MAY 2007
1.	Anil Prakash Shukla Vs. Arvind Shukla [2007] Insc 492 (1 May 2007)
2.	Indian Oil Corporation Limited Vs. Meena Kumari and Others [2007] Insc 493 (1 May 2007)
3.	K. Balakrishna Rao Vs. The Deputy Commissioner,Commercial Taxes, Division No. 1,V [2007] Insc 494 (1 May 2007)
4.	M/S Ram Singh Vijay Pal Singh & Ors Vs. State uf U.P. & Ors [2007] Insc 495 (1 May 2007)
5.	Rajendra Prabhu Chikane & Another Etc Vs. State uf Maharashtra Etc [2007] Insc 496 (1 May 2007)
6.	Kailash Prasad Yadav & Anr Vs. State uf Jharkhand & Anr [2007] Insc 497 (2 May 2007)
7.	M/S Larsen and Tubro Ltd Vs. The Commissioner uf Central Excise, Pune-Ii [2007] Insc 498 (2 May 2007)
8.	M/S. Shilpa Shares and Securities and Others Vs. The National Co-Operative Bank Ltd. and Others [2007] Insc 499 (2 May 2007)
9.	Masooda Parveen Vs. Union uf India & Ors [2007] Insc 500 (2 May 2007)
10.	P.Sudhakar Rao & Ors Vs. U.Govinda Rao & Ors [2007] Insc 501 (2 May 2007)
11.	Post Master General, Kolkata & Ors Vs. Tutu Das (Dutta) [2007] Insc 502 (2 May 2007)
12.	Rajasthan Public Service Commission Vs. Kaila Kumar Paliwal & Anr [2007] Insc 503 (2 May 2007)
13.	Sri Baragur Ramachandrappa & Ors Vs. State uf Karnataka & Ors [2007] Insc 504 (2 May 2007)
14.	Abdul Aziz Vs. State uf Rajasthan [2007] Insc 505 (3 May 2007)
15.	Dayal Singh Vs. State uf Maharashtra [2007] Insc 506 (3 May 2007)
16.	Raju @ Raj Kumar Vs. State uf Rajasthan [2007] Insc 507 (3 May 2007)
17.	Rubabbuddin Sheikh Vs. State uf Gujarat & Ors [2007] Insc 508 (3 May 2007)
18.	Tirumala Tirupati Devasthanams Vs. K. Jotheeswara Pillai (D) By Lrs & Others [2007] Insc 509 (3 May 2007)
19.	State uf Punjab & Ors Vs. Arun Kumar Aggarwal & Ors [2007] Insc 510 (4 May 2007)
20.	B. Bharat Kumar & Ors Vs. Osmania University & Ors [2007] Insc 511 (7 May 2007)
21.	M/S Taarika Exports and Anr Vs. Union uf India and Anr [2007] Insc 512 (7 May 2007)
22.	N. Devindrappa Vs. State uf Karnataka [2007] Insc 513 (7 May 2007)
23.	Prem Kumar and Anr Vs. State uf U.P. and Ors [2007] Insc 514 (7 May 2007)
24.	State uf Maharashtra Vs. Siraj Ahmed Nisar Ahmed & Ors [2007] Insc 515 (7 May 2007)
25.	Sunder Lal Vs. State uf Rajasthan [2007] Insc 516 (7 May 2007)
26.	Y. Saraba Reddy Vs. Puthur Rami Reddy and Anr [2007] Insc 517 (7 May 2007)
27.	Commissioner uf Customs, Maharashtra Vs. M/S Galaxy Entertainment (I) P. Ltd. & Ors [2007] Insc 518 (8 May 2007)
28.	Kishore Lal Vs. Chairman, Employees State Insurance Corporation [2007] Insc 519 (8 May 2007)
29.	Patrick Jj. Saldanha Vs. Antony M. Saldanha [2007] Insc 520 (8 May 2007)
30.	Raja Lal Singh Vs. The State uf Jharkhand [2007] Insc 521 (8 May 2007)
31.	State uf Tripura Vs. Ram Bir Singh & Ors [2007] Insc 522 (8 May 2007)
32.	Sujoy Sen @ Sujoy Kr. Sen Vs. The State uf West Bengal [2007] Insc 523 (8 May 2007)
33.	The Iron and Steel Co. Ltd Vs. M/S. Tiwari Road Lines [2007] Insc 524 (8 May 2007)
34.	Union Public Service Commission Vs. Sukanta Kar & Anr [2007] Insc 525 (8 May 2007)
35.	Adivekka & Ors. Vs. Hanamavva Kom Venkatesh 'D' By Lrs. & Anr [2007] Insc 526 (9 May 2007)
36.	Commnr. uf Central Excise, Bhavnagar Vs. M/S. Saurashtra Chemicals Ltd [2007] Insc 527 (9 May 2007)
37.	Dinkar Maruti Jadhav Vs. Nivrutti Gangaram Pawar (Dead) By Lrs. and Ors [2007] Insc 528 (9 May 2007)
38.	Laxmikant Chhotelal Gupta & Ors Vs. State uf Maharashtra & Ors [2007] Insc 529 (9 May 2007)
39.	M/S Relax Safety Industries,Mumbai and Anr Vs. The Commissioner uf Customs, (Import), Mumbai [2007] Insc 530 (9 May 2007)
40.	M/S. Master Cables Pvt. Ltd Vs. State uf Kerala [2007] Insc 531 (9 May 2007)
41.	Mahadeo Bhau Khilare (Mane) & Ors Vs. State uf Maharashtra & Ors [2007] Insc 532 (9 May 2007)
42.	Santosh @ Santukrao Vs. State uf Maharashtra [2007] Insc 533 (9 May 2007)
43.	Sohan Singh Sodhi Vs. Punjab State Electricity Board, Patiala [2007] Insc 534 (9 May 2007)
44.	State uf Jharkhand and Others Vs. Voltas Ltd, East Singhbhum [2007] Insc 535 (9 May 2007)
45.	Tara Chand Vs. Sagarbai @ Chaiyalibai [2007] Insc 536 (9 May 2007)
46.	Thimmappa Rai Vs. Ramanna Rai & Ors [2007] Insc 537 (9 May 2007)
47.	U.P.S.R.T.C. Vs. Ram Kishan Arora [2007] Insc 538 (9 May 2007)
48.	Vikram & Ors Vs. State uf Maharashtra [2007] Insc 539 (9 May 2007)
49.	Additional General Manager/Human Resource Bharat Heavy Electricals Ltd Vs. Suresh Ramkrishna Burde [2007] Insc 540 (10 May 2007)
50.	Anil Vs. State uf Haryana [2007] Insc 541 (10 May 2007)
51.	Joseph & Anr Vs. State uf Kerala & Anr [2007] Insc 542 (10 May 2007)
52.	Kendriya Vidyalaya Sangathan & Ors Vs. L.Vs. Subramanyeswara & Anr [2007] Insc 543 (10 May 2007)
53.	Soma Chakravarty Vs. State Through Cbi [2007] Insc 544 (10 May 2007)
54.	Soma Chakravarty Vs. State Through Cbi [2007] Insc 545 (10 May 2007)
55.	Tulip Star Hotels and Ors Vs. Union uf Centaur-Tulip Employees and Ors [2007] Insc 546 (10 May 2007)
56.	Commissioner uf Central Excise, Jaipur Vs. M/S Mahavir Aluminium Ltd [2007] Insc 547 (11 May 2007)
57.	Devendra Singh & Ors Vs. State uf U.P. & Ors [2007] Insc 548 (11 May 2007)
58.	M/S. Gas Authority uf India Ltd. and Anr Vs. M/S. Keti Construction (I) Ltd. and Ors [2007] Insc 549 (11 May 2007)
59.	Maniben W/O Danabhai Tulshibai Maheria Vs. State uf Gujarat [2007] Insc 550 (11 May 2007)
60.	Nimet Resources Inc. & Anr Vs. Essar Steels Ltd. [2007] Insc 551 (11 May 2007)
61.	Noor @ Noordhin Vs. State uf Karnataka [2007] Insc 552 (11 May 2007)
62.	Promoters & Builders Association uf Pune Vs. Pune Municipal Corporation & Ors [2007] Insc 553 (11 May 2007)
63.	State uf U.P. & Anr Vs. Nidhi Khanna & Anr [2007] Insc 554 (11 May 2007)
64.	Vs. Shankaranarayana Rao (D) By Lrs. & Ors Vs. Leelavathy (Dead) By Lrs. & Ors [2007] Insc 555 (11 May 2007)
65.	Bhagwan Das Vs. Kartar Singh & Ors [2007] Insc 556 (14 May 2007)
66.	Daya Singh Lahoriya @ Rajeev Sudan @ Vinay Kumar Vs. State uf Rajasthan [2007] Insc 557 (14 May 2007)
67.	Kaushlya Devi Vs. Shri Karan Arora & Ors [2007] Insc 558 (14 May 2007)
68.	Lal Devi and Another Vs. Vaneeta Jain and Others [2007] Insc 559 (14 May 2007)
69.	Powai Plant Co-Operative Housing Society (Proposed) Vs. Pooja Estate Consultant & Construction & Ors. [2007] Insc 560 (14 May 2007)
70.	Punjab State and Ors Vs. Dina Nath [2007] Insc 561 (14 May 2007)
71.	Ram Kumar Barnwal Vs. Ram Lakhan (Dead) [2007] Insc 562 (14 May 2007)
72.	Ravindran @ John Vs. The Superintendent uf Customs [2007] Insc 563 (14 May 2007)
73.	Shankar Jaiswara Vs. State uf West Bengal [2007] Insc 564 (14 May 2007)
74.	State uf U.P. and Ors Vs. Deepak Fertilizers & Petrochemical Corporation Ltd [2007] Insc 565 (14 May 2007)
75.	Suman Sood @ Kamal Jeet Kaur Vs. State uf Rajasthan [2007] Insc 566 (14 May 2007)
76.	Asit Bhattacharjee Vs. M/S. Hanuman Prasad Ojha & Ors [2007] Insc 567 (15 May 2007)
77.	Benga Behera & Anr Vs. Braja Kishore Nanda & Ors [2007] Insc 568 (15 May 2007)
78.	Chairman, Indore Vikas Pradhikaran' Vs. M/S Pure Industrial Cock & Chem. Ltd. & Ors [2007] Insc 569 (15 May 2007)
79.	Coal India Limited & Ors Vs. Domco Smokeless Fuels (P) Ltd [2007] Insc 570 (15 May 2007)
80.	Commissioner uf Central Excise Indore Vs. M/S. Cethar Vessels Ltd. & Ors [2007] Insc 571 (15 May 2007)
81.	Commissioner uf Income Tax Vs. P. Mohanakala [2007] Insc 572 (15 May 2007)
82.	Commissioner uf Municipal Corporation, Shimla Vs. Prem Lata Sood and Others [2007] Insc 573 (15 May 2007)
83.	Federation uf Tenants Association Vs. State uf Maharashtra & Ors [2007] Insc 574 (15 May 2007)
84.	Gopal Singh Vs. State Cadre Forest Officers' Association & Ors [2007] Insc 575 (15 May 2007)
85.	Greater Kailash Part-Ii Welfare Association & Ors Vs. Dlf Universal Ltd. & Ors [2007] Insc 576 (15 May 2007)
86.	Hardesh Ores Pvt. Ltd Vs. M/S. Hede and Company [2007] Insc 577 (15 May 2007)
87.	M/S. Noorie Manure Mill, Sambhal Vs. Commissioner, Trade Tax, U.P. [2007] Insc 578 (15 May 2007)
88.	Management, Pandiyan Roadways Corp. Ltd. Vs. N. Balakrishnan [2007] Insc 579 (15 May 2007)
89.	Oriental Insurance Co. Ltd Vs. Brij Mohan & Ors [2007] Insc 580 (15 May 2007)
90.	Oriental Insurance Co. Ltd Vs. Premlata Shukla & Ors [2007] Insc 581 (15 May 2007)
91.	Prahalad Prabhudas Patel and Others Vs. State uf Gujarat [2007] Insc 582 (15 May 2007)
92.	R.V.S Dev @ R. Vasudevan Nair Vs. Chief Secretary, Govt. uf Kerala & Ors [2007] Insc 583 (15 May 2007)
93.	S. Sethuraman Vs. R. Venkataraman & Ors [2007] Insc 584 (15 May 2007)
94.	S.B. Bhattacharjee Vs. S.D. Majumdar & Ors. [2007] Insc 585 (15 May 2007)
95.	Southern Petrochemical Industries Co. Ltd Vs. Electricity Inspector and E.T.I.O. & Ors [2007] Insc 586 (15 May 2007)
96.	Sri Gedela Satchidananda Murthy (D) By Lrs Vs. Dy. Commnr., Endowments Deptt., A.P. & Ors [2007] Insc 587 (15 May 2007)
97.	State uf Bihar & Ors Vs. Bihar State +2 Lecturers Associations & Ors [2007] Insc 588 (15 May 2007)
98.	Subhadra Ankush Kshirsagar & Ors Vs. State uf Maharashtra & Ors [2007] Insc 589 (15 May 2007)
99.	Sunil Balkrishna Bhoir Vs. The State uf Maharashtra [2007] Insc 590 (15 May 2007)
100.	Udai Singh Dagar & Ors Vs. Union uf India & Ors [2007] Insc 591 (15 May 2007)

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