OCTOBER 2006
1.	Kailash Vs. State of M.P [2006] Insc 633 (9 October 2006)
2.	The State Vs. A. Parthiban [2006] Insc 634 (9 October 2006)
3.	Purshottam Lal Das & Ors Vs. The State of Bihar & Ors [2006] Insc 635 (10 October 2006)
4.	Col. (Retd.) B.J. Akkara Vs. The Govt. of India & Ors [2006] Insc 636 (10 October 2006)
5.	Retd. Armed Forces Medical Association & Ors Vs. Union of India & Ors [2006] Insc 637 (10 October 2006)
6.	State Bank of India Vs. Ranjan Chemicals Ltd. and Anr. (11 October 2006)
7.	Epuru Sudhakar & Anr Vs. Govt. of A.P. & Ors [2006] Insc 638 (11 October 2006)
8.	Muni Suvrat-Swami Jain S.M.P. Sangh Vs. Arun Nathuram Gaikwad & Ors [2006] Insc 639 (11 October 2006)
9.	Union of India & Others Vs. Bikash Kuanar [2006] Insc 640 (11 October 2006)
10.	Epuru Sudhakar & Anr Vs. Govt. of A.P. & Ors [2006] Insc 641 (11 October 2006)
11.	Commissioner,Bangalore Development Authority Vs. K.S. Narayan [2006] Insc 642 (11 October 2006)
12.	Trimukh Maroti Kirkan Vs. State of Maharashtra [2006] Insc 643 (11 October 2006)
13.	Dev Narayan & Ors Vs. State of Madhya Pradesh & Ors [2006] Insc 644 (11 October 2006)
14.	Jasbir Singh Vs. State of Punjab [2006] Insc 645 (11 October 2006)
15.	State of Haryana & Anr Vs. Abdul Gaffar Khan & Anr [2006] Insc 646 (11 October 2006)
16.	Lallan Chaudhary & Ors Vs. State of Bihar & Anr [2006] Insc 647 (12 October 2006)
17.	Union of India Vs. Reshma Yadav & Ors [2006] Insc 648 (12 October 2006)
18.	Union of India & Ors Vs. Dwarka Prasad Tiwari [2006] Insc 649 (12 October 2006)
19.	Ch. Ramoji Rao, Chairman Ramoji Group of Companies And Anr Vs. State of Andhra Pradesh [2006] Insc 650 (13 October 2006)
20.	Ishwarchand Amichand Govadia & Ors Vs. State of Maharashtra And Anr [2006] Insc 651 (13 October 2006)
21.	Hansa Industries Pvt. Ltd. & Ors Vs. Kidarsons Industries Pvt. Ltd [2006] Insc 652 (13 October 2006)
22.	Avtar Singh Vs. State of Punjab [2006] Insc 653 (13 October 2006)
23.	Indian Council of Agricultural Research And Anr Vs. Santosh [2006] Insc 654 (16 October 2006)
24.	The Commandant, 68, Bn. Bsf Gakulnagar Vs. Shri Arjun Das & Another [2006] Insc 655 (16 October 2006)
25.	Namala Subba Rao Vs. State of A.P [2006] Insc 656 (17 October 2006)
26.	Union of India Vs. M/S. Shring Construction Company Private Limited [2006] Insc 657 (17 October 2006)
27.	T.N. Godavarman Thirumulpad Vs. Union of India & Ors [2006] Insc 658 (17 October 2006)
28.	Rohit Singh & Ors Vs. State of Bihar (Now State of Jharkhand) & Ors [2006] Insc 659 (17 October 2006)
29.	State of Punjab & Anr Vs. Balkaran Singh [2006] Insc 660 (18 October 2006)
30.	Avtar Singh Hit Vs. Delhi Sikh Gurdwara Management Committee & Ors [2006] Insc 661 (18 October 2006)
31.	State of Haryana Vs. Dilbagh Singh [2006] Insc 662 (18 October 2006)
32.	Gour Hari Maity & Ors Vs. Shew Shankar Shaw & Anr [2006] Insc 663 (18 October 2006)
33.	State of Haryana Vs. Dilbagh Singh [2006] Insc 664 (18 October 2006)
34.	Gour Hari Maity & Ors Vs. Shew Shankar Shaw & Anr [2006] Insc 665 (18 October 2006)
35.	State of Uttar Pradesh and Ors. Vs. Vam Organic Chemicals Ltd. and Ors. (18 October 2006)
36.	Commissioner Excise & Anr Vs. Manoj Ali & Anr [2006] Insc 666 (19 October 2006)
37.	Commissioner of Central Excise & Customs, A.P. Vs. Suresh Jhunjhunwala & Ors [2006] Insc 667 (19 October 2006)
38.	Yuvaraj Ambar Mohite Vs. State of Maharashtra [2006] Insc 668 (19 October 2006)
39.	Tejinder Singh Gujral Vs. Inderjit Singh & Anr [2006] Insc 669 (19 October 2006)
40.	B. Venkatamuni Vs. C.J. Ayodhya Ram Singh & Ors [2006] Insc 670 (19 October 2006)
41.	Hardev Motor Transport Vs. State of M.P. & Ors [2006] Insc 671 (19 October 2006)
42.	State of Rajasthan Vs. Sarjeet Singh & Anr [2006] Insc 672 (19 October 2006)
43.	Baldev Singh Vs. Shinder Pal Singh & Anr [2006] Insc 673 (19 October 2006)
44.	M.D., M/S. Hindustan Fasteners Pvt. Ltd Vs. Nashik Workers Union [2006] Insc 674 (19 October 2006)
45.	Sri Anand Hanumathsa Katare Vs. Additional District Magistrate & Ors [2006] Insc 675 (19 October 2006)
46.	Suresh Pathrella Vs. Oriental Bank of Commerce [2006] Insc 676 (19 October 2006)
47.	Union of India & Anr Vs. S.D. Bandhopadhyay & Ors [2006] Insc 677 (19 October 2006)
48.	Kendriya Vidyalaya Sangathan & Ors Vs. Sajal Kumar Roy & Ors [2006] Insc 678 (19 October 2006)
49.	Samghaji Hariba Patil Vs. State of Karnataka [2006] Insc 679 (19 October 2006)
50.	Samghaji Hariba Patil Vs. State of Karnataka [2006] Insc 679 (19 October 2006)
51.	Prithipal Singh Vs. State of Punjab & Ors [2006] Insc 681 (19 October 2006)
52.	Kishansing Tomar Vs. Municipal Corporation of The City of Amedabad & Ors [2006] Insc 682 (19 October 2006)
53.	Anil Singh & Anr Vs. State of Bihar & Ors [2006] Insc 683 (19 October 2006)
54.	Sankar Deb Acharya & Ors Vs. Biswanath Chakraborty & Ors [2006] Insc 684 (19 October 2006)
55.	State of Madhya Pradesh Vs. Mukesh & Ors [2006] Insc 685 (19 October 2006)
56.	Adishwar Jain Vs. Union of India & Anr [2006] Insc 686 (19 October 2006)
57.	Subhash Maruti Avasare Vs. State of Maharashtra [2006] Insc 687 (19 October 2006)
58.	Union of India & Ors Vs. Jummasha Diwan [2006] Insc 688 (19 October 2006)
59.	Union of India & Ors Vs. B. Valluvan & Ors [2006] Insc 689 (19 October 2006)
60.	M/S. Bay Berry Apartments Pvt. Ltd. & Anr Vs. Shobha & Ors [2006] Insc 690 (19 October 2006)
61.	Govindammal Vs. R.Perumal Chettiar & Ors [2006] Insc 691 (19 October 2006)
62.	Kumaran Silk Trade (P) Ltd Vs. Devendra & Ors [2006] Insc 692 (19 October 2006)
63.	Major Singh & Anr Vs. State of Punjab [2006] Insc 693 (19 October 2006)
64.	Gurpreet Singh Vs. Union of India [2006] Insc 694 (19 October 2006)
65.	Dakshin Haryana Bijli Vitran Nigam Ltd Vs. M/S. Paramount Polymers Pvt. Ltd [2006] Insc 695 (19 October 2006)
66.	M. Nagaraj & Others Vs. Union of India & Ors [2006] Insc 696 (19 October 2006)
67.	Commissioner of Customs, Bangalore Vs. M/S Spice Telecom, Bangalore [2006] Insc 697 (19 October 2006)
68.	Commissioner Excise & Anr Vs. Manoj Ali & Anr [2006] Insc 698 (19 October 2006)
69.	K. U. Rashmi Mishra Vs. Madhya Pradesh Public Service Comission & Ors [2006] Insc 699 (19 October 2006)
70.	Prabhat Kumar Sharma Vs. Union Public Service Commission & Ors [2006] Insc 700 (19 October 2006)
71.	R. Sundararajan Vs. State by D.S.P., SPE, CBI, Chennai (19 October 2006)
72.	Thirunavukarasu Mudaliar (D) by LRs. Vs. Gopal Naidu (D) by LRs. (19 October 2006)
73.	Regional Provident Fund Commissioner Vs. Sanatan Dharam Girls Secondary School & Ors [2006] Insc 701 (30 October 2006)
74.	State of A.P. Vs. Smt. Prameela Modi & Ors [2006] Insc 702 (30 October 2006)
75.	Regional Provident Fund Commissioner Vs. Sanatan Dharam Girls Secondary School & Ors [2006] Insc 703 (30 October 2006)
76.	Major General R.S. Balyan Vs. The Secretary, Ministry of Defence, Government of India, & [2006] Insc 704 (31 October 2006)
77.	Rajasthan Housing Board And Another Vs. G.S. Investments And Another [2006] Insc 705 (31 October 2006)
78.	Nathu @ Paras Ram Vs. State of Rajasthan [2006] Insc 706 (31 October 2006)
79.	Pandit D. Aher Vs. State of Maharashtra [2006] Insc 707 (31 October 2006)
80.	M. Raja Vs. Ceeri Educational Society Pilani & Anr [2006] Insc 708 (31 October 2006)
81.	Shyamal Kumar Roy Vs. Sushil Kumar Agarwal [2006] Insc 709 (31 October 2006)
82.	Commnr. Central Excise & Customs, Mumbai & Ors Vs. M/S. I.T.C. Ltd. & Ors [2006] Insc 710 (31 October 2006)
83.	Sandeep Kumar & Ors Vs. Master Ritesh & Ors [2006] Insc 711 (31 October 2006)
84.	Jaipur Development Authority Vs. Ram Sahai & Anr [2006] Insc 712 (31 October 2006)
85.	Mr. B.S.N. Joshi & Sons Ltd. Vs. Nair Coal Services Ltd. & Ors [2006] Insc 713 (31 October 2006)
86.	Paramjeet Singh Patheja Vs. Icds Ltd [2006] Insc 714 (31 October 2006)
87.	Banshi Dhar Vs. State of Rajasthan And Anr [2006] Insc 715 (31 October 2006)
88.	Food Corporation of India Vs. M/S A.M. Ahmed & Co. And Anr [2006] Insc 716 (31 October 2006)
89.	M.P. Wakf Board Vs. Subhan Shah & Ors [2006] Insc 717 (31 October 2006)
90.	Chhabil Das Vs. Pappu [2006] Insc 718 (31 October 2006)
91.	State of Maharashtra & Ors Vs. Ravi Prakash Babulalsing Parmar & Anr [2006] Insc 719 (31 October 2006)
92.	Jasbir Singh Vs. Punjab & Sind Bank & Ors [2006] Insc 720 (31 October 2006)
93.	State, Cbi Vs. Sashi Balasubramanian & Anr [2006] Insc 721 (31 October 2006)
94.	The Government of Andhra Pradesh & Ors Vs. A. Venkata Rayudu [2006] Insc 722 (31 October 2006)
95.	Sukumar Roy Vs. State of West Bengal [2006] Insc 723 (31 October 2006)
96.	All India Itdc Workers Union & Ors Vs. Itdc & Ors [2006] Insc 724 (31 October 2006)
97.	M/S. Craft Interiors Pvt. Ltd. Vs. Commissioner of Central Excise, Bangalore & Anr [2006] Insc 725 (31 October 2006)
98.	Kendriya Vidyalaya Sangathan Vs. Arunkumar Madhavrao Sinddhaye & Anr [2006] Insc 726 (31 October 2006)
99.	M.D., Bhadra Shahakari S.K. Niyamita Vs. President, Chitradurga Mazdoor Sangh & Ors [2006] Insc 727 (31 October 2006)
100.	R.K. Agrawal Vs. State of Rajasthan & Anr [2006] Insc 728 (31 October 2006)