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Latest Supreme Court of India Judgments 2023

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APRIL 2007

1. M/S. Ojas Industries (P) Ltd Vs. M/S. Oudh Sugar Mills Ltd. & Others [2007] Insc 347 (2 April 2007)
2. Mano Vs. State of Tamil Nadu [2007] Insc 348 (2 April 2007)
3. The Oriental Insurance Company Limited Vs. Meena Vsariyal & Ors [2007] Insc 349 (2 April 2007)
4. Union of India Vs. K. Indrasena Reddy and Anr. (02 April 2007)
5. Arun Kumar & Ors Vs. Union of India & Ors [2007] Insc 350 (3 April 2007)
6. M/S Hindustan Granites Vs. Union of India & Ors [2007] Insc 351 (3 April 2007)
7. Raj Kumar Soni & Anr Vs. State of U.P. & Anr [2007] Insc 352 (3 April 2007)
8. Secretary To Government & Ors Vs. M/S Peekay Re-Rolling Mills (P) Ltd [2007] Insc 353 (3 April 2007)
9. Star India Pvt. Ltd Vs. Sea T.V. Network Ltd. & Another [2007] Insc 354 (3 April 2007)
10. Depot Manager, APSRTC Vs. B. Swamy (03 April 2007)
11. Ranjit Singh Vs. State of M. P. (03 April 2007)
12. Ace Pipeline Contracts Private Limited Vs. Bharat Petroleum Corporation Limited [2007] Insc 355 (4 April 2007)
13. Greater Bombay Co-Op. Bank Ltd Vs. M/S United Yarn Tex. Pvt. Ltd. & Ors [2007] Insc 356 (4 April 2007)
14. Laxman Anaji Dhundale & Another Vs. State of Maharashtra [2007] Insc 357 (4 April 2007)
15. M/S Binani Industries Ltd., Kerala Vs. Assistant Commissioner of Commercial Taxes, Vsi Circle, Ban [2007] Insc 358 (4 April 2007)
16. M/S. M.S. Shoes East Ltd Vs. The Commissioner of Customs, Icd, New Delhi [2007] Insc 359 (4 April 2007)
17. Ram Charittar & Another Etc Vs. State of Uttar Pradesh Etc [2007] Insc 360 (4 April 2007)
18. Besant TheosOphical College Vs. N. Ananthaiah and Ors. (04 April 2007)
19. Mohan M. Baselios Marthoma Mathews Li and Ors. Vs. State of Kerala and Ors. (04 April 2007)
20. Bhagubhai Dhanabhai Khalasi & Anr Vs. The State of Gujarat & Ors [2007] Insc 361 (5 April 2007)
21. Commnr. of Income Tax & Anr Vs. M/S. Distillers Co. Ltd. [2007] Insc 362 (5 April 2007)
22. Inspector Prem Chand Vs. Govt. of N.C.T. of Delhi and Others [2007] Insc 363 (5 April 2007)
23. M. Vsenkataramana Hebbar (D) By L.Rs Vs. M. Rajagopal Hebbar & Ors [2007] Insc 364 (5 April 2007)
24. Madhya Pradesh Administration Vs. Tribhuban [2007] Insc 365 (5 April 2007)
25. Mahendra Singh Vs. State of M.P. [2007] Insc 366 (5 April 2007)
26. Manzar Sayeed Khan Vs. State of Maharashtra & Anr [2007] Insc 367 (5 April 2007)
27. Raghu Lakshminarayanan Vs. M/S. Fine Tubes [2007] Insc 368 (5 April 2007)
28. Secretary, Akola Taluka Education Society & Anr Vs. Shivaji and Ors [2007] Insc 369 (5 April 2007)
29. Vishwamitra Ram Kumar Vs. M/S Vsesta Time Company [2007] Insc 370 (5 April 2007)
30. Lok Sewa Shikshan Mandal Vs. A.R. Mundhada Charitable Trust & Ors [2007] Insc 371 (9 April 2007)
31. Shiv Kant Yadav Vs. Indian Oil Corporation and Ors [2007] Insc 372 (9 April 2007)
32. State of Kerala & Anr Vs. M.A. Mathai [2007] Insc 373 (9 April 2007)
33. The Secretary, Technical Education,U.P. & Ors Vs. Lalit Mohan Upadhyay & Anr [2007] Insc 374 (9 April 2007)
34. University of Kerala Vs. Council, Principals' Colleges, Kerala & Ors [2007] Insc 375 (9 April 2007)
35. Mohd. Shafi Vs. Mohd. Rafiq & Anr. (09 April 2007)
36. Commissioner of Income Tax, Kolkata Vs. Mukundray K. Shah [2007] Insc 376 (10 April 2007)
37. Dilip S. Dahanukar Vs. Kotak Mahindra Co. Ltd. & Anr [2007] Insc 377 (10 April 2007)
38. Everest Advertising Pvt. Ltd Vs. State, Govt. of Nct of Delhi & Ors [2007] Insc 378 (10 April 2007)
39. Food Corporation of India Vs. M/S.Chandu Construction & Anr [2007] Insc 379 (10 April 2007)
40. Haryana Urban Development Authority Vs. Om Pal [2007] Insc 380 (10 April 2007)
41. Krishi Utpadan Mandi Samity, Manglor Vs. Pahal Singh [2007] Insc 381 (10 April 2007)
42. Magan Vs. State of Madhya Pradesh [2007] Insc 382 (10 April 2007)
43. Naravan @ Naran Vs. State of Rajasthan [2007] Insc 383 (10 April 2007)
44. Naresh Kumar Madan Vs. State of Madhya Pradesh [2007] Insc 384 (10 April 2007)
45. Paul Vsarghese Vs. State of Kerala and Anr [2007] Insc 385 (10 April 2007)
46. Rattanlal Vs. State of Jammu & Kashmir [2007] Insc 386 (10 April 2007)
47. V.B. Prasad Vs. Manager, P.M.D.U.P. School & Ors [2007] Insc 387 (10 April 2007)
48. Divisional Forests Officer and Ors. Vs. M. Ramalinga Reddy (10 April 2007)
49. Commissioner of Commercial Tax,Indore & Ors Vs. T.T.K. Health Care Ltd [2007] Insc 388 (11 April 2007)
50. Directorate of Film Festivals & Ors Vs. Gaurav Ashwin Jain & Ors [2007] Insc 389 (11 April 2007)
51. M.M.S.Investments, Madurai and Ors Vs. Vs. Vseerappan and Ors [2007] Insc 390 (11 April 2007)
52. Mukesh Tikaji Bora Vs. Union of India & Ors. [2007] Insc 391 (11 April 2007)
53. Begum Sabiha Sultan Vs. Nawab Mohd. Mansur Ali Khan & Ors [2007] Insc 392 (12 April 2007)
54. Gajanand Agarwal Vs. State of Orissa and Anr [2007] Insc 393 (12 April 2007)
55. Jai Singh & Ors Vs. The State of Karnataka [2007] Insc 394 (12 April 2007)
56. Kunhamma @ Lakshmi Ammas Children & Anr Vs. Akkali Purushothaman & Ors [2007] Insc 395 (12 April 2007)
57. M/S. Matsushita Television & Audio (I) Ltd Vs. Commissioner of Customs [2007] Insc 396 (12 April 2007)
58. Sheikh Ikram Sheikh Israil & Ors Vs. State of Maharashtra & Ors [2007] Insc 397 (12 April 2007)
59. Union of India Vs. Yumnam Anand M. @ Bocha @ Kora @ Suraj & Anr [2007] Insc 398 (12 April 2007)
60. A.P. Housing Board Vs. Adarsha Welfare Association & Anr [2007] Insc 399 (13 April 2007)
61. A.P. Housing Board Vs. Mohammad Sadatullah & Ors [2007] Insc 400 (13 April 2007)
62. D.G.M.(Hr) P.G. Corpn.Of India Ltd. Vs. T. Vsenkat Reddy & Ors. [2007] Insc 401 (13 April 2007)
63. Gomti Vs. Thakurdas & Ors [2007] Insc 402 (13 April 2007)
64. Municipal Corporation, Jabalpur & Ors Vs. M/S Rajesh Construction Co [2007] Insc 403 (13 April 2007)
65. Municipal Corporation, Jabalpur & Ors Vs. M/S Rajesh Construction Co [2007] Insc 404 (13 April 2007)
66. Rama Paswan & Ors. Vs. State of Jharkhand [2007] Insc 405 (13 April 2007)
67. Supreme Court Bar Association Vs. Union of India & Ors [2007] Insc 406 (13 April 2007)
68. Aleyamma Mathai Almeida Vs. State of Goa and Ors. (13 April 2007)
69. Bihar Public Service Commission & Ors Vs. Kamini & Ors [2007] Insc 407 (16 April 2007)
70. Kandapazha Nadar & Ors Vs. Chitraganiammal & Ors [2007] Insc 408 (16 April 2007)
71. Special Deputy Collector (Land Acquisition), General,Hyderabad Vs. B. Chandra Reddy & Ors [2007] Insc 409 (16 April 2007)
72. Suraj Bhan & Ors Vs. Financial Commissioner & Ors [2007] Insc 410 (16 April 2007)
73. Coal India Ltd. & Ors Vs. Saroj Kumar Mishra [2007] Insc 411 (17 April 2007)
74. Director, Food and Supplies, Punjab and Anr Vs. Gurmit Singh [2007] Insc 412 (17 April 2007)
75. Hatti Singh Vs. State of Haryana [2007] Insc 413 (17 April 2007)
76. M/S Vsirlon Textile Mills Ltd Vs. Commissioner of Central Excise, Mumbai [2007] Insc 414 (17 April 2007)
77. Nanjappa Vs. Union of India [2007] Insc 415 (17 April 2007)
78. Shailendra Dania & Others Vs. S.P. Dubey & Others [2007] Insc 416 (17 April 2007)
79. State of Kerala & Ors. Vs. E.K. Bhaskaran Pillai [2007] Insc 417 (17 April 2007)
80. Syndicate Bank, Bangalore Vs. Satya Srinath [2007] Insc 418 (17 April 2007)
81. U.P. Power Corporation Ltd. & Anr Vs. Bijli Mazdoor Sangh & Ors [2007] Insc 419 (17 April 2007)
82. Ashutosh Vs. Indian Airlines Ltd. & Ors [2007] Insc 420 (18 April 2007)
83. Union of India & Ors Vs. A.N. Mohanan [2007] Insc 421 (18 April 2007)
84. Usha Balashaheb Swami & Ors Vs. Kiran Appaso Swami & Ors [2007] Insc 422 (18 April 2007)
85. V.R. Sudhakara Rao & Ors Vs. T.V. Kameswari [2007] Insc 423 (18 April 2007)
86. Authorised Officer & Deputy Conservator of Forests & Anr Vs. Asgarli Khan [2007] Insc 424 (19 April 2007)
87. Commissioner of Central Excise, Chennai-I Vs. Chennai Petroleum Corpn. Ltd [2007] Insc 425 (19 April 2007)
88. M/S. Gupta Modern Breweries Vs. State of Jammu & Kashmir & Ors [2007] Insc 426 (19 April 2007)
89. N. Rangachari Vs. Bharat Sanchar Nigam Ltd [2007] Insc 427 (19 April 2007)
90. Pradeep Singh Vs. Union of India & Ors [2007] Insc 428 (19 April 2007)
91. Smt. J. Yashoda Vs. Smt. K. Shobha Rani [2007] Insc 429 (19 April 2007)
92. Union of India & Anr Vs. T.V. Patel [2007] Insc 430 (19 April 2007)
93. State of Manipur and Anr. Vs. Smt. Chabungbam Thoibisana Devi and Ors. (19 April 2007)
94. M/S. Adhunik Food Products (P) Ltd., U.P. Vs. Commissioner of Central Excise, Meerut [2007] Insc 431 (20 April 2007)
95. Mohit Bhargava Vs. Bharat Bhushan Bhargava & Ors [2007] Insc 432 (20 April 2007)
96. Tamil Nadu State Electricity Board Vs. Central Electricity Regulatory Commission & Ors [2007] Insc 433 (20 April 2007)
97. Union of India & Ors Vs. Keshar Singh [2007] Insc 434 (20 April 2007)
98. L.I.C. of India Vs. Anwar Khan (Since Deceased) Through Lrs [2007] Insc 435 (23 April 2007)
99. Management of Coimbatore District Central Co-Operative Bank Vs. Secretary, Coimbatore District Central Co-Operative Bank E [2007] Insc 436 (23 April 2007)
100. Rashtriya Chem. & Fertilizers Ltd.& Anr. Vs. General Employees Association & Ors [2007] Insc 437 (23 April 2007)

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