JULY 2007
1.	Ram Krishan Mahajan Vs. Union Territory of Chandigarh and Ors. (03 July 2007)
2.	State of Punjab and Ors. Vs. Sanjeet Singh Grewal and Ors. (03 July 2007)
3.	Ramchandra Vs. Rajendra Shrikrishna Deshmukh & Ors. (09 July 2007)
4.	State of Karnataka Vs. Khatu @ Hanumantharaya (09 July 2007)
5.	General Insurance Council & Ors. Vs. State of Andhra Pradesh & Ors. (09 July 2007)
6.	People's Union for Civil Liberties Vs. Union of India and Ors. (09 July 2007)
7.	National Insurance Co. Ltd Vs. Smt. Sobina Iakai & Ors. (09 July 2007)
8.	State of Kerala & Ors. Vs. K. Prasad & Anr. (09 July 2007)
9.	Kishor Kirtilal Mehta & Ors. S. Lilavati Kirtilal Mehta Medical Trust & Ors. (09 July 2007)
10.	Ramchandra Sakharam Mahajan Vs. Damodar Trimbak Tanksale (D) & Ors. (09 July 2007)
11.	M/s. A.P. Products Vs. State of Andhra Pradesh & Ors. (09 July 2007)
12.	Commissioner of Customs, Calcutta Vs. South India Television (P) Ltd. (09 July 2007)
13.	Chairman & M.D., K.S.R.T.C. Vs. K.O. Varghese & Ors. (09 July 2007)
14.	Commissioner of Income Tax, Kerala Vs. M/s. Tara Agencies (09 July 2007)
15.	M/s. DIT (International Taxation), Mumbai Vs. M/s. Morgan Stanley & Co. INC (09 July 2007)
16.	M/s R.N. Jadi & Brothers & Ors. Vs. Subhashchandra (10 July 2007)
17	New India Assurance Company Ltd Vs. Smt. Shanti Pathak and Ors. (10 July 2007)
18.	Controller of Defence Accounts,Dehradun and Ors. Vs. Dhani Ram & Ors. (10 July 2007)
19.	Andhra Bank Vs. ABN Amro Bank N.V. and Ors (10 July 2007)
20.	M/s. R.N. Jadi & Brothers and Ors. Vs. Subhashchandra (10 July 2007)
21.	Abdul Rashid Abdul Rahiman Patel and Ors. Vs. State of Maharashtra (10 July 2007)
22.	National Council for Civil Liberties Vs. Union of India & Ors. (10 July 2007)
23.	Adhunik Steels Ltd. Vs. Orissa Manganese And Minerals Pvt. Ltd. (10 July 2007)
24.	Karnataka Industrial Areas Development Board Vs. Nandi Cold Storage Pvt. Ltd [2007] Insc 723 (11 July 2007)
25.	M/S Dlf Power Ltd Vs. Central Coalfields Ltd. and Anr [2007] Insc 724 (11 July 2007)
26.	Mahatma Gandhi Sahakra Sakkare Karkhane Vs. National Heavy Engg. Coop. Ltd. and Anr [2007] Insc 725 (11 July 2007)
27.	Manjula Sinha Vs. State of U.P. & Ors [2007] Insc 726 (11 July 2007)
28.	Punjab National Bank Vs. Sahujain Charitable Society and Ors [2007] Insc 727 (11 July 2007)
29.	Ram Sunder Ram Vs. Union of India & Ors. (11 July 2007)
30.	A.M. Ramanna Vs. Land Tribunal, Mandya Taluk & Ors [2007] Insc 728 (12 July 2007)
31.	Asis Kumar Samanta & Ors Vs. State of West Bengal & Ors [2007] Insc 729 (12 July 2007)
32.	Banshilal Soni (Dead) Through L.Rs Vs. Kastoor Chand Begani(Dead) By L.Rs. & Ors [2007] Insc 730 (12 July 2007)
33.	Nehru Yuva Kendra Sangathan Vs. Rajesh Mohan Shukla & Ors [2007] Insc 731 (12 July 2007)
34.	Paper Products Ltd Vs. Commnr. of Central Excise, Mumbai [2007] Insc 732 (12 July 2007)
35.	M/S Hmt Ltd. Vs. Commnr. Central Excise & Customs,Aurangabad [2007] Insc 733 (13 July 2007)
36.	Mukarram Ali Khan Vs. State of U.P. & Ors [2007] Insc 734 (13 July 2007)
37.	State, C.B.I., Hyderabad Vs. Edwin Devasahayam [2007] Insc 735 (13 July 2007)
38.	B.R. Gupta and Another Vs. Rohit Jain [2007] Insc 736 (16 July 2007)
39.	Haridas Das Vs. Smt. Usha Rani Banik & Ors [2007] Insc 737 (16 July 2007)
40.	Ishwar Singh Vs. Union of India & Ors [2007] Insc 738 (16 July 2007)
41.	United India Insurance Co. Ltd Vs. M/S. Great Eastern Shipping Co. Ltd [2007] Insc 739 (16 July 2007)
42.	Maulana Naseeruddin Mohd. Haneefuddin Vs. State of Gujarat [2007] Insc 740 (17 July 2007)
43.	Mohd. Yaseen Vs. State of U.P. [2007] Insc 741 (17 July 2007)
44.	Sethusamudram Corpn. Ltd Vs. Rama Gopalan & Ors [2007] Insc 742 (17 July 2007)
45.	Aleque Padamsee and Ors Vs. Union of India and Ors [2007] Insc 743 (18 July 2007)
46.	Microwave Project, Kota & Anr Vs. Ramesh Chand [2007] Insc 744 (18 July 2007)
47.	Rajesh Kumar Daria Vs. Rajasthan Public Service Commission & Ors [2007] Insc 745 (18 July 2007)
48.	State of Maharashtra Vs. Raju Bhaskar Potphode [2007] Insc 746 (18 July 2007)
49.	A.A. Gopalakrishnan Vs. Cochin Devaswom Board & Ors [2007] Insc 747 (19 July 2007)
50.	R.J. Shah & Co Vs. H.P. State Electricity Board [2007] Insc 748 (19 July 2007)
51.	State of M.P. Vs. Kusum [2007] Insc 749 (19 July 2007)
52.	Union of India and Anr Vs. S.S. Gill [2007] Insc 750 (19 July 2007)
53.	Oil & Natural Gas Corporation Ltd Vs. City & Indust. DeVs. Corpn.,Maharashtra and Ors [2007] Insc 751 (20 July 2007)
54.	Sandeep Polymers Pvt. Ltd Vs. Bajaj Auto Ltd. and Ors [2007] Insc 752 (20 July 2007)
55.	State of U.P. & Anr Vs. Lalloo Singh [2007] Insc 753 (20 July 2007)
56.	K. Srikanth Singh Vs. North East Securities Ltd. and Anr. (20 July 2007)
57.	B.S. Goraya Vs. U.T. of Chandigarh [2007] Insc 754 (23 July 2007)
58.	State of Orissa and Anr Vs. Surendranath Mallick and Ors [2007] Insc 755 (23 July 2007)
59.	The Commissioner of Income Tax Vs. M/S. Catapharma (India) Pvt. Ltd [2007] Insc 756 (23 July 2007)
60.	Arvind Kumar & Anr Vs. State of Madhya Pradesh [2007] Insc 757 (24 July 2007)
61.	Collector of Central Excise Etc. Etc Vs. M/S. Solaris Chemtech Limited & Ors [2007] Insc 758 (24 July 2007)
62.	Commissioner of Income Tax, Salem Vs. K. Chinnathamban [2007] Insc 759 (24 July 2007)
63.	Commnr. of Central Excise & Ors Vs. M/S. Solaris Chemtech Limited & Ors [2007] Insc 760 (24 July 2007)
64.	Mrs. Hafizun Begum Vs. Md. Ikram Heque and Ors [2007] Insc 761 (24 July 2007)
65.	Santanu Chaudhuri Vs. Subir Ghosh [2007] Insc 762 (24 July 2007)
66.	Santanu Chaudhuri Vs. Subir Ghosh [2007] Insc 763 (24 July 2007)
67.	Smt. Subha Raj and Anr Vs. Sankar Sarkar and Anr [2007] Insc 764 (24 July 2007)
68.	U.P. Cooperative Federation Ltd. & Ors Vs. L.P. Rai [2007] Insc 765 (24 July 2007)
69.	U.P. Cooperative Federation Ltd. & Ors. Vs. L.P. Rai [2007] Insc 766 (24 July 2007)
70.	B. C. Deva @ Dyava Vs. State of Karnataka [2007] Insc 767 (25 July 2007)
71.	Iddar & Ors. Vs. Aabida & Anr. [2007] Insc 768 (25 July 2007)
72.	State of U.P. Vs. Mushtaq Alam [2007] Insc 769 (25 July 2007)
73.	M/S Swan Mills Ltd Vs. Union of India and Ors [2007] Insc 770 (26 July 2007)
74.	State of U.P. Vs. Abdul Karim and Ors [2007] Insc 771 (26 July 2007)
75.	Commissioner of Income Tax, Chennai Vs. M/S. Alagendran Finance Ltd. [2007] Insc 772 (27 July 2007)
76.	Idrishan Yakubkhan Pathan Vs. State of Gujarat Thr. Public Prosecutor [2007] Insc 773 (27 July 2007)
77.	Indradeo Paswan Vs. Union of India & Ors [2007] Insc 774 (27 July 2007)
78.	Japani Sahoo Vs. Chandra Sekhar Mohanty [2007] Insc 775 (27 July 2007)
79.	Municipal Corporation of Delhi Vs. Qimat Rai Gupta & Ors [2007] Insc 776 (27 July 2007)
80.	Smt. Shakuntala Vs. State of Haryana [2007] Insc 777 (27 July 2007)
81.	Bank of India & Anr Vs. Tarun Kr. Biswan & Ors [2007] Insc 778 (30 July 2007)
82.	Commnr. of Income Tax, Karnataka Vs. M/S. Canara Bank [2007] Insc 779 (30 July 2007)
83.	Indian Airlines Officers' Association Vs. Indian Airlines Ltd. & Ors [2007] Insc 780 (30 July 2007)
84.	M/S Gujarat Pradesh Panchayat Parishad & Ors Vs. State of Gujarat & Ors [2007] Insc 781 (30 July 2007)
85.	N.P. Jharia Vs. State of M.P. [2007] Insc 782 (30 July 2007)
86.	Aurohill Global Commodities Ltd. Vs. M.S.T.C. Ltd. (31 July 2007)