MARCH 2006
1.	Bharat Sanchar Nigam Ltd. & Anr Vs. Union of India & Ors [2006] Insc 110 (2 March 2006)
2.	State of U.P. & Ors Vs. Rajkumar Sharma & Ors [2006] Insc 111 (3 March 2006)
3.	Gunwantbhai Mulchand Shah & Ors Vs. Anton Elis Farel & Ors [2006] Insc 112 (6 March 2006)
4.	N. Khosla Vs. Rajlakshmi & Ors [2006] Insc 113 (6 March 2006)
5.	G. Amalorpavam & Ors Vs. R.C. Diocese of Madurai & Ors [2006] Insc 114 (6 March 2006)
6.	National Council For Teacher Education & Anr Vs. Committee of Management & Ors [2006] Insc 115 (7 March 2006)
7.	Municipal Corporation of Greater Mumbai Vs. Bombay Environmental Action Group [2006] Insc 116 (7 March 2006)
8.	Bombay Dyeing & Mfg. Co. Ltd Vs. Bombay Environmental Action Group & Ors [2006] Insc 117 (7 March 2006)
9.	Zahira Habibullah Sheikh & Anr Vs. State of Gujarat & Ors [2006] Insc 118 (8 March 2006)
10.	State of Maharashtra & Ors Vs. Mana Adim Jamat Mandal [2006] Insc 119 (8 March 2006)
11.	Gurpreet Singh Bhullar & Anr Vs. Union of India & Ors [2006] Insc 120 (8 March 2006)
12.	M/S. Puma Ayurvedic Herbal (P) Ltd Vs. Commissioner, Central Excise, Nagpur [2006] Insc 121 (8 March 2006)
13.	Rajbir Singh Vs. State of U.P. & Anr [2006] Insc 122 (8 March 2006)
14.	State of Jammu & Kashmir Vs. S.Mohan Singh & Anr [2006] Insc 123 (9 March 2006)
15.	Mahabir Vegetable Oils Pvt. Ltd. & Anr Vs. State of Haryana & Ors [2006] Insc 124 (10 March 2006)
16.	Mohamed Masthan Vs. Society, Congregation, Bros., S. Heart & Anr [2006] Insc 125 (10 March 2006)
17.	P.R. Murlidharan & Ors Vs. Swami Dharmananda Theertha Padar & Ors [2006] Insc 126 (10 March 2006)
18.	Dipak K. Ghosh Vs. State of W.B. & Ors [2006] Insc 127 (10 March 2006)
19.	Rajinder Arora Vs. Union of India & Ors [2006] Insc 128 (10 March 2006)
20.	General Manager, Indian Overseas Bank Vs. Workmen, All India Overseas Bank Employees Union [2006] Insc 129 (10 March 2006)
21.	P.R. Murlidharan & Ors Vs. Swami Dharamanda Theertha Padar & Ors [2006] Insc 130 (10 March 2006)
22.	Union of India & Anr Vs. Kankuben & Ors Etc. Etc [2006] Insc 131 (20 March 2006)
23.	Prabhakaran & Ors Vs. M. Azhagiri Pillai & Ors [2006] Insc 132 (20 March 2006)
24.	Haridas Das Vs. Smt. Usha Rani Banik & Ors [2006] Insc 133 (21 March 2006)
25.	Vinita Saxena Vs. Pankaj Pandit [2006] Insc 134 (21 March 2006)
26.	Naveen Kohli Vs. Neelu Kohli [2006] Insc 135 (21 March 2006)
27.	Manish Mohan Sharma & Ors Vs. Ram Bahadur Thakur Ltd. & Ors [2006] Insc 136 (21 March 2006)
28.	Union of India & Ors Vs. Ranbir Singh Rathaur & Ors Etc.Etc [2006] Insc 137 (22 March 2006)
29.	Rajesh Kumar Aggarwal & Ors Vs. K.K. Modi & Ors [2006] Insc 138 (22 March 2006)
30.	Percept D'markr (India) Pvt. Ltd. Vs. Zaheer Khan & Anr [2006] Insc 139 (22 March 2006)
31.	Chief Administrator Puda And Another Vs. Mrs. Shabnam Virk [2006] Insc 140 (23 March 2006)
32.	State of Punjab & Anr Vs. Mewa Singh [2006] Insc 141 (23 March 2006)
33.	O. Konavalov Vs. Commander, Coast Guard Region & Ors [2006] Insc 142 (23 March 2006)
34.	N. Srinivasa Rao Vs. Spl. Court Under A.P. Land Grabbing (Prohibition) Act [2006] Insc 143 (23 March 2006)
35.	Rishiroop Polymers Pvt. Ltd. Vs. Designated Authority & Additional Secretary & Ors [2006] Insc 144 (23 March 2006)
36.	Sankaran Moitra Vs. Smt. Sadhna Das & Anr [2006] Insc 145 (24 March 2006)
37.	Sankaran Moitra Vs. Sadhna Das & Anr [2006] Insc 146 (24 March 2006)
38.	State of Jharkhand & Others Vs. Tata Cummins Ltd. & Another [2006] Insc 147 (24 March 2006)
39.	Employees State Insurance Corporation Vs. All India I.T.D.C. Employees Union & Ors [2006] Insc 148 (24 March 2006)
40.	State of Tamil Nadu & Anr Vs. P. Krishnamurthy & Ors [2006] Insc 149 (24 March 2006)
41.	National Insurance Co. Ltd. Vs. Kusum Rai & Ors [2006] Insc 150 (24 March 2006)
41a.	Sudhakar Vs. Post Master General, Hyderabad & Anr [2006] Insc 151 (24 March 2006)
42.	Kerala Samsthana Chethu Thozhilali Union Vs. State of Kerala & Ors [2006] Insc 152 (24 March 2006)
43.	Ramreddy Rajeshkhanna Reddy & Anr Vs. State of Andhra Pradesh [2006] Insc 153 (24 March 2006)
44.	Mohinder Singh & Ors Vs. State of Punjab [2006] Insc 154 (24 March 2006)
45.	Halwasia Vidya Vihar Vs. The Regional Provident Fund Commissioner [2006] Insc 155 (27 March 2006)
46.	Hindustan Poles Corporation Vs. Commissioner of Central Excise, Calcutta [2006] Insc 156 (27 March 2006)
47.	President, Siuc Vs. State of Kerala & Ors [2006] Insc 157 (28 March 2006)
48.	Punjab & Sind Bank Vs. Allahabad Bank & Anr [2006] Insc 158 (28 March 2006)
49.	Ewanlangki-E-Rymbai Vs. Jaintia Hills District Council & Ors [2006] Insc 159 (28 March 2006)
50.	Avas Vikas Sansthan & Anr Vs. Avas Vikas Sansthan Engineers Assn. & Ors [2006] Insc 160 (28 March 2006)
51.	Maruti Udyog Ltd Vs. Susheel Kumar Gabgotra & Anr [2006] Insc 161 (29 March 2006)
52.	Akhil Bharat Goseva Sangh Vs. State of A.P.& Ors [2006] Insc 162 (29 March 2006)
53.	Maharashtra State Financial Corporation Vs. Ashok K. Agarwal & Ors [2006] Insc 163 (30 March 2006)
54.	State of Madhya Pradesh Vs. Badri Yadav & Anr [2006] Insc 164 (31 March 2006)
55.	Smt. Sandhya Jadhav Vs. State of Maharashtra [2006] Insc 165 (31 March 2006)
56.	State of Maharashtra Vs. Sant Dnyaneshwar Shikshan Shastra Mahavidyalaya & Ors [2006] Insc 166 (31 March 2006)