JANUARY 2006
1.	Mohd. Yousuf Vs. Smt. Afaq Jahan & Anr [2006] Insc 1 (2 january 2006)
2.	State of Karnataka & Ors Vs. Kgsd Canteen Employees Welfare Association & Ors [2006] Insc 2 (3 january 2006)
3.	Sarat Chandra Mishra & Ors Vs. State of Orissa & Ors [2006] Insc 3 (3 january 2006)
4.	State of Bihar & Ors Vs. Project Uchcha Vidya, Sikshak Sangh & Ors [2006] Insc 4 (3 january 2006)
5.	Ashwin S. Mehta and Anr Vs. Custodian & Ors [2006] Insc 5 (3 january 2006)
6.	Mathew Oommen Vs. Suseela Mathew [2006] Insc 6 (3 january 2006)
7.	Regional Manager, S.B.I. Vs. Rakesh Kumar Tewari [2006] Insc 7 (3 january 2006)
8.	Municipal Corporation, Jaipur Vs. Shankarlal [2006] Insc 8 (3 january 2006)
9.	State of Rajasthan and Anr. Vs. Mohammed Ayub Naz (03 January 2006)
10.	Rakesh Kumar Mishra Vs. State of Bihar and Ors. (03 January 2006)
11.	T. Subramanian Vs. State of Tamil Nadu [2006] Insc 9 (4 january 2006)
12.	Kallu @ Masih & Ors Vs. State of Madhya Pradesh [2006] Insc 10 (4 january 2006)
13.	State of Maharashtra Vs. Rashid B. Mulani [2006] Insc 11 (4 january 2006)
14.	R. Janakiraman Vs. State of Tamil Nadu, Through Cbi, Spe, Madras [2006] Insc 12 (4 january 2006)
15.	The Associated Cement Companies Ltd. Vs. Government of Andhra Pradesh & Another [2006] Insc 13 (4 january 2006)
16.	Raj Kumar and Ors. Vs. Union of India and Anr. (04 January 2006)
17.	Union of India & Ors Vs. Kali Dass Batish & Anr [2006] Insc 14 (5 january 2006)
18.	State of Karnataka & Anr Vs. Shreyas Papers Pvt. Ltd. & Ors [2006] Insc 15 (5 january 2006)
19.	Rabindra Mahto & Anr Vs. State of Jharkhand [2006] Insc 16 (6 january 2006)
20.	K.C. Skaria Vs. The Govt. of State of Kerala & Anr [2006] Insc 17 (10 january 2006)
21.	Union of India and Ors. Vs. Devendra Nath Rai (10 January 2006)
22.	Union of India and Ors. Vs. Subedar Devassy PV (10 January 2006)
23.	Dresser Rand S.A. Vs. Bindal Agro Chem Ltd and K. G. Khosla Compressors Ltd [2006] Insc 18 (12 january 2006)
24.	K.K. Bhalla Vs. State of M.P. & Ors [2006] Insc 19 (13 january 2006)
25.	C.T. Radhakrishnan Vs. C.T. Viswanathan Nair & Anr [2006] Insc 20 (16 january 2006)
26.	Anjaleem Enterprises Pvt. Ltd. Vs. Commissioner of Central Excise, Ahmedabad [2006] Insc 21 (16 january 2006)
27.	Mohd. Sartaj & Anr Vs. State of U.P. & Ors [2006] Insc 22 (16 january 2006)
28.	M/S Bharat Coking Coal Ltd. Vs. Rashtriya Colliery Mazdoor Sangh [2006] Insc 23 (16 january 2006)
29.	Orissa Electricity Regulatory Commission Vs. L.I. Parija and Ors. (16 January 2006)
30.	Om Parkash Vs. State of Haryana [2006] Insc 24 (17 january 2006)
31.	Surender Singh Vs. State of Haryana [2006] Insc 25 (17 january 2006)
32.	Kanchan and Ors. Vs. State Transport Appellate Tribunal and Ors. (17 January 2006)
33.	Most. Etwari Devi and Ors. Vs. Most. Parvati Devi (17 January 2006)
34.	State of Gujarat and Anr. Vs. Akshay Arutlal Thakkar (17 January 2006)
35.	M/S Vikram Cement Vs. Commnr. of Central Excise, Indore [2006] Insc 26 (18 january 2006)
36.	Ram Bachan Rai & Ors Vs. Ram Udar Rai & Ors [2006] Insc 27 (18 january 2006)
37.	Union of India & Ors Vs. Flight Cadet Ashish Rai [2006] Insc 28 (18 january 2006)
38.	Shailesh Jasvantbhai & Anr Vs. State of Gujarat & Ors [2006] Insc 29 (19 january 2006)
39.	Punjab State Electricity Board and Ors. Vs. Harvinder Singh (19 January 2006)
40.	Shrikant Vs. Vasantrao & Ors [2006] Insc 30 (20 january 2006)
41.	M/S Motor Industries Co. Ltd. Vs. Commissioner of Central Excise, Aurangabad [2006] Insc 31 (20 january 2006)
42.	Radha Mohan Singh @ Lal Saheb & Others Vs. State of U.P [2006] Insc 32 (20 january 2006)
43.	L.I.C. of India Vs. Sushil [2006] Insc 33 (23 january 2006)
44.	Chairman-Cum-M.D., T.N.C.S. Corpn. Ltd. & Ors Vs. K. Meerabai [2006] Insc 34 (23 january 2006)
45.	Rameshwar Prasad & Ors Vs. Union of India & Anr [2006] Insc 35 (24 january 2006)
46.	Rameshwar Prasad & Ors. Vs. Union of India & Anr. (24 January 2006)
47.	The Commissioner of Police and Ors. Vs. Syed Hussain (25 January 2006)
48.	The Workmen of Bhurkunda Colliery of M/S Central Coalfields Ltd. Vs. The Management of Bhurkunda Colliery of M/S Central Coal [2006] Insc 36 (27 january 2006)
49.	Sandvik Asia Ltd. Vs. Commissioner of Income Tax-I, Pune & Ors [2006] Insc 37 (27 january 2006)
50.	Puran & Ors Vs. Gram Panchayat, Faridabad [2006] Insc 38 (30 january 2006)
51.	The Regional Provident Fund Commissioner, Mangalore Vs. M/S Central Aercanut & Coca Marketing and Processing Co-Op [2006] Insc 39 (30 january 2006)
52.	Mayar (H.K.) Ltd. & Ors Vs. Owners & Parties, Vessel M.Vs. Fortune Express & Ors [2006] Insc 40 (30 january 2006)
53.	Govt. of A.P. & Ors Vs. Mohd. Narsullah Khan [2006] Insc 41 (31 january 2006)
54.	Syndicate Bank & Ors Vs. Venkatesh Gururao Kurati [2006] Insc 42 (31 january 2006)
55.	Commnr.&Secretary to Govt. Vs. N. Govindan Achary & Ors [2006] Insc 43 (31 january 2006)
56.	Shin Satellite Public Co. Ltd. Vs. M/S Jain Studios Limited [2006] Insc 44 (31 january 2006)
57.	Tanaji Ramchandra Nimhan Vs. Swati Vinayak Nimhan & Ors [2006] Insc 45 (31 january 2006)
58.	Smt. Bailamma @ Doddabailamma (Dead) & Ors Vs. Poornaprajna House Building Co-Operative Society and Other [2006] Insc 46 (31 january 2006)
59.	L.K. Verma Vs. H.M.T. Ltd. & Anr [2006] Insc 47 (31 january 2006)
60.	Shanti G. Patel & Ors Vs. State of Maharashtra & Ors [2006] Insc 48 (31 january 2006)
61.	State of Karnataka & Ors Vs. C. Lalitha [2006] Insc 49 (31 january 2006)