JANUARY 2007
1.	Sumangalam Coop. Housing Society Ltd Vs. Suo Motu, High Court of Gujarat & Ors [2007] Insc 1 (3 January 2007)
2.	Commissioner of Income Tax, Bhopal Vs. Ralson Industries Ltd [2007] Insc 2 (4 January 2007)
3.	State of Maharashtra Vs. Public Concern For Governance Trust & Ors [2007] Insc 3 (4 January 2007)
4.	Deewan Singh & Ors Vs. Rajendra Pd. Ardevi & Ors [2007] Insc 4 (4 January 2007)
5.	Gulzar Vs. State of M.P [2007] Insc 5 (4 January 2007)
6.	Yogesh Mehta Vs. Custodian Appointed Under The Special Court & Ors [2007] Insc 6 (4 January 2007)
7.	Raj Kumar Prasad Tamarkar Vs. State of Bihar & Anr [2007] Insc 7 (4 January 2007)
8.	Ishikawajma-Harima Heavy Industries Ltd Vs. Director of Income Tax, Mumbai [2007] Insc 8 (4 January 2007)
9.	Bhag Singh & Ors Vs. State of Punjab & Ors [2007] Insc 9 (5 January 2007)
10.	Amitsingh Bhikamsing Thakur Vs. State of Maharashtra [2007] Insc 10 (5 January 2007)
11.	M/S Associated Indem Mechanical Pvt. Ltd. Vs. West Bengal Small Scale Industrial Development Corporation [2007] Insc 11 (5 January 2007)
12.	Rakesh Kumar Jain & Anr Vs. State of U.P.Thr.Collector & Anr [2007] Insc 12 (5 January 2007)
13.	State of Jammu & Kashmir & Ors Vs. Abdul Majid [2007] Insc 13 (5 January 2007)
14.	Sheo Prasad Bhor @ Sri Prasad Vs. State of Assam [2007] Insc 14 (8 January 2007)
15.	Neetu Vs. State of Punjab & Ors [2007] Insc 15 (8 January 2007)
16.	Ramkishan S/O Madhav Shelke Vs. The State of Maharashtra [2007] Insc 16 (8 January 2007)
17.	Accounts Officer (A&I) Apsrtc & Ors Vs. K. Vs. Ramana & Ors [2007] Insc 17 (8 January 2007)
18.	High Court Employees' Welfare Association,Calcutta & Ors Vs. State of West Bengal & Ors [2007] Insc 18 (9 January 2007)
19.	Sanjay Singh & Anr Vs. U.P. Public Service Commission, Allahabad & Anr [2007] Insc 19 (9 January 2007)
20.	Yamuna Shankar Sharma Vs. State of Rajasthan & Ors [2007] Insc 20 (9 January 2007)
21.	Mahendra & Ors Vs. State of Uttaranchal & Anr [2007] Insc 21 (9 January 2007)
22.	North East Karnataka Road Transport Corporation Vs. M.Nagangouda [2007] Insc 22 (9 January 2007)
23.	Raja Ram Pal Vs. The Hon'ble Speaker, Lok Sabha & Ors [2007] Insc 23 (10 January 2007)
24.	Raja Ram Pal Vs. Speaker, Lok Sabha & Ors [2007] Insc 24 (10 January 2007)
25.	Vikram Dhillon Vs. State of Haryana & Orsz [2007] Insc 25 (10 January 2007)
26.	State of Madhya Pradesh Vs. Bacchudas @ Balram & Ors [2007] Insc 26 (10 January 2007)
27.	M/S Jayantilal Investments Vs. Madhuvihar Co-Operative Housing Society & Ors [2007] Insc 27 (10 January 2007)
28.	Krishna Bhagya Jala Nigam Ltd Vs. G. Harischandra Reddy And Anr [2007] Insc 28 (10 January 2007)
29.	M/S Hindustan Granites Vs. Union of India & Ors [2007] Insc 29 (10 January 2007)
30.	Industrial Paper (Assam) Ltd. Emps. Union Vs. Management Assam Industrial DeVs. Corpn. Ltd [2007] Insc 30 (10 January 2007)
31.	I.R. Coelho Vs. State of Tamil Nadu & Ors [2007] Insc 31 (11 January 2007)
32.	Lal Mohammad & Ors Vs. Indian Railway Construction Co.Ltd. & Ors [2007] Insc 32 (11 January 2007)
33.	Mukund Swarup Mishra Vs. Union of India & Ors [2007] Insc 33 (12 January 2007)
34.	Commercial Taxation Officer, Udaipur Vs. M/S Rajasthan Taxchem Ltd [2007] Insc 34 (12 January 2007)
35.	Union Bank of India Vs. Venkatesh Gopal Mahishi & Anr [2007] Insc 35 (12 January 2007)
36.	S. Nazeer Ahmed Vs. State Bank of Mysore & Ors [2007] Insc 36 (12 January 2007)
37.	State of Rajasthan & Anr Vs. H.Vs. Hotels Pvt. Ltd. & Anr [2007] Insc 37 (12 January 2007)
38.	A.P.S.R.T.C. & Ors Vs. Abdul Kareem [2007] Insc 38 (12 January 2007)
39.	Noida Entrepreneurs Assn Vs. Noida & Ors [2007] Insc 39 (15 January 2007)
40.	D. Gopinathan Pillai Vs. State of Kerala & Anr [2007] Insc 40 (15 January 2007)
41.	Ajay Bansal Vs. Anup Mehta & Ors [2007] Insc 41 (16 January 2007)
42.	Jameel Vs. State of Maharashtra [2007] Insc 42 (16 January 2007)
43.	Virendra Kumar Vs. State of U.P [2007] Insc 43 (16 January 2007)
44.	Bishnu Prasad Sinha & Anr Vs. State of Assam [2007] Insc 44 (16 January 2007)
45.	Saroj Kumar Poddar Vs. State (Nct of Delhi) & Anr [2007] Insc 45 (16 January 2007)
46.	State of Maharashtra & Ors Vs. Sanjay K. Nimje [2007] Insc 46 (16 January 2007)
47.	The New India Assurance Company Limited Vs. Smt. Kalpana & Others [2007] Insc 47 (17 January 2007)
48.	Milkmen Colony Vikas Samiti Vs. State of Rajasthan & Others [2007] Insc 48 (17 January 2007)
49.	Ghaziabad Zila Sahkari Bank Ltd Vs. Addl. Labour Commissioner & Ors [2007] Insc 49 (17 January 2007)
50.	Director, Haryana State Lotteries Department Vs. Suresh [2007] Insc 50 (17 January 2007)
51.	State of Haryana & Anr Vs. Saroj Bala & Ors [2007] Insc 51 (17 January 2007)
52.	Suchitra Components Ltd Vs. Commissioner of Central Excise,Guntur [2007] Insc 52 (17 January 2007)
53.	M/S. Engineer Syndicate Vs. State of Bihar & Ors [2007] Insc 53 (17 January 2007)
54.	Vinay Shukla Vs. Union of India & Ors [2007] Insc 54 (17 January 2007)
55.	Raj Kumar Gupta Vs. Union of India & Ors [2007] Insc 55 (17 January 2007)
56.	Vinay Shukla Vs. Union of India & Ors [2007] Insc 56 (17 January 2007)
57.	Guru Jambheshwar University Through Registrar Vs. Dharam Pal [2007] Insc 57 (17 January 2007)
58.	Vinay Shukla Vs. Union of India & Ors [2007] Insc 58 (17 January 2007)
59.	M/S Farwood Industries (P) Ltd. Vs. Commnr.of Central Excise, Chennai [2007] Insc 59 (17 January 2007)
60.	M/S. Engineer Syndicate Vs. State of Bihar & Ors [2007] Insc 60 (17 January 2007)
61.	Pranay Majumdar Vs. Bina Majumdar [2007] Insc 61 (17 January 2007)
62.	Shiv Dass Vs. Union of India & Ors [2007] Insc 62 (18 January 2007)
63.	Mahavir Vs. Lakhmi & Anr [2007] Insc 63 (22 January 2007)
64.	Mohinder Singh Vs. State of Punjab & Ors [2007] Insc 64 (23 January 2007)
65.	Ashok Kumar & Ors Vs. State of Haryana & Anr [2007] Insc 65 (23 January 2007)
66.	Rosali Vs. Vs. Taico Bank & Ors [2007] Insc 66 (23 January 2007)
67.	M/S. Agri Gold Exims Ltd Vs. M/S. Sri Lakshmi Knits & Wovens & Ors [2007] Insc 67 (23 January 2007)
68.	P.Vs. George & Ors Vs. State of Kerala & Ors [2007] Insc 68 (23 January 2007)
69.	Navjot Singh Sidhu Vs. State of Punjab & Anr [2007] Insc 69 (23 January 2007)
70.	Shri Harendra Nath Borah Vs. State of Assam [2007] Insc 70 (24 January 2007)
71.	Subhodkumar & Ors Vs. Bhagwant Namdeorao Mehetre & Ors [2007] Insc 71 (25 January 2007)
72.	Boddam Narsimha Vs. Hasan Ali Khan & Ors [2007] Insc 72 (25 January 2007)
73.	Harishchandra Prasad Mani & Ors Vs. State of Jharkhand & Anr [2007] Insc 73 (31 January 2007)
74.	Melton India Vs. The Commissioner Trade Tax, U.P [2007] Insc 74 (31 January 2007)