OCTOBER 2005
1.	All India Employees Self Contributory Superannuation Pension Scheme Vs. Kuriakose Vs. Cherian & Ors [2005] Insc 523 (3 October 2005)
2.	State of M.P. Vs. Bala @ Balaram [2005] Insc 524 (3 October 2005)
3.	The Commissioner of Central Excise, New Delhi Vs. M/S Hari Chand Shri Gopal [2005] Insc 525 (3 October 2005)
4.	Bangalore Development Authority & Ors Vs. R. Hanumaiah & Ors [2005] Insc 526 (3 October 2005)
5.	Gaya Prasad Kar Vs. Subrata Kumar Banerjee [2005] Insc 527 (3 October 2005)
6.	State of M.P. Vs. Bala @ Balaram [2005] Insc 528 (3 October 2005)
7.	Air India Employees Self Contributory Superannuation Pension Scheme Vs. Kuriakose Vs. Cherian & Ors [2005] Insc 529 (3 October 2005)
8.	Jagdish Narain Vs. Krishna & Ors [2005] Insc 530 (4 October 2005)
9.	Ruma Chakraborty Vs. Sudha Rani Banerjee & Anr [2005] Insc 531 (4 October 2005)
10.	M/S.Sait Nagjee Purushotham & Co. Ltd. Vs. Vimalabai Prabhulal & Ors [2005] Insc 532 (4 October 2005)
11.	State Bank of India Vs. K. C. Tharakan & Ors [2005] Insc 533 (4 October 2005)
12.	State of M.P. Vs. Parasram [2005] Insc 534 (4 October 2005)
13.	State of M.P. Vs. Mulli [2005] Insc 535 (4 October 2005)
14.	State of M.P. Vs. Gauri Shankar [2005] Insc 536 (4 October 2005)
15.	State of M.P. Vs. Govind [2005] Insc 537 (4 October 2005)
16.	State of Rajasthan Vs. M/S Nav Bharat Construction Company [2005] Insc 538 (4 October 2005)
17.	Hafiz Vs. State of U.P [2005] Insc 539 (4 October 2005)
18.	Sarup Singh Vs. State of Punjab [2005] Insc 540 (4 October 2005)
19.	Rajender Singh Vs. Lt. Governor, Andaman & Nicobar Islands & Ors [2005] Insc 541 (4 October 2005)
20.	Rajasthan Financial Corpn. & Anr Vs. The Official Liquidator & Anr [2005] Insc 542 (5 October 2005)
21.	State of M.P. Vs. Killu @ Kailash Vishwakarma [2005] Insc 543 (5 October 2005)
22.	State of M.P. Vs. Vilru @ Kamal [2005] Insc 544 (5 October 2005)
23.	Britannia Industries Ltd. Vs. Commissioner of Income Tax, West Bengal, Kolkata & Anr [2005] Insc 545 (5 October 2005)
24.	Re: Smt. Sayalee Sanjeev Joshi, Member, Maharashtra Public Service Commission [2005] Insc 546 (5 October 2005)
25.	Naresh Kumar Goyal Vs. Union of India & Ors [2005] Insc 547 (5 October 2005)
26.	Lillykutty Vs. Scrutiny Committee, S.C. & S.T. & Others [2005] Insc 548 (6 October 2005)
27.	Suresh Seth Vs. Commissioner, Indore Municipal Corporation & Ors [2005] Insc 549 (6 October 2005)
28.	D. Ganesh Rao Patnaik & Ors Vs. State of Jharkhand & Ors [2005] Insc 550 (6 October 2005)
29.	Center For Public Interest Litigation And Anr Vs. Union of India And Anr [2005] Insc 551 (6 October 2005)
30.	State of M.P. Vs. Rajesh [2005] Insc 552 (6 October 2005)
31.	State of M.P. Vs. Sheshrao [2005] Insc 553 (6 October 2005)
32.	State of M.P. Vs. Dayanand Dohar [2005] Insc 554 (6 October 2005)
33.	State of M.P. Vs. Rakesh [2005] Insc 555 (6 October 2005)
34.	K. Channegowda & Ors Vs. Karnataka Public Service Commission & Ors [2005] Insc 556 (6 October 2005)
35.	Rameshwar Prasad & Ors Vs. Union of India & Anr [2005] Insc 557 (7 October 2005)
36.	State of Karnataka Through Cbi Vs. C. Nagarajaswamy [2005] Insc 558 (7 October 2005)
37.	U.O.I. Thr. Govt. of Pondicherry & Anr Vs. V. Ramakrishnan & Ors [2005] Insc 559 (7 October 2005)
38.	P.C. Varghese Vs. Devaki Amma Balambika Devi & Ors [2005] Insc 560 (7 October 2005)
39.	Harnek Singh Vs. Charanjit Singh & Ors [2005] Insc 561 (7 October 2005)
40.	Assam Small Scale Ind. Dev. Corp. Ltd. & Ors Vs. M/S. J.D. Pharmaceuticals & Anr [2005] Insc 562 (7 October 2005)
41.	Saroop Singh Vs. Banto & Ors [2005] Insc 563 (7 October 2005)
42.	Union of India Thr. Inspector, Cbi Vs. Purnandu Biswas [2005] Insc 564 (7 October 2005)
43.	N.K. Sharma Vs. Abhimanyu [2005] Insc 565 (7 October 2005)
44.	M/S Compack Pvt. Ltd. Vs. Commissioner of Central Excise, Vadodara [2005] Insc 566 (7 October 2005)
45.	State Through Inspector of Police, A.P. Vs. K. Narasimhachary [2005] Insc 567 (7 October 2005)
46.	Saroop Singh Vs. Banto & Ors [2005] Insc 568 (7 October 2005)
47.	Amteshwar Anand Vs. Virender Mohan Singh. & Ors [2005] Insc 569 (7 October 2005)
48.	U.O.I. & Ors Vs. Ashok Kumar & Ors [2005] Insc 570 (18 October 2005)
49.	V. Hucheswaran Vs. M/S. Madras Hardware Mart [2005] Insc 571 (18 October 2005)
50.	Union of India & Ors Vs. Braj Nandan Singh [2005] Insc 572 (19 October 2005)
51.	Ramlal & Anr Vs. Phagua & Ors [2005] Insc 573 (19 October 2005)
52.	Chennammal Vs. Munimalaiyan & Ors [2005] Insc 574 (19 October 2005)
53.	Union of India & Ors Vs. Ghulam Mohd. Bhat [2005] Insc 575 (20 October 2005)
54.	State of M.P. Vs. Veerendra Singh & Anr [2005] Insc 576 (20 October 2005)
55.	State of M.P. Vs. Anil [2005] Insc 577 (20 October 2005)
56.	State of M.P. Vs. Sangram & Ors [2005] Insc 578 (20 October 2005)
57.	State of M.P. Vs. Ballare @ Ram Gopal [2005] Insc 579 (20 October 2005)
58.	Controller of Defence Accounts (Pension) & Ors Vs. S. Balachandran Nair [2005] Insc 580 (21 October 2005)
59.	M/S Subhash Projects & Marketing Ltd. Vs. West Bengal Power Development Corporation Ltd. & Ors [2005] Insc 581 (21 October 2005)
60.	Union of India & Anr Vs. Raja Mohammed Amir Mohammad Khan [2005] Insc 582 (21 October 2005)
61.	S. Brahmanand & Ors Vs. K. R. Muthugopal & Ors [2005] Insc 583 (21 October 2005)
62.	Mass Holdings Pvt. Ltd. Vs. Municipal Corpn. of Greater Mumbai & Anr [2005] Insc 584 (21 October 2005)
63.	St. Theresa's Tender Loving Care Home & Ors Vs. State of Andhra Pradesh [2005] Insc 585 (24 October 2005)
64.	Mohd. Siddiq Ali Vs. High Court of A.P. & Ors [2005] Insc 586 (24 October 2005)
65.	State of M.P. Vs. Sunil [2005] Insc 587 (24 October 2005)
66.	State of M.P. Vs. Bhura Kunjda [2005] Insc 588 (24 October 2005)
67.	State of M.P. Vs. Badri @ Bhuru [2005] Insc 589 (24 October 2005)
68.	State of M.P. Vs. Ram Kumar [2005] Insc 590 (24 October 2005)
69.	State of M.P. Vs. Ramdeen & Ors [2005] Insc 591 (24 October 2005)
70.	State of Karnataka Vs. Laxuman [2005] Insc 592 (25 October 2005)
71.	State of U.P. Vs. Ganga Ram & Ors [2005] Insc 593 (25 October 2005)
72.	Surendranagar District Panchayat & Anr Vs. Jethabhat Pitamberbhai [2005] Insc 594 (25 October 2005)
73.	Surendranagar District Panchayat Vs. Dahyabhai Amarsinh [2005] Insc 595 (25 October 2005)
74.	Arvind Sud Vs. Union of India & Ors [2005] Insc 596 (25 October 2005)
75.	Dy. Commnr. of Income Tax, Cochin Vs. M/S. S.T.N. Textile Ltd. [2005] Insc 597 (25 October 2005)
76.	State of Tamil Nadu Vs. S.A. Raja [2005] Insc 598 (26 October 2005)
77.	C. Albert Morris Vs. K. Chandrasekaran & Ors [2005] Insc 599 (26 October 2005)
78.	Joint Commnr., H.R. & C.E. Administration Department Vs. Jayaraman & Ors [2005] Insc 600 (26 October 2005)
79.	M/S S.B.P. & Co. Vs. M/S Patel Engineering Ltd. & Anr [2005] Insc 601 (26 October 2005)
80.	State of Gujarat Vs. Mirzapur Moti Kureshi Kassab Jamat & Ors [2005] Insc 602 (26 October 2005)
81.	Sri Jayendra Saraswathi Swamigal Vs. State of Tamil Nadu [2005] Insc 603 (26 October 2005)
82.	State of Gujarat Vs. Mirzapur Moti Kureshi Kassab Jamat & Ors [2005] Insc 604 (26 October 2005)
83.	Sri Jayendra Saraswathy Swamigal, Tamil Nadu Vs. State of Tamil Nadu & Ors [2005] Insc 605 (26 October 2005)
84.	Haryana Urban Development Authority Vs. B.K. Sood [2005] Insc 606 (26 October 2005)
85.	Union of India Vs. Harinder Pal Singh & Ors [2005] Insc 607 (26 October 2005)
86.	Babubhai Odhavji Patel Vs. State of Gujarat [2005] Insc 608 (27 October 2005)
87.	Jaipur Municipal Corporation Vs. C.L. Mishra [2005] Insc 609 (27 October 2005)
88.	Satrucharla Vijaya Rama Raju Vs. Nimmaka Jaya Raju & Ors [2005] Insc 610 (27 October 2005)
89.	Babubhai Odhavji Patel, Etc. Etc. Vs. State of Gujarat [2005] Insc 611 (27 October 2005)
90.	C. K. Jidheesh Vs. Union of India & Ors [2005] Insc 612 (27 October 2005)
91.	P.K. Shaji @ Thammanam Shaji Vs. State of Kerala [2005] Insc 613 (27 October 2005)
92.	Triloki Nath & Ors Vs. State of U.P [2005] Insc 614 (28 October 2005)
93.	Bishna @ Bhiswadeb Mahato & Ors Vs. State of West Bengal [2005] Insc 615 (28 October 2005)
94.	Forum, Prevention of Envn. & Sound Pollution Vs. Union of India & Anr [2005] Insc 616 (28 October 2005)
95.	Commnr. of Customs (Imports), Mumbai Vs. M/S. Tullow India Operations Ltd [2005] Insc 617 (28 October 2005)
96.	Romesh Lal Jain Vs. Naginder Singh Rana & Ors [2005] Insc 618 (28 October 2005)
97.	Sohan Singh Vs. State of Uttaranchal [2005] Insc 619 (28 October 2005)
98.	Punjab & Sind Bank & Ors Vs. Mohinder Pal Singh & Ors [2005] Insc 620 (28 October 2005)
99.	Mylapore Club Vs. State of Tamil Nadu & Anr [2005] Insc 621 (28 October 2005)
100.	Baldev Singh Vs. Union of India & Ors [2005] Insc 622 (28 October 2005)