NOVEMBER 2006
1.	Vithal Vs. State of Maharashtra [2006] Insc 729 (1 November 2006)
2.	Shri Shekhar Ghosh Vs. Union of India & Anr [2006] Insc 730 (1 November 2006)
3.	Manish Ratan & Ors Vs. State of M.P. & Anr [2006] Insc 731 (1 November 2006)
4.	Management of Ksrtc Vs. R. Krishna Reddy [2006] Insc 732 (1 November 2006)
5.	Mathura Prasad Vs. Union of India & Ors [2006] Insc 733 (1 November 2006)
6.	State of U.P. & Ors Vs. Harihar Bhole Nath [2006] Insc 734 (1 November 2006)
7.	Shyamali Das Vs. Illa Chowdhry & Ors [2006] Insc 735 (1 November 2006)
8.	Regional Manager, Sbi. Vs. Mahatma Mishra [2006] Insc 736 (1 November 2006)
9.	Rajesh Kumar & Ors Vs. D.C.I.T. & Ors [2006] Insc 737 (1 November 2006)
10.	State of Madhya Pradesh Vs. Shambhu Dayal Nagar [2006] Insc 738 (2 November 2006)
11.	Usha Agarwal Vs. Union of India & Ors [2006] Insc 739 (2 November 2006)
12.	Jagmodhan Mehatabsing Gujaral & Others Vs. State of Maharashtra [2006] Insc 740 (2 November 2006)
13.	Ranbaxy Lab. Ltd. Vs. Municipal Council, Ropar [2006] Insc 741 (2 November 2006)
14.	Narmada Pd. Yadav Vs. State of M.P. & Ors [2006] Insc 742 (3 November 2006)
15.	B. Noha Vs. State of Kerala and Anr [2006] Insc 743 (6 November 2006)
16.	Dharamraj & Ors Vs. Chhitan & Ors [2006] Insc 744 (6 November 2006)
17.	Venkategowda & Ors Vs. State of Karnataka [2006] Insc 745 (6 November 2006)
18.	Commissioner of Customs & Ors Vs. Vasant Maganlal Chokshi & Ors [2006] Insc 746 (7 November 2006)
19.	Union of India & Ors Vs. M/S. Asian Food Industries [2006] Insc 747 (7 November 2006)
20.	Vasu Dev Singh & Ors Vs. Union of India & Ors [2006] Insc 748 (7 November 2006)
21.	Reliance Airport Developers Pvt. Ltd. Vs. Airports Authority of India & Ors [2006] Insc 749 (7 November 2006)
22.	Depot Manager, A.P.S.R.T.C. Vs. Raghuda Siva Sankar Prasad [2006] Insc 750 (7 November 2006)
23.	Commercial Taxes Officer, Jodhpur Vs. M/S Vishnu Metals [2006] Insc 751 (7 November 2006)
24.	Shashikant Vs. Central Bureau of Investigation & Others [2006] Insc 752 (7 November 2006)
25.	State of Rajasthan Vs. Kashi Ram [2006] Insc 753 (7 November 2006)
26.	Ramchandra Mahadev Jagpat & Ors Vs. Chief Executive Officer & Ors [2006] Insc 754 (7 November 2006)
27.	Oil & Natural Gas Corporation Ltd. Vs. M/S Nippon Steel Corporation Ltd [2006] Insc 755 (7 November 2006)
28.	Purushottam & Anr Vs. Shivraj Fine Art Litho Works & Ors [2006] Insc 756 (7 November 2006)
29.	Ramdas & Ors Vs. State of Maharashtra [2006] Insc 757 (7 November 2006)
30.	Reliance Airport Developers Pvt. Ltd Vs. Airport Authority of India & Ors [2006] Insc 758 (7 November 2006)
31.	M/S. Pallava Granite Industries (India) Pvt. Ltd. Vs. Union of India & Ors [2006] Insc 759 (7 November 2006)
32.	Bharat Heavy Electricals Ltd Vs. Anil & Ors [2006] Insc 760 (7 November 2006)
33.	Industrial Investment Bank of India Ltd Vs. Marshal's Power & Telecom (I) Ltd.& Anr [2006] Insc 761 (8 November 2006)
34.	Shivanna & Ors Vs. State of Karnataka [2006] Insc 762 (8 November 2006)
35.	State of Assam & Anr Vs. M/S. Abhinandan Trading (P) Ltd. & Anr [2006] Insc 763 (8 November 2006)
36.	New India Assurance Co. Ltd. Vs. Satender & Ors [2006] Insc 764 (8 November 2006)
37.	Raythara Sahakari Bank Ltd. Vs. Chandrakala R. Das [2006] Insc 765 (8 November 2006)
38.	Bhagwandas Tiwari & Ors Vs. Dewas Shajapur Kshetriya Gramin Bank & Ors [2006] Insc 766 (8 November 2006)
39.	M/S Hotel Kings & Ors Vs. Sara Farhan Lukmani & Ors [2006] Insc 767 (8 November 2006)
40.	Tata Engineering and Locomotive Company Limited Vs. N.K. Singh (08 November 2006)
41.	Orient Paper & Industries Ltd. Vs. The State of M.P. & Ors [2006] Insc 768 (9 November 2006)
42.	Indian Airlines Limited Vs. Capt. Raman Doulagar [2006] Insc 769 (9 November 2006)
43.	Sohan Lal Juneja & Ors Vs. State of Punjab [2006] Insc 770 (9 November 2006)
44.	State of Kerala Vs. Kurissum Moottil Antony [2006] Insc 771 (9 November 2006)
45.	Jagannath Amin Vs. Seetharama (Dead) By Lrs. & Ors [2006] Insc 772 (9 November 2006)
46.	Ranjit Singh and Co. Vs. State of Punjab (09 November 2006)
47.	State of Haryana & Ors Vs. M.P. Mohla [2006] Insc 773 (10 November 2006)
48.	Amrit Singh Vs. State of Punjab [2006] Insc 774 (10 November 2006)
49.	Mohan Raj Vs. Dimbeswari Saikia & Anr [2006] Insc 775 (10 November 2006)
50.	National Small Industries Corpn. Ltd. Vs. Vs. Lakshminarayanan [2006] Insc 776 (10 November 2006)
51.	Chief Engineer of B.P.D.P./R.E.O., Ranchi Vs. M/S Scoot Wilson Kirpatrick India Pvt. Ltd [2006] Insc 777 (10 November 2006)
52.	Jaswant Singh Gill Vs. M/S. Bharat Coking Coal Ltd. & Ors [2006] Insc 778 (10 November 2006)
53.	Bhogpur Co-Op Sugar Mills Ltd. Vs. Harmesh Kumar [2006] Insc 779 (10 November 2006)
54.	Shakuntala Chandrakant Shreshti Vs. Prabhakar Maruti Garvali & Anr [2006] Insc 780 (10 November 2006)
55.	State of A.P. Vs. Vs. Sarma Rao & Ors [2006] Insc 781 (10 November 2006)
56.	Indian Airlines Ltd Vs. Prabha D. Kanan [2006] Insc 782 (10 November 2006)
57.	Suresh Chandra Jha Vs. State of Bihar & Ors [2006] Insc 783 (10 November 2006)
58.	M/S. Srinivasa Rice Mill Vs. Employees State Insurance Corporation [2006] Insc 784 (10 November 2006)
59.	The Shahabad Cooperative Sugar Mills Ltd Vs. Special Secretary To Govt. of Haryana Corp. & Ors [2006] Insc 785 (10 November 2006)
60.	U.P. State Road Transport Corporation & Ors Vs. Shivaji [2006] Insc 786 (10 November 2006)
61.	State of Uttaranchal Vs. Rajesh Kumar Gupta [2006] Insc 787 (10 November 2006)
62.	Commissioner of Central Excise, Surat Vs. M/S Zandu Pharmaceutical Works Ltd [2006] Insc 788 (10 November 2006)
63.	District Rehabilitation Officer & Ors Vs. Jay Kishore Maity & Ors [2006] Insc 789 (10 November 2006)
64.	M/S. Pandey & Co. Builders Pvt. Ltd Vs. State of Bihar & Anr [2006] Insc 790 (10 November 2006)
65.	Gangadhar Pillai Vs. M/S. Siemens Ltd [2006] Insc 791 (10 November 2006)
66.	B. K. Channappa Vs. State of Karnataka [2006] Insc 792 (10 November 2006)
67.	Chairman, U.P.Jal Nigam & Anr Vs. Jaswant Singh & Anr [2006] Insc 793 (10 November 2006)
68.	Minor Sunil Oraon Tr. Guardian & Ors Vs. C.B.S.E. & Ors [2006] Insc 794 (13 November 2006)
69.	National Institute of Technology,Jamshedpur & Ors Vs. Chandra Shekhar Chaudhary [2006] Insc 795 (13 November 2006)
70.	Commissioner, Sales Tax, U.P. Vs. M/S Mohan Brickfield, Agra [2006] Insc 796 (13 November 2006)
71.	M/S Supra Marketing Agencies Vs. Commercial Tax Officer,Hyderabad & Ors [2006] Insc 797 (13 November 2006)
72.	Daulat Singh Surana & Ors Vs. First Land Acquisition Collector & Ors [2006] Insc 798 (13 November 2006)
73.	The President Board of Secondary Education, Orissa & Anr Vs. D. Suvankar & Anr [2006] Insc 799 (14 November 2006)
74.	Ayudh Upaskar Nirmani Kalyan Samiti, Kanpur Vs. Govt. of India & Ors [2006] Insc 800 (14 November 2006)
75.	Ranbaj Singh Vs. State of Punjab [2006] Insc 801 (14 November 2006)
76.	T.C. Kaushik Vs. Union of India & Ors [2006] Insc 802 (14 November 2006)
77.	Ravikant S. Patil Vs. Sarvabhouma S. Bagali (14 November 2006)
78.	Sub Divisional Officer (P), Uhbvnl Vs. Dharam Pal [2006] Insc 803 (15 November 2006)
79.	Union of India & Ors Vs. S.K. Saigal & Ors [2006] Insc 804 (15 November 2006)
80.	Satin Chandra Pegu Vs. State of Assam [2006] Insc 805 (15 November 2006)
81.	P.R. Metrani Vs. Commissioner of Income Tax, Bangalore [2006] Insc 806 (15 November 2006)
82.	Commnr. of Central Excise, Bangalore Vs. M/S. Mysore Electricals Industries Ltd. [2006] Insc 807 (15 November 2006)
83.	M.D., Karnataka Handloom DeVs. Corpn. Ltd. Vs. Sri Mahadeva Laxman Raval [2006] Insc 808 (16 November 2006)
84.	Union of India & Anr Vs. M/S. V.S.Engineering (P) Ltd [2006] Insc 809 (16 November 2006)
85.	Bapu Vs. State of Maharashtra [2006] Insc 810 (16 November 2006)
86.	Rajesh Ranjan Yadav @ Pappu Yadav Vs. Cbi Through Its Director [2006] Insc 811 (16 November 2006)
87.	Kores (India) Ltd. Vs. Bank of Maharashtra & Ors [2006] Insc 812 (16 November 2006)
88.	Indian Drugs & Pharmaceuticals Ltd. Vs. Workman, Indian Drugs & Pharmaceuticals Ltd [2006] Insc 813 (16 November 2006)
89.	Kerala State Electricity Board Vs. Hindustan Construction Co. Ltd.& Ors [2006] Insc 814 (16 November 2006)
90.	Krishi Utpadan Mandi Parishad & Anr Vs. I.T.C. Ltd [2006] Insc 815 (16 November 2006)
91.	Government of India & Anr Vs. George Philip [2006] Insc 816 (16 November 2006)
92.	Svg Molasses Co. B.Vs. Vs. Mysore Mercantile Co. Ltd. & Ors [2006] Insc 817 (16 November 2006)
93.	Pune Taximen's Consumer Co-Operative Society Ltd. Vs. The Regional Transport Authority, Bombay & Ors [2006] Insc 818 (17 November 2006)
94.	Shiv Charan Singh Vs. The State of Punjab & Ors [2006] Insc 819 (17 November 2006)
95.	M/S. Wheels India Ltd Vs. Shanker Lal & Anr [2006] Insc 820 (17 November 2006)
96.	The Managing Director The North East Karnataka Road Transport Corporation Vs. K. Murti [2006] Insc 821 (17 November 2006)
97.	Chief Commissioner of Income Tax,Bhopal & Ors Vs. M/S. Leena Jain & Ors [2006] Insc 822 (20 November 2006)
98.	M/S Suresh Chandra Khandelwal & Co. Vs. State of M.P. & Ors [2006] Insc 823 (20 November 2006)
99.	Oil & Natural Gas Corpn. Ltd Vs. Engineering Mazdoor Sangh [2006] Insc 824 (20 November 2006)
100.	Sanghamitra Ghosh Vs. Kajal Kumar Ghosh [2006] Insc 825 (20 November 2006)

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