NOVEMBER 2006
101.	E.S.I.C. Vs. C.C. Santhakumar [2006] Insc 829 (21 November 2006)
102.	Lekha Vs. P. Anil Kumar [2006] Insc 830 (21 November 2006)
103.	Union Public Service Commission Vs. L.P. Tiwari & Ors [2006] Insc 831 (22 November 2006)
104.	The Dy. Director of Public Instruction and Distt. Recruitment Authority & Ors Vs. Shaik Moula & Anr [2006] Insc 832 (22 November 2006)
105.	M/S. Reliance Salt Ltd Vs. M/S. Cosmos Enterprises & Anr [2006] Insc 833 (22 November 2006)
106.	Srikant Vs. District Magistrate, Bijapur & Ors [2006] Insc 834 (22 November 2006)
107.	Gangaram Shantaram Salunkhe Vs. The State of Maharashtra [2006] Insc 835 (22 November 2006)
108.	Parme Hansda and Another Vs. State of Bihar (Now Jharkhand) [2006] Insc 836 (22 November 2006)
109.	Babu Singh and Another Vs. Reshampal Singh and Another [2006] Insc 837 (22 November 2006)
110.	Whirlpool of India Ltd Bangalore Vs. The Deputy Commissioner of Commercial Taxes, Bangalore [2006] Insc 838 (22 November 2006)
111.	Ram Chandra Srivastava Vs. Chairman, Dda and Another [2006] Insc 839 (22 November 2006)
112.	Union of India and Another Vs. Kunisetty Satyanarayana [2006] Insc 840 (22 November 2006)
113.	Commissioner of Income Tax, Kolkata Vs. M/S. Hoogly Mills Co. Ltd [2006] Insc 841 (22 November 2006)
114.	Surender Vs. State of Haryana [2006] Insc 842 (22 November 2006)
115.	Dharampal Arora Vs. Punjab State Electricity Board & Anr [2006] Insc 843 (22 November 2006)
116.	M/S Benara Valves Ltd. & Ors Vs. Commissioner of Central Excise & Anr [2006] Insc 844 (23 November 2006)
117.	Union of India & Ors Vs. Hasmukhbhai Hirabhai Rana [2006] Insc 845 (23 November 2006)
118.	K.S. Krishnaswamy Etc. Vs. Union of India & Anr [2006] Insc 846 (23 November 2006)
119.	State of U.P. & Ors Vs. Desh Raj [2006] Insc 847 (23 November 2006)
120.	Baso Prasad & Ors Vs. State of Bihar [2006] Insc 848 (24 November 2006)
121.	State of Maharashtra Vs. Shashikant S. Pujari & Ors [2006] Insc 849 (24 November 2006)
122.	Vikramjit Singh @ Vicky Vs. State of Punjab [2006] Insc 850 (24 November 2006)
123.	Dilip & Anr Vs. State of M.P [2006] Insc 851 (24 November 2006)
124.	Sasi Thomas Vs. State & Ors [2006] Insc 852 (24 November 2006)
125.	State of Haryana & Ors Vs. Devi Dutt & Ors [2006] Insc 853 (24 November 2006)
126.	Babubhai Udesinh Parmar Vs. State of Gujarat [2006] Insc 854 (24 November 2006)
127.	Mohammed Arshad Vs. State of Maharashtra & Ors [2006] Insc 855 (24 November 2006)
128.	Hotel & Restaurant Assocn. and Anr Vs. Star India Pvt. Ltd. & Ors [2006] Insc 856 (24 November 2006)
129.	Meghalaya State Electricity Board & Ors Vs. Thuleswar Barbaruah & Ors [2006] Insc 857 (24 November 2006)
130.	West Bengal State Electricity Board Vs. Dilip Kumar Ray [2006] Insc 858 (24 November 2006)
131.	G.L. Vijain Vs. K. Shankar [2006] Insc 859 (24 November 2006)
132.	State of M.P. & Ors Vs. Lalit Kumar Verma [2006] Insc 860 (24 November 2006)
133.	Anil @ Raju Namdev Patil Vs. Administration of Daman & Diu, Daman & Anr [2006] Insc 861 (24 November 2006)
134.	Gagan Kanojia & Anr Vs. State of Punjab [2006] Insc 862 (24 November 2006)
135.	Chatar Singh Vs. State of M.P [2006] Insc 863 (24 November 2006)
136.	State of Himachal Pradesh & Ors Vs. Surinder Singh Banolta [2006] Insc 864 (24 November 2006)
137.	Saurabh Prakash Vs. Dlf Universal Ltd [2006] Insc 865 (24 November 2006)
138.	J. Srinivasa Rao Vs. Govt. of A.P. & Anr [2006] Insc 866 (24 November 2006)
139.	Jodhpur Vidyut Vitran Nigam Ltd. and Anr Vs. Nanu Ram & Ors [2006] Insc 867 (24 November 2006)
140.	M.P. Mathur & Others. Vs. D.T.C & Ors [2006] Insc 868 (24 November 2006)
141.	Naveen Chandra Vs. State of Uttranchal [2006] Insc 869 (27 November 2006)
142.	M.C. Mehta Vs. Union of India & Ors [2006] Insc 870 (27 November 2006)
143.	The Secretary, Malankara Syrian Catholic College Vs. T.Jose & Ors [2006] Insc 871 (27 November 2006)
144.	Indian Oil Corporation Ltd. Vs. State of Assam & Ors [2006] Insc 872 (27 November 2006)
145.	M.C. Mehta Vs. Union of India & Ors [2006] Insc 873 (27 November 2006)
146.	Commissioner of Central Excise, Chandigarh Vs. M/S Khanna Industries & Ors [2006] Insc 874 (28 November 2006)
147.	Sadashio Mundaji Bhalerao Vs. State of Maharashtra [2006] Insc 875 (28 November 2006)
148.	State of U.P. & Ors Vs. Ruk Mangal Singh Rathaur [2006] Insc 876 (28 November 2006)
149.	Bar Council of India Vs. Board of Mang. Dayanand Coll. of Law & Ors [2006] Insc 877 (28 November 2006)
150.	Dakshin Haryana Bijli Vitran Nigam Ltd.Thr.Mng.Director & Ors Vs. Mohinder Singh [2006] Insc 878 (29 November 2006)
151.	Accountant General of Orissa & Anr Vs. R. Ramamurty & Anr [2006] Insc 879 (29 November 2006)
152.	Assam Electronics Development Corporation Ltd. and Another Vs. M/S. Educomp Solutions Ltd. & Ors [2006] Insc 881 (29 November 2006)
153.	State of Madhya Pradesh Vs. Kedar Yadav [2006] Insc 882 (30 November 2006)
154.	The New India Assurance Co. Ltd. Vs. Smt. Afroz Bi & Ors [2006] Insc 883 (30 November 2006)
155.	The New India Assurance Co. Ltd. Vs. Smt. Afroz Bi & Ors [2006] Insc 883 (30 November 2006)
156.	K.N. Sathyapalan Vs. State of Kerala & Anr [2006] Insc 884 (30 November 2006)
157.	N.V.S. Subba Rao Vs. Colrporation Bank & Ors [2006] Insc 885 (30 November 2006)

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