FEBRUARY 2006
1.	A.P.S.R.T.C. & Anr Vs. B.S. David Paul [2006] Insc 50 (1 February 2006)
2.	Union Public Service Commission Vs. Girish Jayanti Lal Vaghela & Others [2006] Insc 51 (2 February 2006)
3.	Philomina Jose Vs. Federal Bank Ltd. & Ors [2006] Insc 52 (2 February 2006)
4.	Milk Producers Association, Orissa & Ors Vs. State of Orissa & Ors [2006] Insc 53 (2 February 2006)
5.	R.K. Parvatharaj Gupta Vs. K.C. Jayadeva Reddy [2006] Insc 54 (2 February 2006)
6.	B.H.E.L & Anr Vs. B.K. Vijay & Ors [2006] Insc 55 (2 February 2006)
7.	The Chairman Railway Board & Anr Vs. T. Vittal Rao & Ors [2006] Insc 56 (2 February 2006)
8.	S.N. Chandrashekar And Anr Vs. State of Karnataka & Ors [2006] Insc 57 (2 February 2006)
9.	Commnr. of Central Excise, Raipur Vs. M/S. Hira Cement [2006] Insc 58 (2 February 2006)
10.	M/S Dove Investments Pvt. Ltd. & Ors Vs. M/S Gujarat Industrial InVs. Corporation & Anr [2006] Insc 59 (2 February 2006)
11.	Sube Singh Vs. State of Haryana & Ors [2006] Insc 60 (3 February 2006)
12.	Vidyawati Gupta & Ors Vs. Bhakti Hari Nayak & Ors [2006] Insc 61 (3 February 2006)
13.	Shiva Nath Prasad Vs. State of West Bengal & Ors [2006] Insc 62 (3 February 2006)
14.	M/S Bses Ltd. (Now Reliance Energy Ltd.) Vs. M/S Fenner India Ltd. & Anr [2006] Insc 63 (3 February 2006)
15.	H.P. Pyarejan Vs. Dasappa & Ors [2006] Insc 64 (6 February 2006)
16.	Kastha Niwarak Grahnirman Sahakari Sanstha Maryadit, Indore Vs. Indore Development Authority [2006] Insc 65 (7 February 2006)
17.	Sub-Divisional Officer Telegraph, Bijnor Vs. The Presiding Officer Central Government Industrial Tribun [2006] Insc 66 (8 February 2006)
18.	M/S. Udayani Ship Breakers Ltd Vs. Commnr. of Customs & Central Excise, Rajkot [2006] Insc 67 (8 February 2006)
19.	The Managing Director, Orix Auto Finance (India) Ltd Vs. Shri Jagmander Singh & Anr [2006] Insc 68 (10 February 2006)
20.	Duncan Industries Ltd. And Anr Vs. Union of India [2006] Insc 69 (10 February 2006)
21.	Vemareddy Kumaraswamy Reddy & Anr Vs. State of A.P [2006] Insc 70 (13 February 2006)
22.	Kishore Kumar Khaitan & Anr Vs. Praveen Kumar Singh [2006] Insc 71 (13 February 2006)
23.	State of A.P. Vs. S. Rayappa & Ors [2006] Insc 72 (14 February 2006)
24.	Anjan Kumar Vs. Union of India & Ors [2006] Insc 73 (14 February 2006)
25.	Smt. Seema Vs. Ashwani Kumar [2006] Insc 74 (14 February 2006)
26.	M/S. North West Switchgear Limited Vs. Commnr. of Central Excise, New Delhi [2006] Insc 75 (14 February 2006)
27.	S.L. Srinivasa Jute Twine Mills P. Ltd Vs. Union of India & Anr [2006] Insc 76 (15 February 2006)
28.	State of Karnataka Vs. Azad Coach Builders Pvt. Ltd. Etc [2006] Insc 77 (15 February 2006)
29.	Ceat Ltd. Vs. Anand Abasaheb Hawaldar & Ors [2006] Insc 78 (16 February 2006)
30.	M.C. Mehta Vs. Union of India & Ors [2006] Insc 79 (16 February 2006)
31.	T.V.S Saravanan @ S.A.R.Prasana Venkatachaariar Chaturvedi Vs. State Through Secretary And Another [2006] Insc 80 (16 February 2006)
32.	M/S Gammon India Ltd. Vs. Spl. Chief Secretary & Ors [2006] Insc 81 (16 February 2006)
33.	Balakrishnan Vs. Malaiyandi Konar [2006] Insc 82 (17 February 2006)
34.	Sheila B. Das Vs. P.R. Sugasree [2006] Insc 83 (17 February 2006)
35.	Avinash Hansraj Gajbhiye Vs. Official Liquidator,M/S. Vs. Pharma. P. Ltd [2006] Insc 84 (17 February 2006)
36.	Puran Das Vs. Union of India & Ors [2006] Insc 85 (23 February 2006)
37.	Intellectuals Forum, Tirupathi Vs. State of A.P. & Ors [2006] Insc 86 (23 February 2006)
38.	Ushabai & Ors Vs. M/S.Balkrishna Biharilal & Ors [2006] Insc 87 (23 February 2006)
39.	A.P.S.R.T.C. & Ors Vs. G. Srinivas Reddy & Ors [2006] Insc 88 (24 February 2006)
40.	Venkatappa @ Moode (D) By Lrs. Vs. M. Abdul Jabbar & Ors [2006] Insc 89 (24 February 2006)
41.	Union of India & Anr Vs. Malti Sharma [2006] Insc 90 (24 February 2006)
42.	The Haryana State Agricultural Marketing Board Vs. Subhash Chand & Anr [2006] Insc 91 (24 February 2006)
43.	Canara Bank & Ors Vs. Swapan Kumar Pani & Anr [2006] Insc 92 (24 February 2006)
44.	Sunila Jain Vs. Union of India & Anr [2006] Insc 93 (24 February 2006)
45.	Union of India & Anr Vs. S.C. Parashar [2006] Insc 94 (24 February 2006)
46.	Vinod Kumar Mathurseva Malvia & Anr Vs. Maganlal Mangaldas Gameti & Ors [2006] Insc 95 (24 February 2006)
47.	Indochem Electronic & Anr Vs. Addl. Collector of Customs, A.P [2006] Insc 96 (24 February 2006)
48.	Branch Manager, M.P. State Agro Industries Development Corpn. Ltd. & Anr Vs. Shri S.C. Pandey [2006] Insc 97 (24 February 2006)
49.	State of M.P. & Ors Vs. Arjunlal Rajak [2006] Insc 98 (24 February 2006)
50.	Bishwanath Prasad Singh Vs. Rajendra Prasad & Anr [2006] Insc 99 (24 February 2006)
51.	M.P. Housing Board & Anr Vs. Manoj Shrivastava [2006] Insc 100 (24 February 2006)
52.	Musaraf Hossain Khan Vs. Bhagheeratha Engg. Ltd. & Ors [2006] Insc 101 (24 February 2006)
53.	Mohinder Prasad Jain Vs. Manohar Lal Jain [2006] Insc 102 (24 February 2006)
54.	State of U.P. Vs. Sheo Shanker Lal Srivastava & Ors [2006] Insc 103 (24 February 2006)
55.	Chairman & M.D., Bharat Pet. Corpn. Ltd. & Ors Vs. T.K. Raju [2006] Insc 104 (24 February 2006)
56.	Bishwanath Prasad Singh Vs. Rajendra Prasad & Anr [2006] Insc 105 (24 February 2006)
57.	Rishi Pal Singh & Ors Vs. Meerut Development Authority & Anr [2006] Insc 106 (24 February 2006)
58.	Standard Chartered Bank & Ors Vs. Directorate of Enforcement & Ors [2006] Insc 107 (24 February 2006)
59.	Mullaperiyar Environmental Protection Forum Vs. Union of India & Ors [2006] Insc 108 (27 February 2006)
60.	Municipal Corporation Chandigarh & Ors Vs. M/S. Shantikunj Investment Pvt. Ltd [2006] Insc 109 (28 February 2006)