81.	Uttaranchal Forest Hospital Trust Vs. Dinesh Kumar [2007] Insc 1184 (27 November 2007)
82.	Amit Kumar Vs. State of U.P. & Ors [2007] Insc 1185 (28 November 2007)
83.	Commissioner of Central Excise, Jaipur Vs. M/S.Rajasthan Spg. & Wvg. Mills Ltd.,Etc. Etc [2007] Insc 1186 (28 November 2007)
84.	Commissioner of Central Excise, Jaipur Vs. M/S.Rajasthan Spg. & Wvg. Mills Ltd.,Etc. Etc. [2007] Insc 1187 (28 November 2007)
85.	Nagendra Chandra Etc. Etc Vs. State of Jharkhand & Ors [2007] Insc 1188 (28 November 2007)
86.	Personal Manager,Sbi &Anr Vs. Krishna Grameena Bank Employees Union & Anr [2007] Insc 1189 (28 November 2007)
87.	Sarva Shramik Sanghatana (K.V) Mumbai Vs. State of Maharashtra and Others [2007] Insc 1190 (28 November 2007)
88.	Special Deputy Collector (L.A.) Vs. N. Vasudeva Rao & Ors [2007] Insc 1191 (28 November 2007)
89.	Yadvendra Arya & Anr Vs. Mukesh Kumar Gupta [2007] Insc 1192 (28 November 2007)
90.	Didigam Bikshapathi & Anr Vs. State of A.P. [2007] Insc 1193 (29 November 2007)
91.	Kapildeo Mandal & Ors Vs. State of Bihar [2007] Insc 1194 (29 November 2007)
92.	Shaik China Brahmam Vs. State of A.P. [2007] Insc 1195 (29 November 2007)
93.	State of Andhra Pradesh Vs. Abdul Khuddus (Dead) By Lrs & Ors [2007] Insc 1196 (29 November 2007)
94.	Tata Engineering & Locomotive Co.Ltd Vs. Commissioner of Central Excise, Jamshedpur [2007] Insc 1197 (29 November 2007)
95.	The Secretary To Govt. Agriculture & Cooperation Govt. of A.P. and Ors Vs. K. Kesavulu [2007] Insc 1198 (29 November 2007)
96.	Desh Raj Vs. Bodh Raj [2007] Insc 1199 (30 November 2007)
97.	Desh Raj Vs. Bodh Raj [2007] Insc 1200 (30 November 2007)
98.	Devisingh Meena Vs. Union of India [2007] Insc 1201 (30 November 2007)
99.	Kailash Chandra Vs. State of M.P. [2007] Insc 1202 (30 November 2007)
100.	M/S. Rattna Oil Mills/Rice Mills Vs. Paramjit Singh & Ors [2007] Insc 1203 (30 November 2007)
101.	New India Assurance Co. Ltd Vs. Prabhu Lal [2007] Insc 1204 (30 November 2007)
102.	Rajesh Ranjan Yadav @ Pappu Yadav Vs. CBI Through Its Director [2007] Insc 1205 (30 November 2007)