101. |
Union uf India & Anr Vs. P.M. Rangasami [2007] Insc 592 (15 May 2007)
|
102. |
Ananda Mohan Sen & Anr Vs. State uf West Bengal [2007] Insc 593 (16 May 2007)
|
103. |
Apoline D' Souza Vs. John D' Souza [2007] Insc 594 (16 May 2007)
|
104. |
Babu Vithu Gaikwad [Dead] By Lrs Vs. Chintaman Sadashiv & Ors [2007] Insc 595 (16 May 2007)
|
105. |
G.L. Sultania and Another Vs. The Securities and Exchange Board uf India and Others [2007] Insc 596 (16 May 2007)
|
106. |
Geeta Vs. State uf M.P & Ors [2007] Insc 597 (16 May 2007)
|
107. |
Institute uf Chartered Financial Analysts uf India & Ors Vs. Council uf The Institute uf Chartered Accountants uf India [2007] Insc 598 (16 May 2007)
|
108. |
Institute uf Chartered Financial Analysts uf India & Ors Vs. Council uf The Institute uf Chartered Accountants uf India [2007] Insc 599 (16 May 2007)
|
109. |
K Krishna M.A. Raihany Vs. Union uf India & Ors [2007] Insc 600 (16 May 2007)
|
110. |
Kranti Vs. Union uf India & Ors [2007] Insc 601 (16 May 2007)
|
111. |
Nani Sha & Others Vs. State uf Arunachal Pradesh & Ors [2007] Insc 602 (16 May 2007)
|
112. |
Ram Kripal Singh Vs. State uf U.P. & Ors [2007] Insc 603 (16 May 2007)
|
113. |
Smt. Yallwwa & Ors Vs. National Insurance Co. Ltd. & Anr. [2007] Insc 604 (16 May 2007)
|
114. |
State uf Orissa and Another Vs. M/S Asiatic Gases Ltd [2007] Insc 605 (16 May 2007)
|
115. |
Union uf India & Anr Vs. Bashirbhai R.Khiliji [2007] Insc 606 (16 May 2007)
|
116. |
Union uf India & Anr Vs. Shardindu [2007] Insc 607 (16 May 2007)
|
117. |
Afzalkhan @ Babu Murtuzakhan Pathan Vs. State uf Gujarat [2007] Insc 608 (17 May 2007)
|
118. |
Ashoka Kumar Thakur Vs. Union uf India and Others Etc. [2007] Insc 609 (17 May 2007)
|
119. |
Bangalore Development Authority Vs. Syndicate Bank [2007] Insc 610 (17 May 2007)
|
120. |
Commissioner uf Income Tax, Pune Vs. Shirke Construction Equipment Ltd [2007] Insc 611 (17 May 2007)
|
121. |
Commnr. uf Customs (Port), Chennai Vs. M/S Toyota Kirloskar Motor Pvt. Ltd [2007] Insc 612 (17 May 2007)
|
122. |
Gannmani Anasuya & Ors Vs. Parvatini Amarendra Chowdhary & Ors [2007] Insc 613 (17 May 2007)
|
123. |
Iia Vipin Pandya Vs. Smita Ambalal Patel [2007] Insc 614 (17 May 2007)
|
124. |
Kurmanchal Inst. uf Degree & Diploma & Ors Vs. Chancellor, M.J.P. Rohilkhand UniVs. & Ors [2007] Insc 615 (17 May 2007)
|
125. |
M/S Arvind Constructions Co. Pvt. Ltd Vs. M/S Kalinga Mining Corporation & Ors [2007] Insc 616 (17 May 2007)
|
126. |
Madishetti Bala Ramul (D) By Lrs Vs. The Land Acquisition Officer [2007] Insc 617 (17 May 2007)
|
127. |
Regional Institute uf Medical Science & Anr Vs. S. Bhagyabati Devi [2007] Insc 618 (17 May 2007)
|
128. |
Rubabbuddin Sheikh Vs. State uf Gujarat and Ors [2007] Insc 619 (17 May 2007)
|
129. |
Sudhir Madan and Others Vs. Municipal Corporation uf Delhi and Others [2007] Insc 620 (17 May 2007)
|
130. |
Tejshree Ghag Etc. Etc Vs. Prakash Parashuram Patil & Ors. Etc. Etc [2007] Insc 621 (17 May 2007)
|
131. |
U/A 317(1) uf The Constitution uf India Vs. In R/O: Smt. Sayalee Sanjeev Joshi, Member, Maharashtra Pu [2007] Insc 622 (17 May 2007)
|
132. |
Aashirwad Films Vs. Union uf India & Ors [2007] Insc 623 (18 May 2007)
|
133. |
Bajrang Factory Ltd. & Anr Vs. University uf Calcutta & Ors [2007] Insc 624 (18 May 2007)
|
134. |
Bidhannagar (Salt Lake) Welfare Asson Vs. Central Valuation Board & Ors [2007] Insc 625 (18 May 2007)
|
135. |
Budh Singh Vs. State uf M.P. [2007] Insc 626 (18 May 2007)
|
136. |
C.C. Alavi Haji Vs. Palapetty Muhammed & Anr. [2007] Insc 627 (18 May 2007)
|
137. |
Caterpillar India Pvt. Ltd Vs. Western Coal Fields Ltd. and Ors [2007] Insc 628 (18 May 2007)
|
138. |
Commissioner uf Agricultural Income Tax Vs. M.N. Moni [2007] Insc 629 (18 May 2007)
|
139. |
Commissioner uf Income Tax, New Delhi Vs. Oriental Fire & General Insurance Co. Ltd [2007] Insc 630 (18 May 2007)
|
140. |
Dilip N. Shroff Vs. Joint Commissioner uf Income Tax, Mumbai & Anr [2007] Insc 631 (18 May 2007)
|
141. |
M/S Delta Mechcons (India) Ltd Vs. M/S Marubeni Corporation [2007] Insc 632 (18 May 2007)
|
142. |
M/S Kamakshi Builders Vs. M/S Ambedkar Educational Society & Ors [2007] Insc 633 (18 May 2007)
|
143. |
M/S. Ambica Industries Vs. Commissioner uf Central Excise [2007] Insc 634 (18 May 2007)
|
144. |
M/S.Heinz Italia & Anr Vs. M/S.Dabur India Ltd [2007] Insc 635 (18 May 2007)
|
145. |
Manjappa Vs. State uf Karnataka [2007] Insc 636 (18 May 2007)
|
146. |
Nagar Mahapalika, Kanpur Vs. Smt. Vibha Shukla & Ors [2007] Insc 637 (18 May 2007)
|
147. |
Narain Prasad Aggarwal (D) By Lrs Vs. State uf M.P. [2007] Insc 638 (18 May 2007)
|
148. |
Ramesh Chandra Sharma Vs. Punjab National Bank & Anr [2007] Insc 639 (18 May 2007)
|
149. |
Rizwan Akbar Hussain Syyed Vs. Mehmood Hussain and Anr [2007] Insc 640 (18 May 2007)
|
150. |
AS. Rathinam @ Kuppamuthu & Ors Vs. L.S. Mariappan & Ors [2007] Insc 641 (18 May 2007)
|
151. |
Sheel Kr. Roy Vs. Secretary M/O Defence & Ors [2007] Insc 642 (18 May 2007)
|
152. |
Smt. Ass Kaur (Deceased) By L.Rs Vs. Kartar Singh (Dead) By L.Rs. & Ors [2007] Insc 643 (18 May 2007)
|
153. |
Sri T. Ashok Pai Vs. Commissioner uf Income Tax, Bangalore [2007] Insc 644 (18 May 2007)
|
154. |
State uf U.P. & Ors Vs. Jeet S. Bisht & Anr [2007] Insc 645 (18 May 2007)
|
155. |
State uf U.P. & Ors. Vs. Jeet S. Bisht & Anr. [2007] Insc 646 (18 May 2007)
|
156. |
Surjit Singh and Another Vs. State uf Punjab [2007] Insc 647 (18 May 2007)
|
157. |
Swamy Sharaddanandea @ Murali Monahar Mishra Vs. State uf Karnataka [2007] Insc 648 (18 May 2007)
|
158. |
Swamy Shraddananda @ Murali Manohar Mishra Vs. State uf Karnataka [2007] Insc 649 (18 May 2007)
|
159. |
The Kerala State Electricity Board Vs. Livisha Etc. Etc. [2007] Insc 650 (18 May 2007)
|
160. |
Uco Bank & Anr Vs. Rajinder Lal Capoor [2007] Insc 651 (18 May 2007)
|
161. |
Union uf India & Anr Vs. A.K. Narula [2007] Insc 652 (18 May 2007)
|
162. |
Union uf India Vs. R. Gandhi [2007] Insc 653 (18 May 2007)
|
163. |
Veer Kunwar Singh University Ad Hoc Teachers Association & Others Vs. The Bihar State University (C.C.) Service Commission & Oth [2007] Insc 654 (18 May 2007)
|
164. |
Vijaykumar Baldev Mishra @ Sharma Vs. State uf Maharashtra [2007] Insc 655 (18 May 2007)
|
165. |
Vijaykumar Baldev Mishra @ Sharma Vs. State uf Maharashtra [2007] Insc 656 (18 May 2007)
|
166. |
Garrison Engineer (Utility)Bhatinda Vs. Shri Narinder Singh [2007] Insc 657 (21 May 2007)
|
167. |
M/S. Continental Profiles Ltd. Vs. Commissioner uf Central Excise,New Delhi [2007] Insc 658 (21 May 2007)
|
168. |
National Agricultural Co-Op. Marketing Federation India Ltd Vs. Gains Trading Ltd [2007] Insc 659 (22 May 2007)
|
169. |
State uf Tripura & Ors. Vs. Bina Choudhary & Ors. [2007] Insc 660 (22 May 2007)
|
170. |
Zaminder Dharmik & Shekshnik Nyas Vs. Siddhanath (Dead) By Lrs [2007] Insc 661 (22 May 2007)
|
171. |
Ajnala Coop. Sugar Mills Ltd Vs. Sukhraj Singh [2007] Insc 662 (23 May 2007)
|
172. |
Assistant Commissioner uf Income Tax Vs. Rajesh Jhaveri Stock Brokers Pvt. Ltd. [2007] Insc 663 (23 May 2007)
|
173. |
Commissioner uf Custom, New Delhi Vs. M/S Brooks International & Ors. [2007] Insc 664 (24 May 2007)
|
174. |
Commissioner uf Customs Kolkata Vs. M/S. Peerless Consultancy Services Pvt. Ltd. [2007] Insc 665 (24 May 2007)
|
175. |
Mr. C. Gupta Vs. Glaxosmithklin Pharmaceutical Limited [2007] Insc 666 (25 May 2007)
|
176. |
B. Arvind Kumar Vs. Government uf India & Ors. [2007] Insc 667 (28 May 2007)
|
177. |
Byvarapu Raju Vs. State uf Andhra Pradesh and Anr. [2007] Insc 668 (28 May 2007)
|
178. |
Commissioner uf Central Excise,Chandigarh Vs. M/S Pepsi Foods Ltd. [2007] Insc 669 (29 May 2007)
|
179. |
Punjab State Electricity Board & Ors. Vs. Inderjit Singh [2007] Insc 670 (29 May 2007)
|
180. |
M/S Goa Shipyard Ltd. Vs. Babu Thomas [2007] Insc 671 (30 May 2007)
|
181. |
M/S. Shakthi Seeds Pvt. Ltd. Vs. Dy. Commnr. (Ct) & Anr. [2007] Insc 672 (30 May 2007)
|
182. |
State uf Gujarat & Another Vs. Shaileshbhai Mansukhlal Shah & Another [2007] Insc 673 (30 May 2007)
|
183. |
State uf Gujarat Vs. Rameshbhai Thobhanbhai [2007] Insc 674 (30 May 2007)
|
184. |
Rajesh Kumar Singh Vs. High Court uf Judicature uf Madhya Pradesh, Bench Gwalior [2007] Insc 675 (31 May 2007)
|