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Supreme Court Judgments


Latest Supreme Court of India Judgments 2023

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MAY 2006

1. Bishnu Prasad Dash Vs. Raj Kumar Agarwal & Ors [2006] Insc 257 (1 May 2006)
2. Achal Mishra Vs. Rama Shankar Singh & Ors [2006] Insc 258 (1 May 2006)
3. State of Maharashtra & Ors Vs. Nagpur Distillers, Nagpur & Anr [2006] Insc 259 (1 May 2006)
4. Raj Singh Vs. Achal Mishra & Ors [2006] Insc 260 (1 May 2006)
5. Mercantile Bank Ltd., Bombay Vs. The Commissioner of Income Tax Bombay City-Iii [2006] Insc 261 (1 May 2006)
6. Prem Singh & Ors Vs. Birbal & Ors [2006] Insc 262 (2 May 2006)
7. Haryana State Elctronics Development Corporation Ltd. Vs. Mamni [2006] Insc 263 (2 May 2006)
8. Nagar Mahapalika Vs. State of U.P. & Ors [2006] Insc 264 (2 May 2006)
9. A. Jitendernath Vs. Jubilee Hills Coop. House Bld. Soc. & Anr [2006] Insc 265 (2 May 2006)
10. U.O.I & Ors Vs. Bashir Ahmed [2006] Insc 266 (2 May 2006)
11. I.I.T. Kanpur Vs. Umesh Chandra & Ors [2006] Insc 267 (2 May 2006)
12. Nautam Prakash Dgsvc, Vadtal & Ors Vs. K.K. Thakkar & Ors [2006] Insc 268 (2 May 2006)
13. Anil Rishi Vs. Gurbaksh Singh [2006] Insc 269 (2 May 2006)
14. Dudhganga Vikas Sewa Santha Maryadit Vs. Distt. Collector-Kolhapur and Ors. (02 May 2006)
15. Sahebrao & Anr Vs. State of Maharashtra [2006] Insc 270 (3 May 2006)
16. Navdeep Vs. State of Punjab & Ors [2006] Insc 271 (3 May 2006)
17. Inderpreet Singh Kahlon & Ors Vs. State of Punjab & Ors [2006] Insc 272 (3 May 2006)
18. Adityapur Industrial Area Development Authority Vs. Union of India & Ors [2006] Insc 273 (3 May 2006)
19. Inderpreet Singh Kahlon & Ors Vs. State of Punjab & Ors [2006] Insc 274 (3 May 2006)
20. Ravi Rao Gaikwad and Ors. Vs. Rajajinagar Youth Social Welfare as son. and Ors. (03 May 2006)
21. Lingegowd Detective & Security Chamber (P) Limited Vs. Mysore Kirloskar Limited & Ors [2006] Insc 275 (4 May 2006)
22. Life Insurance Corporation of India & Anr Vs. Smt. S Sindhu [2006] Insc 276 (4 May 2006)
23. Ram Bachan Rai & Ors Vs. Ram Udar Rai & Ors [2006] Insc 277 (5 May 2006)
24. Ashok Kumar & Ors Vs. State of Tamil Nadu [2006] Insc 278 (5 May 2006)
25. Municipal Council, Sujanpur Vs. Surinder Kumar [2006] Insc 279 (5 May 2006)
26. N. Birendra Singh Vs. L. Priyokumar Singh & Ors [2006] Insc 280 (5 May 2006)
27. Sanjay Sitaram Khemka Vs. State of Maharashtra & Ors [2006] Insc 281 (5 May 2006)
28. Anil Kumar Tulsiyani Vs. State of U.P. & Anr [2006] Insc 282 (5 May 2006)
29. Lt. Governor, Nct & Ors Vs. Ved Prakash @ Vedu [2006] Insc 283 (5 May 2006)
30. Nayini Narasimha Reddy Vs. Dr. K. Laxman & Ors [2006] Insc 284 (5 May 2006)
31. Sunny Kapoor Vs. State (Ut of Chandigarh) [2006] Insc 285 (5 May 2006)
32. Standard Chartered Bank Vs. Andhra Bank Financial Services Ltd. & Ors [2006] Insc 286 (5 May 2006)
33. Nayani Narasimha Reddy Vs. Dr. K. Laxman & Others [2006] Insc 287 (5 May 2006)
34. Seema Arshad Zaheer & Ors Vs. Municipal Corporation of Greater Mumbai & Ors [2006] Insc 288 (5 May 2006)
35. Nayini Narasimha Reddy Vs. Dr. K. Laxman and Ors. (05 May 2006)
36. Board of The Trustees, Port of Kolkata Vs. Efclon Tie-Up Pvt. Ltd. & Ors [2006] Insc 289 (8 May 2006)
37. Hero Vinoth Vs. Seshammal [2006] Insc 290 (8 May 2006)
38. Jaya Bachchan Vs. Union of India and Ors. (08 May 2006)
39. S. Narayana Vs. MD. Ahmedulla Khan and Ors. (08 May 2006)
40. Sanjay Kumar and Ors. Vs. Narinder Verma and Ors. (08 May 2006)
41. Harigovind Yadav Vs. Rewa Sidhi Gramin Bank & Ors [2006] Insc 291 (9 May 2006)
42. Commissioner of Customs, Chennai Vs. M/S Pentamedia Graphics Ltd [2006] Insc 292 (9 May 2006)
43. M/S. Centrotrade Minerals & Metal. Inc. Vs. Hindustan Copper Ltd [2006] Insc 293 (9 May 2006)
44. Commissioner of Central Excise and Customs, Mumbai Vs. Bell Granito Ceramica Ltd. (09 May 2006)
45. Centrotrade Minerals & Metal Inc. Vs. Hindustan Copper Ltd. (09 May 2006)
46. T. N. Godavarman Thirumulpad Through The Amicus Curiae Vs. Ashok Khot And Anr [2006] Insc 294 (10 May 2006)
47. UBS AG Vs. State Bank of Patiala [2006] Insc 295 (10 May 2006)
48. G.M. Tank Vs. State of Gujarat & Anr [2006] Insc 296 (10 May 2006)
49. Om Prakash Vs. State of U.P [2006] Insc 297 (11 May 2006)
50. K.P.Sudhakaran & Anr Vs. State of Kerala & Ors [2006] Insc 298 (11 May 2006)
51. M/S Quinn India Ltd. Vs. Commissioner of Central Excise,Hyderabad [2006] Insc 299 (11 May 2006)
52. Ram Biraji Devi & Anr Vs. Umesh Kumar Singh & Anr [2006] Insc 300 (11 May 2006)
53. Salim Akbarali Nanji Vs. Union of India & Ors [2006] Insc 301 (11 May 2006)
54. Satya Narain Shukla Vs. Union of India & Ors. (11 May 2006)
55. Bhogadi Kannababu & Ors Vs. Vuggina Pydamma & Ors [2006] Insc 302 (12 May 2006)
56. Chandrika Singh Vs. Arvind Kumar Singh & Ors [2006] Insc 303 (12 May 2006)
57. The General Secretary, South Indian Cashew Factories Workers' Union Vs. The Managing Director, Kerala State Cashew Development Cor [2006] Insc 304 (12 May 2006)
58. M/S. Jai Beverages Pvt. Ltd. Vs. State of Jammu & Kashmir & Ors [2006] Insc 305 (12 May 2006)
59. Milind Moreshwar Kowley Vs. Manohar Bhaskar Kowley & Ors [2006] Insc 306 (12 May 2006)
60. State of Himachal Pradesh Vs. Karanvir [2006] Insc 307 (12 May 2006)
61. State of U.P. & Ors Vs. Saraya Industries Ltd [2006] Insc 308 (12 May 2006)
62. Umrao Vs. State of Haryana & Ors [2006] Insc 309 (12 May 2006)
63. U.P. Raghavendra Acharya & Ors Vs. State of Karnataka & Ors [2006] Insc 310 (12 May 2006)
64. Dhampur Sugar Mills Ltd. Vs. Commissioner of Trade Tax, U.P [2006] Insc 311 (12 May 2006)
65. State Bank of Bikaner & Jaipur Vs. Om Prakash Sharma [2006] Insc 312 (12 May 2006)
66. M.P. Gangadharan & Anr Vs. State of Kerala & Ors [2006] Insc 313 (12 May 2006)
67. Ravinder Singh Gorkhi Vs. State of U.P [2006] Insc 314 (12 May 2006)
68. Vs.C., Banaras Hindu University & Ors Vs. Shrikant [2006] Insc 315 (12 May 2006)
69. Mcdermott International Inc. Vs. Burn Standard Co. Ltd. & Ors [2006] Insc 316 (12 May 2006)
70. State of Punjab And Anr Vs. H.B. Molhotra [2006] Insc 317 (12 May 2006)
71. Panchanan Dhara & Ors Vs. Monmatha Nath Maity & Anr [2006] Insc 318 (12 May 2006)
72. K.K. Parmar & Ors Vs. H.C. of Gujarat Th. Registrar & Ors [2006] Insc 319 (12 May 2006)
73. Budhan Singh & Ors Vs. State of Bihar [2006] Insc 230 (25 may 2006)
74. U.P. State Sugar Corporation Ltd. & Anr Vs. Sant Raj Singh & Ors [2006] Insc 321 (12 May 2006)
75. North Eastern Karnataka R.T. Corpn. Vs. Ashappa [2006] Insc 322 (12 May 2006)
76. Babanrao Tukaram Ranjane Vs. State of Maharashtra [2006] Insc 323 (12 May 2006)
77. Howrah Mills Co. Ltd. & Anr Vs. Md. Shamin & Ors [2006] Insc 324 (12 May 2006)
78. Gabbu Vs. State of M.P [2006] Insc 325 (12 May 2006)
79. National Fertilizers Ltd. & Ors. Vs. Somvir Singh (12 May 2006)
80. Budh Singh and Ors. Vs. State of Uttar Pradesh (12 May 2006)
81. Karnataka Industrial Areas Development Board Vs. Sri C. Kenchappa & Ors. (12 May 2006)
82. P. S. E. B. & Anr Vs. Som Nath & Ors [2006] Insc 326 (18 May 2006)
83. P. S. E. B., Patiala & Anr Vs. Sudarshan Parshad & Ors [2006] Insc 327 (18 May 2006)
84. Panakanti Sampath Rao Vs. State of A.P [2006] Insc 328 (18 May 2006)
85. Om Prakash & Ors Vs. Dil Bahar & Ors [2006] Insc 329 (19 May 2006)
86. National Board of Examinations Vs. G. Anand Ramamurthy & Ors [2006] Insc 330 (19 May 2006)
87. Narender Malav Vs. State of Gujarat & Ors [2006] Insc 331 (19 May 2006)
88. Assistant Engineer, Rajasthan Vs. Ram Charan (19 May 2006)
89. Y.P. Sarabhai Vs. Union Bank of India & Anr [2006] Insc 332 (22 May 2006)
90. Gen.Officer Comm. in Chief,Lucknow & Ors Vs. R.P. Shukla & Ors [2006] Insc 333 (22 May 2006)
91. The Chairman, Sebi Vs. Shriram Mutual Fund & Anr [2006] Insc 334 (23 May 2006)
92. K.H. Siraj Vs. High Court of Kerala & Ors [2006] Insc 335 (23 May 2006)
93. Mohanprasad Tripathy Vs. State of Maharashtra & Ors [2006] Insc 336 (23 May 2006)
94. Principal,Ayurvedic College & Ors Vs. Sushil Chandra Misra & Anr [2006] Insc 337 (23 May 2006)
95. The State of Punjab Vs. Harchal Singh [2006] Insc 338 (23 May 2006)
96. Director (Marketing) Indian Oil Corpn. Ltd. & Anr Vs. Santosh Kumar [2006] Insc 339 (23 May 2006)
97. Arvinder Singh Bains Vs. State of Punjab & Ors [2006] Insc 340 (24 May 2006)
98. Radheshyam Ajitsaria & Anr Vs. Bengal Chatkal Mazdoor Union & Ors [2006] Insc 341 (24 May 2006)
99. Harsh Vardhan Bansal Vs. Chandigarh Housing Board and Anr. (24 May 2006)
100. Groupe Chimique Tunisien Sa Vs. Southern Petrochemicals Industries Corpn. Ltd. (24 May 2006)
101. Gurubachan Singh and Anr. Vs. Ram Niwas (24 May 2006)
102. Midnapore Peoples' Co-Op. Bank Ltd. & Ors Vs. Chunilal Nanda & Ors [2006] Insc 342 (25 May 2006)
103. M/S Bhagwati Prasad Pawan Kumar Vs. Union of India [2006] Insc 343 (25 May 2006
104. D. Vinod Shivappa Vs. Nanda Belliappa [2006] Insc 344 (25 May 2006)
105. M/S. Klassic Construction Pvt. Ltd. Vs. M/S. Army Welfare Housing Organisation [2006] Insc 345 (25 May 2006)
106. Government of A.P. & Anr Vs. Y. Surender Reddy [2006] Insc 346 (25 May 2006)




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