MARCH 2007
1.	C.M.C. Ltd Vs. Unit Trust of India & Ors [2007] Insc 233 (1 March 2007)
2.	Gurbachan Lal Vs. Regional Engineering College, Kurukshetra & Ors [2007] Insc 234 (1 March 2007)
3.	Krishnamoorthy & Anr Vs. State By Inspector of Police & Ors [2007] Insc 235 (1 March 2007)
4.	M/S Mil India Ltd Vs. Commissioner of Central Excise, Noida [2007] Insc 236 (1 March 2007)
5.	Vishwanath Chaturvedi Vs. Union of India & Ors [2007] Insc 237 (1 March 2007)
6.	Jatinder Nath Vs. M/S Chopra Land Developers Pvt. Ltd. & Anr [2007] Insc 238 (2 March 2007)
7.	National Insurance Co. Ltd Vs. Laxmi Narain Dhut [2007] Insc 239 (2 March 2007)
8.	Nelson Fernandes and Ors Vs. Special Land Acquisition Officer,South Goa & Ors [2007] Insc 240 (2 March 2007)
9.	Rashida Kamaluddin Syed & Anr Vs. Shaikh Saheblal Mardan (Dead)Through Lrs. & Anr [2007] Insc 241 (2 March 2007)
10.	State of Goa Vs. Sanjay Thakran and Anr [2007] Insc 242 (2 March 2007)
11.	A.V.S. Papayya Sastry & Ors Vs. Government of A.P. & Ors [2007] Insc 243 (7 March 2007)
12.	Janardhan Narasimha Nayak Vs. Balwant Venaktesh Kulkarni & Anr [2007] Insc 244 (7 March 2007)
13.	M. Vishweshwara Shastry Vs. M. Gopalakrishna Bhat & Ors [2007] Insc 245 (7 March 2007)
14.	M/S. Wyawahare & Sons and Ors Vs. Madhukar Raghunath Bhave [2007] Insc 246 (7 March 2007)
15.	Regional Provident Fund Commissioner Vs. M/S Raj's Continental Exports (P) Ltd [2007] Insc 247 (7 March 2007)
16.	State of Punjab & Ors. Vs. Swaran Kaur and Ors., [2007] Insc 248 (7 March 2007)
17.	Anilbhai M. Patel & Ors Vs. Suryapur Bank Agent D.B.H. Samiti & Ors [2007] Insc 249 (8 March 2007)
18.	Commissioner of Customs (Preventive) Vs. Vijay Dasharath Patel [2007] Insc 250 (8 March 2007)
19.	Commnr.Of Sales Tax, Orissa & Ors Vs. Crown Re-Roller (P) Ltd. & Ors. [2007] Insc 251 (8 March 2007)
20.	India Household and Healthcare Ltd Vs. Lg Household and Healthcare Ltd [2007] Insc 252 (8 March 2007)
21.	Ishwar Chandra & Ors Vs. The Oriental Insurance Co. Ltd. & Ors [2007] Insc 253 (8 March 2007)
22.	M/S. Sriram Industrial Enterprises Ltd Vs. Mahak Singh & Ors [2007] Insc 254 (8 March 2007)
23.	N D P Namboodripad (Dead) By Lrs Vs. Union of India & Ors [2007] Insc 255 (8 March 2007)
24.	New Delhi Municipal Council Vs. Pan Singh & Ors [2007] Insc 256 (8 March 2007)
25.	Omkar Prasad Verma Vs. State of Madhya Pradesh [2007] Insc 257 (8 March 2007)
26.	P. Suresh Kumar Vs. R. Shankar [2007] Insc 258 (8 March 2007)
27.	Sanjay Vs. State of Maharashtra [2007] Insc 259 (8 March 2007)
28.	Sunil Pannalal Banthia & Ors Vs. City and Industrial Development Corpn. of Maharashtra Ltd. [2007] Insc 260 (8 March 2007)
29.	Swami Prasad Vs. State of Madhya Pradesh [2007] Insc 261 (8 March 2007)
30.	Vedic Girls Senior Secondary School Arya Samaj Mandir, Jhajjar Vs. Smt. Rajwanti & Ors [2007] Insc 262 (8 March 2007)
31.	Vice Chancellor, M.D. University, Rohtak Vs. Jahan Singh [2007] Insc 263 (8 March 2007)
32.	U.O.I. and Ors. Vs. Jai Prakash Singh and Anr. (08 March 2007)
33.	Managing Director, TNSTC Vs. Sripriya and Ors. (08 March 2007)
34.	All Bengal Excise Licensees Association Vs. Raghabendra Singh & Ors [2007] Insc 264 (9 March 2007)
35.	Bandu Vs. State of Maharashtra [2007] Insc 265 (9 March 2007)
36.	R. Balasubramaniam Vs. Additional Deputy Commercial Tax Officer [2007] Insc 266 (9 March 2007)
37.	U.P. State Road Trasnport Corporation Vs. U.P. Rajya Sadak Parivahan Karamchari Union .. [2007] Insc 267 (9 March 2007)
38.	Yogesh Narain Saxena Vs. State of Uttaranchal [2007] Insc 268 (9 March 2007)
39.	Union of India Vs. Ananto (D) and Anr. (09 March 2007)
40.	Director General, I.C.M.R. Vs. Dr. D.K. Jain and Anr. (09 March 2007)
41.	N.K. Wahi Vs. Shekhar Singh and Ors. (09 March 2007)
42.	Boc India Ltd Vs. Bhagwati Oxygen Ltd [2007] Insc 269 (12 March 2007)
43.	Satish Sharma Vs. Pinki Dhawan [2007] Insc 270 (12 March 2007)
44.	Shristi Infrastructure Development Corporation Ltd. Vs. Sunway Construction SDN BHD (12 March 2007)
45.	Geejaganda Somaiah Vs. State Of Karnataka (12 March 2007)
46.	Ashok Kumar Kapur & Ors Vs. Ashok Khanna & Ors [2007] Insc 271 (13 March 2007)
47.	Ashok Kumar Kapur & Others Vs. Ashok Khanna and Others [2007] Insc 272 (13 March 2007)
48.	I.C.A.R. & Ors. Vs. Asit Baran Chaudhuri & Anr. [2007] Insc 273 (13 March 2007)
49.	Mohan and Anr Vs. State of Maharashtra & Ors [2007] Insc 274 (13 March 2007)
50.	Namdeo Vs. State of Maharashtra [2007] Insc 275 (13 March 2007)
51.	Subhakar & Ors Vs. Harideesh Kumar & Ors [2007] Insc 276 (13 March 2007)
52.	Vijay Singh Gond & Ors Vs. Union of India & Ors [2007] Insc 277 (13 March 2007)
53.	Deepak Jain Vs. Charu Jain [2007] Insc 278 (14 March 2007)
54.	M/S. Meghraj Biscuits Industries Ltd Vs. Commissioner of Central Excise,U.P. [2007] Insc 279 (14 March 2007)
55.	M/S. Uma Shankar Kamal Narain & Anr Vs. M/S. M.D. Overseas Ltd. [2007] Insc 280 (14 March 2007)
56.	Smt. Parminder Kaur Vs. State of U.P. & Anr [2007] Insc 281 (14 March 2007)
57.	P.K. Arjunan Vs. State of Kerala (14 March 2007)
58.	Union of India and Anr. Vs. Harish Kumar (14 March 2007)
59.	Chandigarh Housing Board Vs. Devinder Singh and Anr. (14 March 2007)
60.	A.P. Cooperative Oil Seeds Growers Federation Ltd. Hyderabad, Andhra Pradesh Vs. D. Achyuta Rao & Ors [2007] Insc 282 (15 March 2007)
61.	Central Bureau of Investigation & Anr Vs. Ashok Kumar Aggarwal & Ors [2007] Insc 283 (15 March 2007)
62.	M/S Durga Hotel Complex Vs. Reserve Bank of India & Ors [2007] Insc 284 (15 March 2007)
63.	Numaligarh Refinery Ltd Vs. Green View Tea & Industries & Anr [2007] Insc 285 (15 March 2007)
64.	Rama Narang Vs. Ramesh Narang & Another [2007] Insc 286 (15 March 2007)
65.	Siddhivinayak Realities Pvt. Ltd Vs. Tulip Hospitality Services Ltd. & Ors [2007] Insc 287 (15 March 2007)
66.	State of Punjab & Ors Vs. Des Bandhu [2007] Insc 288 (15 March 2007)
67.	Tamil Nadu Housing Board Vs. Keeravani Ammal & Ors [2007] Insc 289 (15 March 2007)
68.	Alchemist Limited and Another Vs. State Bank of Sikkim and Others [2007] Insc 290 (16 March 2007)
69.	Mummidi Hemadri and Ors Vs. State of Andhra Pradesh [2007] Insc 291 (16 March 2007)
70.	Sai Enterprises Vs. Bhimreddy Laxmaiah & Anr [2007] Insc 292 (16 March 2007)
71.	Akhlaq Vs. State of U.P. [2007] Insc 293 (19 March 2007)
72.	Biswajit Halder @ Babu Halder & Ors Vs. State of West Bengal [2007] Insc 294 (19 March 2007)
73.	Commissioner of Central Excise, Madras Vs. M/S Home Ashok Leyland Ltd [2007] Insc 295 (19 March 2007)
74.	Kusheshwar Prasad Singh Vs. State of Bihar & Ors [2007] Insc 296 (19 March 2007)
75.	M/S Amrit Agro Industries Ltd. & Anr Vs. Commissioner of Central Excise, Ghaziabad [2007] Insc 297 (19 March 2007)
76.	M/S Sterlite Industries (India) Ltd Vs. Commissioner of Customs, Chennai [2007] Insc 298 (19 March 2007)
77.	M/S. Bajaj Hindustan Sugar & Industries Limited Vs. Balrampur Chini Mills Ltd. & Ors [2007] Insc 299 (19 March 2007)
78.	M/S. Crane Betel Nut Powder Works Vs. Commissioner of Customs & Central Excise, Tirupathi & Anr [2007] Insc 300 (19 March 2007)
79.	Nand Kishore Ojha Vs. Madan Mohan Jha [2007] Insc 301 (19 March 2007)
80	Ramkripal S/O Shyamlal Charmakar Vs. State of Madhya Pradesh [2007] Insc 302 (19 March 2007)
81.	Subhash Mahadevasa Habib Vs. Nemasa Ambasa Dharmadas (D)By Lrs. & Ors [2007] Insc 303 (19 March 2007)
82.	The Secretary, A.P. Social Welfare-Residential Educational Institutions Vs. Sri Pindiga Sridhar & Ors [2007] Insc 304 (19 March 2007)
83.	Thelapalli Raghavaiah Vs. Station House Officer & Ors [2007] Insc 305 (19 March 2007)
84.	Imran Ali Vs. Habibullah and Anr. (19 March 2007)
85.	A.S. Sastry Vs. Chief Commnr. of Income Tax & Ors [2007] Insc 306 (20 March 2007)
86.	Allahabad Ladies Club Vs. Jitendra Nath Singh and Ors [2007] Insc 307 (20 March 2007)
87.	Diploma Engineers Sangh Vs. State of U.P. & Ors [2007] Insc 308 (20 March 2007)
88.	M/S. Peekay Re-Rolling Mills (P) Ltd Vs. The Assistant Commissioner & Anr [2007] Insc 309 (20 March 2007)
89.	Palitana Sugar Mills Pvt. Ltd. & Anr Vs. Smt. Vilasiniben Ramachandran & Ors [2007] Insc 310 (20 March 2007)
90.	Secretary Padippu K.S.Sangam Ltd Vs. C. Varghese [2007] Insc 311 (20 March 2007)
91.	Dnyaneshwar Vs. State of Maharashtra (20 March 2007)
92.	Federal Bank Ltd. & Ors Vs. State of Kerala & Ors [2007] Insc 312 (21 March 2007)
93.	Govt. of A.P. & Anr Vs. G. Jaya Prasad Rao & Ors [2007] Insc 313 (21 March 2007)
94.	High Court of A.P. Vs. Spl. Deputy Collector (La), A.P. & Ors. [2007] Insc 314 (21 March 2007)
95.	M/S.Shree Ram Mills Ltd Vs. M/S.Utility Premises (P) Ltd [2007] Insc 315 (21 March 2007)
96.	Ravi Prakash Goel Vs. Chandra Prakash Goel & Anr [2007] Insc 316 (21 March 2007)
97.	Shankar Diwal Wadu Vs. State of Maharashtra [2007] Insc 317 (21 March 2007)
98.	Vishwanath Gupta Vs. State of Uttaranchal (21 March 2007)
99.	Bharat Co-Operative Bank (Mumbai) Ltd. Vs. Co-Operative Bank Employees Union [2007] Insc 318 (22 March 2007)
100.	M/S Rashtriya Audyogik Sansthan Vs. Commissioner of Trade Tax, U.P. [2007] Insc 319 (22 March 2007)

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