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Supreme Court Judgments


Latest Supreme Court of India Judgments 2023

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NOVEMBER 2005

1. R.M. Yellatti Vs. The Asst. Executive Engineer [2005] Insc 623 (7 November 2005)
2. Bhavanesh Mohanlal Amin & Anr Vs. Nirma Chemicals Works And Anr [2005] Insc 624 (7 November 2005)
3. N. Nanalal Kiklawala and Anr. Vs. State of Gujarat and Ors. (07 November 2005)
4. Narayan Prasad & Ors Vs. State of M.P [2005] Insc 625 (8 November 2005)
5. M/S Amar Alcoholi Ltd. Vs. Sicom Ltd. & Anr [2005] Insc 626 (8 November 2005)
6. ANZ Grindlays Bank Ltd @ Standard Chartered Grindlays Bank Ltd Vs. Union of India & Ors [2005] Insc 627 (8 November 2005)
7. Ramashray Yadav & Ors Vs. State of Bihar [2005] Insc 628 (8 November 2005)
8. Dilawar Singh Vs. Parvinder Singh @ Iqbal Singh & Anr [2005] Insc 629 (8 November 2005)
9. Pattammal & Ors Vs. Union of India & Anr [2005] Insc 630 (8 November 2005)
10. Ajai Agarwal & Ors Vs. Har Govind Prasad Singhal & Ors [2005] Insc 631 (8 November 2005)
11. Ponni Sugars (Erode) Limited Vs. The Deputy Commercial Tax Officer [2005] Insc 632 (8 November 2005)
12. Orissa Agro Industries Corporation Ltd. and Ors. Vs. Bharati Industries and Ors. (08 November 2005)
13. Gurpreet Singh Vs. State of Punjab [2005] Insc 633 (9 November 2005)
14. Paramjit Bhasin & Ors Vs. Union of India & Ors [2005] Insc 634 (9 November 2005)
15. Rukmani Ammal and Anr. Vs. Jagdeesa Gounder (09 November 2005)
16. Rajan Rai Vs. State of Bihar [2005] Insc 635 (10 November 2005)
17. S.K. Shukla & Ors Vs. State of U.P. & Ors [2005] Insc 636 (10 November 2005)
18. Uday Shankar Triyar Vs. Ram Kalewar Prasad Singh & Anr [2005] Insc 637 (10 November 2005)
19. Harbans Vs. Om Prakash and Ors. (10 November 2005)
20. State of A.P. & Anr Vs. A.P. Pensioners Association & Ors [2005] Insc 638 (11 November 2005)
21. U.P.S.R.T.C. Vs. Mahendra Nath Tiwari & Anr [2005] Insc 639 (11 November 2005)
22. Jagdish Kumar and Ors. Vs. State Of H.P. and Ors. (11 November 2005)
23. F.C.I. & Ors Vs. Sone Lal [2005] Insc 640 (14 November 2005)
24. Madan Lal and Anr. Vs. Bal Krishan and Ors. (14 November 2005)
25. Rite Approach Group Ltd. Vs. M/S Rosoboron Export [2005] Insc 641 (16 November 2005)
26. Narayan Chandra Ghosh & Others Vs. Kanailal Ghosh & Others [2005] Insc 642 (16 November 2005)
27. Himanshu Chandravadan Desai & Ors Vs. State of Gujarat [2005] Insc 643 (16 November 2005)
28. K.S.Nagamuthu Vs. State of Tamil Nadu & Ors [2005] Insc 644 (16 November 2005)
29. Hazara Bradri & Others Vs. Lokesh Dutta Multani [2005] Insc 645 (16 November 2005)
30. Punjab State Electricity Board Vs. Darbara Singh [2005] Insc 646 (17 November 2005)
31. Kishore Chandra Samal Vs. The D.M,Orissa State Cashew Development Corpt. Ltd [2005] Insc 647 (17 November 2005)
32. D.G, Doordarshan Mandi House, New Delhi & Ors Vs. Manas Dey & Ors [2005] Insc 648 (17 November 2005)
33. Sedco Forex International Drill. Inc. & Ors Vs. Commissioner of Income Tax, Dehradun & Anr [2005] Insc 649 (17 November 2005)
34. State of Himachal Pradesh Vs. Asha Ram [2005] Insc 650 (17 November 2005)
35. State of Punjab and Ors. Vs. Chhabra Rice Mills and Ors. (17 November 2005)
36. Harwindra Kumar Vs. Chief Engineer, Karmik & Ors [2005] Insc 651 (18 November 2005)
37. Mr. Shaikh Salim Haji Abdul Khayumsab Vs. Mr. Kumar & Ors [2005] Insc 652 (18 November 2005)
38. M/S Kabini Minerals Pvt. Ltd. And Anr Vs. State of Orissa & Ors [2005] Insc 653 (18 November 2005)
39. E. Parashuraman Vs. Vs. Doraiswamy [2005] Insc 654 (18 November 2005)
40. Shiv Kumar Sharma Vs. D.G.M., Central Bank of India & Ors [2005] Insc 655 (18 November 2005)
41. Rajinder Singh Chauhan & Ors Vs. State of Haryana & Ors [2005] Insc 656 (21 November 2005)
42. Commnr. of Central Excise, Indore Vs. M/S S. Kumars Ltd. & Ors [2005] Insc 657 (21 November 2005)
43. Competent Authority Vs. Barangore Jute Factory & Ors [2005] Insc 658 (22 November 2005)
44. Union of India & Anr Vs. Major Bahadur Singh [2005] Insc 659 (22 November 2005)
45. Iqbal & Ors Vs. His Holiness Dr. Syedna Mohamed Burhanuddin Saheb [2005] Insc 660 (22 November 2005)
46. Iqbal & Ors Vs. Hakumuddin & Ors [2005] Insc 661 (22 November 2005)
47. State of Orissa & Ors Vs. Md. Illiyas [2005] Insc 662 (22 November 2005)
48. Union of India & Anr Vs. Major Bahadur Singh [2005] Insc 663 (22 November 2005)
49. M/S Karta Ram Rameshwar Dass Vs. Ram Bilas & Ors [2005] Insc 664 (23 November 2005)
50. Taiyab Khan & Ors Vs. State of Bihar (Now Jharkhand) [2005] Insc 665 (23 November 2005)
51. Haji Khan Vs. State of Uttar Pradesh [2005] Insc 666 (23 November 2005)
52. Competent Authority Vs. Barangore Jute Factory & Ors [2005] Insc 667 (23 November 2005)
53. Chairman, Oil And Natural Gas Corporation Ltd. & Anr Vs. Shyamal Chandra Bhowmik [2005] Insc 668 (23 November 2005)
54. Pratap Singh and Anr. Vs. State of Madhya Pradesh (23 November 2005)
55. Jalaram Vs. State of Rajasthan [2005] Insc 669 (24 November 2005)
56. M/S. Sanjeev Woolen Mills Vs. Commissioner of Income-Tax, Mumbai [2005] Insc 670 (24 November 2005)
57. Vishnu @ Undrya Vs. State of Maharashtra [2005] Insc 671 (24 November 2005)
58. Life Insurance Corporation of India Vs. R. Dhandapani [2005] Insc 672 (25 November 2005)
59. Procter & Gamble Hygiene & Health Care Ltd. Vs. Commissioner of Central Excise, Bhopal [2005] Insc 673 (28 November 2005)
60. MSA Nederland B.Vs. Vs. M/S. Larsen & Toubro Ltd [2005] Insc 674 (29 November 2005)




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