FEBRUARY 2007
1.	Amey Co-Op.Housing Society Ltd. Vs. Public Concern For Governance Trust & Ors. [2007] Insc 75 (1 February 2007)
2.	Inder Jeet Khurana Vs. State of Haryana & Ors. [2007] Insc 76 (1 February 2007)
3.	J.K.Synthetics Ltd. Vs. K.P.Agrawal & Anr. [2007] Insc 77 (1 February 2007)
4.	Life Insurance Corporation of India Vs. State of Rajasthan & Ors. [2007] Insc 78 (1 February 2007)
5.	National Insurance Co. Ltd. Vs. Mam Chand & Anr. [2007] Insc 79 (1 February 2007)
6.	National Insurance Co. Ltd. Vs. Mubasir Ahmed & Anr. [2007] Insc 80 (1 February 2007)
7.	P.K. Kapur Vs. Union of India and Others [2007] Insc 81 (1 February 2007)
8.	Parthiban Blue Metal Etc. Vs. The Member Secy. T.N. Polln.Cont. Bd. & Ors. [2007] Insc 82 (1 February 2007)
9.	State Bank of India & Ors. Vs. Aspal Kaur [2007] Insc 83 (1 February 2007)
10.	Tej Pal Singh Vs. Union of India & Ors [2007] Insc 84 (1 February 2007)
11.	Commissioner of Customs (Port), Kolkata Vs. M/S. J.K. Corporation Limited [2007] Insc 85 (2 February 2007)
12.	Dhananjay @ Dhananjay Kumar Singh Vs. State of Bihar & Anr. [2007] Insc 86 (2 February 2007)
13.	Hardev Singh Vs. Gurmail Singh (Dead) By Lrs [2007] Insc 87 (2 February 2007)
14.	Indu Bhushan Vs. Munna Lal and Anr. [2007] Insc 88 (2 February 2007)
15.	Janardhanam Prasad Vs. Ramdas [2007] Insc 89 (2 February 2007)
16.	M/S B.G. Shirke Construction Technologies (P) Limited Vs. The Addl. Commissioner of Commercial Taxes [2007] Insc 90 (2 February 2007)
17.	M/S Puravankara Projects Ltd. Vs. M/S Hotel Venus International and Ors. [2007] Insc 91 (2 February 2007)
18.	M/S. Gomzi Active Vs. M/S. Reebok India Co. & Anr. [2007] Insc 92 (2 February 2007)
19.	M/S. Kumar Motors, Bareilly Vs. Commissioner of Sales Tax,U.P., Lucknow [2007] Insc 93 (2 February 2007)
20.	National Institute of Technology & Ors. Vs. Niraj Kumar Singh [2007] Insc 94 (2 February 2007)
21.	Prasar Bharti & Ors Vs. Amarjeet Singh & Ors [2007] Insc 95 (2 February 2007)
22.	Prem Lala Nahata & Anr Vs. Chandi Prasad Sikaria [2007] Insc 96 (2 February 2007)
23.	Rajesh Kumar Sharma Vs. Union of India & Ors. [2007] Insc 97 (2 February 2007)
24.	Ram Abhilakh Vs. State of U.P. & Ors. [2007] Insc 98 (2 February 2007)
25.	The Vyalikaval House Building Co-Op.Society By Its Secretary Vs. Vs.Chandrappa & Ors [2007] Insc 99 (2 February 2007)
26.	Lt.Col.Vs.K.Pandey Vs. Union of India & Ors [2007] Insc 100 (6 February 2007)
27.	M/S Virtual Soft Systems Ltd Vs. Commissioner of Income Tax, Delhi-I [2007] Insc 101 (6 February 2007)
28.	Union of India and Anr Vs. F.H. Dubash [2007] Insc 102 (6 February 2007)
29.	Union of India and Anr Vs. F.H. Dubash [2007] Insc 103 (6 February 2007)
30.	Anuran Rastogi & Ors Vs. State of U.P. and Anr [2007] Insc 104 (7 February 2007)
31.	Land Acquisition Officer, A. P. Vs. Kamadana Ramakrishna Rao & Anr. [2007] Insc 105 (7 February 2007)
32.	Rajavel Vs. Thirunavukkarasu & Others [2007] Insc 106 (7 February 2007)
33.	Tamil Nadu Water Supply & Drainage Board Vs. M/S. Satyanarayana Brothers Pvt. Ltd [2007] Insc 107 (7 February 2007)
34.	Umesh Vs. State of Maharashtra [2007] Insc 108 (7 February 2007)
35.	Vidya Vikas Mandal & Anr Vs. The Education Officer & Anr [2007] Insc 109 (7 February 2007)
36.	H.M.T. Ltd. Rep. By Its Deputy General Manager (Hrm) and Anr Vs. Mudappa & Ors [2007] Insc 110 (8 February 2007)
37.	L.P. Shashi Kumar Vs. Indsutrial DeVs. Bank of India Ltd.& Ors [2007] Insc 111 (8 February 2007)
38.	Sayarabano @ Sultanabegum Vs. State of Maharashtra [2007] Insc 112 (8 February 2007)
39.	State of Karnataka & Anr Vs. Karnataka State Patels Sangha & Anr [2007] Insc 113 (8 February 2007)
40.	Dattatray Krishnaji Ghule Vs. State of Maharashtra & Anr. [2007] Insc 114 (9 February 2007)
41.	Kamla Prasad & Ors Vs. Sri Krishna Kant Pathak & Ors [2007] Insc 115 (9 February 2007)
42.	Punjab State Electricity Board and Anr Vs. Sudesh Kumar Puri [2007] Insc 116 (9 February 2007)
43.	Sharadamma Vs. Special Land Acquisition Officer & Anr [2007] Insc 117 (9 February 2007)
44.	State of U.P. & Ors Vs. M/S. S.K. Theatre Productions & Ors [2007] Insc 118 (9 February 2007)
45.	Commissioner of Customs,New Customs House, Mumbai Vs. M/S.Vishal Exports Overseas Limited [2007] Insc 119 (12 February 2007)
46.	Maharashtra Ekta Hawkwers Union & Anr Vs. Municipal Corporation,Greater Mumbai & Ors [2007] Insc 120 (12 February 2007)
47.	N. Suriyakala Vs. A. Mohandoss & Ors. [2007] Insc 121 (12 February 2007)
48.	Union of India & Anr Vs. S.K. Goel & Ors [2007] Insc 122 (12 February 2007)
49.	Chhedi Lal Misra (Dead) Through Lrs Vs. Civil Judge, Lucknow & Ors [2007] Insc 123 (13 February 2007)
50.	Darshan Singh Vs. State of Punjab [2007] Insc 124 (13 February 2007)
51.	Deepa Gourang Murdeshwar Katre Vs. The Principal, Vs.A.Vs. College of Arts. & Ors [2007] Insc 125 (13 February 2007)
52.	Divisional Controller, G.S.R.T.C. Vs. Kadarbhai J. Suthar [2007] Insc 126 (13 February 2007)
53.	Jagraj Singh Vs. Birpal Kaur [2007] Insc 127 (13 February 2007)
54.	Peerless General Finance & Investment Co. Ltd Vs. Poddar Projects Ltd. & Anr [2007] Insc 128 (13 February 2007)
55.	Shivu and Anr Vs. R.G. High Court of Karnataka and Anr. [2007] Insc 129 (13 February 2007)
56.	State Bank of India & Anr Vs. Somvir Singh [2007] Insc 130 (13 February 2007)
57.	State of Maharashtra & Ors Vs. Lalit Somdatta Nagpal & Anr [2007] Insc 131 (13 February 2007)
58.	State of Maharashtra & Ors Vs. Lalit Somdatta Nagpal & Anr [2007] Insc 132 (13 February 2007)
59.	State of Nct of Delhi Vs. Ravi Kant Sharma & Ors [2007] Insc 133 (13 February 2007)
60.	Bandhu Mahto (Dead) By L.Rs. & Anr Vs. Bhukhli Mahatain & Ors [2007] Insc 134 (14 February 2007)
61.	Jakki @ Selvaraj and Anr Vs. State Rep. By The Ip, Coimbatore [2007] Insc 135 (14 February 2007)
62.	Kumari Suman Pandey Vs. State of Uttar Pradesh and Anr [2007] Insc 136 (14 February 2007)
63.	Shantilal Kesharmal Gandhi Vs. Prabhakar Balkrishna Mahanubhav [2007] Insc 137 (14 February 2007)
64.	Sri Rajendra Singh Rana & Ors Vs. Swami Prasad Maurya & Ors [2007] Insc 138 (14 February 2007)
65.	Sri Rajendra Singh Rana & Ors Vs. Swami Prasad Maurya & Ors [2007] Insc 139 (14 February 2007)
66.	Abbas Ali Vs. State of Rajasthan [2007] Insc 140 (15 February 2007)
67.	Alok Shanker Pandey Vs. Union of India & Ors [2007] Insc 141 (15 February 2007)
68.	Chandrappa & Ors Vs. State of Karnataka [2007] Insc 142 (15 February 2007)
69.	Delhi Electricity Regulatory Commission Vs. Bses Yamuna Power Limited & Others [2007] Insc 143 (15 February 2007)
70.	Harbans Singh Vs. State (Govt. of N.C.T. of Delhi) [2007] Insc 144 (15 February 2007)
71.	Imtiaz & Anr Vs. State of Uttar Pradesh [2007] Insc 145 (15 February 2007)
72.	Ram Singh Vs. Sonia & Ors [2007] Insc 146 (15 February 2007)
73.	S. Sankaran Vs. D. Kausalya [2007] Insc 147 (15 February 2007)
74.	Shyam Vs. State of M.P. Through P.S. Bercha [2007] Insc 148 (15 February 2007)
75.	Union of India & Anr Vs. Kaushalaya Devi [2007] Insc 149 (15 February 2007)
76.	Union Public Service Commission Vs. S. Thiagarajan & Ors [2007] Insc 150 (15 February 2007)
77.	Vema China Koteswara Rao Vs. District Collector & Ors [2007] Insc 151 (15 February 2007)
78.	Gen.Manager,M/S Hutti Gold Mines Co Vs. Shivappa(D) Tr.His Lrs.& Ors [2007] Insc 152 (19 February 2007)
79.	Jyotsna Dwivedi Vs. Union of India & Ors [2007] Insc 153 (19 February 2007)
80.	Kalegura Padma Rao & Anr Vs. The State of A.P.Rep. By The Public Prosecutor [2007] Insc 154 (19 February 2007)
81.	Manjunath Chennabasapa Madalli Vs. State of Karnataka [2007] Insc 155 (19 February 2007)
82.	Vipin Kumar Gadhok Vs. Ravinder Nath Khanna & Ors [2007] Insc 156 (19 February 2007)
83.	Allahabad Bank Vs. State of West Bengal & Ors [2007] Insc 157 (20 February 2007)
84.	Chinthamani Ammal Vs. Nandagopal Gounder and Anr [2007] Insc 158 (20 February 2007)
85.	Commnr. Sales Tax, U.P Vs. M/S. Bharat Bone Mill [2007] Insc 159 (20 February 2007)
86.	Des Raj & Ors Vs. Bhagat Ram (Dead) By Lrs. & Ors [2007] Insc 160 (20 February 2007)
87.	Gottumukkala Appala Narasimha Raju & Ors Vs. National Insurance Co. Ltd. & Anr [2007] Insc 161 (20 February 2007)
88.	Julieta Antonieta Tarcato Vs. Suleiman Ismail [2007] Insc 162 (20 February 2007)
89.	Kamala S Vs. Vidyadharan M.J. & Anr [2007] Insc 163 (20 February 2007)
90.	Lachhman Dass Vs. Jagat Ram & Ors [2007] Insc 164 (20 February 2007)
91.	M/S Bhandari Construction Company Vs. Narayan Gopal Upadhye [2007] Insc 165 (20 February 2007)
92.	Mangi Lal Vs. State of Rajasthan [2007] Insc 166 (20 February 2007)
93.	Manjabai Krishna Patil (D) By L.Rs Vs. Raghunath Revaji Patil & Anr [2007] Insc 167 (20 February 2007)
94.	National Insurance Co. Ltd. Vs. M/S Ishar Das Madan Lal [2007] Insc 168 (20 February 2007)
95.	New Delhi Municipal Council Vs. P.P. Garg & Anr. [2007] Insc 169 (20 February 2007)
96.	New India Assurance Co. Ltd Vs. Vedwati & Ors. [2007] Insc 170 (20 February 2007)
97.	P.S. Ranakrishna Reddy Vs. M.K. Bhagyalakshmi and Anr [2007] Insc 171 (20 February 2007)
98.	Punjab State Warehousing Corp. , Chandigarh Vs. Manmohan Singh & Anr [2007] Insc 172 (20 February 2007)
99.	Raymond Ltd. & Anr Vs. State of Chhattisgarh & Ors [2007] Insc 173 (20 February 2007)
100.	S.M.S. Pharmaceuticals Ltd Vs. Neeta Bhalla & Anr [2007] Insc 174 (20 February 2007)

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