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DECEMBER 2006
1.
M/S. Siemens Ltd. Vs. State of Maharashtra & Ors [2006] Insc 886 (1 December 2006)
2.
Muir Mills Unit of N.T.C. (U.P) Ltd. Vs. Swayam Prakash Srivastava & Anr [2006] Insc 887 (1 December 2006)
3.
M/S Ashoka Smokeless Coal Ind. P. Ltd. & Ors Vs. Union of India & Ors [2006] Insc 888 (1 December 2006)
4.
State Bank of Hyderabad Vs. Town Municipal Council [2006] Insc 889 (1 December 2006)
5.
State of Kerala & Ors Vs. Unni & Anr [2006] Insc 890 (1 December 2006)
6.
Prakash Vs. State of Madhya Pradesh [2006] Insc 891 (1 December 2006)
7.
State of Uttaranchal & Anr Vs. Dinesh Kumar Sharma Respond [2006] Insc 892 (4 December 2006)
8.
Mustafikhan Vs. State of Maharashtra [2006] Insc 893 (4 December 2006)
9.
P.K. Sreekantan & Ors Vs. P. Sreekumaran Nair & Ors [2006] Insc 894 (4 December 2006)
10.
Ramji Rai & Another Vs. Jagdish Mallah & Another [2006] Insc 895 (4 December 2006)
11.
Abhishek Kumar Vs. State of Haryana and Ors. (04 December 2006)
12.
Avtar Singh and Ors. Vs. Gurdial Singh and Ors. (04 December 2006)
13.
Sarbananda Sonowal Vs. Union of India [2006] Insc 896 (5 December 2006)
14.
Sankar Dastidar Vs. Shrimati Banjula Dastidar & Anr [2006] Insc 897 (5 December 2006)
15.
Municipal Corporation, Jabalpur Vs. Om Prakash Dubey [2006] Insc 898 (5 December 2006)
16.
Ramchandra Murarilal Bhattad & Ors Vs. State of Maharashtra & Ors [2006] Insc 899 (5 December 2006)
17.
Kulwinder Singh Vs. State of Punjab [2006] Insc 900 (5 December 2006)
18.
M/S. Peacock Plywood Pvt. Ltd. Vs. The Oriental Insurance Co. Ltd [2006] Insc 901 (5 December 2006)
19.
Hori Lal & Anr Vs. State of U.P [2006] Insc 902 (5 December 2006)
20.
Subhash Harnarayanji Laddha Vs. State of Maharashtra [2006] Insc 903 (5 December 2006)
21.
Salim Sahab Vs. State of Madhya Pradesh [2006] Insc 904 (5 December 2006)
22.
Shah Mansukhlal Chhaganial Vs. Gohil Amarsing Govindbhai [2006] Insc 905 (5 December 2006)
23.
Parkash Singh Badal And Anr Vs. State of Punjab & Ors [2006] Insc 906 (6 December 2006)
24.
Punjab Water Supply & Sewerage Board Vs. Ranjodh Singh & Ors [2006] Insc 907 (6 December 2006)
25.
Rotash Vs. State of Rajasthan [2006] Insc 908 (6 December 2006)
26.
Lalu Prasad @ Lalu Prasad Yadav Vs. State of Bihar Through Cbi (Ahd) Patna [2006] Insc 909 (6 December 2006)
27.
K. Karunakaran Vs. State of Kerala [2006] Insc 910 (6 December 2006)
28.
Om Prakash & Ors Vs. Shiv Kumar & Ors [2006] Insc 911 (6 December 2006)
29.
Bhupendra Singh Bhatia Vs. State of M.P. & Ors [2006] Insc 912 (6 December 2006)
30.
Raghunath Rai Bareja And Another Vs. Punjab National Bank & Ors [2006] Insc 913 (6 December 2006)
31.
Dr. T. A. Quereshi Vs. Commissioner of Income Tax, Bhopal [2006] Insc 914 (6 December 2006)
32.
State of Karnataka & Ors Vs. Ameerbi & Ors [2006] Insc 915 (7 December 2006)
33.
State of Karnataka & Ors Vs. Balaji Computers & Ors [2006] Insc 916 (7 December 2006)
34.
Ramdev Food Products Pvt. Ltd Vs. Arvindbhai Rambhai Patel & Ors [2006] Insc 917 (7 December 2006)
35.
Vadla Chandraiah Vs. State of A.P [2006] Insc 918 (7 December 2006)
36.
Nagar Nigam, Meerut Vs. Al Faheem Meat Exports Pvt. Ltd & Ors [2006] Insc 919 (7 December 2006)
37.
Sanjay Verma Vs. Manik Roy & Ors [2006] Insc 920 (8 December 2006)
38.
Desa Singh Vs. Ajit Singh & Ors [2006] Insc 921 (8 December 2006)
39.
Virender Nath Gautam Vs. Satpal Singh & Ors [2006] Insc 922 (8 December 2006)
40.
United India Insurance Co. Ltd Vs. M/S Kiran Combers & Spinners [2006] Insc 923 (8 December 2006)
41.
Dharam & Ors Vs. State of Haryana [2006] Insc 924 (8 December 2006)
42.
Chenna Boyanna Krishna Yadav Vs. State of Maharashtra & Anr [2006] Insc 925 (8 December 2006)
43.
Gokul Bhagaji Patil Vs. State of Maharashtra & Anr [2006] Insc 926 (8 December 2006)
44.
Delhi Financial Corporation Vs. V.P.Puri & Ors [2006] Insc 927 (8 December 2006)
45.
Hcg Stock & Share Brokers Limited Vs. Gaggar Suresh [2006] Insc 928 (8 December 2006)
46.
Ajendraprasadji N. Pande & Anr Vs. Swami Keshavprakeshdasji N. & Ors [2006] Insc 929 (8 December 2006)
47.
Union of India & Ors Vs. Sheela Rani [2006] Insc 930 (8 December 2006)
48.
Sathi Vijay Kumar Vs. Tota Singh & Ors [2006] Insc 931 (8 December 2006)
49.
Rochem Separation Systems (I) Pvt. Ltd Vs. Mazagon Dock Ltd. & Ors [2006] Insc 932 (8 December 2006)
50.
United India Insurance Co. Ltd. Vs. M/S Kiran Combers & Spinners [2006] Insc 933 (8 December 2006)
51.
Sita Devi Vs. Bihar State Housing Board and Ors. (08 December 2006)
52.
Bhimashya & Ors Vs. Smt. Janabi @ Janawwa [2006] Insc 934 (11 December 2006)
53.
Jagjit Singh Vs. State of Haryana & Ors [2006] Insc 935 (11 December 2006)
54.
M/S Indian Charge Chrome Ltd. & Anr Vs. Union of India & Ors [2006] Insc 936 (11 December 2006)
55.
Adhyaatamam Bhamini Vs. Jagdish Ambalal Shah [2006] Insc 937 (11 December 2006)
56.
U.P. Gram Panchayat Adhikari Sangh & Ors Vs. Daya Ram Saroj & Ors [2006] Insc 938 (11 December 2006)
57.
Ramnath International Construction Pvt. Ltd Vs. Union of India [2006] Insc 939 (11 December 2006)
58.
Mrs. Kalyani Baskar Vs. Mrs. M. S. Sampoornam [2006] Insc 940 (11 December 2006)
59.
Jagdish Mandal Vs. State of Orissa & Ors. (11 December 2006)
60.
Hasham Abbas Sayyad Vs. Usman Abbas Sayyad & Ors [2006] Insc 941 (12 December 2006)
61.
Commnr. of Central Excise, Indore Vs. M/S Virdi Brothers & Ors [2006] Insc 942 (12 December 2006)
62.
Shreedhar Govind Kamerkar Vs. Yesahwant Govind Kamerkar And Anr [2006] Insc 943 (12 December 2006)
63.
V.S. Venkata Subbarao Vs. State Represented By Inspector of Police, A.P [2006] Insc 944 (12 December 2006)
64.
Aloke Nath Dutta & Ors Vs. State of West Bengal [2006] Insc 945 (12 December 2006)
65.
Doiwala Sehkari Shram Samvida Samiti Ltd. Vs. State of Uttaranchal & Ors [2006] Insc 946 (12 December 2006)
66.
Ajay Goswami Vs. Union of India & Ors [2006] Insc 947 (12 December 2006)
67.
Bablu @ Mubarik Hussain Vs. State of Rajasthan [2006] Insc 948 (12 December 2006)
68.
Deputy Director Land Acquisition Vs. Malla Atchinaidu and Ors. (12 December 2006)
69.
Uttaranchal Forest Development Corpn. and Anr. Vs. Jabar Singh and Ors. (12 December 2006)
70.
S.Appadurai Nadar & Anr Vs. A.Chockalinga Nadar & Anr [2006] Insc 949 (13 December 2006)
71.
Meera Chauhan Vs. Harsh Bishnoi & Anr [2006] Insc 950 (13 December 2006)
72.
Patel Joitaram Kalidas & Ors Vs. Spl. Land Acquisition Officer & Anr [2006] Insc 951 (13 December 2006)
73.
Southern Petrochemicals Industries Corporation Ltd Vs. Administrator of Specified Undertaking of Unit Trust of In [2006] Insc 952 (13 December 2006)
74.
Sujata Uday Patil Vs. Uday Madhukar Patil [2006] Insc 953 (13 December 2006)
75.
People's Union for Civil Liberties Vs. Union of India and Ors. (13 December 2006)
76.
Maharashtra State Road Transport Corpn. Vs. Lalnipuii [2006] Insc 954 (14 December 2006)
77.
Morgan Securities And Credit Pvt. Ltd. Vs. Modi Rubber Ltd [2006] Insc 955 (14 December 2006)
78.
Shanti Devi Vs. Daropti Devi & Ors [2006] Insc 956 (14 December 2006)
79.
Official Trustee of West Bengal Vs. Stephen Court Ltd [2006] Insc 957 (14 December 2006)
80.
M/S. A.P. Steel Re-Rolling Mill Ltd. Vs. State of Kerala & Ors [2006] Insc 958 (14 December 2006)
81.
Morgan Securities And Credit Pvt. Ltd. Vs. Modi Rubber Ltd. [2006] Insc 959 (14 December 2006)
82.
Francis Stanly @ Stalin Vs. Intelligence Officer, Narcotic Control Bureau, Thiruvanant [2006] Insc 960 (14 December 2006)
83.
Murari Thakur And Another Vs. State of Bihar [2006] Insc 961 (14 December 2006)
84.
Chilakamarthi Mohana Rao Vs. Patibanda Soma Sundara Rao [2006] Insc 962 (14 December 2006)
85.
P.P. Abdulla & Anr Vs. The Competent Authority & Ors [2006] Insc 963 (14 December 2006)
86.
S. A. Builders Ltd. Vs. Commissioner of Income Tax (Appeals) Chandigarh & Anr [2006] Insc 964 (14 December 2006)
87.
G. Susheela (D) Thr. L.Rs. Vs. M. Rajyalakshmi & Anr [2006] Insc 965 (14 December 2006)
88.
M/S. Kachwala Gems, Jaipur Vs. Joint Commissioner of Income Tax, Jaipur [2006] Insc 966 (14 December 2006)
89.
Supdt. of Post Offices and Ors. Vs. R. Valasina Babu (14 December 2006)
90.
S.A. Builders Ltd. Vs. Commissioner of Income Tax (Appeals) Chandigarh and Anr. (14 December 2006)
91.
M.V.S Karunakaran Vs. Krishan [2006] Insc 967 (15 December 2006)
92.
Acharaparambath Pradeepan & Anr Vs. State of Kerala [2006] Insc 968 (15 December 2006)
93.
M.R. Kudva Vs. State of Andhra Pradesh [2006] Insc 969 (15 December 2006)
94.
T.N. Godavarman Thirumulpad Vs. Union of India & Ors [2006] Insc 970 (15 December 2006)
95.
Kamla Devi Vs. Khushal Kanwar & Anr [2006] Insc 971 (15 December 2006)
96.
Triveni Chemicals Limited Vs. Union of India & Anr [2006] Insc 972 (15 December 2006)
97.
Mohammed Khasim Vs. Mohammed Dastagir & Ors [2006] Insc 973 (15 December 2006)
98.
Niranjan Umeshchandra Joshi Vs. Mrudula Jyoti Rao & Ors [2006] Insc 974 (15 December 2006)
99.
U.P. State Industrial Development Corporation Vs. Rishabh Ispat Ltd. & Ors [2006] Insc 975 (15 December 2006)
100.
Youaraj Rai Vs. Chander Bahadur Karki [2006] Insc 976 (15 December 2006)
101.
S.R. Batra and Anr. Vs. Smt. Taruna Batra (15 December 2006)
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