DECEMBER 2007
1.	Fedders Lloyd Corporation Ltd Vs. Commissioner of Central Excise, Mumbai [2007] Insc 1206 (3 December 2007)
2.	M/S Quality Inn Southern Star Vs. The Regional Director, Employees State Insurance Corporati [2007] Insc 1207 (3 December 2007)
3.	M/S. L&T Komatsu Ltd Vs. N. Udayakumar [2007] Insc 1208 (3 December 2007)
4.	Sanjay Kumar Kedia Vs. Narcotics Control Bureau & Anr [2007] Insc 1209 (3 December 2007)
5.	State of Madhya Pradesh Vs. Babulal [2007] Insc 1210 (3 December 2007)
6.	Vishwanath Vs. Union of India & Ors [2007] Insc 1211 (3 December 2007)
7.	Harpal Singh Vs. State of Punjab [2007] Insc 1212 (4 December 2007)
8.	M/S. Deva Metal Powders Pvt. Ltd Vs. Commissioner, Trade Tax, U.P. [2007] Insc 1213 (4 December 2007)
9.	Mohd. Akram Ansari Vs. Chief Election Officer & Ors [2007] Insc 1214 (4 December 2007)
10.	Murugan & Ors Vs. State Through Inspector of Police, Tamil Nadu [2007] Insc 1215 (4 December 2007)
11.	Naresh Govind Vaze Vs. Govt. of Maharashtra & Ors [2007] Insc 1216 (4 December 2007)
12.	Rajendra Datta Zarekar Vs. State of Goa [2007] Insc 1217 (4 December 2007)
13.	Sangam Spinners Vs. Regional Provident Fund Commissioner-I [2007] Insc 1218 (4 December 2007)
14.	Union of India & Anr. Vs. Ranchod & Ors. (04 December /2007)
15.	Directorate of Revenue & Anr Vs. Mohammed Nisar Holia [2007] Insc 1219 (5 December 2007)
16.	Hiranjan Cinema Vs. Prakash Chandra Dubey & Anr [2007] Insc 1220 (5 December 2007)
17.	Sheikh Abdul Rashid & Ors Vs. State of J&K & Ors [2007] Insc 1221 (5 December 2007)
18.	Shipping Corporation of India Ltd Vs. M/S. Bharat Earth Movers Ltd. & Anr [2007] Insc 1222 (5 December 2007)
19.	Udyami Evam Khadi Gramodyog Welfare Sanstha and Another Vs. State of U.P. and Others [2007] Insc 1223 (5 December 2007)
20.	United Bank of India Vs. Tamil Nadu Banks Deposit Collectors Union and Anr [2007] Insc 1224 (5 December 2007)
21.	Commissioner of Income Tax Vs. Gujarat Maritime Board (05 December 2007)
22.	Abdul Gafur & Ors Vs. The State of Assam [2007] Insc 1225 (6 December 2007)
23.	Anuj Garg & Ors Vs. Hotel Association of India & Ors [2007] Insc 1226 (6 December 2007)
24.	Election Commission of India Vs. St. Mary's School and Others [2007] Insc 1227 (6 December 2007)
25.	G.M., Indian Bank Vs. R. Rani & Anr [2007] Insc 1228 (6 December 2007)
26.	M/S Trig Guards Force Ltd Vs. Maharashtra Indus. Dev. Corpn. & Ors [2007] Insc 1229 (6 December 2007)
27.	Modi Tele Fibres Ltd Vs. U.P. State Electricity Board & Ors [2007] Insc 1230 (6 December 2007)
28.	S. Bagirathi Ammal Vs. Palani Roman Catholic Mission [2007] Insc 1231 (6 December 2007)
29.	U.P. State Road Transport Corporation Vs. Vinod Kumar [2007] Insc 1232 (6 December 2007)
30.	Holicow Pictures Pvt.Ltd. Vs. Prem Chandra Mishra & Ors. (06 December 2007)
31.	Divisional Manager, Aravali Golf Club & Anr. Vs. Chander Hass & Anr. (06 December 2007)
32.	Atma Singh (Died) Through Lrs. & Ors Vs. State of Haryana & Anr [2007] Insc 1233 (7 December 2007)
33.	Irrigation Research Institute & Anr Vs. Kripal Singh [2007] Insc 1234 (7 December 2007)
34.	Sakiri Vasu Vs. State of U.P. and Others [2007] Insc 1235 (7 December 2007)
35.	State of Chhattisgarh & Ors Vs. M/S. Vtp Constructions [2007] Insc 1236 (7 December 2007)
36.	U.P. State Agro Industrial Corporation Ltd Vs. Kisan Upbhokta Parishad & Ors [2007] Insc 1237 (7 December 2007)
37.	Vinay Devanna Nayak Vs. Ryot Seva Sahakari Bank Ltd [2007] Insc 1238 (7 December 2007)
38.	Bogidhola Tea & Trading Co. Ltd. and Anr. Vs. Hira Lal Somani (07 December 2007)
39.	District Basic Eduction Officer Vs. Dhananjai Kumar Shukla and Anr. (07 December 2007)
40.	Bindha Prasad & Ors Vs. Bhan Datt (Dead) By Lrs [2007] Insc 1239 (10 December 2007)
41.	Haryana Land Reclamation and Development Corporation Ltd Vs. Nirmal Kumar [2007] Insc 1240 (10 December 2007)
42.	Laxman Prasad Vs. Prodigy Electronics Ltd. & Anr [2007] Insc 1241 (10 December 2007)
43.	M/S Jagannath Kasturchand Yarn Merchants Vs. Raj Kumar & Anr [2007] Insc 1242 (10 December 2007)
44.	M/S Nopany Investments (P) Ltd Vs. Santokh Singh (Huf) [2007] Insc 1243 (10 December 2007)
45.	State of Rajasthan Vs. Ganeshi Lal [2007] Insc 1244 (10 December 2007)
46.	U.P.Power Corporation Ltd. & Anr Vs. Sant Steels & Alloys (P) Ltd & Ors [2007] Insc 1245 (10 December 2007)
47.	Dharmarajan & Others Vs. Valliammal & Others [2007] Insc 1246 (11 December 2007)
48.	Gurunath Manohar Pavaskar & Ors Vs. Nagesh Siddappa Navalgund & Ors [2007] Insc 1247 (11 December 2007)
49.	Indu Nissan Oxo Chemicals Ind.Ltd Vs. Union of India and Ors [2007] Insc 1248 (11 December 2007)
50.	Jitendra Kumar & Ors Vs. State of Haryana & Anr [2007] Insc 1249 (11 December 2007)
51.	M/S.Oriental Select Granite Pvt. Ltd Vs. State of Karnataka & Ors [2007] Insc 1250 (11 December 2007)
52.	National Insurance Co. Ltd. Vs. Deepa Devi & Ors [2007] Insc 1251 (11 December 2007)
53.	Sewa Ram and Another Vs. State of U.P. [2007] Insc 1252 (11 December 2007)
54.	Shakur Basti Shamshan Bhumi Sudhar Samiti (Regd.) Vs. The Lt. Governor, National Capital Territory of Delhi and [2007] Insc 1253 (11 December 2007)
55.	Sumersinbh Umedsinh Rajput @ Sumersinh Vs. State of Gujarat [2007] Insc 1254 (11 December 2007)
56.	Ajay Mohan & Ors Vs. H.N. Rai & Ors [2007] Insc 1255 (12 December 2007)
57.	Anil Kumar Goel Vs. Kishan Chand Kaura [2007] Insc 1256 (12 December 2007)
58.	Commissioner of Central Excise,Chandigarh Vs. M/S Supreme Fabrics Ltd. [2007] Insc 1257 (12 December 2007)
59.	Commissioner of Income Tax Vs. Willamson Financial Services & Ors. [2007] Insc 1258 (12 December 2007)
60.	Deddappa & Ors Vs. The Branch Manager, National Insurance Co. Ltd. [2007] Insc 1259 (12 December 2007)
61.	Eastern Book Company & Ors. Vs. D.B. Modak & Anr. [2007] Insc 1260 (12 December 2007)
62.	General Manager, North West Railway & Ors. Vs. Chanda Devi [2007] Insc 1261 (12 December 2007)
63.	General Manager, Uco Bank and Anr Vs. M. Venuranganath [2007] Insc 1262 (12 December 2007)
64.	Keshav Vs. State of Maharashtra [2007] Insc 1263 (12 December 2007)
65.	M/S. Hondaram Ramchandra Vs. Yeshwant Mahadev Kadam [2007] Insc 1264 (12 December 2007)
66.	M/S. Kerala State Electricity Board Vs. Commr. of Central Excise,Thiruvananthapuram [2007] Insc 1265 (12 December 2007)
67.	National Insurance Company Ltd Vs. Indira Srivastava & Ors [2007] Insc 1266 (12 December 2007)
68.	R.K. Mobisana Singh Vs. Kh. Temba Singh & Ors. [2007] Insc 1267 (12 December 2007)
69.	Sarabjit Rick Singh Vs. Union of India [2007] Insc 1268 (12 December 2007)
70.	The Director General, Border Security Force and Ors. Vs. Deenamma Sanuel [2007] Insc 1269 (12 December 2007)
71.	Umar Mohammad & Ors Vs. State of Rajasthan [2007] Insc 1270 (12 December 2007)
72.	State of A.P. Vs. Singireddy Ramulu & Anr. (12 December 2007)
73.	Uchhaibar Maurya Vs. State of U.P. & Ors. [2007] Insc 1271 (13 December 2007)
74.	Brij Lal (Dead) By Lrs. and Ors. Etc. Etc. Vs. State of Haryana and Ors. Etc. Etc. [2007] Insc 1272 (13 December 2007)
75.	C.S. Azad Krishi Evem Prodyogiki Vishwa. Vs. United Trades Congress & Anr. [2007] Insc 1273 (13 December 2007)
76.	Chinnathaman Vs. State Rep. By Inspector of Police [2007] Insc 1274 (13 December 2007)
77.	Delhi Development Authority, N.D. & Anr. Vs. Joint Action Committee,Allottee of Sfs Flats & Ors. [2007] Insc 1275 (13 December 2007)
78.	Iqbaljit Singh Vs. Pritam Kaur & Anr. [2007] Insc 1276 (13 December 2007)
79.	I.M.L. Ltd. Vs. State of U.P. & Ors. [2007] Insc 1277 (13 December 2007)
80.	M.V.Thimmaiah & Ors Vs. Union Public Service Commission & Ors. [2007] Insc 1278 (13 December 2007)
81.	Mahboob Deepak Vs. Nagar Panchayat Gajraula & Anr. [2007] Insc 1279 (13 December 2007)
82.	New India Assurance Company Ltd. Vs. Nusli Neville Wadia and Another [2007] Insc 1280 (13 December 2007)
83.	Poonam Verma & Ors. Vs. Delhi Development Authority [2007] Insc 1281 (13 December 2007)
84.	Rameshwar Dass Vs. State of Punjab & Anr [2007] Insc 1282 (13 December 2007)
85.	Rugmini Ammal (Dead) By Lrs. Vs. V. Narayana Reddiar & Ors. [2007] Insc 1283 (13 December 2007)
86.	Sanapareddy Maheedhar and Another Vs. State of Andhra Pradesh and Another [2007] Insc 1284 (13 December 2007)
87.	State Government of M.P. & Ors. Vs. Shankarlal [2007] Insc 1285 (13 December 2007)
88.	State of A.P. Vs. A.S. Peter [2007] Insc 1286 (13 December 2007)
89.	The General Manager,Pench Area, Parasia, M.P. & Anr. Vs. Barkan @ Kanhaiya [2007] Insc 1287 (13 December 2007)
90.	Ujjagar Singh Vs. State of Punjab [2007] Insc 1288 (13 December 2007)
91.	Union of India & Anr. Vs. Narendra Singh [2007] Insc 1289 (13 December 2007)
92.	Akhilesh Kumar Singh Vs. State of Jharkhand & Ors. [2007] Insc 1290 (14 December 2007)
93.	Asokan Vs. Lakshmikutty & Ors. [2007] Insc 1291 (14 December 2007)
94.	Balasubramanian & Ors. Vs. Ramaiah Thondaman [2007] Insc 1292 (14 December 2007)
95.	Chinde Gowda Vs. Puttamma [2007] Insc 1293 (14 December 2007)
96.	Commissioner of Income Tax, Madras Vs. M/S Lucas T.V.S. Ltd. Padi Chennai [2007] Insc 1294 (14 December 2007)
97.	Government of Karnataka & Ors. Vs. Smt. Gowramma and Ors. [2007] Insc 1295 (14 December 2007)
98.	Hari Yadav Vs. State of Bihar [2007] Insc 1296 (14 December 2007)
99.	Hindustan Paper Corporation Ltd. Vs. Kagajkal Thikadar Sramik Union & Ors. [2007] Insc 1297 (14 December 2007)
100.	M/S Singh Enterprises Vs. Commissioner of Central Excise,Jamshedpur and Ors. [2007] Insc 1298 (14 December 2007)

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