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Supreme Court Judgments


Latest Supreme Court of India Judgments 2023

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FEBRUARY 2007

101. P.S. Ranakrishna Reddy Vs. M.K. Bhagyalakshmi and Anr [2007] Insc 171 (20 February 2007)
102. Punjab State Warehousing Corp. , Chandigarh Vs. Manmohan Singh & Anr [2007] Insc 172 (20 February 2007)
103. Raymond Ltd. & Anr Vs. State of Chhattisgarh & Ors [2007] Insc 173 (20 February 2007)
104. S.M.S. Pharmaceuticals Ltd Vs. Neeta Bhalla & Anr [2007] Insc 174 (20 February 2007)
105. S.T. Ramesh Vs. State of Karnataka & Anr [2007] Insc 175 (20 February 2007)
106. State of Maharashtra & Ors Vs. Tukaram Tryambak Chaudhari & Ors [2007] Insc 176 (20 February 2007)
107. State of Manipur & Ors Vs. Y. Token Singh & Ors [2007] Insc 177 (20 February 2007)
108. The State of West Bengal and Ors Vs. M/S Veejay International (India) & Ors [2007] Insc 178 (20 February 2007)
109. Thiriveedhi Channaiah Vs. Gudipudi Venkata Subba Rao (D) By Lrs. & Ors [2007] Insc 179 (20 February 2007)
110. M/S Sahara India and Ors Vs. M.C. Aggarwal Huf [2007] Insc 180 (21 February 2007)
111. Mohan Lal and Ors Vs. State of Haryana [2007] Insc 181 (21 February 2007)
112. Smt. Mayadevi Vs. Jagdish Prasad [2007] Insc 182 (21 February 2007)
113. Vinod G. Asrani Vs. State of Maharashtra [2007] Insc 183 (21 February 2007)
114. Assistant Commissioner Anti Evasion Commercial Taxes, Bharatpur Vs. M/S Amtek India Limited [2007] Insc 184 (22 February 2007))
115. M/S. Transport Corporation of India Ltd Vs. M/S. Veljan Hydrair Ltd [2007] Insc 185 (22 February 2007)
116. Madhya Pradesh Rajya Sahakari Bank Maryadit Vs. State of M.P. & Ors [2007] Insc 186 (22 February 2007)
117. P.Raghava Kurup & Anr Vs. Vs.Ananthakumari & Ors [2007] Insc 187 (22 February 2007)
118. Satish Jaggi Vs. State of Chhattisgarh & Ors [2007] Insc 188 (22 February 2007)
119. State of Gujarat Vs. Anand Acharya @ Bharat Kumar Sadhu [2007] Insc 189 (22 February 2007)
120. Syndicate Bank Vs. Estate Officer & Manager (Recoveries) & Ors [2007] Insc 190 (22 February 2007)
121. Vinay Kr. Khambate Vs. Vinay Kr. Aggarwal & Ors [2007] Insc 191 (22 February 2007)
122. Ashok Kumar Sonkar Vs. Union of India & Others [2007] Insc 192 (23 February 2007)
123. D.K. Ganesh Babu Vs. P.T. Manokaran & Ors [2007] Insc 193 (23 February 2007)
124. Harjit Singh & Anr Vs. The State of Punjab & Anr [2007] Insc 194 (23 February 2007)
125. Khazan Singh (D) By Lrs Vs. Gurbhajan Singh & Ors [2007] Insc 195 (23 February 2007)
126. Krishnamurthy S. Setlur Dead By Lrs Vs. O. Vs. Narasimha Setty & Ors [2007] Insc 196 (23 February 2007)
127. M/S Mahim Patram Private Ltd Vs. Union of India & Others [2007] Insc 197 (23 February 2007)
128. M/S Popcorn Entertainment & Anr Vs. City Industrial Development Corpn. & Anr [2007] Insc 198 (23 February 2007)
129. M/S Vividh Marbles Pvt. Ltd Vs. Commercial Tax Officer [2007] Insc 199 (23 February 2007)
130. Manish Maheshwari Vs. Asstt. Commissioner of Income Tax & Anr [2007] Insc 200 (23 February 2007)
131. Nair Service Society Vs. State of Kerala [2007] Insc 201 (23 February 2007)
132. Nathuni Ram Vs. Raghupat Ram and Ors [2007] Insc 202 (23 February 2007)
133. P. Mohanan Pillai Vs. State of Kerala & Ors [2007] Insc 203 (23 February 2007)
134. Ram Prasad Rai @ Ram Prasad Singh and Ors Vs. State of Bihar and Ors [2007] Insc 204 (23 February 2007)
135. Share Medical Care Vs. Union of India & Ors [2007] Insc 205 (23 February 2007)
136. Uttranchal Forest Development Corporation Vs. M.C. Joshi [2007] Insc 206 (23 February 2007)
137. Vijay Singh Vs. Union of India & Ors [2007] Insc 207 (23 February 2007)
138. Kamla Devi Poddar & Anr. Vs. Mahender Pratap Garg & Ors. (25 February 2007)
139. Alpesh Navinchandra Shah Vs. State of Maharashtra & Ors [2007] Insc 208 (26 February 2007)
140. Manager, I.C.I.C.I. Bank Ltd Vs. Prakash Kaur & Ors [2007] Insc 209 (26 February 2007)
141. Manager, Icici Bank Ltd Vs. Prakash Kaur & Ors [2007] Insc 210 (26 February 2007)
142. Pune Municipal Corporation Vs. State of Maharashtra & Ors [2007] Insc 211 (26 February 2007)
143. Ramesh Chander Singh Vs. High Court of Allahabad & Anr [2007] Insc 212 (26 February 2007)
144. Shri Vishwa Nath Sharma Vs. Shyam Shanker Goela & Anr [2007] Insc 213 (26 February 2007)
145. Swamy Prakasananda & Anr Vs. State of Kerala & Ors. [2007] Insc 214 (26 February 2007)
146. State of Manipur and Anr. Vs. KSH. Moirangninthou Singh and Ors. (26 February 2007)
147. Nadimuthu and Ors. Vs. State rep. by Inspector of Police (26 February 2007)
148 Vijay Singh Charak Vs. Union of India and Ors. (26 February 2007)
149. Commissioner of Trade Tax, U.P. Vs. M/s. J.U. Pesticides & Chemical P. Ltd. (26 February 2007)
150. Shahjajhan and Ors. Vs. State of Kerala and Anr. (26 February 2007)
151. Swamy Prakasananda & Anr. Vs. State of Kerala & Ors. (26 February 2007)
152. B.C. Shivashankara Vs. B.R. Nagaraj [2007] Insc 215 (27 February 2007)
153. Food Corporation of India & Another Vs. Ram Kesh Yadav & Another [2007] Insc 216 (27 February 2007)
154. K. Madalaimuthu & Anr Vs. State of Tamilnadu & Ors [2007] Insc 217 (27 February 2007)
155. Lalsai Khunte Vs. Nirmal Sinha & Ors [2007] Insc 218 (27 February 2007)
156. Maharashtra State Road Transport Corp Vs. Premlal [2007] Insc 219 (27 February 2007)
157. Nalini Shankaran and Ors Vs. Neelkanth Mahadeo Kamble and Ors [2007] Insc 220 (27 February 2007)
158. Probodh Purkait Vs. State of West Bengal & Ors [2007] Insc 221 (27 February 2007)
159. Rabindra Chandra Paul Vs. Commr. of Customs (Preventive) Shillong [2007] Insc 222 (27 February 2007)
160. S.N.S. (Minerals) Ltd. and Anr Vs. Union of India and Ors [2007] Insc 223 (27 February 2007)
161. Smt. Kiran Singh Vs. Union of India & Ors [2007] Insc 224 (27 February 2007)
162. State of H.P. & Ors Vs. Gehar Singh [2007] Insc 225 (27 February 2007)
163. State of Rajasthan Vs. Netrapal & Ors [2007] Insc 226 (27 February 2007)
164. T. Vengama Naidu Vs. T. Dora Swamy Naidu & Ors [2007] Insc 227 (27 February 2007)
165. Karnataka Power Corporation Ltd.& Anr Vs. A.T. Chandrashekar [2007] Insc 228 (28 February 2007)
166. National Thermal Power Corporation Ltd Vs. Siemens Atkeingesellschaft [2007] Insc 229 (28 February 2007)
167. Spic Pharmaceuticals Division Vs. Authority Under Sec. 48(1) of A.P. & Anr [2007] Insc 230 (28 February 2007)
168. State of Arunachal Pradesh Vs. M/S. Damani Construction [2007] Insc 231 (28 February 2007)
169. Union of India & Ors Vs. P.K. Kuttappan [2007] Insc 232 (28 February 2007)
170. Amar Nath Agarwalla Vs. Dhillon Transport Agency (28 February 2007)
171. Sardar Khan and Ors. Vs. Syed Najmul Hasan (Seth) and Ors. (28 February 2007)
172. National Thermal Power Corporation Ltd. Vs. Siemens Atkeingesellschaft (28 February 2007)

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