JULY 2006
1.	R. Kalavathi Vs. The State of Tamil Nadu & Ors [2006] Insc 356 (3 July 2006)
2.	Chief Engineer, Ranjit Sagar Dam & Anr Vs. Sham Lal [2006] Insc 357 (3 July 2006)
3.	Surendranagar Distt. Panchayat & Anr Vs. Gangaben Laljibhai & Ors [2006] Insc 358 (3 July 2006)
4.	Yashwith Construction P. Ltd. Vs. Simplex Concrete Piles India Ltd. & Anr [2006] Insc 359 (3 July 2006)
5.	M.S. Narayana Menon @ Mani Vs. State of Kerala & Anr [2006] Insc 360 (4 July 2006)
6.	Popular Muthiah Vs. State [2006] Insc 361 (4 July 2006)
7.	U.P. State Road Transport Corporation Vs. Babu Ram [2006] Insc 362 (4 July 2006)
8.	K. Madalaimuthu & Anr Vs. State of Tamil Nadu & Ors [2006] Insc 363 (4 July 2006)
9.	A.P. Foods Vs. S. Samuel & Ors [2006] Insc 364 (4 July 2006)
10.	Devinder Singh & Ors Vs. State of Haryana & Anr [2006] Insc 365 (4 July 2006)
11.	Umed Singh Vs. Arya Samaj Sewa Sadan [2006] Insc 366 (4 July 2006)
12.	A.N. Roy,Commissioner of Police & Anr Vs. Suresh Sham Singh [2006] Insc 367 (4 July 2006)
13.	Heeralal Yadav Vs. State of M.P. & Ors [2006] Insc 368 (4 July 2006)
14.	State of Tamil Nadu Vs. Ravi @ Nehru [2006] Insc 369 (4 July 2006 )
15.	Muklesh Ali Vs. State of Assam & Anr [2006] Insc 370 (4 July 2006)
16.	State of Goa Vs. M/S. Western Builders [2006] Insc 371 (5 July 2006)
17.	M/S Indian Drugs & Pharmaceuticals Ltd. Vs. Devki Devi & Ors [2006] Insc 372 (5 July 2006)
18.	M/S Crawford Bayley & Co. & Ors Vs. Union of India & Ors [2006] Insc 373 (5 July 2006)
19.	Commissioner of Central Excise, Delhi Vs. Carrier Aircon Ltd [2006] Insc 374 (5 July 2006)
20.	Bunnilal Chaudhary Vs. State of Bihar [2006] Insc 375 (5 July 2006 )
21.	Assistant Engineer, C.A.D., Kota Vs. Dhan Kunwar [2006] Insc 376 (5 July 2006)
22.	Shri Balasaheb K. Thackeray & Anr Vs. Shri Venkat @ Babru & Anr [2006] Insc 377 (5 July 2006)
23.	State of Tamil Nadu & Anr Vs. Alagar [2006] Insc 378 (6 July 2006 )
24.	V.S.N. Ratheesh Vs. State of Kerala [2006] Insc 379 (6 July 2006 )
25.	State Bank of India & Anr Vs. Mula Sahakari Sakhar Karkhana Ltd [2006] Insc 380 (6 July 2006)
26.	Kuldeep Singh Vs. Govt. of Nct of Delhi [2006] Insc 381 (6 July 2006 )
27.	Chhanni Vs. The State of Uttar Pradesh [2006] Insc 382 (6 July 2006 )
28.	Lata Singh Vs. State of U.P. & Another [2006] Insc 383 (7 July 2006)
29.	Subhaga & Ors Vs. Shobha & Ors [2006] Insc 384 (7 July 2006 )
30.	Ibrahim Nazeer Vs. State of Tamil Nadu And Anr [2006] Insc 385 (10 July 2006)
31.	Director, Town Planning Maharashtra And Anr Vs. Bhalchandra Vasantrao Kulkarni [2006] Insc 386 (10 July 2006)
32.	State of Haryana And Anr Vs. Shri Om Prakash [2006] Insc 387 (10 July 2006)
33.	Pappu Vs. State of Madhya Pradesh [2006] Insc 388 (11 July 2006)
34.	Jyothi Ademma Vs. Plant Engineer, Nellore & Anr [2006] Insc 389 (11 July 2006)
35.	Manjula Vs. K.R. Mahesh [2006] Insc 390 (11 July 2006)
36.	Ramesh B. Desai & Ors Vs. Bipin Vadilal Mehta & Ors [2006] Insc 391 (11 July 2006)
37.	Pushpa Devi Bhagat Vs. Rajinder Singh & Ors [2006] Insc 392 (11 July 2006)
38.	Pappu Vs. State of Madhya Pradesh [2006] Insc 393 (11 July 2006)
39.	M/S.Associated Journals Ltd. Vs. The Mysore Paper Mills Ltd. [2006] Insc 394 (11 July 2006)
40.	M/S Jain Studios Limited Vs. Shin Satellite Public Co. Ltd. [2006] Insc 395 (11 July 2006)
41.	R.S.R.T.C. & Ors Vs. Ramdhara Indoliya [2006] Insc 396 (11 July 2006)
42.	Morinda Cooperative Sugar Mills Ltd. Vs. Morinda Coop. Sugar Mills Workers Union [2006] Insc 397 (12 July 2006)
43.	Kushum Lata Vs. Union of India & Ors [2006] Insc 398 (12 July 2006)
44.	Priya Patel Vs. State of M.P. & Anr [2006] Insc 399 (12 July 2006)
45.	M/S. Amrit Vanaspati Co. Ltd. Vs. Khem Chand & Anr [2006] Insc 400 (12 July 2006)
46.	State of Karnataka Vs. Annegowda [2006] Insc 401 (13 July 2006)
47.	State of U.P. & Ors Vs. Laxmi Shanker Gupta [2006] Insc 402 (13 July 2006)
48.	State of A.P. Vs. S. Narasimha Kumar & Ors [2006] Insc 403 (13 July 2006)
49.	U.P. State Road Transport Corpn. Vs. Krishna Bala & Ors [2006] Insc 404 (13 July 2006)
50.	State of U.P. & Ors Vs. Laxmi Shanker Gupta [2006] Insc 405 (13 July 2006)
51.	Gyanendra Sahay Vs. M/S. Tata Iron & Steel Co. Ltd. [2006] Insc 406 (13 July 2006)
52.	H.U.D.A. Vs. Jagmal Singh [2006] Insc 407 (13 July 2006)
53.	Rajasthan Tourism DeVs. Corpn. Ltd. & Anr Vs. Intejam Ali Zafri [2006] Insc 408 (13 July 2006)
54.	Bhupinder Singh & Ors Vs. Jarnail Singh & Anr [2006] Insc 409 (13 July 2006)
55.	Jayant Achyut Sathe Vs. Joseph Bain D'souza & Ors [2006] Insc 410 (14 July 2006)
56.	M/S. Jindal Stainless Ltd. & Anr Vs. State of Haryana & Ors [2006] Insc 411 (14 July 2006)
57.	State of Madhya Pradesh Vs. Santosh Kumar [2006] Insc 412 (14 July 2006)
58.	Standard Chartered Bank Ltd. Vs. Dr. B.N. Raman [2006] Insc 413 (14 July 2006)
59.	Manager (Now Regional Director) R.B.I. Vs. Gopinath Sharma & Anr [2006] Insc 414 (17 July 2006)
60.	Employees State Insurance Corporation Vs. Distilleries & Chemical Mazdoor Union & Ors [2006] Insc 415 (17 July 2006)
61.	State of J&K & Ors Vs. Sajad Ahmed Mir [2006] Insc 416 (17 July 2006)
62.	Divisional Controller, N.E.K.R.T.C. Vs. H. Amaresh [2006] Insc 417 (17 July 2006)
63.	State of Punjab & Ors Vs. Jasbir Singh & Ors [2006] Insc 418 (17 July 2006)
64.	Administrator, B.S.R.T.C. Vs. Ranjana Majhi & Ors [2006] Insc 419 (17 July 2006)
65.	Ekta Shakti Foundation Vs. Govt. of Nct of Delhi [2006] Insc 420 (17 July 2006)
66.	Union of India & Ors Vs. Capt. Satendra Kumar [2006] Insc 421 (18 July 2006)
67.	Union of India Vs. Shri Avtar Singh [2006] Insc 422 (18 July 2006)
68.	State of Gujarat & Anr Vs. Karshanbhai K. Rabari & Ors [2006] Insc 423 (18 July 2006)
69.	Hameed & Ors Vs. Kummottummal Kunhi P.P.Amma(D)By Lrs&Ors [2006] Insc 424 (18 July 2006)
70.	Union of India & Ors Vs. M/S. A.M. Overseas & Anr [2006] Insc 425 (18 July 2006)
71.	M/S.Vedsons Engineers (P) Ltd Vs. P N B [2006] Insc 426 (18 July 2006)
72.	State of Gujarat & Ors Vs. Vali Mohmed Dosabhai Sindhi [2006] Insc 427 (19 July 2006)
73.	South Eastern Coalfields Ltd. Vs. Prem Kumar Sharma & Ors [2006] Insc 428 (19 July 2006)
74.	Union of India Vs. Anup Kumar Roy [2006] Insc 429 (19 July 2006)
75.	Mrs. Vijaya Shrivastava Vs. M/S Mirahul Enterprises & Ors [2006] Insc 430 (19 July 2006)
76.	Commissioner of Central Excise, Delhi Vs. M/S Action Construction Equipment (P) Ltd [2006] Insc 431 (19 July 2006)
77.	Golusula Ellaiah Vs. State of Andhra Pradesh [2006] Insc 432 (20 July 2006)
78.	M/S. H.Vs. Industrial Electronics Pvt. Ltd. Vs. Commissioner of Central Excise & Customs [2006] Insc 433 (20 July 2006)
79.	M/S Indian Oil Corporation Vs. M/S Nepc India Ltd., & Ors [2006] Insc 434 (20 July 2006)
80.	M/S. Falcon Tyres Limited Vs. State of Karnataka & Ors [2006] Insc 435 (20 July 2006)
81.	Vikrama Shama Shetty Vs. State of Maharashtra & Ors [2006] Insc 436 (20 July 2006)
82.	India Financial Assn., Seventh Day Adventists Vs. M.A. Unneerikutty & Anr [2006] Insc 437 (20 July 2006)
83.	S. Sudershan Reddy & Ors Vs. The State of Andhra Pradesh [2006] Insc 438 (20 July 2006)
84.	State of U.P. & Anr Vs. Om Prakash & Ors [2006] Insc 439 (21 July 2006)
85.	Gian Dass Vs. The Gram Panchayat, Village Sunner Kalan & Others [2006] Insc 440 (21 July 2006)
86.	M/S. R.R.Holding P. Ltd Vs. Commissioner of Income Tax,Delhi & Anr [2006] Insc 441 (21 July 2006)
87.	Ranchi Regional Development Authority Vs. Sushil Kumar Mahto & Ors [2006] Insc 442 (21 July 2006)
88.	Orissa Hydro Power Corpn. Ltd Vs. Santwant Singh Gill & Ors [2006] Insc 443 (24 July 2006)
89.	Om Prakash Srivastava Vs. Union of India And Anr [2006] Insc 444 (24 July 2006)
90.	State of Rajasthan & Anr Vs. Rajasthan Chemist Association [2006] Insc 445 (24 July 2006)
91.	U.P. Power Corporation Ltd. & Anr Vs. M/S. Lohia Brass (P) Ltd. & Ors [2006] Insc 446 (25 July 2006)
92.	Dr. Romil B. Shah & Ors Vs. The State of Gujarat & Ors [2006] Insc 447 (25 July 2006)
93.	Employees State Insurance Corporation & Ors Vs. Jardine Henderson Staff Association & Ors [2006] Insc 448 (25 July 2006)
94.	C.A. Sulaiman & Ors Vs. State Bank of Travancore, Alwayee & Ors [2006] Insc 449 (25 July 2006)
95.	M/S. Amrit Paper Vs. Commissioner of Central Excise, Ludhiana [2006] Insc 450 (25 July 2006)
96.	Union of India & Anr Vs. Manik Lal Banerjee [2006] Insc 451 (26 July 2006)
97.	Vijay Vs. State of Maharashtra & Ors [2006] Insc 452 (26 July 2006)
98.	Sadhu Singh Vs. Darshan Singh & Anr [2006] Insc 453 (26 July 2006)
99.	Syed Ibrahim Vs. State of Andhra Pradesh [2006] Insc 454 (27 July 2006)
100.	Daljit Singh & Ors Vs. State of Punjab Through Secretary Home Affairs [2006] Insc 455 (27 July 2006)
101.	R.S. Garg Vs. State of U.P. & Ors [2006] Insc 456 (27 July 2006)
102.	Uttaranchal Road Transport Corpn. & Ors Vs. Mansaram Nainwal [2006] Insc 457 (28 July 2006)
103.	Lachman Singh Vs. State of Haryana [2006] Insc 458 (28 July 2006)
104.	Firdous Omer & Ors Vs. Bankim Chandra Daw & Ors [2006] Insc 459 (28 July 2006)
105.	M/S Reiz Electrocontrols Pvt. Ltd Vs. Commr. of Central Excise, Delhi-I [2006] Insc 460 (31 July 2006)