SEPTEMBER 2005
1.	Central Coalfields Ltd. Vs. State of Jharkhand & Ors [2005] Insc 458 (1 September 2005)
2.	Shatrusailya Digvijaysingh Jadeja Vs. Commissioner of Income Tax, Rajkot [2005] Insc 459 (1 September 2005)
3.	Commissioner of Income Tax, Rajkot Vs. Shatrusailya Digvijaysingh Jadeja [2005] Insc 460 (1 September 2005)
4.	M/S Natwar Parikh & Co. Ltd. Vs. State of Karnataka & Others [2005] Insc 461 (1 September 2005)
5.	V.D. Chaudhary Vs. State of U.P. And Anr [2005] Insc 462 (1 September 2005)
6.	State of U.P. & Others Vs. Sukhpal Singh Bal [2005] Insc 463 (2 September 2005)
7.	Mangal Singh & Ors Vs. State of Bihar [2005] Insc 464 (2 September 2005)
8.	M/S. Amit Products (India) Ltd. Vs. Chief Engineer (O & M) Circle & Anr [2005] Insc 465 (2 September 2005)
9.	V. Ramana Vs. A.P.S.R.T.C. & Ors [2005] Insc 466 (5 September 2005)
10.	Bagirath Singh & Anr Vs. State of Haryana & Ors [2005] Insc 467 (6 September 2005)
11.	Mahadeo Bajirao Patil Vs. State of Maharashtra & Ors [2005] Insc 468 (6 September 2005)
12.	Parsottambhai Maganbhai Patel & Ors Vs. State of Gujarat And Anr [2005] Insc 469 (6 September 2005)
13.	Surinder Singh @ Shingara Singh Vs. State of Punjab [2005] Insc 470 (6 September 2005)
14.	P.W.D. Karamchari Sangh Vs. State of Rajasthan & Anr [2005] Insc 471 (6 September 2005)
15.	Bagirath Singh and Anr. Vs. State of Haryana and Ors. (06 September 2005)
16.	Dharam Veer Singh and Ors. Vs. State of Haryana and Ors. (06 September 2005)
17.	Ranvir Singh & Anr Vs. Union of India [2005] Insc 472 (7 September 2005)
18.	Union of India Vs. Pramod Gupta (D) By Lrs. & Ors [2005] Insc 473 (7 September 2005)
19.	State of Rajasthan & Ors Vs. Basant Nahata [2005] Insc 474 (7 September 2005)
20.	Rai University Vs. State of Chhattisgarh & Ors [2005] Insc 475 (7 September 2005)
21.	Anantlal Ghosh Vs. State of West Bengal (07 September 2005)
22.	Damodaran Pillai & Ors Vs. South Indian Bank Ltd [2005] Insc 476 (8 September 2005)
23.	State of Haryana & Anr Vs. Satyender Singh Rathore [2005] Insc 477 (8 September 2005)
24.	Reddy Sampath Kumar Vs. State of Andhra Pradesh (08 September 2005)
25.	Management Committee of Montfort Senior Secondary School Vs. Shri Vijay Kumar & Ors [2005] Insc 478 (12 September 2005)
26.	Mgmt., Kalpataru Vidya Samasthe ( R ) & Anr Vs. S.B. Gupta & Anr [2005] Insc 479 (12 September 2005)
27.	Dilip Kumar Ghosh & Ors Vs. Chairman & Ors [2005] Insc 480 (12 September 2005)
28.	Bank of India & Anr Vs. Avinash D. Mandivikar & Ors [2005] Insc 481 (14 September 2005)
29.	Satbir Singh and Ors. Vs. State of Haryana (14 September 2005)
30.	State Bank's Staff Union Madras Vs. Union of India & Ors [2005] Insc 482 (15 September 2005)
31.	Hari Rao Vs. N. Govindachari & Ors [2005] Insc 483 (15 September 2005)
32.	Mrs. Sanjana M. Wig Vs. Hindustan Petro Corporation Ltd [2005] Insc 484 (15 September 2005)
33.	Gurcharan Singh Vs. Registrar, Co-operative Societies, Himachal Pradesh and Ors. (15 September 2005)
34.	Md. Munna Vs. Union of India & Ors [2005] Insc 485 (16 September 2005)
35.	Mahatma Gandhi Mission Vs. City & Industrial Development Corporation Ltd. & Ors [2005] Insc 486 (16 September 2005)
36.	Devasahayam Vs. P. Savithramma & Ors [2005] Insc 487 (16 September 2005)
37.	M/S George Williamson (Assam) Ltd. Vs. Commissioner of Income Tax, Guwahati [2005] Insc 488 (19 September 2005)
38.	Sanatan Rana Vs. State of Jharkhand [2005] Insc 489 (19 September 2005)
39.	U.P.S.E.B. & Anr Vs. Sant Kabir Sahakari Katai Mills Ltd [2005] Insc 490 (19 September 2005)
40.	Ajit Kumar Nag Vs. G.M.(P.J.)Indian Oil Corporation. Ltd. Haldia & Ors [2005] Insc 491 (19 September 2005)
41.	Unit Trust of India Vs. Ravinder Kumar Shukla, [2005] Insc 492 (19 September 2005)
42.	Sita Ram Paswan & Anr Vs. State of Bihar [2005] Insc 493 (19 September 2005)
43.	Col. Anil Kak (Retd.) Vs. Municipal Corporation, Indore & Ors [2005] Insc 494 (19 September 2005)
44.	Ajit Kumar Nag Vs. G.M.(P.J.) Indian Oil Corporation. Ltd. Haldia & Ors [2005] Insc 495 (19 September 2005)
45.	R.C. Tobacco Pvt. Ltd. & Anr Etc. Vs. Union of India & Ors [2005] Insc 496 (19 September 2005)
46.	Jaswant Raj Soni Vs. Prakash Mal [2005] Insc 497 (19 September 2005)
47.	Anwari Begum Vs. Sher Mohammad and Anr. (19 September 2005)
48.	Amar Singh Ramjibhai Barot Vs. State of Gujarat (19 September 2005)
49.	Hindustan Petroleum Corpn. Ltd. Vs. Darius Shapur Chenai & Ors [2005] Insc 498 (20 September 2005)
50.	G. Srinivas Vs. Government of A.P. & Ors [2005] Insc 499 (20 September 2005)
51.	S.M.S. Pharmaceuticals Ltd. Vs. Neeta Bhalla And Anr [2005] Insc 500 (20 September 2005)
52.	Geeta Jagdish Mangtani Vs. Jagdish Mangtani [2005] Insc 501 (20 September 2005)
53.	M/S. Anand Nishikawa Co.Ltd. Vs. Commissioner of Central Excise, Meerut [2005] Insc 502 (23 September 2005)
54.	Aniglase Yohannan Vs. Ramlatha and Ors. (23 September 2005)
55.	Joseph Severance And Ors. Vs. Benny Mathew and Ors. (23 September 2005)
56.	Obettee Pvt. Ltd. Vs. Mohd. Shafiq Khan (23 September 2005)
57.	State Through C.B.I. Vs. Amaramani Tripathi [2005] Insc 503 (26 September 2005)
58.	T.N. Godavarman Thirumulpad Vs. Union of India & Ors [2005] Insc 504 (26 September 2005)
59.	Harshad Chiman Lal Modi Vs. DIFUniversal & Anr [2005] Insc 505 (26 September 2005)
60.	Devinder Singh & Ors Vs. State of Punjab [2005] Insc 506 (26 September 2005)
61.	M/S Sharp Industries Ltd. Vs. Commissioner of Central Excise, Mumbai-Iii [2005] Insc 507 (26 September 2005)
62.	Commissioner of Central Excise, Hyderabad-II. Vs. M/S Aldec Corporation & Others [2005] Insc 508 (26 September 2005)
63.	Union of India and Ors. Vs. Joseph P. Cherian (26 September 2005)
64.	TCI Finance Ltd. Vs. Calcutta Medical Centre Ltd. and Anr. (26 September 2005)
65.	State of West Bengal and Anr. Vs. Alpana Roy and Ors. (26 September 2005)
66.	U.P. State Spinning Co. Ltd. Vs. R.S. Pandey and Anr. (26 September 2005)
67.	P.C. Aggarwala Vs. Payment of Wages Inspector, M.P. and Ors. (26 September 2005)
68.	M.M.Bilaney & Anr Vs. Fali Rustomji Kumana [2005] Insc 509 (27 September 2005)
69.	State of Uttar Pradesh & Anr Vs. Brijpal Singh [2005] Insc 510 (27 September 2005)
70.	State of Andhra Pradesh Vs. Kanda Gopaludu (27 September 2005)
71.	Gurmeet Singh Vs. State of Uttar Pradesh [2005] Insc 511 (28 September 2005)
72.	Common Cause A Registered Society Vs. Union of India & Ors [2005] Insc 512 (28 September 2005)
73.	Arvind Kumar Saxena Vs. Brij Raj Kishore Ranga & Ors [2005] Insc 513 (28 September 2005)
74.	Air India Ltd. & Ors Vs. Vishal Capoor & Ors [2005] Insc 514 (28 September 2005)
75.	Commissioner of Sales Tax, U.P. Vs. Swadeshi Polytax Ltd., Ghaziabad (28 September 2005)
76.	M/S Ngef Ltd. Vs. M/S Chandra Developers Pvt. Ltd. & Anr [2005] Insc 515 (29 September 2005)
77.	Ram Bhual Vs. Ambika Singh [2005] Insc 516 (29 September 2005)
78.	State of Goa Vs. Babu Thomas [2005] Insc 517 (29 September 2005)
79.	State of M.P. Vs. Dayal Sahu [2005] Insc 518 (29 September 2005)
80.	Pentakota Satyanarayana & Ors Vs. Pentakota Seetharatnam & Ors [2005] Insc 519 (29 September 2005)
81.	Sidharth Vs. State of Bihar [2005] Insc 520 (30 September 2005)
82.	M/S Gopal Zarda Udyog Vs. The Commissioner of Central Excise, New Delhi [2005] Insc 521 (30 September 2005)
83.	Rakesh Vij Vs. Dr. Raminder Pal Singh Sethi & Ors [2005] Insc 522 (30 September 2005)
84.	Jainhind Roadways Vs. Maharashtra Rajya Mathadi Transport and General Kamgar Union and Ors. (30 September 2005)