APRIL 2007
101.	A. Rama Rao and Ors Vs. Raghu Nath Patnaik and Ors [2007] Insc 438 (24 April 2007)
102.	Abdulvahab Abdul Majid Shaikh & Ors Vs. State of Gujarat [2007] Insc 439 (24 April 2007)
103.	Abdulvahab Abdulmajid Shaikh & Ors Vs. State of Gujarat [2007] Insc 440 (24 April 2007)
104.	Babulal Jain Vs. State of M.P. & Ors [2007] Insc 441 (24 April 2007)
105.	M/S Co-Operative Company Ltd Vs. Commissioner of Trade Tax, U.P [2007] Insc 442 (24 April 2007)
106.	P.T. Munichikkanna Reddy & Ors Vs. Revamma and Ors [2007] Insc 443 (24 April 2007)
107.	Prakash Kumar @ Prakash Bhutto Vs. State of Gujarat [2007] Insc 444 (24 April 2007)
108.	Sheik Rafi Vs. State of Andhra Pradesh & Anr [2007] Insc 445 (24 April 2007)
109.	Union of India Vs. S.P.S. Rajkumar and Ors [2007] Insc 446 (24 April 2007)
110.	Asharam & Anr Vs. State of Madhya Pradesh [2007] Insc 447 (25 April 2007)
111.	Commissioner of Income Tax, Coimbatore Vs. M/S. Lakshmi Machine Works [2007] Insc 448 (25 April 2007)
112.	Fazilka Coop. Sugar Mills Vs. Jatinder Kumar Gupta and Anr [2007] Insc 449 (25 April 2007)
113.	M.P.Ram Mohan Raja Vs. State of Tamil Nadu & Ors [2007] Insc 450 (25 April 2007)
114.	Maharshi Dayanand University & Anr Vs. Anand Coop. L/C Society Ltd. & Anr [2007] Insc 451 (25 April 2007)
115.	Nadia Distt. Primary School Council & Anr Vs. Sristidhar Biswas & Ors [2007] Insc 452 (25 April 2007)
116.	State of Punjab Vs. Anil Kumar [2007] Insc 453 (25 April 2007)
117.	State of West Bengal Vs. Dinesh Dalmia [2007] Insc 454 (25 April 2007)
118.	Dharappa Sangappa Nandyal Vs. Bijapur Co-Operative Milk Producers Societies Union Ltd [2007] Insc 455 (26 April 2007)
119.	Jagdish Chander Vs. Ramesh Chander & Ors [2007] Insc 456 (26 April 2007)
120.	M/S Pragati Silicons Pvt. Ltd Vs. Commissioner of Central Excise, Delhi [2007] Insc 457 (26 April 2007)
121.	Punjab Water Supply Sewerage Board & Anr Vs. Ram Sajivan & Anr [2007] Insc 458 (26 April 2007)
122.	Satya Narayan Agarwal Vs. State of Assam [2007] Insc 459 (26 April 2007)
123.	Shakti Dan Vs. State of Rajasthan [2007] Insc 460 (26 April 2007)
124.	State of Orissa & Ors Vs. Prasana Kumar Sahoo [2007] Insc 461 (26 April 2007)
125.	Union of India Vs. A.S. Gangoli & Ors [2007] Insc 462 (26 April 2007)
126.	Ambaram Vs. State of M.P [2007] Insc 463 (27 April 2007)
127.	Arunima Baruah Vs. Union of India & Ors [2007] Insc 464 (27 April 2007)
128.	Bharat Petroleum Corpn. Ltd Vs. Maddula Ratnavalli & Ors [2007] Insc 465 (27 April 2007)
129.	Bikash Bhushan Ghosh & Ors Vs. M/S. Novartis India Limited & Anr [2007] Insc 466 (27 April 2007)
130.	Binapani Paul Vs. Pratima Ghosh & Ors [2007] Insc 467 (27 April 2007)
131.	D. Dwarakanantha Reddy Vs. Chaitnya Bharathi Educational Society & Others [2007] Insc 468 (27 April 2007)
132.	Hamida Vs. Rashid @ Rasheed & Ors [2007] Insc 469 (27 April 2007)
133.	Hamida Vs. Rashid @ Rasheed & Ors [2007] Insc 470 (27 April 2007)
134.	Hindustan Aeronautics Ltd Vs. Dan Bahadur Singh & Ors [2007] Insc 471 (27 April 2007)
135.	Hindustan Aeronautics Ltd Vs. Dan Bahadur Singh & Ors [2007] Insc 472 (27 April 2007)
136.	I.G. (Karmik) & Ors Vs. Prahalad Mani Tripathi [2007] Insc 473 (27 April 2007)
137.	Jodhraj Singh Vs. State of Rajasthan [2007] Insc 474 (27 April 2007)
138.	L. Ushadevi Vs. Union of India & Ors [2007] Insc 475 (27 April 2007)
139.	Labha Vs. State of Uttaranchal [2007] Insc 476 (27 April 2007)
140.	M/S. Hamdard (Wakf) Laboratories Vs. Deputy Labour Commr. & Ors [2007] Insc 477 (27 April 2007)
141.	P. Chandrasekharan & Others Vs. S. Kanakarajan & Others [2007] Insc 478 (27 April 2007)
142.	Raj Pal and Another Vs. State of Haryana [2007] Insc 479 (27 April 2007)
143.	Ramappa Halappa Pujar & Ors Vs. State of Karnataka [2007] Insc 480 (27 April 2007)
144.	Ramkrushna Vs. State of Maharashtra [2007] Insc 481 (27 April 2007)
145.	Ravi @ Ravichandran Vs. State Rep. By Inspector of Police [2007] Insc 482 (27 April 2007)
146.	S.T. Krishnappa Vs. Shivakumar & Ors [2007] Insc 483 (27 April 2007)
147.	State of Himachal Pradesh Vs. Uttam Kumar & Ors [2007] Insc 484 (27 April 2007)
148.	State of Orissa and Anr Vs. M/S K.B. Saha and Sons Industries Pvt. Ltd. & Ors. Etc [2007] Insc 485 (27 April 2007)
149.	Union of India & Ors Vs. Sangram Keshari Nayak [2007] Insc 486 (27 April 2007)
150.	V.K. Puri Vs. Central Bureau of Investigation [2007] Insc 487 (27 April 2007)
151.	K. Thulaseedharan Vs. The Kerala State Public Service Commission, Trivandrum & O [2007] Insc 488 (30 April 2007)
152.	M/S Sree Durga Distributors Vs. State of Karnataka [2007] Insc 489 (30 April 2007)
153.	M/S. Span Diagnostics Ltd Vs. Commissioner of Central Excise, Surat [2007] Insc 490 (30 April 2007)
154.	State of Punjab and Others Vs. M/S Atul Fasteners Limited [2007] Insc 491 (30 April 2007)
155.	Satish Jaggi Vs. State of Chattisgarh & Ors. (30 April 2007)

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