1. |
Malik Mazhar Sultan & Anr Vs. U.P. Public Service Commission & Ors [2006] Insc 167 (3 April 2006)
|
2. |
Gonchi Rajashekhar Reddy Vs. State of A.P. & Ors [2006] Insc 168 (3 April 2006)
|
3. |
Joseph Antony Lazarus Vs. A.J. Francis [2006] Insc 169 (3 April 2006)
|
4. |
The Chairman, Neyveli Lignite Corpn.Ltd Vs. C. Govinda Padayachi & Anr [2006] Insc 170 (3 April 2006)
|
5. |
State of Maharashtra & Ors Vs. A.P. Paper Mills Ltd [2006] Insc 171 (3 April 2006)
|
6. |
Hari Shankar Singhania & Ors Vs. Gaur Hari Singhania & Ors [2006] Insc 172 (4 April 2006)
|
7. |
Punjab State Industrial De Vs.Corporation Ltd Vs. P.N.F.C.Karamchari Sangh & Anr [2006] Insc 173 (4 April 2006)
|
8. |
Rajasthan Housing Board Through Its Chairman Vs. Shivraj Singh Bhandari [2006] Insc 174 (4 April 2006)
|
9. |
Karnataka Power Corporation Ltd Through Its Chairman & Managing Director and Anr Vs. K. Thangappan & Anr [2006] Insc 175 (4 April 2006)
|
10. |
Hindustan Zinc Ltd Vs. Friends Coal Carbonisation [2006] Insc 176 (4 April 2006)
|
11. |
Harihar Nath & Ors Vs. State Bank of India & Ors [2006] Insc 177 (4 April 2006)
|
12. |
State of Chhattisgarh Vs. Lekhram [2006] Insc 178 (5 April 2006)
|
13. |
Ranjit Singh Vs. Union of India & Ors [2006] Insc 179 (5 April 2006)
|
14. |
Nagarathinam & Ors Vs. State [2006] Insc 180 (5 April 2006)
|
15. |
Gursewak Singh Vs. Avtar Singh & Ors [2006] Insc 181 (5 April 2006)
|
16. |
Munivel Vs. State of Tamil Nadu [2006] Insc 182 (5 April 2006)
|
17. |
Union of India & Anr Vs. Satya Prakash & Ors [2006] Insc 183 (5 April 2006)
|
18. |
State of Haryana Vs. Ranbir Alias Rana [2006] Insc 184 (5 April 2006)
|
19. |
Commissioner of Police, New Delhi Vs. Narender Singh [2006] Insc 185 (5 April 2006)
|
20. |
Narinder Mohan Arya Vs. United India Insurance Co.Ltd. & Ors [2006] Insc 186 (5 April 2006)
|
21. |
T. Aruntperunjothi Vs. State Through S.H.O., Pondicherry [2006] Insc 187 (5 April 2006)
|
22. |
M.V.S Bijlani Vs. Union of India & Ors [2006] Insc 188 (5 April 2006)
|
23. |
Central Government of India & Ors Vs. Krishnaji Parvetesh Kulkarni [2006] Insc 189 (5 April 2006)
|
24. |
T. Madhava Kurup Vs. T.C. Madhava Kurup & Ors [2006] Insc 190 (5 April 2006)
|
25. |
T. N. Godavarman Thirumalpad Vs. Union of India & Ors [2006] Insc 191 (10 April 2006)
|
26. |
The State of Gujarat & Anr Vs. Mahendrakumar Parshottambhai [2006] Insc 192 (10 April 2006)
|
27. |
Secretary, State of Karnataka & Ors Vs. Umadevi & Ors [2006] Insc 193 (10 April 2006)
|
28. |
Nanya Imports & Exports Enterprises Vs. Commissioner of Customs, Chennai [2006] Insc 194 (10 April 2006)
|
29. |
Syndicate Bank Vs. Channaveerappa Beleri & Ors [2006] Insc 195 (10 April 2006)
|
30. |
T.N. Godavarman Thirumulpad Vs. Union of India & Ors [2006] Insc 196 (10 April 2006)
|
31. |
Lok Ram Vs. Nihal Singh & Anr [2006] Insc 197 (10 April 2006)
|
32. |
G.M. Tank Vs. State of Gujarat & Anr [2006] Insc 198 (10 April 2006)
|
33. |
K. T. Veerappa & Ors Vs. State of Karnataka & Ors [2006] Insc 199 (12 April 2006)
|
34. |
Minu Kumari and Anr Vs. The State of Bihar & Ors [2006] Insc 200 (12 April 2006)
|
35. |
Rama Narang Vs. Ramesh Narang & Anr [2006] Insc 201 (12 April 2006)
|
36. |
State of Maharashtra & Anr Vs. Suresh Pandurang Darvakar [2006] Insc 202 (13 April 2006)
|
37. |
M.C. Mehta Vs. Union of India & Ors [2006] Insc 203 (13 April 2006)
|
38. |
R.D. Upadhyay Vs. State of A.P. & Ors [2006] Insc 204 (13 April 2006)
|
39. |
Jindal Stainless Ltd. & Anr Vs. State of Haryana & Ors [2006] Insc 205 (13 April 2006)
|
40. |
U.P.S.R.T.C. Ltd. Vs. Sarada Prasad Misra & Anr [2006] Insc 206 (13 April 2006)
|
41. |
Transmission Corpn., A.P. Ltd. & Ors Vs. P. Ramachandra Rao & Anr [2006] Insc 207 (17 April 2006)
|
42. |
Rodemadan India Limited Vs. International Trade Expo Centre Limited [2006] Insc 208 (17 April 2006)
|
43. |
Saheb Khan Vs. Mohd. Yousufuddin & Ors [2006] Insc 209 (17 April 2006)
|
44. |
M/S Indcon Structurals (P) Ltd Vs. Commissioner of Central Excise, Chennai [2006] Insc 210 (17 April 2006)
|
45. |
Indian Bank Vs. Abs Marine Products Pvt. Ltd [2006] Insc 211 (18 April 2006)
|
46. |
Abhujit Gupta Vs. S.N. B. National Centre, Basic Sciences & Ors [2006] Insc 212 (18 April 2006)
|
47. |
Indian Bank Vs. Abs Marine Products Pvt. Ltd [2006] Insc 213 (18 April 2006)
|
48. |
Gurdev Kaur & Ors Vs. Kaki & Ors [2006] Insc 214 (18 April 2006)
|
49. |
Raj Pal & Ors Vs. The State of Haryana [2006] Insc 215 (19 April 2006)
|
50. |
Sedco Forex International Drilling Inc Vs. The Oil & Natural Gas Corporation Ltd. [2006] Insc 216 (20 April 2006)
|
51. |
State of Karnataka & Anr Vs. All India Manufacturers Organization & Ors [2006] Insc 217 (20 April 2006)
|
52. |
M/S. H.P.L. Chemicals Limited Vs. Commissioner of Central Excise, Chandigarh [2006] Insc 218 (20 April 2006)
|
53. |
M/S Mukand Ltd. Vs. Hindustan Petroleum Corporation Ltd. [2006] Insc 219 (21 April 2006)
|
54. |
Ashok Lenka Vs. Rishi Dikshit & Ors [2006] Insc 220 (21 April 2006)
|
55. |
New Okhla Industrial Development Authority Vs. Kendriya Karamchari Sahkari Grih Nirman Samiti [2006] Insc 221 (24 April 2006)
|
56. |
State of Kerala & Ors Vs. Sunil Kumar S. & Ors [2006] Insc 222 (24 April 2006)
|
57. |
A.P. Nayar & Ors Vs. Reha. Min. Emp. Coop. House Bldg. Soc. Ltd. & Ors [2006] Insc 223 (24 April 2006)
|
58. |
Purushottam Kumar Jha Vs. State of Jharkhand & Ors [2006] Insc 224 (24 April 2006)
|
59. |
D. Anuradha Vs. Joint Secretary & Anr [2006] Insc 225 (24 April 2006)
|
60. |
Maharashtra State Mining Corporation Vs. Sunil S/O Pundikaro Pathak [2006] Insc 226 (24 April 2006)
|
61. |
Mst. Sugani Vs. Rameshwar Das & Anr [2006] Insc 227 (25 April 2006)
|
62. |
Padma Ben Banushali & Anr Vs. Yogendra Rathore & Ors [2006] Insc 228 (25 April 2006)
|
63. |
Amarjit Kaur & Ors Vs. Karamvir Singh & Ors [2006] Insc 229 (25 April 2006)
|
64. |
Budhan Singh & Ors Vs. State of Bihar [2006] Insc 230 (25 April 2006)
|
65. |
Jayasingh Vs. K.K. Velayutham & Anr [2006] Insc 231 (25 April 2006)
|
66. |
Gurswaroop Joshi Vs. Beena Sharma & Ors [2006] Insc 232 (25 April 2006)
|
67. |
Bir Singh Vs. State of Himachal Pradesh [2006] Insc 233 (25 April 2006)
|
68. |
S.S. Rana Vs. Registrar, Co-Operative Societies & Anr [2006] Insc 234 (25 April 2006)
|
69. |
State of Rajasthan & Anr Vs. Kulwant Kaur [2006] Insc 235 (25 April 2006)
|
70. |
Pandit Vasudev Vyas Vs. Board of Mgmt, S.S.J.S. Peeth & Ors [2006] Insc 236 (25 April 2006)
|
71. |
Devendra Kumar Singh Vs. Administrator, Bihar Coop. Mkt. Un. Ltd. & Anr [2006] Insc 237 (25 April 2006)
|
72. |
Jitendra Ram @ Jitu Vs. State of Jharkhand [2006] Insc 238 (25 April 2006)
|
73. |
Ceat Ltd. Vs. Murphy India Employees Union [2006] Insc 239 (25 April 2006)
|
74. |
Management, Mettur Beardsell Ltd. Vs. Workmen of Mettur Beardsell Ltd. & Anr [2006] Insc 240 (26 April 2006)
|
75. |
State of Bihar & Ors Vs. Bihar Pensioners Samaj [2006] Insc 241 (27 April 2006)
|
76. |
D.C. Aggarwal Vs. State Bank of India and Another [2006] Insc 242 (27 April 2006)
|
77. |
Marwar Gramin Bank & Anr Vs. Ram Pal Chouhan [2006] Insc 243 (27 April 2006)
|
78. |
Haryana State Electricity Board Vs. Mam Chand [2006] Insc 244 (28 April 2006)
|
79. |
Anil Kumar Vitthal Shete & Ors Vs. State of Maharashtra & Anr [2006] Insc 245 (28 April 2006)
|
80. |
Union of India Vs. M/S. Millenium Mumbai Broadcast Pvt. Ltd [2006] Insc 246 (28 April 2006)
|
81. |
Oswal Woolen Mills Ltd. Vs. Punjab State Electricity Board & Anr [2006] Insc 247 (28 April 2006)
|
82. |
New India Assurance Co. Ltd. Vs. Harshadbhai Amrutbhai Modhiya & Anr [2006] Insc 248 (28 April 2006)
|
83. |
ICICI Bank Ltd. Vs. Sidco Leathers Ltd. & Ors [2006] Insc 249 (28 April 2006)
|
84. |
Surendra Singh @ Bittu Vs. State of Uttaranchal [2006] Insc 250 (28 April 2006)
|
85. |
Indu Shekhar Singh & Ors Vs. State of U.P. & Ors [2006] Insc 251 (28 April 2006)
|
86. |
P.D. Agrawal Vs. State Bank of India & Ors [2006] Insc 252 (28 April 2006)
|
87. |
New India Assurance Co. Ltd. Vs. Harshadbhai Amrutbhai Modhiya & Anr [2006] Insc 253 (28 April 2006)
|
88. |
San-A Tradubg Co. Ltd. Vs. I.C. Textiles Ltd. [2006] Insc 254 (28 April 2006)
|
89. |
M/S. Sunrise Associates Vs. Govt. of Nct of Delhi & Ors [2006] Insc 255 (28 April 2006)
|
90. |
Sharad Subramanyan Vs. Soumi Mazumdar & Ors [2006] Insc 256 (28 April 2006)
|