AUGUST 2006
1.	Hanif Azami Eliyas Azami VS. Shabana Mohsin Ghazi @ Shaikh and Anr [2006] Insc 461 (1 August 2006)
2.	Romesh Kumar Sharma VS. Union of India & Ors [2006] Insc 462 (1 August 2006)
3.	M/S. Sonebhadra Fuels VS. Commissioner, Trade Tax, U.P.Lucknow [2006] Insc 463 (1 August 2006)
4.	South Eastern Coalfields Ltd. VS. Commissioner, Customs & Central Excise, M.P [2006] Insc 464 (1 August 2006)
5.	Commissioner of Central Excise, Pune VS. M/S. Cadbury India Ltd [2006] Insc 465 (1 August 2006)
6.	Tata Cummins Ltd VS. State of Jharkhand & Ors [2006] Insc 466 (1 August 2006)
7.	Kerala State Science & Technology Museum VS. Rambal Company & Ors [2006] Insc 467 (2 August 2006)
8.	M/S Rapti Commission Agency VS. State of U.P. & Ors [2006] Insc 468 (2 August 2006)
9.	Commissioner of Trade Tax, U.P VS. M/S. Modipan Fibres Company [2006] Insc 469 (2 August 2006)
10.	Baldev Singh & Ors VS. Manohar Singh & Anr [2006] Insc 470 (3 August 2006)
11.	Munney @ Rahat Jan Khan VS. State of U.P [2006] Insc 471 (3 August 2006)
12.	State of Karnataka & Anr VS. Pastor P. Raju [2006] Insc 472 (4 August 2006)
13.	Kumari Varma VS. State of Kerala & Anr [2006] Insc 473 (4 August 2006)
14.	Arun Nivalaji More VS. State of Maharashtra [2006] Insc 474 (8 August 2006)
15.	Anup Kumar Kundu VS. Sudip Charan Chakraborty & Ors [2006] Insc 475 (8 August 2006)
16.	State of Punjab & Ors VS. M/S. Amritsar Beverages Ltd. & Ors [2006] Insc 476 (8 August 2006)
17.	Rashtriya Ispat Nigam Limited & Anr VS. M/S Verma Transport Company [2006] Insc 477 (8 August 2006)
18.	Anand Regional Co. Op Oil S. Union Ltd. VS. Shaileshkumar Harshadbhai Shah [2006] Insc 478 (8 August 2006)
19.	National Textile Corporation (Guj.) Ltd. VS. State Bank of India & Ors [2006] Insc 479 (8 August 2006)
20.	Atyant Pichhara Barg Chhatra Sangh & Anr VS. Jharkhand State Vaishya Federation & Ors [2006] Insc 480 (8 August 2006)
21.	Punjab Wireless Systems Employees Union VS. Winsome Yarns Ltd. & Ors [2006] Insc 481 (8 August 2006)
22.	Municipal Council, Samrala VS. Sukhwinder Kaur [2006] Insc 482 (8 August 2006)
23.	Ashok Kumar Sahu VS. Union of India & Ors [2006] Insc 483 (8 August 2006)
24.	Principal, Mehar Chand Polytechnic & Anr VS. Anu Lumba & Ors [2006] Insc 484 (8 August 2006)
25.	State of Orissa & Anr VS. Aswini Kumar Baliarsingh [2006] Insc 485 (8 August 2006)
26.	Rashtriya Ispat Nigam Limited & Anr VS. M/S Verma Transport Company [2006] Insc 486 (8 August 2006)
27.	Central Bureau of Investigation VS. Shri Ravi Shankar Srivastava, Ias and Anr [2006] Insc 487 (10 August 2006)
28.	Kamal Kumar Dutta & Anr VS. Ruby General Hospital Ltd. & Ors [2006] Insc 488 (11 August 2006)
29.	State Bank of India & Ors VS. Ramesh Dinkar Punde [2006] Insc 489 (11 August 2006)
30.	The Government of Andhra Pradesh & Ors VS. M. Krishnaveni & Ors [2006] Insc 490 (11 August 2006)
31.	U.T. of Dadra & Haveli & Anr VS. Fatehsinh Mohansinh Chauhan [2006] Insc 491 (14 August 2006)
32.	Krishnan VS. State of Tamil Nadu [2006] Insc 492 (14 August 2006)
33.	M/S Alembic Glass Industries Ltd. VS. The Commissioner of Central Excise [2006] Insc 493 (14 August 2006)
34.	Dankha Devi Agarwal VS. Tara Properties Pvt. Limited & Ors [2006] Insc 494 (17 August 2006)
35.	Union of India & Anr VS. K.G. Soni [2006] Insc 495 (17 August 2006)
36.	Saraswat Co-Op. Bank Ltd. & Anr VS. State of Maharashtra & Ors [2006] Insc 496 (17 August 2006)
37.	Sudam Ganpat Kutwal P.A. Holder of Shankar Sitaram Bhosle VS. Shevantabai Tukaram Gulumkar [2006] Insc 497 (18 August 2006)
38.	Jai Singh VS. Union of India & Ors [2006] Insc 498 (18 August 2006)
39.	Dyaneshwar Ramachandra Rao Patange VS. Bhagirathibai [2006] Insc 499 (18 August 2006)
40.	Tundal & Ors VS. Munshi & Ors [2006] Insc 500 (18 August 2006)
41.	Pulicherla Nagaraju @ Nagaraja Reddy VS. State of A.P [2006] Insc 501 (18 August 2006)
42.	Pardeep Kumar VS. Union Administration, Chandigarh [2006] Insc 502 (18 August 2006)
43.	Hamza Haji VS. State of Kerala & Anr [2006] Insc 503 (18 August 2006)
44.	P. Narayanappa & Anr VS. State of Karnataka & Ors [2006] Insc 504 (18 August 2006)
45.	Vinod K. Chawla VS. Union of India & Ors [2006] Insc 505 (18 August 2006)
46.	Rajiv Ranjan Singh 'Lalan' & Anr VS. Union of India & Ors [2006] Insc 506 (21 August 2006)
47.	State of West Bengal & Ors VS. Sri Sri Lakshmi Janardan Thakur & Ors [2006] Insc 507 (21 August 2006)
48.	Electronics Corporation of India Ltd. VS. Electronics Corporation of India Service Engineers Union [2006] Insc 508 (21 August 2006)
49.	Ram Badan Sharma VS. State of Bihar [2006] Insc 509 (21 August 2006)
50.	Committee of Management Kanya Junior High School Bal Vidya Mandir, Etah, U.P. VS. Sachiv, U.P. Basic Shiksha Parishad Allahabad, U.P. & Othe [2006] Insc 510 (21 August 2006)
51.	Rajiv Ranjan Singh 'Lalan' & Anr VS. Union of India & Ors [2006] Insc 511 (21 August 2006)
52.	Kuldip Nayar VS. Union of India & Ors [2006] Insc 512 (22 August 2006)
53.	Confederation of Ex-Servicemen Associations & Ors VS. Union of India & Ors [2006] Insc 513 (22 August 2006)
54.	Rangnath Haridas VS. Dr. Shrikant B. Hegde [2006] Insc 514 (22 August 2006)
55.	T. Anjanappa & Ors VS. Somalingappa and Anr [2006] Insc 515 (22 August 2006)
56.	Settu & Ors VS. State of Tamil Nadu [2006] Insc 516 (22 August 2006)
57.	M/S. Duncans Industries Ltd., Calcutta VS. Commissioner of Central Excise, New Delhi [2006] Insc 517 (22 August 2006)
58.	Lal Chand VS. Oriental Insurance Co. Ltd [2006] Insc 518 (22 August 2006)
59.	Ganpatibai and Anr VS. State of M.P. & Ors [2006] Insc 519 (23 August 2006)
60.	State Inspector of Police Visakhapatnam VS. Surya Sankaram Karri [2006] Insc 520 (24 August 2006)
61.	Commissioner of Central Excise, Chandigarh VS. M/S. Punjab Laminates Pvt. Ltd [2006] Insc 521 (24 August 2006)
62.	Ramjee Rai & Ors VS. State of Bihar [2006] Insc 522 (24 August 2006)
63.	Jagdish Murav VS. State of U.P. & Ors [2006] Insc 523 (24 August 2006)
64.	M/S. O.N.G.C. Ltd VS. Commnr. of Customs, Mumbai [2006] Insc 524 (24 August 2006)
65.	Krishna Bhagya Jala Nigam Ltd. VS. Mohammed Rafi [2006] Insc 525 (24 August 2006)
66.	Jai Narain Parasurampuria & Ors VS. Pushpa Devi Saraf & Ors [2006] Insc 526 (24 August 2006)
67.	Surendra & Anr VS. State of Maharashtra [2006] Insc 527 (24 August 2006)
68.	Kishori Lal VS. Sales Officer, District Land Development Bank & Ors [2006] Insc 528 (24 August 2006)
69.	Bihar State Financial Corpn. & Ors VS. M/S. Chemicot India Pvt. Ltd. & Ors [2006] Insc 529 (24 August 2006)
70.	Sandeep Subhash Parate VS. State of Maharashtra & Ors [2006] Insc 530 (24 August 2006)
71.	Tulsi & Ors VS. Chandrika Prasad. & Ors [2006] Insc 531 (24 August 2006)
72.	Farrukhabad Gramin Bank VS. Ashok Saxena & Ors [2006] Insc 532 (24 August 2006)
73.	M/S. Abdul Gaffar Abdul Rehman VS. M/S.Shivnath Rai Harnarain (I) Ltd.& Anr [2006] Insc 533 (24 August 2006)
74.	Falcon Retreat Pvt. Ltd. & Another VS. Edc Ltd. & Ors [2006] Insc 534 (24 August 2006)
75.	General Manager, Vijaya Bank & Anr VS. Pramod Kumar Gupta [2006] Insc 535 (24 August 2006)
76.	Vidyodaya Trust & Ors VS. Mr. Mohan Prasad R & Ors [2006] Insc 536 (25 August 2006)
77.	Director General,Directorate General of Doordarshan & Ors VS. Anand Patwardhan & Anr [2006] Insc 537 (25 August 2006)
78.	Santosh Kumar VS. State of M.P [2006] Insc 538 (25 August 2006)
79.	M/S Royal Parasdise Hotel (P) Ltd VS. State of Haryana & Ors [2006] Insc 539 (25 August 2006)
80.	State of U.P. & Ors VS. Maqbool Ahmad [2006] Insc 540 (25 August 2006)
81.	Ganesh Bank, Kurundwad Ltd. & Ors VS. The Union of India & Ors [2006] Insc 541 (28 August 2006)
82.	C.A.G. of India VS. State of Rajasthan & Ors [2006] Insc 542 (28 August 2006)
83.	B. Srinivasa Reddy VS. Karnataka Urban Water Supply & Drainage Board Employees' A [2006] Insc 543 (28 August 2006)
84.	Seema Ghosh VS. Tata Iron & Steel Company [2006] Insc 544 (28 August 2006)
85.	M. Meenakshi & Ors VS. Metadin Agarwal & Ors [2006] Insc 545 (29 August 2006)
86.	Ramdev Food Products Pvt. Ltd. VS. Arvindbhai Rambhai Patel & Ors [2006] Insc 546 (29 August 2006)
87.	Jindal Vijayanagar Steel (Jsw Steel Ltd.) VS. Jindal Praxair Oxygen Company Ltd [2006] Insc 547 (29 August 2006)
88.	Corporation of Kochi VS. Elamkulam Village Co-Operative Society Ltd. and Anr [2006] Insc 548 (29 August 2006)
89.	Defiance Knitting Industries Pvt. Ltd VS. Jay Arts [2006] Insc 549 (30 August 2006)
90.	State of West Bengal VS. Haresh C. Banerjee & Ors [2006] Insc 550 (30 August 2006)
91.	Union of India & Anr VS. Ayub Ali [2006] Insc 551 (30 August 2006)
92.	United India Insurance Co. Ltd. VS. J.A.Infra Structure Pvt.Ltd. [2006] Insc 552 (30 August 2006)
93.	Khalek Shaikh VS. State of West Bengal [2006] Insc 553 (31 August 2006)
94.	Surinder Singh Alias Chhinda and Anr VS. State of Punjab [2006] Insc 554 (31 August 2006)
95.	Commissioner of Customs New Delhi VS. M/S Prodelin India (P) Ltd [2006] Insc 555 (31 August 2006)
96.	Commissioner of Customs, Mumbai VS. M/S. Toyo Engineering India Limited [2006] Insc 556 (31 August 2006)
97.	Renuka Bai Alias Rinku Alias Ratan & Anr VS. State of Maharashtra [2006] Insc 557 (31 August 2006)